Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(b) in The Registration Act, 1908

(b)confer any power to adopt, or