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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(g) in The Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979

(g)in case of fatal accident or serious bodily injury to any such workman, to report to the specified authorities of both the States and also the next of kin of the workman.