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State of Uttar Pradesh - Section

Section 542 in Rules under the United Provinces Excise Act, 1910

542. Sale by vendors to one another.

- One licensed vendor may sell or transfer tari or sendhi to another in quantity exceeding 2 seers (1.86620 kilograms) under a transport pass (Form C.L. 16) to be obtained free of charge from the Excise Inspector.