Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in The Rubber Act, 1947 (1)It shall be the duty of the Board to promote by such measures as it thinks fit the development of the rubber industry [****] [The words " so far as regards the production and marketing of rubber" omitted by Act 54 of 1954, Section 9. ].
