Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of Jammu-Kashmir - Subsection Section 33(2)(e) in Jammu and Kashmir State Board of School Education Act, 1975 (e)the courses of study to be laid down for all certificates including such courses of study as may be printed, edited and published by the Board;