Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(2)(f) in The Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965

(f)the constitution, the term of office of the members and the procedure of the State Advisory Board and the travelling allowance payable to its members;