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[Cites 0, Cited by 2] [Entire Act]

State of Uttar Pradesh - Section

Section 240F in The U.P. Zamindari Abolition and Land Reforms Act, 1950

240F. Preliminary publication of statement.

- The compensation statement prepared under Section 240-D shall be published in the manner prescribed and a copy thereof shall also be sent to the land-holder concerned.