Section 33B in The Bihar Government Estates (Khas-Mahal) Manual, 1953
33B. [ Settlement of fishing right in river/tank/bandh. [Added by C.S. No.5 dated 24.3.1954.]
- A model form of lease for settlement of fishing right in river/tank/bandh is given in Appendix A (11B). The lease should be registered formally].(viii)Collection and removal of stones, sand, etc., from Government estates
