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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(17) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(17)“Compound feed” means any ground, pelleted, crumbled or mixture feed intended for the feeding of animals and includes:the poultry compound feed as may be prescribed for broiler, layer and breeder based on age;livestock compound feed according to growth, productive and reproductive status, as may be prescribed; andfeed for pet and other animals, as may be prescribed;