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State of Goa - Section

Section 192 in Goa Prisons Rules, 2006

192. Ordinary daily routine for working day.

(1)Generally the ordinary daily routine of prisoners, shall be as follows subject to the timings fixed by the Superintendent for each item except for meals, which may be fixed in consultation with the Inspector General. Modifications and adjustment as may be necessary for different classes / categories of prisoners under these rules and on Sundays and Jail holidays may be made by the Superintendent:-(i)Early Morning- Toilet- Prayer and meditations- Opening of barracks and cells and counting of prisoners and search- Morning Ablutions and toilet- Exercises and P.T. Drill.- Cleaning of barracks, cells, yards, open spaces- Washing clothes and bath(ii)Morning- Light meals- Canjee/Tea etc.- Work allotments and work/educational classes, vocational training- Meal and rest(iii)Afternoon- Work/educational classes, vocational trainings/ /news papers, library books etc.- Toilet- Games and recreation according to institutional facilities(iv)Early evening- Wash- Evening meal- Preparation for lock-up, counting and search- Lock-up at dusk(v)Evening- Reading news papers, Library books- TV, Radio music- Meditation- To bed
(2)Subject to any general or special orders of the Inspector General, the Superintendent may, in consultation with the Medical Officer, if necessary, make suitable adjustments (i) in view of the seasons or any local circumstances, in the timings of work, rest, educational classes or otherwise; (ii) for the adolescent prisoners ensuring that the quantum of work allotted to them is of light nature and with main emphasis on agricultural work.
(3)Subject to the provision in sub-rule (2) (ii), the thrust of the programmes for adolescent prisoners shall be to expose them to such training and re-education, which may be conducive to bear social adjustment and positive discipline.
(4)Ringing of bell for each item of routine. - A small bell with a sound distinct from the sound of the alarm bell shall be rung to announce the beginning and end of each item of routine referred to in sub-rule (1) of rule 192.
(5)Morning prayers. - (i) Before the barracks are opened, the jail guards shall awaken all the prisoners and make them shake out and fold up their bedding and clothing neatly.(ii)While still in the barracks, prisoners shall listen devotional and inspirational songs.(iii)The Jail guard shall keep all prisoners ready to march out of the barracks in file.
(6)Morning ablutions. - After the prisoners are formed up under sub-rule (2) of rule 191, the prisoners shall be marched to the latrine and then for bath and shall be required to wash their hands, faces and feet, and also clean their teeth with tooth powder provided for the purpose and tooth brush purchased by them at their cost from the canteen.
(7)Prisoners to bathe themselves daily. - Issue of Coconut Oil - (i) all prisoners shall bathe themselves every day regularly unless excused by the Medical Officer.(ii)Subject to the provisions of (iii) and (iv), no prisoner shall be permitted to purchase or receive any hair oil except coconut oil, which shall be supplied to all prisoners free of cost.(iii)28 grams of coconut oil will be supplied once a week to women, Sikhs and 14 grams to other prisoners.(iv)Notwithstanding anything contained in (ii), Class I prisoners may purchase hair oil at their cost from the Canteen. Where there is no Canteen, such prisoners may obtain their supply of hair oil through their friends or relations:Provided that no such prisoner shall be allowed to purchase or receive more than 225 grams of hair oil per month.
(8)Physical Training and drill parades. - After the morning ablutions are over, the Jailor shall divide the prisoners into suitable batches for physical training and drill. Each batch shall be placed in charge of a Jail Guard who shall conduct the physical training and drill parade under the supervision of the Head guard or Head Warder cum P.T. Instructor.