Supreme Court - Daily Orders
Gujarat Urja Vikas Nigam Limited vs M/S Junagarh Power Projects Pvt.Ltd ... on 28 February, 2014
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ITEM NO.12 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 1973-1974 OF 2014 (For prel. hearing)
GUJARAT URJA VIKAS NIGAM LIMITED Appellant (s)
VERSUS
M/S JUNAGARH POWER PROJECTS PVT.LTD &ORS Respondent(s)
(With appln(s) for ex-Parte stay and office report )
Date: 28/02/2014 These Appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Appellant(s)
Mr. V. Giri, Sr.Adv.
Ms. Hemantika Wahi,Adv.
Ms. Swapna, Adv.
For Respondent(s)
Mr. Sanjay Sen, Sr.Adv.
Ms. Shikherohan, Adv.
Ms. Sharmila Upadhyay,Adv.
UPON hearing counsel the Court made the following
O R D E R
Appeals admitted.
Issue notice on the applications for stay. Ms. Sharmila Upadhyay, learned counsel accepts notice. Four weeks’ time is granted for filing reply.
In the meantime, the proceedings may continue but the State Commission will not pass the final order with regard to the fixation of tariff.
List on 31st March, 2014.
(Sukhbir Paul Kaur) (Indu Bala Kapur)
Court Master Court Master