Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Telangana - Subsection Section 8(8) in Telangana State District Mineral Foundation (Trust) Rules, 2015 8.2The Gram Sabha shall be responsible for the monitoring of the developmental schemes/ works supported by the Trust Fund.
