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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(3) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

3.2In case, the Board is removed under Section 27 of the Act, the Administrative Committee shall also cease to hold office and all of its functions shall be discharged by the Administrator as appointed by the Registrar.