Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 5 in Tamil Nadu Motor Vehicles Taxation Act, 1974 (5)"Motor Vehicles Act" means the [Motor Vehicles Act, 1939] [Now the Motor Vehicles Act, 1988 (Central Act 59 of 1988).](Central Act IV of 1939);
