Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(b) in The Atomic Energy Act, 1962

(b)the extent to which the area or premises under the control of the person to whom a license has been granted for purposes of this section, should be regarded as a prohibited area;