Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(3) in The Punjab Agricultural University Act, 1961 (3)The provisions contained in sub-sections (4), (5) and (6) of section 11 and sub-section 5 of section 13 shall, as far as may be, apply to the office of the Comptroller.
