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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(2)After the assessment of the Committee, the information regarding vacant posts shall be sent to Government for approval. After the receipt of approval from the Government, the information of vacant post shall be provided to the Panchayat.