Section 9(3)(c) in The Equal Remuneration Act, 1976

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Union of India - Subsection

Section 9(3)(c) in The Equal Remuneration Act, 1976

(c)take, on the spot or otherwise, the evidence of any person for the purpose of ascertaining whether the provisions of this Act are being, or have been, complied with;

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Union of India - Subsection

Section 9(3)(c) in The Equal Remuneration Act, 1976