Madras High Court
& vs The Government Of Tamil Nadu
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh, M.V.Muralidaran
IN THE HIGH COURT OF JUDICATURE AT MADRAS
RESERVED ON: 20.7.2016 & PRONOUNCED ON: 24.8.2016
CORAM
THE HON'BLE MR.JUSTICE HULUVADI G.RAMESH
AND
THE HON'BLE MR.JUSTICE M.V.MURALIDARAN
W.A.Nos.213 & 572 of 2016,
W.P.Nos.11983, 17799, 17800, 17941 to 17944, 18885,
20929 to 20931, 21076, 21078, 21080, 21229, 21388, 21400,
21677, 21678, 21914, 21989, 22166, 22178, 22208, 22209,
22210, 22211, 22364, 22368, 22612 to 22615, 22797, 22831,
22832, 23084, 23086, 23087, 23301 to 23305, 23405, 23892,
23895, 23896, 23897 to 23899, 23901, 24067, 24069 to 24073,
24100, 24101, 32098, 32099, 32100 to 32102, 32104, 32105,
32543 to 32545, 32554 to 32556, 34581 to 34584 of 2013,
10884, 11277, 12371 to 12374, 25766, 28724, 28726, 31384
to 31386, 32693 of 2014, 6193, 6780 to 6786, 6843 to 6849,
6850 to 6856, 7832, 7833, 7837, 7838, 7855, 8101, 10212 to
10217, 11922 to 11925, 11926 to 11928, 11929 to 11931,
12306, 12406, 12566 to 12570, 12571 to 12576, 12673 to
12677, 12718, 12733 to 12738, 12798 to 12800, 12998 to
13002, 13970, 16219, 16220, 19071, 19156 to 19158, 20620,
20602, 20721 to 20723, 21943, 23319, 33133, 33134, 34082,
34083, 38629, 39286, 39287, 23507, 23508, 16225 to 16227,
25977, 25978 & 12339 of 2015, 2909 to 2911, 4267, 4268,
6108, 6109, 7332, 7333, 8557, 12095 to 12098, 16590,
469, 1237 to 1239, 3474, 9839, 9840, 14093 to 14095,
16320 to 16325, 17099 of 2016 to 17101 of 2016
and
W.A.(MD)No.921 of 2013, W.P.(MD)Nos.17051 of 2012, 1862,
1866, 5423 to 5425, 6417 to 6419, 6420, 7040, 7042, 7043,
7044, 7046, 7047, 7078, 7340, 7341, 7573, 7574, 7613, 7661,
7662, 7663, 7666, 12502, 18165, 18642, 18643, 19036 to
19039, 19040 to 19064, 19114, 19134, 19163, 19165, 19166,
19141 to 19147, 19155, 19156, 19164, 19176, 19177, 19178, 19179, 19187, 19265, 19270 to 19272, 19303, 19304, 19370, 19371, 19385 to 19387, 19444, 19456, 19476 to 19482, 19505, 19510, 19531, 18702, 19151, 11668 of 2013, 3683, 5262, 6070, 6192,
6271, 7417, 11049, 10001, 11111, 16887 to 16895,
20411, 20412, 21487 of 2014, 1328, 1711, 2404, 3762, 4137
to 4140, 4711, 6929, 7201, 7202, 7236, 7247 to 7249, 10258
to 10260, 10319, 11022, 11171, 11172, 11173, 11174, 11175, 11176, 11211, 15260, 15261, 15263, 15299, 15318, 16621
to 16623, 16650, 22079, 22080, 22081, 22082, 22083,
22084, 22085, 22212, 22214, 22215, 22216, 22219, 22315,
22316, 22317, 22608, 23555, 23565 of 2015, 16, 17, 978,
1276, 1278, 1279, 1367, 1668, 1669, 1763, 1784, 1787, 1798,
1808, 1818, 1854, 1902, 2167, 6729, 6730, 6750 of 2016
&
Connected Miscellaneous Petitions
1 THE SECRETARY TO GOVERNMENT
GOVERNMENT OF TAMIL NADU EDUCATION
DEPARTMENT FORT ST. GEORGE CHENNAI-9
2 THE DIRECTOR OF ELEMENTARY
EDUCATION COLLEGE ROAD CHENNAI-6
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER TIRUNELVELI.
...APPELLANT in WA No.213 of 2016
1 GOVERNMENT OF TAMILNADU
REP.BY SECRETARY TO GOVERNMENT SCHOOL
EDUCATION DEPARTMENT FORT ST. GEORGE
CHENNAI-600009
2 THE DIRECTOR OF ELEMENTARY
EDUCATION COLLEGE ROAD CHENNAI-600006
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER ERODE DISTRICT ERODE
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
SATHIYAMANGALAM PANCHAYAT UNION
SATHIYAMANGALAM ERODE DISTRICT
...APPELLANT in WA No.572 of 2016
G.SHEELA SAMPATH RANI
W/O.MANICKAM
...PETITIONER in WP No.11983 of 2013
G.L.MAZZERELLO
D/O.G.B.LOUIS
...PETITIONER in WP No.17799 of 2013
M.USHASHREE
D/O.M.MUNIRATHNAM
...PETITIONER in WP No.17800 of 2013
MRS. P.M.MOHANA
.. PETITIONER in WP No.17941 of 2013
MRS. K.L.PARVATHI
... PETITIONER in WP No.17942 of 2013
MRS. M.ANNIE SOPHIA
... PETITIONER in WP No.17943 of 2013
MISS. M.FRANCISCA
... PETITIONER in WP No.17944 of 2013
G.SUMATHI
W/O.R.RAMACHANDRA KUMAR
... PETITIONER in WP No.18885 of 2013
MISS.L.VIMALA
... PETITIONER in WP No.20929 of 2013
MISS.A.ANJALAI
... PETITIONER in WP No.20930 of 2013
MRS.A.ALPHONSE MARY
... PETITIONER in WP No.20931 of 2013
MRS. MARY ELIZABETH
... PETITIONER in WP No.21076 of 2013
MISS. M.NIRMALA
... PETITIONER in WP No.21078 of 2013
MISS.D.VINITHA
...PETITIONER in WP No.21080 of 2013
T.ANITHA
... PETITIONER in WP No.21229 of 2013
E.CHRISTY SUDHA
... PETITIONER in WP No.21388 of 2013
MISS.S.NIRMALA
...PETITIONER in WP No.21400 of 2013
MR.ANTONY S.
... PETITIONER in WP No.21677 of 2013
MR.ANTONY ROBER KENNEDY
... PETITIONER in WP No.21678 of 2013
MISS.S.ANNAL NESAMANI
... PETITIONER in WP No.21914 of 2013
MRS.M.GIRIJA
... PETITIONER in WP No.21989 of 2013
MRS.U.PUSHPARANI
... PETITIONER in WP No.22166 of 2013
MRS.D.PRISKILLAL
... PETITIONER in WP No.22178 of 2013
MISS.CHRISTIGA SELVA SEELI
... PETITIONER in WP No.22208 of 2013
MRS.V.MAHALAKSHMI
... PETITIONER in WP No.22209 of 2013
MRS.S.BELSHIYA MEENAKUMARI ... PETITIONER in WP No.22210 of 2013
MRS.P.MANGALAM ... PETITIONER in WP No.22211 of 2013
MRS. M.THAVAMANI ... PETITIONER in WP No.22364 of 2013
MISS.S.ADALIN
... PETITIONER in WP No.22368 of 2013
MR.P.PRAVEEN DEVAKUMAR
... PETITIONER in WP No.22612 of 2013
MISS.D.HELGA PRAKASHINI
... PETITIONER in WP No.22613 of 2013
MR.M.JESUDOSS
... PETITIONER in WP No.22614 of 2013
MRS.M.JASMINE
...PETITIONER in WP No.22615 of 2013
MR. E.CHARLES THIYAGARAJAN
... PETITIONER in WP No.22797 of 2013
J.LATHA
... PETITIONER in WP No.22831 of 2013
MRS.S.JOSEPHINE
... PETITIONER in WP No.22832 of 2013
MRS. C.PAULINA MARY
... PETITIONER in WP No.23084 of 2013
MRS. G.JAYAVIDHYA
... PETITIONER in WP No.23086 of 2013
MR. A.DAVID JAIKUMAR
... PETITIONER in WP No.23087 of 2013
MRS.S.ANANTHA SELVI
... PETITIONER in WP No.23301 of 2013
MRS.A.RAPENIYA
... PETITIONER in WP No.23302 of 2013
MRS.V.KOLANDAI THERESA
... PETITIONER in WP No.23303 of 2013
L.VIMALA VINNARASI
... PETITIONER in WP No.23304 of 2013
H.CHRISTINA JAYARANI
... PETITIONER in WP No.23305 of 2013
A.LEEMA ROSE
... PETITIONER in WP No.23405 of 2013
S.SESUMARY
... PETITIONER in WP No.23892 of 2013
I.LITTLE FLOWER
... PETITIONER in WP No.23895 of 2013
E.VINNARASAN
... PETITIONER in WP No.23896 of 2013
D.ANNAMMAL
... PETITIONER in WP No.23897 of 2013
A.LILLY ROSE SAGAYI
... PETITIONER in WP No.23898 of 2013
A.PHILIP
... PETITIONER in WP No.23899 of 2013
J.INFENTA
... PETITIONER in WP No.23901 of 2013
TMT.T. ANTONY CHRISTINAL
... PETITIONER in WP No.24067 of 2013
MRS.T.FELICIA
... PETITIONER in WP No.24069 of 2013
TMT.D.PRAMILA MARY
... PETITIONER in WP No.24070 of 2013
MRS.A.ELIZABETH
... PETITIONER in WP No.24071 of 2013
MRS.M.VIYAGULAMARY
... PETITIONER in WP No.24072 of 2013
MISS.Y.PRIYA
... PETITIONER in WP No.24073 of 2013
MRS.P.ROSELINE GANDHIMATHI
... PETITIONER in WP No.24100 of 2013
MRS.R.PAULINE VALANGANNI
... PETITIONER in WP No.24101 of 2013
MR.A.PUSHPARAJ
... PETITIONER in WP No.32098 of 2013
SR.L.RANI ARULO SELVI
... PETITIONER in WP No.32099 of 2013
MRS.VANITHA MALAR
... PETITIONER in WP No.32100 of 2013
SR.J.A.M.VALAR INDIRA
... PETITIONER in WP No.32101 of 2013
MRS.C.SASIKUMARI
... PETITIONER in WP No.32102 of 2013
MISS F. MARY JACINTHA
... PETITIONER in WP No.32104 of 2013
MRS.S.JENIFER
... PETITIONER in WP No.32105 of 2013
MRS.K.ARUL MARY
... PETITIONER in WP No.32543 of 2013
MRS.A.STELLA BANU
... PETITIONER in WP No.32544 of 2013
SR.J.MARY PRISSILA
... PETITIONER in WP No.32545 of 2013
MRS.A.M.ELLAN ANGEL
... PETITIONER in WP No.32554 of 2013
MR.M.GUNASEKARAN
... PETITIONER in WP No.32555 of 2013
BRO.P.AROCKIASELVAM
... PETITIONER in WP No.32556 of 2013
MISS.A.JOHN ROSE MARY
... PETITIONER in WP No.34581 of 2013
SR.S.ANTHONYAMMAL
... PETITIONER in WP No.34582 of 2013
SR.P.CHRISTIE ANITA
... PETITIONER in WP No.34583 of 2013
MRS.J.MAJELLA PACKIYA SELVI
... PETITIONER in WP No.34584 of 2013
D. QUEENIVICTORIA
... PETITIONER in WP No.10884 of 2014
SR.L.RANI
... PETITIONER in WP No.11277 of 2014
J.SHANTHI LYDIA
... PETITIONER in WP No.12371 of 2014
M.ANGELIN
... PETITIONER in WP No.12372 of 2014
A.ESTHER LATHA
... PETITIONER in WP No.12373 of 2014
P.LYDIA METILDA
... PETITIONER in WP No.12374 of 2014
TMT.D.ROSALIN SUGUNA BAI
... PETITIONER in WP No.25766 of 2014
MR.T.SAMUEL ADVENT
... PETITIONER in WP No.28724 of 2014
MR. M.BABURAJ
... PETITIONER in WP No.28726 of 2014
SR.ELIZABETH RANI
... PETITIONER in WP No.31384 of 2014
SR.SABINA JOSE
... PETITIONER in WP No.31385 of 2014
SR.K.CLARA JESINTHA RANI
... PETITIONER in WP No.31386 of 2014
V.ANTONYRAJ
... PETITIONER in WP No.32693 of 2014
T.ROSELIN BHAKYAVATHI
... PETITIONER in WP No.6193 of 2015
SR.M.MICHAEL MARY
... PETITIONER in WP No.6780 of 2015
MISS.S.AROKIA MARY MILDA
... PETITIONER in WP No.6781 of 2015
SR.P.GEETHA
... PETITIONER in WP No.6782 of 2015
SR.S.GRACY
... PETITIONER in WP No.6783 of 2015
SR.A.SARAMARY
... PETITIONER in WP No.6784 of 2015
SR.P.GNANA SOUNDAR
... PETITIONER in WP No.6785 of 2015
SR.R.ALANKARA MARY
... PETITIONER in WP No.6786 of 2015
SR.AMALORPAVA MARY
... PETITIONER in WP No.6843 of 2015
MRS.S.AROCKIA MARY
... PETITIONER in WP No.6844 of 2015
SR.P.JACKULINE
... PETITIONER in WP No.6845 of 2015
MRS.K.MARIA SUGANYA
... PETITIONER in WP No.6846 of 2015
SR.J.JONA DAINA
... PETITIONER in WP No.6847 of 2015
MRS.S.MARI CHANDRA
... PETITIONER in WP No.6848 of 2015
MRS.A.LILLIAN
... PETITIONER in WP No.6849 of 2015
MRS.L.ANNE MARIAN DOROTHY
... PETITIONER in WP No.6850 of 2015
MRS.N.REENA DAPHNE
... PETITIONER in WP No.6851 of 2015
SR.J.JOHN KALPANA SHANTHI
... PETITIONER in WP No.6852 of 2015
MISS.J.JOSEPHINE PRIYA
... PETITIONER in WP No.6853 of 2015
MRS.D.AROCKIA MARY
... PETITIONER in WP No.6854 of 2015
SR.M.PRINCY
... PETITIONER in WP No.6855 of 2015
MRS.J.SUSHEELA
... PETITIONER in WP No.6856 of 2015
MRS.LILLY MARY JUSTINA
... PETITIONER in WP No.7832 of 2015
MRS.S.MEEGAL SOUNDARA VATHANI
... PETITIONER in WP No.7833 of 2015
V.SAGAYADASS
... PETITIONER in WP No.7837 of 2015
MRS.V.PADMASRI
... PETITIONER in WP No.7838 of 2015
P.SHERINE
... PETITIONER in WP No.7855 of 2015
MRS.SHARANYA SELVARAJH
... PETITIONER in WP No.8101 of 2015
MRS.A.NIRMALA RANI
... PETITIONER in WP No.10212 of 2015
SR.S.FRANCIS MARY
... PETITIONER in WP No.10213 of 2015
MRS.A.ARUL MALAR
... PETITIONER in WP No.10214 of 2015
SR.C.VIRGIL MARY
... PETITIONER in WP No.10215 of 2015
MRS.A.JACULINE
... PETITIONER in WP No.10216 of 2015
SR.M.BINDU MARY
... PETITIONER in WP No.10217 of 2015
MRS.D.PRISKILLAL
... PETITIONER in WP No.11922 of 2015
MRS.R.THAVAMANI
... PETITIONER in WP No.11923 of 2015
MISS.S.ANNAL NESAMANI
... PETITIONER in WP No.11924 of 2015
MRS.S.BELSHIYA MEENAKUMARI
... PETITIONER in WP No.11925 of 2015
MR.D.CHRISTOPHER SUDHAKAR
... PETITIONER in WP No.11926 of 2015
MRS.Y.SANGEETHA
... PETITIONER in WP No.11927 of 2015
MRS.M.PRASALYA
... PETITIONER in WP No.11928 of 2015
MR. K.SHARON SHAPICE DANIEL
... PETITIONER in WP No.11929 of 2015
SR. FAMINI
... PETITIONER in WP No.11930 of 2015
SR. FERNANDES DIVYA EULALIA
... PETITIONER in WP No.11931 of 2015
G.SHEELA SAMPATH RANI
... PETITIONER in WP No.12306 of 2015
MRS.MARY ISABELLAH
... PETITIONER in WP No.12406 of 2015
MRS.I.LITTLE FLOWER
... PETITIONER in WP No.12566 of 2015
MISS.T.ANITHA
... PETITIONER in WP No.12567 of 2015
MISS.A.ANJALAI
... PETITIONER in WP No.12568 of 2015
MRS.L.VIMALA VINNARASI
... PETITIONER in WP No.12569 of 2015
MRS.MARY ELIZEBETH
... PETITIONER in WP No.12570 of 2015
MISS.M.NIRMALA
... PETITIONER in WP No.12571 of 2015
MRS.A.ALPHONSE MARY
... PETITIONER in WP No.12572 of 2015
MRS.RAPENIYA
... PETITIONER in WP No.12573 of 2015
TMT.A.LEEMA ROSE
... PETITIONER in WP No.12574 of 2015
MRS.S.ANANTHA SELVI
... PETITIONER in WP No.12575 of 2015
MRS.V.KOLANDAI THERESA
... PETITIONER in WP No.12576 of 2015
MRS.E.CHRISTY SUDHA
... PETITIONER in WP No.12673 of 2015
MISS.S.NIRMALA
... PETITIONER in WP No.12674 of 2015
MISS.D.VINITHA
... PETITIONER in WP No.12675 of 2015
L.VIMALA
... PETITIONER in WP No.12676 of 2015
P.PRAVEEN DEVAKUMAR
... PETITIONER in WP No.12677 of 2015
T.SHEILA RANI
W/O D.RAJASEKAR
... PETITIONER in WP No.12718 of 2015
MRS.K.L.PARVATHI
... PETITIONER in WP No.12733 of 2015
E.VINNARASAN
... PETITIONER in WP No.12734 of 2015
A. PHILIP
... PETITIONER in WP No.12735 of 2015
MRS.C.PAULINA MARY
... PETITIONER in WP No.12736 of 2015
TMT.D.PRAMILA MARY
... PETITIONER in WP No.12737 of 2015
MRS.M.VIYAGULAMARY
... PETITIONER in WP No.12738 of 2015
MS.A.MERCY
... PETITIONER in WP No.12798 of 2015
MS.B.VIJAYARANI
... PETITIONER in WP No.12799 of 2015
SR.J.ANNESHYLAJA
... PETITIONER in WP No.12800 of 2015
MRS. A.ELIZABETH
... PETITIONER in WP No.12998 of 2015
MRS. T.FELICIA
... PETITIONER in WP No.12999 of 2015
MR. E.CHARLES THIYAGARAJAN
... PETITIONER in WP No.13000 of 2015
MRS. P.ROSELINE GANDHIMATHI
... PETITIONER in WP No.13001 of 2015
J.LATHA
... PETITIONER in WP No.13002 of 2015
M.CELINE ARUL SELVI
... PETITIONER in WP No.13970 of 2015
E.L.M.FABRICIOUS HIGHER
SECONDARY SCHOOL PURASAWALKAM
CHENNAI-600 007
REP. BY ITS CORRESPONDENT
S.EDWIN JAYAKUMAR
... PETITIONER in WP No.16219,16220 of 2015
J.JEYA VASHITA GOLDINA
... PETITIONER in WP No.19071 of 2015
MRS.P.JOHANA SELVAMANI
... PETITIONER in WP No.19156 of 2015
MRS.C.PAUL MAGDALENE JESSINTHA
... PETITIONER in WP No.19157 of 2015
MRS.R.SUGANTHI
... PETITIONER in WP No.19158 of 2015
LESSILIE GNANA DASS.S
... PETITIONER in WP No.20620 of 2015
J.DAISY
... PETITIONER in WP No.20602 of 2015
MRS. B.SOPHIA LAVINIA
... PETITIONER in WP No.20721 of 2015
MRS. M.ANANDA MARY
... PETITIONER in WP No.20722 of 2015
MR. M.JAYARAJ
... PETITIONER in WP No.20723 of 2015
MRS.M.MARY SHEEBA
... PETITIONER in WP No.21943 of 2015
L.JOSEPH IRUDHAYARAJ
... PETITIONER in WP No.23319 of 2015
T.SUGANTHI
... PETITIONER in WP No.33133 of 2015
D.RAJULA ROSE
... PETITIONER in WP No.33134 of 2015
SR. D.FELSI
... PETITIONER in WP No.34082 of 2015
MRS. C.VIMAL PRIYA
... PETITIONER in WP No.34083 of 2015
SR. J.ANDROWIN
... PETITIONER in WP No.38629 of 2015
MRS. R.M. JASINTHA VICTORIA
... PETITIONER in WP No.39286 of 2015
MRS. S. MARY STEPHIN
... PETITIONER in WP No.39287 of 2015
K.GURU PRASAD
... PETITIONER in WP No.23507 of 2015
MRS.ELIZABETH
... PETITIONER in WP No.23508 of 2015
MR.P.S.RAJKUMAR
... PETITIONER in WP No.16225 of 2015
MRS.R.SHEELA CHELLATHAI
... PETITIONER in WP No.16226 of 2015
MRS.V.SUDHA DEVI
... PETITIONER in WP No.16227 of 2015
D.LEYA
... PETITIONER in WP No.25977 of 2015
MRS. A.VENNILA
... PETITIONER in WP No.25978 of 2015
CONGREGATION OF THE REGULAR
TERTIARY FRANCISCANS OF OUR LADY OF BON SECOURS
REP BY REV.MOTHER S.C.LOURDU MARY
MADHA CHURCH ROAD CHENNAI 600 028.
... PETITIONER in WP No.12339 of 2015
MRS.S.MARY GRACY
... PETITIONER in WP No.2909 of 2016
SR.MARY LILLY ROSALINE
... PETITIONER in WP No.2910 of 2016
MRS.M.AROKIA VIMALI
... PETITIONER in WP No.2911 of 2016
T.SUNDARAM
... PETITIONER in WP No.4267 of 2016
A.MADALAIMUTHU ARULRAJ
... PETITIONER in WP No.4268 of 2016
FR. S.ANANDARAJ
... PETITIONER in WP No.6108 of 2016
Fr.Y.Oti
... PETITIONER in WP No.6109 of 2016
SR.S.AMALORPAVA MARY
... PETITIONER in WP No.7332 of 2016
SR.A.LEEMA ROSE
... PETITIONER in WP No.7333 of 2016
MRS.S.KEZIA JEBAKUMARI
... PETITIONER in WP No.8557 of 2016
MR.I.MAGIMAINATHAN
... PETITIONER in WP No.12095 of 2016
SR.A.NIRMALA RANI
... PETITIONER in WP No.12096 of 2016
MRS.A.MARIYA MARY BERNAL
... PETITIONER in WP No.12097 of 2016
SR.M.ARUL MARRY
... PETITIONER in WP No.12098 of 2016
MRS.P.SHAMALA JAYAKUMARI
... PETITIONER in WP No.16590 of 2016
MR. S.ALEXANDER
... PETITIONER in WP No.469 of 2016
MISS.G.RINCY PRIYA
... PETITIONER in WP No.1237 of 2016
MRS.J.JENCY
... PETITIONER in WP No.1238 of 2016
MS.D.JASMINE FREEDA
... PETITIONER in WP No.1239 of 2016
SR.L.RANI
... PETITIONER in WP No.3474 of 2016
MISS. V.REGINA MARY
... PETITIONER in WP No.9839 of 2016
MRS. SWARNA PRIADHARSHINI
... PETITIONER in WP No.9840 of 2016
SR.R.ALPHINA MARY
... PETITIONER in WP No.14093 of 2016
SR.A.USHA MARY
... PETITIONER in WP No.14094 of 2016
MR.J.JEROME
... PETITIONER in WP No.14095 of 2016
MISS.NIROSHA MARY
... PETITIONER in WP No.16320 of 2016
MS.KIMBERLY KATHLEEN GEORGE
... PETITIONER in WP No.16321 of 2016
SR.J.FELIX DAYANA
... PETITIONER in WP No.16322 of 2016
SR.J.E.PANIMAYA MANOHARI
... PETITIONER in WP No.16323 of 2016
MS.L.PHILOMENA
... PETITIONER in WP No.16324 of 2016
MS.I.ROSELINE DEEPA
... PETITIONER in WP No.16325 of 2016
R.SANTHI
... PETITIONER in WP No.17099 of 2016
SR.S.THERASA
... PETITIONER in WP No.17100 of 2016
FLORENCE DIVYA
... PETITIONER in WP No.17101 of 2016
1 THE STATE OF TAMILNADU
REP. BY ITS SECRETARY DEPARTMENT OF SCHOOL
EDUCATION FORT ST.GEORGE CHENNAI-09
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI-06
3 THE CHIEF EDUCATIONAL OFFICER
CHIEF EDUCATION OFFICE KANYAKUMARI DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER DISTRICT EDUCATIONAL OFFICE
KUZHITHURAI KANYAKUMARI DT
... PETITIONER in WA(MD) No.921 of 2013
MRS.A.VIMALA
... PETITIONER in WP(MD) No.17051 of 2012
TNDTA MIDDLE SCHOOL
CSI THOOTHUKUDI NAZARETH DIOCESE VEDAPATTI
REP. BY ITS CORRESPONDNET VEDAPATTI VEMBUR
- 628 906 TUTICORIN DIST.
... PETITIONER in WP(MD) No.1862 of 2013
M. BRIGILKINGSLY
W/O RAGLAND
... PETITIONER in WP(MD) No.5423 of 2013
G. ANNIELET PARIPORNAM
... PETITIONER in WP(MD) No.5424 of 2013
D.CRISTINABAMI
... PETITIONER in WP(MD) No.5425 of 2013
THE CORRESPONDENT
SACRED HEART RC PRIMARY SCHOOL KILAKARAI
RAMNAD DISTRICT.
... PETITIONER in WP(MD) No.6417 of 2013
THE CORRESPONDENT
R.C. FATIMA MIDDLE SCHOOL TIRUPPATHUR 630
211 SIVAGANGAI DIST.
... PETITIONER in WP(MD) No.6418 of 2013
THE CORRESPONDENT
RC PRIMARY SCHOOL KUNDUKULAM PUTHUR VIA
NAGAMUGUNTHANKUDI POST SIVAGANGAI DT- 709
... PETITIONER in WP(MD) No.6419 of 2013
THE CORRESPONDENT
ST. MARY S MIDDLE SCHOOL ORIKOTTAI
RAMNAD DISTRICT.
... PETITIONER in WP(MD) No.6420 of 2013
THE CORRESPONDENT
R.C. PRIMARY SCHOOL KONAMKADU KANYAKUMARI
DISTRICT.
... PETITIONER in WP(MD) No.7040 of 2013
THE CORRESPONDENT
RAJA DHINAGAR R.C. HIGH SCHOOL RAMNAD
RAMNAD DIST.
... PETITIONER in WP(MD) No.7042 of 2013
THE CORRESPONDENT
ST.XAVIER S R.C. MIDDLE SCHOOL
KEELARAMANATHI KAMUTHI TALUK RAMNAD
DISTRICT - 623 603
... PETITIONER in WP(MD) No.7043 of 2013
THE CORRESPONDENT
ST.JOSEPH S RC MIDDLE SCHOOL KAMUTHY - 623
603 RAMNAD DISTRICT.
... PETITIONER in WP(MD) No.7044 of 2013
THE CORRESPONDENT
ST.MARRY S MIDDLE SCHOOL SALAIGRAMAM - 630
710 SIVAGANGAI DISTRICT.
... PETITIONER in WP(MD) No.7046 of 2013
THE CORRESPONDENT
ST.MARRY S HIGHER SECONDARY SCHOOL
RAJAGEMBIRAM - 630 609 SIVAGANGAI DISTRICT.
... PETITIONER in WP(MD) No.7047 of 2013
THE CORRESPONDENT
ST. JOSEPH S PRIMARY SCHOOL RAMNAD 623 501
RAMNAD DIST.
... PETITIONER in WP(MD) No.7078 of 2013
THE CORRESPONDENT
SACRED HEARD HIGH. SEC. SCHOOL
THIRUVARANGAM- 623 712 RAMNAD DIST.
... PETITIONER in WP(MD) No.7340 of 2013
THE CORRESPONDENT
R.C.MIDDLE SCHOOL KODARENDAL ULAIYUR POST
RAMNAD DIST.
... PETITIONER in WP(MD) No.7341 of 2013
N. TAJ
D/O. M. NOOR BASHA
... PETITIONER in WP(MD) No.7573 of 2013
K. MOHAMED HARIS ALI
... PETITIONER in WP(MD) No.7574 of 2013
RUBELA
... PETITIONER in WP(MD) No.7613 of 2013
THE CORRESPONDENT
ST. JOSAPHS MIDDLE SCHOOL VALANOOR
CHATENCODE POST KANYAKUMARI DT- 153.
... PETITIONER in WP(MD) No.7661 of 2013
THE CORRESPONDENT
ST. LAWRENCE HIGHER SECONDARY SCHOOL
MADATHATTUVILAI VILUKURI POST KANYAKUMARI
DISTRICT.
... PETITIONER in WP(MD) No.7662 of 2013
THE CORRESPONDENT
RC PRIMARY SCHOOL PERIA ANAIKKARAIPATTI
MANAPARAI TRICHY DISTRICT.
... PETITIONER in WP(MD) No.7663 of 2013
THE CORRESPONDENT
ST. MARY S RC PRIMARY SCHOOL KEEZHAVASAL
MADURAI DISTRICT.
... PETITIONER in WP(MD) No.7666 of 2013
THE CORRESPONDENT
R.C.MIDDLE SCHOOL GNANAPRAKASIARPATTANAM
SUBRAMANIAPURAM SAWYERPURAM VIA
SRIVIAKUNTAM TK THOOTHUKUDI DT 628 251
... PETITIONER in WP(MD) No.12502 of 2013
M.R. RINCY
... PETITIONER in WP(MD) No.18165 of 2013
AROCKIA MARY
... PETITIONER in WP(MD) No.18642 of 2013
J.AROCKIA MARY JAYARANI
... PETITIONER in WP(MD) No.18643 of 2013
V.K. HEMA
... PETITIONER in WP(MD) No.19036 of 2013
V. NIRUBA MAYIL
... PETITIONER in WP(MD) No.19037 of 2013
K.K.AMARLAL
... PETITIONER in WP(MD) No.19038 of 2013
J. MOHAN
... PETITIONER in WP(MD) No.19039 of 2013
THE CORRESPONDENT
ROWTHER SAHIB HIGH SCHOOL TERIRUVELI
RAMNAD DSITRICT.
...PETITIONER in WP(MD) No.19040,
19041,19042, of 2013
THE CORRESPONDENT
ILAYANKUDI HIGHER SECONDARY SCHOOL
ILAYANKUDI SIVAGANGAI DISTRICT.
... PETITIONER in WP(MD) No.19043 of 2013
THE SECRETARY
PARVATHI HIGH SCHOOL IIUPPAIURANI
KOVILPATTI TUTICORIN DISTRICT- 502.
... PETITIONER in WP(MD) No.19044 of 2013
THE SECRETARY
DEVANGAR GIRLS HIGHER SECONDARY SCHOOL
ARUPPUKKOTAI 626 101 VIRUDHUNAGAR DISTRICT.
... PETITIONER in WP(MD)
No.19045,19046,19047, of 2013
THE SECRETARY
DEVANGAR HIGHER SECONDARY SCHOOL NEERAVI-
623 603 RAMNAD DISTRICT.
... PETITIONER in WP(MD) No.19048 of 2013
THE CORRESPONDENT
ST. JOSEPH S HIGH SCHOOL RAMANATHAPURAM
RAMNAD DISTRICT.
... PETITIONER in WP(MD) No.19049 of 2013
THE CORRESPONDENT
PALLIVASAL HIGHER SECONDARY SCHOOL
MUDUKULATHUR- 704 RAMNAD DT.
... PETITIONER in WP(MD) No.
19050,19051,19052, of 2013
THE CORRESPONDENT
ST.JOSEPHS HIGHER SECONDARY SCHOOL VERKOTTU
RAMESHWARAM RAMNAD DT- 526.
... PETITIONER in WP(MD) No.19053 of 2013
THE MANAGER & CORRESPONDENT
C.M. HIGHER SCHOOL T.R. NAIDU STREET
TUTICORIN TUTICORIN DISTRICT
... PETITIONER in WP(MD) No.19054,
19055, of 2013
THE SECRETARY
KARAPETTAI NADAR HIGHER SECONDARY SCHOOL
TUTICORIN TUTICORIN DT.
... PETITIONER in WP(MD) No.
19056,19057, of 2013
R.J. THANGA TAMIL ARASI
B.T. ASSISTANT (ENGLISH) ARUNACHALAM
HIGHER SECODNARY SCHOOL THIRUVATTAR
KANYAKUMARI DSITRICT.
... PETITIONER in WP(MD) No.19058 of 2013
F.S.JERMIN JENCY
BT.ASSISTANT (MATHS) ST. JOSEPH S HIGHER
SECONDARY SCHOOL AASARIPALLAM -201
KANYAKUMARI DT.
... PETITIONER in WP(MD) No.19059 of 2013
THE CORRESPONDENT
ST. FRANCIS HIGHER SECONDARY SCHOOL C.K.
MANAGALAM -623 402 RAMNAD DISTRICT.
... PETITIONER in WP(MD) No.
19060,19061, of 2013
THE CORRESPONDENT
SIRUMALAR HIGHER SECONDARY SCHOOL
ANDAVOORANI THIRUVADANAI TK
RAMNAD DT-308
... PETITIONER in WP(MD) No.19062 of 2013
SANTHI SERINAVATHI
... PETITIONER in WP(MD) No.19063 of 2013
M. SAGAYA MARY
... PETITIONER in WP(MD) No.19064 of 2013
MRS.P.PONSEELI
... PETITIONER in WP(MD) No.19114 of 2013
P.PREETHY JENIFER
... PETITIONER in WP(MD) No.19134 of 2013
P.MENCY
... PETITIONER in WP(MD) No.19163 of 2013
M.VASANTHI STELLA BAI
... PETITIONER in WP(MD) No.19165 of 2013
C.CYNTHIA JEEVAKUMARI
... PETITIONER in WP(MD) No.19166 of 2013
MR.X. JAYAKUMARI
... PETITIONER in WP(MD) No.19141 of 2013
MR.R. ANTONY LOUIS
... PETITIONER in WP(MD) No.19142 of 2013
MR.I.SAGAYARAJ
... PETITIONER in WP(MD) No.19143 of 2013
MR.P. FREDRICK PREMKUMAR
... PETITIONER in WP(MD) No.19144 of 2013
MRS.J. REXI
... PETITIONER in WP(MD) No.19145 of 2013
MRS.B.PREMILA
... PETITIONER in WP(MD) No.19146 of 2013
MS.P. CYNTHIA MARY
... PETITIONER in WP(MD) No.19147 of 2013
O.R. ALIMA BEEVI
... PETITIONER in WP(MD) No.19154 of 2013
MRS.A.JULIET SUBANA
... PETITIONER in WP(MD) No.19164 of 2013
MRS. A. ANTONIAMMAL
... PETITIONER in WP(MD) No.19176 of 2013
MRS. S. AROCKIA MARY JECINTHA
... PETITIONER in WP(MD) No.19177 of 2013
MS.P. CAROLINE KAVITHA
... PETITIONER in WP(MD) No.19178 of 2013
MRS.P.ARUL GNANAMARY
... PETITIONER in WP(MD) No.19179 of 2013
MRS. S. SAHAYA ELISA ROASARY
... PETITIONER in WP(MD) No.19187 of 2013
SR. J. JOSELITA
... PETITIONER in WP(MD) No.19265 of 2013
MS.A.ROSLINE PRISCILLA
... PETITIONER in WP(MD) No.19270 of 2013
MS.J.SOOSAI AMMAL PRIYA
... PETITIONER in WP(MD) No.19271 of 2013
MS.A.VINOTHINI JOHNSI
... PETITIONER in WP(MD) No.19272 of 2013
E. MARIA POORANA SONY
... PETITIONER in WP(MD) No.19303 of 2013
THE CORRESPONDENT
ST.ARULANANDAR HIGHER SECONDARY SCHOOL
ORIYUR 623 406 RAMNAD DISTRICT
... PETITIONER in WP(MD) No.19370 of 2013
M.R.FLORENCE MARY
... PETITIONER in WP(MD) No.19371 of 2013
M.VINNARASI
... PETITIONER in WP(MD) No.19385 of 2013
K.PACKIARAJ
... PETITIONER in WP(MD) No.19386 of 2013
S.RATNABALA
... PETITIONER in WP(MD) No.19387 of 2013
T. DERICTON
... PETITIONER in WP(MD) No.19444 of 2013
MRS. A.LOURDU MARY
... PETITIONER in WP(MD) No.19456 of 2013
MS.P. CATHERINE VIMALA
... PETITIONER in WP(MD) No.19476 of 2013
SR.R. ANANTHI B.T.
ASSISTANT
... PETITIONER in WP(MD) No.19477 of 2013
MRS. M. MILANI VENCILA
... PETITIONER in WP(MD) No.19478 of 2013
MISS. VISALAKSHI
... PETITIONER in WP(MD) No.19479 of 2013
MS. L. KULANDAI THERESE
... PETITIONER in WP(MD) No.19480 of 2013
MRS.A. LILLY PUSHPAM
... PETITIONER in WP(MD) No.19481 of 2013
MRS. RAJA AMALA JOTHI
... PETITIONER in WP(MD) No.19482 of 2013
V.I. LALITHA
... PETITIONER in WP(MD) No.19505 of 2013
R. CHRISTINAL
... PETITIONER in WP(MD) No.19510 of 2013
M. JAFAR SATHICK
... PETITIONER in WP(MD) No.19531 of 2013
THE CORRESPONDENT
HAMEEDIA HIGH SCHOOL SALAIYOOR ILAYANKUDI
SIVAGANGAI DISTRICT 630 702
... PETITIONER in WP(MD) No.18702 of 2013
B. CHRISTY MANGAYARKARASI
... PETITIONER in WP(MD) No.19151 of 2013
THE CORRESPONDENT
T.D.T.A. HIGH SCHOOL K.KAILASAPURAM
TUTICORIN DISTRICT-352.
... PETITIONER in WP(MD) No.11668 of 2013
MS.S. ARUL JOTHI
... PETITIONER in WP(MD) No.3683 of 2014
CARMEL FELCITA MARY
... PETITIONER in WP(MD) No.5262 of 2014
S. ANITHA
... PETITIONER in WP(MD) No.6070 of 2014
J.SELVAM
... PETITIONER in WP(MD) No.6192 of 2014
J.PON RANI
... PETITIONER in WP(MD) No.6271 of 2014
THE SECRETARY/CORRESPONDENT
HAJEE K.K.IBRAHIM ALI HR.SEC.SCHOOL PUDUR
ILAYANKUDI 630 709 SIVAGANGAI DIST.
... PETITIONER in WP(MD) No.7417 of 2014
E. VICTOR ALBERT
... PETITIONER in WP(MD) No.11049 of 2014
MRS. V. MARY SNEKA RITA
... PETITIONER in WP(MD) No.10001 of 2014
P.AROCKIA LEEMA ROSE
... PETITIONER in WP(MD) No.11111 of 2014
THE CORRESPONDENT
SCMS HIGHER SECONDARY SCHOOL SATCHIYAPURAM
VIRUDHUNAGAR DIST.
... PETITIONER in WP(MD) No.16887,16889 of 2014
THE CORRESPONDENT
CMS HIGHER SECONDARY SCHOOL SRIVILLIPUTHUR
VIRUDHUNAGAR DIST.
... PETITIONER in WP(MD) No.16888 of 2014
THE CORRESPONDENT
CAPRON HALL GIRLS HIGHER SECONDARY SCHOOL
MADURAI DISTRICT.
... PETITIONER in WP(MD) No.16890 of 2014
THE CORRESPONDENT
SCMS GIRLS HR.SEC.SCHOOL SATCHIYAPURAM
VIRUDHUNAGAR DIST.
... PETITIONER in WP(MD) No.16891 of 2014
CHURCH OF SOUTH INDIA
DIOCESE OF MADURAI RAMNAD REP. BY ITS
BISHOP MANAGER OF SCHOOLS AVH BUILDING
1ST FLOOR 162 EAST VELI ST. MADURAI
... PETITIONER in WP(MD) No.16892 of 2014
THE CORRESPONDENT
CAPRON GIRLS HIGHER SECONDARY SCHOOL
MADURAI DIST.
... PETITIONER in WP(MD) No.16893 of 2014
REHAMANIA HIGHER SECONDARY
SCHOOL REP. BY ITS MANAGER AND
CORRESPONDENT S.S. HASSAN ABOOBACKER
MELAPALAYAM TIRUNELVELI DISTRICT.
... PETITIONER in WP(MD) No.16894 of 2014
THE CORRESPONDENT
CSI GIRLS HR.SEC. SCHOOL ARUPPUKOTTAI
VIRUDHUNAGAR DIST.
... PETITIONER in WP(MD) No.16895 of 2014
M.SANTIAGO
... PETITIONER in WP(MD) No.20411 of 2014
MR.J. FRANCIES SEKAR
... PETITIONER in WP(MD) No.20412 of 2014
J. BAPTISTA SARANYA
... PETITIONER in WP(MD) No.21487 of 2014
D.ANITHA
... PETITIONER in WP(MD) No.1328 of 2015
R. ANNAMMAL
... PETITIONER in WP(MD) No.1711 of 2015
J. AROCKIYAMARI
... PETITIONER in WP(MD) No.2404 of 2015
S.JEBASTINE JEYARAJ
... PETITIONER in WP(MD) No.3762 of 2015
SCHWARTZ HR. SEC.SCHOOL
REP. BY ITS CORRESPONDENT T. JOHN MAHENDRAN
S/O. THAVASI RAMANATHAPURAM.
... PETITIONER in WP(MD) No.4137 of 2015
CSI PRIMARY SCHOOL
REP. BY ITS CORRESPONDENT REV. J.KOIL S/O.
MR. JOSHUA VELLAGOUNDANOOR KOOVAKKAPATTI
POST VEDACHANDUR TALUK DINDIGUL.
... PETITIONER in WP(MD) No.4138 of 2015
CSI PRIMARY SCHOOL
REP. BY ITS CORRESPONDENT REV. E. EBENEZER
ATHISAYADAS S/O MR. EARNEST RAJAIAH
KOOMAPATHY 626 113 VIRUDHUNAGAR DIST.
... PETITIONER in WP(MD) No.4139 of 2015
PASUMALAI HR.SEC. SHCOOL
REP. BY ITS CORRESPONDENT REP BY ITS
CORRESPONDENT V. CHANDRAHASAN S/O.
VEDAPOTHAGAM MADURAI.
... PETITIONER in WP(MD) No.4140 of 2015
MRS.I. BRIGIT RENGINI
W/O. RAJAIAN M.J.K.M.M.S.C. HIGHER
SECONDARY SCHOOL CHRISTHURAJAPURAM
MARTHANDAM POST KANYAKUMARI - 629 165.
... PETITIONER in WP(MD) No.4711 of 2015
MS. MICHAEL MARY
... PETITIONER in WP(MD) No.6929 of 2015
O.MUTHUKUMAR S/O K. OYYAN
... PETITIONER in WP(MD) No.7201 of 2015
MRS. S. ALPHONSA
... PETITIONER in WP(MD) No.7202 of 2015
MRS.A.JANET
... PETITIONER in WP(MD) No.7236 of 2015
MR.J.BRITTO AMALAVEDHA RAJ
... PETITIONER in WP(MD) No.7247 of 2015
MR.S.RAJA
... PETITIONER in WP(MD) No.7248 of 2015
MR.P.VIJAY
... PETITIONER in WP(MD) No.7249 of 2015
MRS. REX ACSEELIA
... PETITIONER in WP(MD) No.10258 of 2015
SR. ROJA XAVIER SELVI
... PETITIONER in WP(MD) No.10259 of 2015
SR. GRACE SANTHI
... PETITIONER in WP(MD) No.10260 of 2015
MRS. R. SHOBA SHANTHINI
... PETITIONER in WP(MD) No.10319 of 2015
W.JOVITA PAULET
... PETITIONER in WP(MD) No.11022 of 2015
V.JEYAKANI
... PETITIONER in WP(MD) No.11171 of 2015
A.ANTONY MICHAEL XAVIER
... PETITIONER in WP(MD) No.11172 of 2015
MRS.V. JEMMA PAUL KAVITHA
... PETITIONER in WP(MD) No.11173 of 2015
MRS. R. RANI
... PETITIONER in WP(MD) No.11174 of 2015
I.PHILOMINAL
... PETITIONER in WP(MD) No.11175 of 2015
SR.. J. ARUL MOZHI
... PETITIONER in WP(MD) No.11176 of 2015
MRS.S.JOSE PRINCY
... PETITIONER in WP(MD) No.11211 of 2015
A.ANTONY AMALA SHANTHI PRINCY
... PETITIONER in WP(MD) No.15260 of 2015
MRS. P. MERRY JOY
... PETITIONER in WP(MD) No.15261 of 2015
G.ANTONYSAMY
... PETITIONER in WP(MD) No.15263 of 2015
SR.S.CHINNAPONNU
... PETITIONER in WP(MD) No.15299 of 2015
MRS. H. MANJULA RAJAM
... PETITIONER in WP(MD) No.15318 of 2015
MRS.S.KITHERI SUGIRTHA MARY
... PETITIONER in WP(MD) No.16621 of 2015
SR.F.VIMALA JEYA RACKINI
... PETITIONER in WP(MD) No.16622 of 2015
SR.S.GNANAMANI
... PETITIONER in WP(MD) No.16623 of 2015
MR.R.VARGEES RAJA
... PETITIONER in WP(MD) No.16650 of 2015
M.DHANALAKSHMI
... PETITIONER in WP(MD) No.22079 of 2015
MRS.X.MARY MELCY
... PETITIONER in WP(MD) No.22080 of 2015
A.KULANDAI THERESE
... PETITIONER in WP(MD) No.22081 of 2015
MRS.A.PUSHPAKALA
... PETITIONER in WP(MD) No.22082 of 2015
J.JACQULIN
... PETITIONER in WP(MD) No.22083 of 2015
MRS.A.PUSHPALATHA
... PETITIONER in WP(MD) No.22084 of 2015
J.PREETH NAVILA
... PETITIONER in WP(MD) No.22085 of 2015
MRS.I ARUL ISABELLA RANI
... PETITIONER in WP(MD) No.22212 of 2015
MR.JOSEPH RAJAN
... PETITIONER in WP(MD) No.22214 of 2015
REV.BRO.D.MICHAEL JOHN PAUL
... PETITIONER in WP(MD) No.22215 of 2015
A.ARTHUR ARUPUTHARAJ
... PETITIONER in WP(MD) No.22216 of 2015
R.ANNIE PUSHPAM
... PETITIONER in WP(MD) No.22219 of 2015
M.ESTHER DEVAKIRUBAI
... PETITIONER in WP(MD) No.22315 of 2015
MR.D.LAWRENCE
... PETITIONER in WP(MD) No.22316 of 2015
MS.F.ESTHERMARY
... PETITIONER in WP(MD) No.22317 of 2015
MRS. J. MARIA PUSHPA DAISY
... PETITIONER in WP(MD) No.22608 of 2015
MRS.P.RUTH BOOMIGA MARY
... PETITIONER in WP(MD) No.23555 of 2015
MS. J.A. JOSEPH HENSI SAKILA
... PETITIONER in WP(MD) No.23565 of 2015
S.ALWIN MARY
... PETITIONER in WP(MD) No.16 of 2016
SR. A. DHANA SELVI
... PETITIONER in WP(MD) No.17 of 2016
SMT. J. PERMA KALA
... PETITIONER in WP(MD) No.978 of 2016
MRS.A.JACKLIN MARY SELVAM
... PETITIONER in WP(MD) No.1276 of 2016
J.GNANA RANI
... PETITIONER in WP(MD) No.1278 of 2016
MS.A.AMALA EZHIL
... PETITIONER in WP(MD) No.1279 of 2016
1 MRS.E.DAISY
2 THE CORRESPONDENT
SALVATION ARMY PRIMARY SCHOOL ERUVADI-627
103 TIRUNELVELI DISTRICT.
... PETITIONER in WP(MD) No.1367 of 2016
SR.ANTONY AROCKIA JESINTHA
... PETITIONER in WP(MD) No.1668 of 2016
MS.P.SAJITHA
... PETITIONER in WP(MD) No.1669 of 2016
SR. LILLIS MARY D/O. SIMION
... PETITIONER in WP(MD) No.1763 of 2016
SR.J.KANISTA D/O.JOSEPH
... PETITIONER in WP(MD) No.1784 of 2016
MRS. R.V.CELIN
... PETITIONER in WP(MD) No.1787 of 2016
SR.E.BEULA FLORENCE CICILIYA
... PETITIONER in WP(MD) No.1798 of 2016
MS.V.KAMALA DEVI
... PETITIONER in WP(MD) No.1808 of 2016
MRS.R.VENNILA D/O.MR.P.RAJA
... PETITIONER in WP(MD) No.1818 of 2016
G. SANGEETHA
... PETITIONER in WP(MD) No.1854 of 2016
A.VINCENT REXITA W/O.J.JERALD
... PETITIONER in WP(MD) No.1902 of 2016
SR.ALBERAL D/O.SOOSAINAYAGAM
... PETITIONER in WP(MD) No.2167 of 2016
SR.A.FLORA MARY
... PETITIONER in WP(MD) No.6729 of 2016
SR.B.SILUVAI SAGAYA ANITHA
... PETITIONER in WP(MD) No.6730 of 2016
MR.C.MOHAN
ST. MARYS BOYS HIGHER SECONDARY SCHOOL
MILLERPURAM THOOTHUKUDI-628 008.
... PETITIONER in WP(MD) No.6750 of 2016
-Vs-
1 THE GOVERNMENT OF TAMIL NADU
REP. BY ITS SECRETARY FORT ST. GEORGE
CHENNAI-9.
2 THE DIRECTOR OF SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI- 6.
.... 1,2nd RESPONDENTS in WP No.17941,17943,17944, 17942,18885 of 2013,11922 to 11925,23507,23508, of 2015,
1 THE GOVT. OF TAMILNADU
REP.BY ITS SECRETARY FORT ST. GEORGE
CHENNAI-9
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI-6
... 1st and 2nd Respondents W.P.Nos.20929 to 20931,21076,21078,21080, 21229,21388,21400,
21677, 21678, 21914, 21989, 22166, 22178, 22208, 22209,
22210, 22211, 22364, 22368, 22612 to 22615, 22797, 22831,
22832, 23084, 23086, 23087, 23301 to 23305, 23405, 23892,
23895, 23896, 23897 to 23899, 23901, 24067, 24069 to 24073,
24100, 24101, 32098, 32099, 32100 to 32102, 32104, 32105,
32543 to 32545, 32554 to 32556, 34581 to 34584 of 2013,
10884, 11277, 12371 to 12374,28726, of 2014,6193, of 2015,
1 THE GOVERNMENT OF TAMIL NADU
REP. BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI-9.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI- 6.
... 1 and 2nd Respondents in WP No. 28724,31384,
31385,31386, 32693 of 2014
WP No.6780 to 6786,6843 to 6849. 6850 to 6856,7837,7838,8101, 10212 to 10217,11926 to 11928,11929 to 11931,12306,19156 to 19158, 20721, 20722,20723,21943,
23319 of 2015 12096,12098 of 2016
1 THE GOVERNMENT OF TAMILNADU
REP. BY THE ADDL. CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI-9.
2 THE DIRECTOR OF SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI- 6.
... 1,2,RESPONDENTS in WP No.34083,38629, 39286,39287, of 2015,469,1237, of 2016
... 1,2 RESPONDENTS in WP No.16225 to 16227,25977,25978, of 2015,2909,2911,4267,4268,6108,7332,12097,
9839,9840,14093 of 2016
1 THE GOVERNMENT OF TAMIL NADU
REP. BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION (C2) FORT ST.
GEORGE MADRAS-600 009.
2 THE DIRECTOR OF SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI-
600 006.
... 1,2nd RESPONDENTS in WP No.12406,12566 to 12570,
12571 to 12576, 12673 to 12677, 12733 to 12738, 12998
to 13002 of 2015,12095, 469, 34082, 34083, 38629, 39286, 39287 of 2016, 2910,7333,4267, 4268, 6108, 6109, 7332, 7333, 8557, 12095 to 12098, 469, 1237 to 1239, 9839, 9840, 14093, 14095, 16320 to 16325, 17099,16320,16321,16322, 16323,
16324,16325,17099, of 2016 17100
& 17101 of 2016
..R1 in W.P.No3474, 14094 of 2016
1 S. JAYALAKSHMI
W/O KALAIMOHAN
2 THE SECRETARY
POONUSAMY PRIMARY SCHOOL KULASEKARAPATTI
627 806 KEELAPAVOOR RANGE TIRUNELVELI DIST.
... RESPONDENTS in WA No.213 of 2016
1 I.JOAN MARY SAHAYAM
W/O. KULATHTHAI ARPUTHARAJ
2 THE CORRESPONDENT
ST JOHN DE BRITTO PRIMARY SCHOOL
SATHIYAMANGALAM ERODE DISTRICT
... RESPONDENTS in WA No.572 of 2016
1 THE DIRECTOR OF ELEMENTARY
EDUCATION COLLEGE ROAD CHENNAI-6.
2 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE DISTRICT
CUDDALORE.
3 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
VRIDDHACHALAM CUDDALORE DISTRICT.
4 THE CORRESPONDENT
D.M. ELEMENTARY SCHOOL PUDUKKUPPAM
VRIDDHACHALAM CUDDALORE DISTRICT.
... RESPONDENTS in WP No.11983 of 2013
1 THE STATE OF TAMILNADU
REP BY ITS SECRETARY TO GOVERNMENT
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI 9
2 THE DIRECTOR OF SCHOOL EDUCATION
COLLEGE ROAD NUNGAMBAKKAM
CHENNAI 6
3 THE CHIEF EDUCATIONAL OFFICER
SAIDAPET CHENNAI 15
4 THE DISTRICT EDUCATIONAL OFFICER
NORTH CHENNAI EGMORE CHENNAI 8
5 THE CORRESPONDENT
SRI CHAMPALAL PAGARIYA JAIN HR. SEC. SCHOOL
200 PAPER MILLS ROAD PERAMBUR CHENNAI 11
... RESPONDENTS in WP No.17799,17800, of 2013
3 THE CHIEF EDUCATIONAL OFFICER
VILLUPURAM.
4 THE DISTRICT EDUCATIONAL
OFFICER THINDIVANAM.
... 3 and 4 RESPONDENTS in WP No.17941,17943, 17944 of 2013
5 THE CORRESPONDENT
SACRED HEART HIGH SCHOOL THURINJIPOONDI
VALATHI - PO GINGEE TALUK VILLUPURAM
DISTRICT-604208.
...5th RESPONDENT in WP No.17941 of 2013
5 THE CORRESPONDENT
ST. AROCKIA ANNAI HIGH SCHOOL T.ATHIPPAKKAM
TIRUKOILUR TALUK VILLUPURAM DISTRICT-
605759.
... 5th RESPONDENTS in WP No.17943 of 2013
5 THE CORRESPONDENT
ST. VINNARASI HIGH SCHOOL IRUDAYAMPATTU
VILLUPURAM DISTRICT.
... 5th RESPONDENTS in WP No.17944 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KALLAKURICHI
VILLUPURAM DISTRICT.
5 THE CORRESPONDENT
R.C. PRIMARY AND MIDDLE SCHOOL KALLAKURICHI
VILLUPURAM DISTRICT.
... 3 to 5 RESPONDENTS in WP No.17942 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SAIDAPET CHENNAI-15.
4 THE DISTRICT EDUCATIONAL OFFICER
NORTH CHENNAI EGMORE CHENNAI-8.
5 THE CORRESPONDENT
SRI CHAMPALAL PAGARIYA JAIN HR. SEC. SCHOOL
200 PAPER MILLS ROAD PERAMBUR CHENNAI-11.
... 3 to 5 RESPONDENTS in WP No.18885 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VELLORE VELLORE
DISTRICT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER ANAICUT VELLORE DT.
5 THE CORRESPONDENT
LITTLE FLOWER AIDED ELEMENTARY SCHOOL
PALLIKONDA VELLORE DT.
... 3 to 5 RESPONDENTS in
WP No.20929 to ,20931 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THIRUVANNAMALAI
DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER ARANI
THIRUVANNAMALAI DISTRICT.
... 3 and 4 RESPONDENTS in WP No.21076,21078,21080 of 2013
5 THE CORRESPONDENT
R.C.M. GIRLS ELEMENTARY SCHOOL ARANI
THIRUVANNAMALAI DISTRICT.
... 5th RESPONDENTS in WP No.21076 of 2013
5 THE CORRESPONDENT
SACRED HEART ELEMENTARY SCHOOL POLUR-606803
THIRUVANNAMALAI DISTRICT.
... 5th RESPONDENTS in WP No.21078 of 2013
5 THE CORRESPONDENT
R.C.M.GIRLS ELEMENTARY SCHOOL ARANI-632 301
THIRUVANNAMALAI DISTRICT.
... 5th RESPONDENTS in WP No.21080 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VELLORE VELLORE DIST.
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFIFCER TIRUPATTUR
VELLORE DIST.
... 3and 4 RESPONDENTS in WP No.21229,21388,21400 of 2013
5 THE CORRESPONDENT
MARY IMMACULATE ELEMENTARY SCHOOL
TIRUPATTUR 635 601 VELLORE DIST.
... 5th RESPONDENTS in WP No.21229 of 2013
5 THE CORRESPONDENT
ST.MARYS ELEMENTARY SCHOOL R.C.CHURCH ROAD
VELLORE DIST. 632 001
... 5th RESPONDENTS in WP No.21388 of 2013
3 DISTRICT ELEMENTARY
EDUCATION OFFICER VELLORE VELLORE DT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KONAVATTAM
VELLORE DT- 632001
5 THE CORRESPONDENT
ST.MARYS ELEMENTARY SCHOOL R.C.CHURCH ROAD
VELLORE DT. 632 001
... 3,4,5th RESPONDENTS in WP No.21400 of 2013
3 CHIEF EDUCATIONAL OFFICER
KRISHNAGIRI AND DISTRICT
4 THE DISTRICT EDUCATIONAL OFFICER
HOSUR KRISHNAGIRI DIST
5 THE CORRESPONDENT
JOHN BRITTO HIGHER SECONDARY SCHOOL
ANANDA NAGAR ANNIYALAM PO DENKANIKOTTAI 635 107
KRISHNAGIRI DT
... 3 to 5 RESPONDENTS in WP No.21677,21678 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE DISTIRCT
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER ANNAKIRAMAM PANTRUTI
TALUK CUDDALORE DIST 607112
5 THE CORRESPONDENT
D.M.ELEMENTARY SCHOOL. VAIDIPAKKAM
ANNAKIRAMAM 607 112 PANTRUTI TALUK
CUDDALORE DISTRICT
... 3 to 5 RESPONDENT in
WP No.21914 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THIRUVANNAMALAI DISTRICT
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THIRUVANNAMALAI DISTRICT
5 THE CORRESPONDENT
D.M.PRIMARY BOARDING SCHOOL MELTIKKAN
THIRUVANNAMALAI 60-6 601
... 3,4,5th RESPONDENTS in WP No.21989 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER TIRUKOILUR
RANGE VILLUPURAM DISTRICT
5 THE CORRESPONDENT
D.M.HIGH SCHOOL KEELAIYUR TIRUKOILUR 606
757 VILLUPURAM DISTRICT
... 3,4,5th RESPONDENTS in
WP No.22166 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
VILLUPURAM VILLUPURAM DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER VILLUPURAM VILLUPURAM DISTRICT.
5 THE CORRESPONDENT
DANISH MISSION HR. SEC. SCHOOL MAVADIPATTU
KARIYALUR-606 207 VILLUPURAM DISTRICT.
... 3,4,5th RESPONDENTS in WP No.22178 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THIRUVANNAMALAI AND DIST
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER PUDUPALAYAM RANGE
THIRUVANNAMALAI DIST
5 THE CORRESPONDENT
D.M.PRIMARY SCHOOL ERAIYUR PUDUPALAYAM 606 704
... 3,4,5th RESPONDENTS in WP
No.22208 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
CUDDALORE AND DIST
4 DISTRICT EDUCATIONAL OFFICER
CUDDALORE AND DIST
5 THE CORRESPONDENT
DANISH MISSION HR. SEC. SCHOOL NELLIKUPPAM
607 105 CUDDALORE DIST
... 3,4,5th RESPONDENTS in WP No.22209,
22210 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
CUDDALORE AND DIST
4 DISTRICT EDUCATIONAL OFFICER
CUDDALORE AND DIST
5 THE CORRESPONDENT
GIRLS CHRISTIAN HR. SEC. SCHOOL
MELPATTAMBAKKAM 607 104 CUDDALORE DT
... 3,4,5th RESPONDENTS
in WP No.22211,22364 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER DANISH MISSION HR. SEC. SCHOOL
PUDUKUPPAM VIRUDHACHALAM-606 001.
5 THE CORRESPONDENT
DANISH MISSION HR.SEC. SCHOOL PUDUKUPPAM
VIRDDHACHALAM-606 001 CUDDALORE DIST.
... 3,4,5th RESPONDENTS in
WP No.22368 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT
4 ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER NEYVELI
CUDDALORE DISTRICT
5 THE CORRESPONDENT
D.M. MIDDLE SCHOOL BLOCK 19 NEYVELI 607
803 CUDDALORE DISTRICT
... 3,4,5th RESPONDENTS in WP No.22612 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 THE ASSISTANT
EDUCATIONAL OFFICER CHINNA SALEM RANGE
VILLUPURAM DT.
5 THE CORRESPONDENT
D.M. ELEMENTARY SCHOOL KARIYALUR ALATHI
MELVELLAAR KALVARAYAN HILLLS VILLUPURAM
DISTRICT 606 207
... 3,4,5th RESPONDENTS in WP No.22613 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THIRUVANNAMALAI AND DIST
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KALASAMBAKKAM
THIRUVANNAMALAI DT
5 THE CORRESPONDENT
D.M.ELEMENTARY SCHOOL PAZHANKOIL
KALASAPAKKAM UNION 606 751 THIRUVANNAMALAI DT
... 3,4,5th RESPONDENTS in WP No.22614 of 2013
3 THE CHIEF EDUCATIONAL
OFFICER CUDDALORE AND DIST
4 DISTRICT EDUCATIONAL OFFICER
CUDDALORE AND DIST
5 THE CORRESPONDENT
DANISH MISSION HR. SEC. SCHOOL NELLIKUPPAM
607 105 CUDDALORE DIST
... 3,4,5th RESPONDENTS in WP No.22615,23087, of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT.
4 THE ASSISTANT EDUCATIONAL
OFFICER VRIDDHACHALAM RANGE VRIDDHACHALAM
CUDDALORE DISTRICT.
5 THE CORRESPONDENT
DANISH MISSION MIDDLE SCHOOL KASPA
VRIDDHACHALAM-606001 CUDDALORE DISTRICT.
... 3,4,5th RESPONDENTS in WP No.22797 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
KRISHNAGIRI KRISHNAGIRI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER KRISHNAGIRI KRISHNAGIRI DISTRICT.
5 THE CORRESPONDENT
ST. ANNS GIRLS HR. SEC. SCHOOL KRISHNAGIRI-
635 001 KRISHNAGIRI DISTRICT.
... 3,4,5th RESPONDENTS in WP No.22831 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
DHARMAPURI DHARMAPURI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER DHARMAPURI DHARMAPURI DISTRICT.
5 THE CORRESPONDENT
ST. MARYS HR. SEC. SCHOOL HARUR DHARMAPURI
DISTRICT.
...3,4,5th RESPONDENTS in WP No.22832 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT.
4 THE ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER MANGALORE RANGE
RAMANATHAM CUDDALORE DISTRICT-606302.
5 THE CORRESPONDENT
R.C. PRIMARY SCHOOL VALLIMADURAM MANGALORE
BLOCK TITTAKUDI TALUK-606108 CUDDALORE
DISTRICT.
6 THE MANAGER
R.C. PRIMARY AND MIDDLE SCHOOLS (CUDDALORE &
VILLUPURAM) CUDDALORE-607001.
... 3,4,5,6th RESPONDENTS in WP No.23084 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER CUDDALORE CUDDALORE DISTRICT.
5 THE CORRESPONDENT
GIRLS CHRISTIAN HR. SEC. SCHOOL
MELPATTAMBAKKAM-607104 CUDDALORE DISTRICT.
... 3,4,5th RESPONDENTS in WP No.23086 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER GINGEE RANGE-
604 202 VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C PRIMARY SCHOOL PONPATHI MELEDAIYALAM
PO GINGEE-604 202 VILLUPURAM DISTRICT
6 THE MANAGER
R.C PRIMARY AND MIDDLE SCHOOLS (CUDDALORE
AND VILLUPURAM) CUDDALORE-607 001
... 3,4,5,6th RESPONDENTS in WP No.23301 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER MAILAM RANGE
VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C PRIMARY SCHOOL ELAMANGALAM VIZHUKKAM
POST TINDIVANAM TALUK VILLUPURAM DISTRICT-
604 206
6 THE MANAGER
R.C PRIMARY AND MIDDLE SCHOOLS (CUDDALORE
AND VILLUPURAM) CUDDALORE-607 001
... 3,to 6th RESPONDENT in WP No.23302 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER CHINNA SALEM-
606 201 VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C PRIMARY SCHOOL OLGAIYANALLUR
PUKKIRAVARI VIA KALLAKURICHI TALUK
VILLUPURAM DISTRICT-606 204
6 THE MANAGER
R.C PRIMARY AND MIDDLE SCHOOLS (CUDDALORE
AND VILLUPURAM) CUDDALORE-607 001
... 3 to 6th RESPONDENTS in WP No.23303,23304 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER VILLUPURAM VILLUPURAM DIST.
5 THE CORRESPONDENT
M.R.I.C. R.C. HIGH SCHOOL 334 JAWAHARLAL
NEHRU ROAD VILLUPURAM 605 602
... 3 to 5th RESPONDENTS in WP No.23305 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT.
4 THE ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER MELMALAYANUR 604 204
VILLUPURAM DIST.
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL VALATHI 604 208 GINGEE
TALUK VILLUPURAM DIST.
6 THE MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS (CUDDALORE &
VILLUPURAM) CUDDALORE-607 001
... 3to 6th RESPONDENTS in WP No.23405 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DIST.
4 ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER VALLAM RANGE 604 206
VILLUPURAM DIST.
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL KADAMBUR GINGEE TALUK
VILLUPURAM DIST.
6 MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS (CUDDALORE &
VILLUPURAM ) CUDDALORE-607 001
... 3to 6th RESPONDENTS in WP No.23892 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DIST.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER RISHIVANDHINAM RANGE
ARIALUR VILLUPURAM DIST.
5 THE CORRESPONDENT
ST.MICHAELS R.C. PRIMARY SCHOOL MARIYANUR
POST ARIYALUR VIA SANKARAPURAM TALUK
605801 VILLUPURAM DIST.
6 MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS (CUDDALORE &
VILLUPURAM ) CUDDALORE-607 001
... 3,4,5,6th RESPONDENTS in WP No.23895 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DIST.
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER CHINNASALAM 606 201
VILLUPURAM DIST.
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL OLGAIYANALLUR
CHINNASALEM VILLUPURAM DIST.
6 MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS (CUDDALORE &
VILLUPURAM ) CUDDALORE-607 001
... 3 to 6th RESPONDENTS
in WP No.23896 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
VILLUPURAM VILLUPURAM DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER VILLUPURAM VILLUPURAM DIST.
5 THE CORRESPONDENT
ST.MICHAELS HIGH SCHOOL MICHAELPURAM (POST)
MOONGILTHURAIPET VIA VILLUPURAM DIST. 605 702
... 3,4,5th RESPONDENTS
in WP No.23897 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
VILLUPURAM VILLUPURAM DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER VILLUPURAM VILLUPURAM DIST.
5 THE CORRESPONDENT
ST.MICHAELS HIGH SCHOOL MICHAELPURAM (POST)
MOONGILTHURAIPET VIA VILLUPURAM DIST. 605 702
... 3,4,5th RESPONDENTS
in WP No.23898 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DIST.
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KAMAPURAM CUDDALORE
DIST.
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL KOVILANKUPPAM IRUPPUR
POST VIRUDHACHALAM TALUK CUDDALORE DIST.
607 805
6 MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS (CUDDALORE
AND VILLUPURAM) CUDDALORE 607 001
... 3,4,5,6th RESPONDENTS in WP No.23899 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
CHENNAI CHENNAI-15
4 DISTRICT EDUCATIONAL OFFICER
NORTH MADRAS EGMORE CHENNAI-8
5 THE CORRESPONDENT
ANNAI VAILANKANNI HIGH SCHOOL SASTRI NAGAR
VYASARPADI CHENNAI-39
... 3,4,5th RESPONDENTS in WP No.23901 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CHENNAI NORTH CHENNAI
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER PURASAIVAKKAM RANGE
CHENNAI 7
5 THE CORRESPONDENT
MARY IMMACULATE MIDDLE SCHOOL 63 HALLS ROAD
KILPAUK CHENNAI 10
... 3,4,5th RESPONDENTS in WP No.24067 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VELLORE 9
4 DISTRICT EDUCATIONAL OFFICER
VELLORE VELLORE DT
5 THE CORRESPONDENT
CSI ANDREWS HR. SEC. SCHOOL ARAKKONAM 631
001 VELLORE DT
... 3,4,5th RESPONDENTS in WP No.24069 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM AND DISTRICT
4 ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER GINGEE RANGE GINGEE
604 202
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL KONAI GINGEE TK
VILLUPURAM DT
6 MANAGER
R.C. PRIMARY AND MIDDLE SCHOOLS (CUDDALORE &
VILLUPURAM) CUDDALORE 607 001
...3 to 6th RESPONDENTS in WP No.24070 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VELLORE 9
4 DISTRICT EDUCATIONAL OFFICER
VELLORE VELLORE DT
5 THE CORRESPONDENT
CSI ANDREWS HR. SEC. SCHOOL
ARAKKONAM 631 001 VELLORE DT
... 3,4,5th RESPONDENTS in WP No.24071 of 2013
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM AND DIST
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER MUGAIYUR (E)
MANAMPOONDI 605 759 VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL ODUVANKUPPAM MELVALAI
POST 605 701 KANDACHIPURAM VIA TIRUKOILUR
TALUK VILLUPURAM DIST
6 MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS (CUDDALORE
AND VILLUPURAM) CUDDALORE 607 001
... 3to 6th RESPONDENTS in WP No.24072 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER CHENNAI 6
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER ADYAR RANGE SAIDAPET
CHENNAI 6
5 THE CORRESPONDENT
CSI MIDDLE SCHOOL 61 ALANDUR ROAD
SAIDAPET CHENNAI 15
... 3to 5th RESPONDENTS in WP No.24073 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VELLORE-9.
4 THE DISTRICT EDUCATIONAL
OFFICER VELLORE VELLORE DISTRICT
5 THE CORRESPONDENT
CSI ANDREWS HIGHER SECONDARY SCHOOL
ARAKKONAM-631 001 VELLORE DISTRICT
... 3 to 5th RESPONDENTS in WP No.24100 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VILLUPURAM VILLUPURAM DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER VILLUPURAM VILLUPURAM DISTRICT
5 THE CORRESPONDENT
ST.VINNARASI HIGH SCHOOL IRUDAYAMPATTU
MOOGILTHURAIPATTU VIA SANGARAPURAM TALUK
VILLUPURAM DISTRICT
... 3 to 5th RESPONDENTS in WP No.24101 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER CUDDALORE CUDDALORE DT.
5 THE CORRESPONDENT
CSI ST. DAVIDS HR.SEC.SCHOOL. CUDDALORE PORT
607 003 CUDDALORE DT.
... 3 to 5th RESPONDENTS in WP No.32098 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER SALEM SALEM DT.
5 THE CORRESPONDENT
ST. MARYS GIRLS HR. SEC. SCHOOL
ARISIPALAYAM 636 009 SALEM DT.
... 3 to 5th RESPONDENTS in WP No.32099 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER CUDDALORE CUDDALORE DT.
5 THE CORRESPONDENT
CSI ST. DAVIDS HR. SEC. SCHOOL CUDDALORE
PORT 607 003 CUDDALORE DT.
... 3 to 5th RESPONDENTS in WP No.32100 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER CUDDALORE CUDDALORE DT.
5 THE CORRESPONDENT
ANNAI VAILANKANNI CLUNY HIGH SCHOOL
SANTHANKUPPAM (P.O) VANDIPALAYAM (VIA)
CUDDALORE DT. 607 004
... 3,4,5th RESPONDENTS in WP No.32101 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DT
4 THE DISTRICT EDUCATIONAL
OFFICER SALEM SALEM DT.
5 THE CORRESPONDENT
NAZARETH GIRLS HR.SEC. SCHOOL YERCAUD 636
601 SALEM DT
... 3,4,5th RESPONDENTS in WP No.32102 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DT
4 THE DISTRICT EDUCATIONAL
OFFICER SALEM SALEM DT
5 THE CORRESPONDENT
JAYARANI GIRLS HR. SEC. SCHOOL NETHIMEDU
SALEM 636 002
... 3,4,5th RESPONDENTS in WP No.32104 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DT
4 THE DISTRICT EDUCATIONAL
OFFICER SALEM SALEM DT
5 THE CORRESPONDENT
ST. MARYS GIRLS HR. SEC. SCHOOL
ARISIPALAYAM 636 009 SALEM DT
... 3,4,5th RESPONDENTS in WP No.32105 of 2013
3 THE CHIEF EDUCATIONAL
OFFICER PERAMBALUR PERAMBALUR DT.
4 THE DISTRICT EDUCATIONAL
OFFICER PERAMBALUR PERAMBALUR DT.
5 THE CORRESPONDENT
R.C.ST. JOHNS HIGH SCHOOL PERUMATHUR 621
717 KANNUR TK. PERAMBALUR DT.
... 3,4,5th RESPONDENTS in WP No.32543 of 2013
3 THE CHIEF EDUCATIONAL
OFFICER KANCHEEPURAM KANCHEEPURAM DT.
4 THE DISTRICT EDUCATIONAL
OFFICER CHENGLEPET KANCHIPURAM DISTRICT
5 THE CORRESPONDENT
R.C.M. HIGH SCHOOL ST. THOMAS MOUNT
CHENNAI-16
... 3,4,5th RESPONDENTS in WP No.32544 and 32545 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
KANCHEEPURAM KANCHEEPURAM DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER CHENGALPET-603 001 KANCHEEPURAM
DISTRICT.
5 THE CORRESPONDENT
CSI CORLEY HR. SEC. SCHOOL NO.10 MES ROAD
EAST TAMBARAM CHENNAI-59.
... 3,4,5th RESPONDENTS in WP No.32554,32555 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THIRUVANNAMALAI THIRUVANNAMALAI DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THIRUVANNAMALAI THIRUVANNAMALAI
DIST.
5 THE CORRESPONDENT
ST.JOSEPHS HR. SEC. SCHOOL ATHIPET 635 703
JAWATHU HILLS THIRUVANNAMALAI DIST.
... 3,4,5th RESPONDENTS in WP No.32556 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THIRUVARUR THIRUVARUR DT
4 THE DISTRICT EDUCATIONAL
OFFICER THIRUVARUR THIRUVARUR DT
5 THE CORRESPONDENT
ST. JOSEPHS GIRLS HR. SEC. SCHOOL
MANNARGUDI 614 001 THIRUVARUR DT
... 3,4,5th RESPONDENTS in WP No.34581 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DT
4 THE DISTRICT EDUCATIONAL
OFFICER SALEM SALEM DT
5 THE CORRESPONDENT
ST. JOSEPHS GIRLS HR. SEC. SCHOOL
SURAMANGALAM SALEM 636 005
... 3,4,5th RESPONDENTS in WP No.34582 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THIRUVARUR THIRUVARUR DT
4 THE DISTRICT EDUCATIONAL
OFFICER THIRUVARUR THIRUVARUR DT
5 THE CORRESPONDENT
ST. JOSEPHS GIRLS HR. SEC. SCHOOL
MANNARGUDI 614 001 THIRUVARUR DT
... 3,4,5th RESPONDENTS in WP No.34583 & 34584 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
VELLORE DISTRICT VELLORE 1
4 THE DISTRICT EDUCATIONAL
OFFICER VELLORE DISTRICT VELLORE 1
5 THE CORRESPONDENT
HONNEGAR ASHRAM GIRLS HIGH SCHOOL CSI
VELLORE DIOCESE NO.13 FILTERBED ROAD
SARBANAMEDU VELLORE 632 001
... 3,4,5th RESPONDENTS in WP No.10884 of 2014
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
THIRUVANNAMALAI DT 606 601
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICER OF THE DISTRICT
EDUCATIONAL OFFICER GANGHI NAGAR
THIRUVANNAMALAI 606 601
5 THE CORRESPONDENT
ST. JOSEPHS HR. SEC. SCHOOL ATHIPET 635 703
JAWATHI HILLS T.V.MALAI DT
... 3,4,5th RESPONDENTS in WP No.11277 of 2014
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER NILGIRIS NILGIRIS DT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER KOTHAGIRI
RANGE NILGIRIS DT
5 THE CORRESPNDENT
CSI PRIMARY SCHOOL GREEN TEA ESTATE CURZON
KODANADU KOTAGIRI 643 217 NILGIRIS DT
... 3,4,5th RESPONDENTS in WP No.12371 of 2014
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER NILGIRIS NILGIRIS DT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER COONOOR
RANGE-I COONOOR DT
5 THE CORRESPNDENT
CSI PRIMARY SCHOOL COONOOR RANGE -1
MISSION HALL COONOOR 643102
... 3,4,5th RESPONDENTS in WP No.12372 of 2014
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER NILGIRIS NILGIRIS DT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
UDAGAMANDALAM RANGE NILGIRIS DT
5 THE CORRESPNDENT
CSI PRIMARY SCHOOL MARVALLA ESTATE
KUKALTHURAI KOTAGIRI 643 217 NILGIRIS
DISTRICT
... 3,4,5th RESPONDENTS in WP No.12373 of 2014
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER NILGIRIS NILGIRIS DT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER KOTHAGIRI
RANGE NILGIRIS DT
5 THE CORRESPNDENT
CSI PRIMARY SCHOOL KOTADA ESTATE KOTAGIRI
RANGE NILGIRIS DISTRICT
... 3,4,5th RESPONDENTS in WP No.12374 of 2014
1 THE DIRECTOR OF ELEMENTARY
EDUCATION GOVT. OF TAMILNADU DPI CAMPUS
CHENNAI-6
2 THE DISRICT ELEMENTARY
EDCUATION OFFICER PERAMBALUR DISTRICT PIN
621 212
3 THE ADDITIONAL ELEMENTARY
EDUCATION OFFICER VEPPANTHATAI PERAMBALUR
DISTRICT
4 THE CHURCH OF SOUTH INDIA
TIRUCHIRAPPALLI-THANJAVUR DIOCESE REP. BY
ITS BISHOP & MANAGER OF ALL DIOCESAN SCHOOLS
DIOCESAN OFFICE PUTHUR TIRUCHIRAPPALI
DISTRICT
5 THE CORRESPONDENT
CSI ELEMENTARY SCHOOL PATHANGI PERAMBALUR
DISTRICT
... RESPONDENTS in WP No.25766 of 2014
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER DISTRICT ELEMENTARY
EDUCATION OFFICE THIRUVANNAMALAI
THIRUVANNAMALAI DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER ASSISTANT ELEMENTARY
EDUCATION OFFICE POLUR REGION POLUR
THIRUVANNAMALAI-606 803
5 THE CORRESPONDENT
D.M.MIDDLE SCHOOL POLUR THIRUVANNAMALAI-
606 803
... 3,4,5th RESPONDENTS in WP No.28724 of 2014
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VILLUPURAM.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER KALLAKURICHI
VILLUPURAM DISTRICT.
5 THE CORRESPONDENT
GOOD SHEPHERD HR. SEC. SCHOOL SERAPATTU
SANKARAPURAM TALUK VILLUPURAM DISTRICT-
606401.
... 3,4,5th RESPONDENTS in WP No.28726 of 2014
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
VELLORE -4 VELLORE DT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE ADDITIONAL ASST.ELEMENTARY
EDUCATIONAL OFFICER JOLARPETTAI VELLORE DT.
635 851
5 THE CORRESPONDENT
ST.CHARLES PRIMARY SCHOOL YELAGIRI HILLS
VELLORE DISTRICT 635 853
... 3,4,5th RESPONDENTS in WP No.31384 of 2014
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VELLORE VELLORE DT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER VELLORE VELLORE DT
5 THE CORRESPONDENT
L.F.C. GIRLS HR. SEC. SCHOOL RANIPET
VELLORE DT 632 401
... 3,4,5th RESPONDENTS in WP No.31385 of 2014
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER VELLORE VELLORE DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER VELLORE VELLORE
DISTRICT
5 THE CORRESPONDENT
L.F.C.GIRLS HR.SEC.SCHOOL RANIPET VELLORE
DISTRICT 632 401
... 3,4,5th RESPONDENT in WP No.31386 of 2014
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COLLECTORATE SALEM.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COLLECTORATE SALEM.
5 THE CORRESPONDENT
ST. JOSEPHS HR.SEC. SCHOOL SUSAIGIRI
YERCOUD SALEM DISTRICT-636 601.
... 3,4,5th RESPONDENTS in WP No.32693 of 2014
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT.
4 THE ASSISTANT EDUCATIONAL
OFFICER VIRUDHACHALAM RANGE VIRUDHACHALAM
CUDDALORE DISTRICT.
5 THE CORRESPONDENT
DANISH MISSION MIDDLE SCHOOL KASPA
VIRUDHACHALAM-606001 CUDDALORE DISTRICT.
... 3,4,5th RESPONDENTS in WP No.6193 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
OLD RAILWAY STATION ROAD ERODE 638 001
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER ERODE DIST 638 002
5 THE CORRESPONDENT
ST. RITAS GIRLS HIGH SCHOOL RAILWAY COLONY
ERODE 638 002
... 3,4,5th RESPONDENTS in WP No.6780 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUPPUR TIRUPPUR DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF
EDUCATIONAL OFFICER TIRUPPUR TIRUPPUR
DISTRICT 641 601
5 THE CORRESPONDENT
ST. ALOYSIUS GIRLS HIGHER SECONDARY SCHOOL
DHARAPURAM TIRUPPUR DISTRICT 638 656
...3,4,5th RESPONDENTS in WP No.6781 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUPPUR TIRUPPUR DISTRICT
4 THE ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER
DHARAPURAM TIRUPPUR DISTRICT
5 THE CORRESPONDENT
ST. ALOYSIUS PRIMARY SCHOOL DHARAPURAM
TIRUPPUR DISTRICT
... 3,4,5th RESPONDENTS in WP No.6782 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER TIRUPPUR TIRUPPUR DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER TIRUPPUR TIRUPPUR
DISTRICT 641 601
5 THE CORRESPONDENT
ST. ALOYSIUS GIRLS HIGHER SECONDARY SCHOOL
DHARAPURAM TIRUPPUR DISTRICT 638 656
...3,4,5th RESPONDENTS in WP No.6783 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUPPUR TIRUPPUR DISTRICT
4 THE ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER
PALLADAM TIRUPPUR DISTRICT
5 THE CORRESPONDENT
ST. JOSEPHS MIDDLE SCHOOL PALLAPALAYAM
MANGALAM VIA TIRUPPUR DISTRICT 641 663
... 3,4,5th RESPONDENTS in WP No.6784 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER VILLUPURAM VILLUPURAM DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER KALLAKURUCHI
VILLUPURAM DISTRICT
5 THE CORRESPONDENT
ST. JOSEPHS HIGH SCHOOL ULANGANKATHAN
KALLAKURICHI T.K. VILLUPURAM DISTRICT 606 202
... 3,4,5th RESPONDENTS in WP No.6785 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER COIMBATORE COIMBATORE DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COIMBATORE 1
COIMBATORE DISTRICT
5 THE CORRESPONDENT
ST. JOSEPHS GIRLS HR. SEC. SCHOOL SOMANUR
COIMBATORE 641 668
... 3.4,5th RESPONDENTS in WP No.6786 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
NILGIRIS NILGIRIS DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
COONOOR NILGIRIS DISTRICT-643 102.
5 THE CORRESPONDENT
ST.MARYS HR. SEC. SCHOOL COONOOR NILGIRIS-
643 102
... 3,4,5th RESPONDENTS in WP No.6843 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUPPUR TIRUPPUR DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
TIRUPPUR TIRUPPUR DISTRICT-641601
5 THE CORRESPONDENT
CARMEL GIRLS HR. SEC. SCHOOL KANGEYAM
TIRUPPUR DISTRICT-638 701.
... 3,4,5th RESPONDENTS in WP No.6844 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUPPUR TIRUPPUR DISTRICT
4 THE ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER
DHARAPURAM RANGE DHARAPURAM TIRUPPUR
DISTRICT
5 THE CORRESPONDENT
ST.ALOYSIUS PRIMARY SCHOOL DHARAPURAM
TIRUPPUR DISTRICT
... 3,4,5th RESPONDENTS in WP No.6845 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
COIMBATORE COIMBATORE-1.
4 THE ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER
PERUR IRUPPU KURUCHI COIMBATORE DISTRICT
5 THE CORRESPONDENT
ST. JOSEPHS MIDDLE SCHOOL CHURCH ROAD
PODANUR COIMBATORE.
... 3,4,5th RESPONDENTS in WP No.6846 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
NILGIRIS NILGIRIS DISTRICT -643 102
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COONOOR NILGIRIS
DISTRICT-643 102.
5 THE CORRESPONDENT
ST.MARYS HR. SEC. SCHOOL COONOOR NILGIRIS-
643 102
... 3,4,5th RESPONDENTS in WP No.6847 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT-607 001
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT-607 001
5 THE CORRESPONDENT
ST.ANNES GIRLS HR. SEC. SCHOOL CUDDALORE
CUDDALORE DISTRICT-607 001
... 3,4,5th RESPONDENTS in WP No.6848 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT-607 001
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT-607 001
5 THE CORRESPONDENT
ST.ANNES GIRLS HR. SEC. SCHOOL CUDDALORE
CUDDALORE DISTRICT-607 001
... 3,4,5th RESPONDENTS in WP No.6849 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
NILGIRIS NILGIRIS DISTRICT
4 THE DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COONOOR NILGIRIS
DISTRICT
5 THE CORRESPONDENT
ST. MARYS HR. SEC. SCHOOL COONOOR NILGIRIS
643 102 ... 3,4,5th RESPONDENTS in WP No.6850 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COIMBATORE COIMBATORE DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COIMBATORE 641 018
5 THE CORRESPONDENT
PRESENTATION CONVENT GIRLS HIGHER SECONDARY
SCHOOL COIMBATORE 641 001
... 3,4,5th RESPONDENTS in WP No.6851 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
OOTACAMUND NILGIRIS DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COONOOR 2 NILGIRIS
DISTRICT
5 THE CORRESPONDENT
SACRED HEART HR. SEC. SCHOOL BANDISHOLA
OOTACAMUND DISTRICT 643 001
... 3,4,5th RESPONDENTS in WP No.6852 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CUDDALORE 607 001
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER CUDDALORE 607 001
5 THE CORRESPONDENT
ST. ANNES GIRLS HR. SEC. SCHOOL CUDDALORE
607 001
... 3,4,5th RESPONDENTS in WP No.6853,6854, of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUPUR TIRUPPUR DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER TIRUPUR 641 601
5 THE CORRESPONDENT
ST. ALOYSIUS GIRLS HR. SEC. SCHOOL
DHARAPURAM TIRUPPUR 638 656
... 3,4,5th RESPONDENTS in WP No.6855 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COIMBATORE COIMBATORE DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COIMBATORE
5 THE CORRESPONDENT
ST. PHILOMENAS HIGH SCHOOL SOWRIPALAYAM
COIMBATORE 641 028
...3,4,5th RESPONDENTS in WP No.6856 of 2015
1 THE GOVERNMENT OF TAMILNADU
REP. BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE MADRAS-600 009.
2 THE DIRECTOR OF PRIMARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI-
600 006.
... 1 and 2 RESPONDENTS
in WP No.7832,7833 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
COIMBATORE COIMBATORE DISTRICT.
4 THE ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER
POLLACHI SOUTH COIMBATORE DISTRICT.
5 THE CORRESPONDENT
PUNITHA LOURDHANNAI MIDDLE SCHOOL RAJA MILL
ROAD POLLACHI COIMBATORE-642 001.
... 3 to 5 RESPONDENTS in WP No.7832 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER MASTER PLAN
COMPLEX VILLUPURAM VILLUPURAM DISTRICT-605
602.
4 THE ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER
MELMALAYANUR VILLLUPURAM DISTRICT-604 204.
5 THE CORRESPONDENT
M.D.ELEMENTARY SCHOOLS EYYIL POST GINGEE
TALUK VILLUPURAM DISTRICT-604 204.
... 3 to 5 RESPONDENTS in WP No.7833 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
THIRUVANNAMALAI THIRUVANNAMALAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER THIRUVANNAMALAI
THIRUVANNAMALAI DISTRICT.
5 THE CORRESPONDENT
PUNITHA SAGAYA ANNAI BOYS HIGHER SECONDARY
SCHOOL PAVITHRAM-606 806 THIRUVANNAMALAI
DISTRICT.
... 3,4,5th RESPONDENTS in WP No.7837 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE D.E.E.
O. KANCHEEPURAM.
4 ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER OFFICE OF
THE A.E.E.O. KANCHEEPURAM.
5 THE CORRESPONDENT
C.S.I. ELEMENTARY AND MIDDLE SCHOOL
KANCHEEPURAM KANCHEEPURAM DISTRICT.
... 3,4,5th RESPONDENTS in WP No.7838 of 2015
1 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI-600 006.
2 THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT.
3 THE DISTRICT EDUCATIONAL
OFFICER CUDDALORE CUDDALORE DISTRICT.
4 THE CORRESPONDENT
GIRLS CHRISTIAN HIGHER SECONDARY SCHOOL
MELPATTAMBAKKAM-607 105 CUDDALORE DISTRICT.
... RESPONDENTS in WP No.7855 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CHENNAI NORTH CHENNAI- 7.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER PURASAIVAKKAM RANGE
CHENNAI-7
5 THE CORRESPONDENT
MARY IMMACULATE MIDDLE SCHOOL
63 HALLS ROAD KILPAUK CHENNAI-10
... 3,4,5th RESPONDENTS in WP No.8101 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
PANAGAL BUILDING 1ST FLOOR SAIDAPET
CHENNAI-15
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CHENNAI CENTRAL)
SAIDAPET CHENNAI-15
5 THE CORRESPONDENT
ST.ANTONYS HIGHER SECONDARY SCHOOL TANSI
NAGAR VELACHERY CHENNAI-42
... 3,4,5th RESPONDENTS in WP No.10212 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
PANAGAL BUILDING 1ST FLOOR SAIDAPET
CHENNAI-15
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CHENNAI CENTRAL)
SAIDAPET CHENNAI-15
5 THE CORRESPONDENT
ST.ANTONYS HIGHER SECONDARY SCHOOL TANSI
NAGAR VELACHERY CHENNAI-42
... 3,4,5th RESPONDENTS in WP No.10213 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT-607 001.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT-607 001.
5 THE CORRESPONDENT
ST.ANNES GIRLS HIGHER SECONDARY SCHOOL
CUDDALORE CUDDALORE DISTRICT-607 001.
... 3,4,5th RESPONDENTS in WP No.10214 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VILLUPURAM VILLUPURAM DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
5 THE CORRESPONDENT
BESCHI HIGHER SECONDARY SCHOOL ULUNDURPET
VILLUPURAM DISTRICT-606 107.
... 3,4,5th RESPONDENTS in WP No.10215 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT-607 001.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT-607 001.
5 THE CORRESPONDENT
ST.ANNES GIRLS HIGHER SECONDARY SCHOOL
CUDDALORE CUDDALORE DISTRICT-607 001.
...3,4,5th RESPONDENTS in WP No.10216 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CUDDALORE CUDDALORE DISTRICT-607 001.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT-607 001.
5 THE CORRESPONDENT
ST.ANNES GIRLS HIGHER SECONDARY SCHOOL
CUDDALORE CUDDALORE DISTRICT-607 001.
... 3,4,5th RESPONDENTS in WP No.10217 of 2015
3 THE DISTRICT EDUCATIONAL
OFFICER VILLUPURAM
4 THE CORRESPONDENT
D.M.ELEMENTARY HIGHER ELEMENTARY SCHOOL
MAVADIPATTU KARIYALUR VILLUPURAM DISTRICT
...3,4th RESPONDENTS in WP No.11922 of 2015
3 THE DISTRICT EDUCATIONAL
OFFICER CUDDALORE
4 THE CORRESPONDENT
D.M.GIRLS HIGHER ELEMENTARY SCHOOL
MELPATTAMBAKKAM CUDDALORE DISTRICT
... 3,4th RESPONDENTS in WP No.11923 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE
4 THE CENTRAL MANAGER AND
CHAIRMAN EDUCATION BOARD D.M. ELEMENTARY
HIGHER ELEMENTARY SCHOOL PARIKKAL
CUDDALORE DISTRICT
... 3,4th RESPONDENTS in WP No.11924 of 2015
3 THE DISTRICT EDUCATIONAL
OFFICER CUDDALORE
4 THE CORRESPONDENT
D.M. HIGHER SECONDARY SCHOOL NELLIKUPPAM
CUDDALORE DISTRICT
... 3,4th RESPONDENTS in WP No.11925 of 2015
1 THE GOVERNMENT OF TAMILNADU
REP. BY THE ADDL. CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE MADRAS-600 009.
2 THE DIRECTOR OF SCHOOL EDUCATION
DPI CAMPUS COLLEGE ROAD CHENNAI-
600006
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COLLECTORATE BUILDING B BLOCK SATHUVACHARI
VELLORE 632 009
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CHENNAI CENTRAL)
KASTHAMETTU STREET KOSAPET VELLORE 632 001
5 THE CORRESPONDENT
C.S.I.ANDREWS HIGHER SECONDARY SCHOOL
ARAKKONAM 631 001 VELLORE DISTRICT
... 3,4,5th RESPONDENTS in WP No.11926 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COLLECTORATE BUILDING B BLOCK SATHUVACHARI
VELLORE 632 009
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CHENNAI CENTRAL)
KASTHAMETTU STREET KOSAPET VELLORE 632 001
5 THE CORRESPONDENT
C.S.I.GOODLET HIGHER SECONDARY SCHOOL
SHOLINGHUR 631 102 VELLORE DISTRICT
... 3,4,5th RESPONDENTS in WP No.11927 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COLLECTORATE BUILDING B BLOCK SATHUVACHARI
VELLORE 632 009
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CHENNAI CENTRAL)
KASTHAMETTU STREET KOSAPET VELLORE 632 001
5 THE CORRESPONDENT
C.S.I. CENTRAL HIGHER SECONDARY SCHOOL
ARAKKONAM-631 001 VELLORE DISTRICT.
` ...3,4,5th RESPONDENTS in WP No.11928 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
MASTER PLAN COMPLEX NEAR RTO OFFICE
TIRUTTANI ROAD TIRUVALLUR DISTRICT-602001.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER TIRUVALLUR DISTRICT-
602001.
5 THE CORRESPONDENT
C.S.I. HIGH SCHOOL IKKADU-602021
TIRUVALLUR DISTRICT.
... 3,4,5th RESPONDENTS in WP No.11929 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
PANAGAL BUILDING 1ST FLOOR SAIDAPET
CHENNAI-15.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER SAIDAPET CHENNAI-15.
5 THE CORRESPONDENT
SACRED HEART GIRLS HIGH SCHOOL CHURCH PARK
CHENNAI-6.
...3,4,5th RESPONDENTS in WP No.11930 of 2015
3 INSPECTOR OF ANGLO-INDIAN
SCHOOLS OFFICE OF THE INSPECTOR OF ANGLO-
INDIAN SCHOOLS DPI COMPLEX NUNGAMBAKKAM
CHENNAI-6.
4 THE CORRESPONDENT
ST. ALOYSIUS ANGLO-INDIAN HIGHER SECONDARY
SCHOOL NO.9 GENERAL COLLINS ROAD CHOOLAI
CHENNAI-112.
... 3,4, RESPONDENTS in WP No.
11931 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE AND DISTRICT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
VRIDDHACHALAM CUDDALORE DISTRICT
5 THE CORRESPONDENT
D.M.ELEMENTARY SCHOOL PUDUKKUPPAM
VRIDDHACHALAM CUDDALORE DISTRICT
... 3,4,5th RESPONDENTS in WP No.12306 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
(CHENNAI) THE OFFICE OF THE CHIEF
EDUCATIONAL OFFICER PANAGAL BUILDING
1ST FLOOR SAIDAPET CHENNAI 15
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CHENNAI NORTH) DR.
AMBEDKAR HIGHER SECONDARY SCHOOL CAMPUS
EGMORE CHENNAI 15
5 THE CORRESPONDENT
C.S.I. ST. PAULS HIGHER SECONDARY SCHOOL
VEPERY 600 007 CHENNAI DISTRICT
... 3,4,5 th RESPONDENTS in WP No.12406 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM AND DISTRICT
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER RISHIVANDHIAM RANGE
ARIYALUR VILLUPURAM DISTRICT
5 THE CORRESPONDENT
ST. MICHAELS R.C. PRIMARY SCHOOL MAIYANUR
POST ARIYALUR VIA SANKARAPURAM TALUK 605
801 VILLUPURAM DISTRICT
6 MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE 607 001
... 3,4,5,6th RESPONDENTS in WP No.12566 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VELLORE VELLORE FORT
632 004 VELLORE DISTRICT
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER CHINNA KULAM MARIMMAN
STREET TIRUPATTUR 635 601 VELLORE DISTRICT
5 THE CORRESPONDENT
MARY IMMACULATE ELEMENTARY SCHOOL
TIRUPATTUR 635 601 VELLORE DISTRICT
... 3,4,5th RESPONDENTS in WP No.12567 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER OFFICE OF THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER VELLORE FORT
VELLORE VELLORE DISTRICT 632 004
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
ANAICUT NEAR B.D.O. OFFICER VELLORE
DISTRICT
5 THE CORRESPONDENT
LITTLE FLOWER AIDED ELEMENTARY SCHOOL
PALLIKONDA 635 809 VELLORE DISTRICT
... 3,4,5th RESPONDENTS in WP No.12568 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER CHINNASALEM 606 201
VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL OLGAIYANALLUR
PUKKIRAVARI VIA KALLAKURICHI TALUK
VILLUPURAM DISTRICT 606 204
6 MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE 607 001
... 3 to 6th RESPONDENTS in WP No.12569 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
GANDHI NAGAR THIRUVANNAMALAI
THIRUVANNAMALAI DISTRICT 606 601
4 ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER OFFICE OF
THE ADDITIONAL ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER ARNI THIRUVANNAMALAI
DISTRICT
5 THE CORRESPONDENT
R.C.M.GIRLS ELEMENTARY SCHOOL ARNI
THIRUVANNAMALAI DISTRICT 632 301
... 3 to 5th RESPONDENTS in WP No.12570 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER GANDHI NAGAR 5TH
STREET THIRUVANNAMALAI DISTRICT-606 601.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER KOTTAMEDU
POLUR-606 803 THIRUVANNAMALAI DISTRICT.
5 THE CORRESPONDENT
SACRED HEART ELEMENTARY SCHOOL POLUR-606
803 THIRUVANNAMALAI DISTRICT.
... 3 to 5th RESPONDENTS in WP No.12571 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER O/O.THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER VELLORE
VELLORE FORT-632 004 VELLORE DISTRICT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER O/O.THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER ANAICUT
NEAR BDO OFFICE VELLORE DISTRICT
5 THE CORRESPONDENT
LITTLE FLOWER AIDED ELEMENTARY SCHOOL
PALLIKONDA-635 809 VELLORE DISTRICT.
... 3 to 5th RESPONDENTS in WP No.12572 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER MAILAM RANGE
VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL ELAMANGALAM VIZHUKKAM
POST TINDIVANAM TALUK VILLUPURAM DISTRICT-
604 206.
6 THE MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE-607 001.
...3to 6th RESPONDENTS
...4in WP No.12573 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER MELMALAYANUR-
604 204 VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL VALATHI-604 208 GINGEE
TALUK VILLUPURAM DISTRICT
6 THE MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE-607 001.
... 3 to 6th RESPONDENTS
in WP No.12574 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER GINGEE RANGE-
604 202 VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL PONPATHI MELEDAIYALAM
PO GINGEE-604 202 VILLUPURAM DISTRICT
6 THE MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE-607 001.
... 3 to 6th RESPONDENTS
in WP No.12575 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER CHINNASALEM-
606 201 VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL OLGAIYANALLUR
PUKKIRAVARI VIA KALLAKURICHI TALUK
VILLUPURAM DISTRICT-606 204
6 THE MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE-607 001.
... 3 to 6th RESPONDENTS in WP No.12576 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VELLORE VELLORE FORT
632 004 VELLORE DISTRICT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KONAVATTAM 632 013
VELLORE DISTRICT
5 THE CORRESPONDENT
ST. MARYS ELEMENTARY SCHOOL R.C. CHURCH
ROAD VELLORE DISTRICT 632 001
... 3 to 5th RESPONDENTS in WP No.12673 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VELLORE VELLORE FORT
632 004 VELLORE DISTRICT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER AEEO URBAN KONAVATTAM
632 013 VELLORE DISTRICT
5 THE CORRESPONDENT
ST. MARYS ELEMENTARY SCHOOL R.C. CHURCH
ROAD VELLORE DISTRICT 632 001
... 3 to 5th RESPONDENTS
in WP No.12674 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THIRUVANNAMALAI
DISTRICT THIRUVANNAMALAI
4 ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER ARNI
THIRUVANNAMALAI DISTRICT
5 THE CORRESPONDENT
R.C.M.GIRLS ELEMENTARY SCHOOL ARNI
THIRUVANNAMALAI DISTRICT
... 3 to 5th RESPONDENTS in WP No.12675 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER O/O.THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER VELLORE
VELLORE FORT 632 004 VELLORE DISTRICT 632
004
4 THE ASSISTANT ELMENTARY
EDUCATIONAL OFFICER O/O.THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER ANAICUT
NEAR B.D.O. OFFICE VELLORE DISTRICT
5 THE CORRESPONDENT
LITTLE FLOWER AIDED ELEMENTARY SCHOOL
PALLIKONDA 635 809 VELLORE DISTRICT
... 3 to 5th RESPONDENTS in WP No.12676 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT
4 THE ASSISTANT ELMENTARY
EDUCATIONAL OFFICER NEYVELI CUDDALORE
DISTRICT
5 THE CORRESPONDENT
D.M.MIDDLE SCHOOL BLOCK 19 NEYVELI 607 803
CUDDALORE DISTRICT
... 3 to 5th RESPONDENTS in WP No.12677 of 2015
1 THE JOINT DIRECTOR ELEMENTARY
EDUCATION(AIDED) COLLEGE ROAD CHENNAI -06
2 THE DISTRICT ELEMENTARY
EDUCATION OFFICER MANNARPURAM TRICHY - 20
3 THE ASSISTANT ELEMENTARY
EDUCATION OFFICER MANAPARAI TRICHY 621 306
4 THE MANAGER/CORRESPONDENT
ST.ANDREWS PRIMARY SCHOOL MANAPARAI TRICHY
DISTRICT.
... RESPONDENTS in WP No.
12718 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KALLAKURICHI
VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY AND MIDDLE SCHOOL KALLAKURICHI
VILLUPURAM DISTRICT
... 3 to 5th RESPONDENTS in WP No.12733 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER CHINNASALEM 606 201
VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL OLGAIYANALLUR
CHINNASALEM VILLUPURAM DISTRICT
6 THE MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE 607 001
... 3 to 6th RESPONDENTS
in WP No.12734 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KAMAPURAM CUDDALORE
DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL KOVILANKUPPAM IRUPPUR
POST VIRUDHACHALAM TALUK CUDDALORE
DISTRICT 607 805
6 THE MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE 607 001
... 3 to 6th RESPONDENTS
in WP No.12735 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT
4 ADDITIONAL ELEMENTARY
EDUCATIONAL OFFICER MANGALORE RANGE
RAMANATHAM CUDDALORE DISTRICT 606 302
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL VALLIMADURAM MANGALORE
BLOCK TITTAKUDI TALUK 606 108 CUDDALORE DISTRICT
6 THE MANAGER
R.C.PRIMARY AND MIDDLE SCHOOLS (CUDDALORE &
VILLUPURAM) ST. MARYS CHURCH CAMPUS
CUDDALORE 607 001
...3 to 6th RESPONDENTS in WP No.12736 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM AND DISTRICT
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER GINGEE RANGE GINGEE
604 202
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL KONAI GINGEE TALUK
VILLUPURAM DISTRICT
6 MANAGER
R.C. PRIMARY AND MIDDLE SCHOOLS ST. MARYS
CHURCH CAMPUS (CUDDALORE & VILLUPURAM)
CUDDALORE 607 001
... 3 to 6th RESPONDENTS in WP No.12737 of 2015
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VILLUPURAM AND DISTRICT
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER MUGAIYUR (E)
MANAMPOONDI 605 759 VILLUPURAM DISTRICT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL ODUVANKUPPAM MELVALAI
POST 605 701 KANDACHIPURAM VIA TIRUKOILUR
TALUK VILLUPURAM DISTRICT
6 MANAGER
R.C. PRIMARY AND MIDDLE SCHOOLS (CUDDALORE
& VILLUPURAM) ST. MARYS CHURCH CAMPUS
CUDDALORE 607 001
... 3 to 6th RESPONDENTS in WP No.12738 of 2015
1 THE UNION TERRITORY OF
PUDUCHERRY (REP BY) THE SECRETARY
DEPARTMENT OF EDUCATION SECRETARIAT
PUDUCHERRY 605 001
2 THE UNDER SECRETARY
GOVERNMENT OF PUDUCHERRY DEPARTMENT OF
EDUCATION SECRETARIAT PUDUCHERRY 605 001
3 THE DIRECTOR OF SCHOOL
EDUCATION GOVERNMENT OF PUDUCHERRY
DIRECTORATE OF SCHOOL EDUCATION PUDUCHERRY
605 005
4 THE SENIOR ACCOUNTS OFFICER
GOVERNMENT OF PUDUCHERRY DIRECTORATE OF
SCHOOL EDUCATION PUDUCHERRY 605 005
5 THE DEPUTY INSPECTOR OF
SCHOOLS ZONE I KARAIKAL 609 602 UNION
TERRITORY OF PUDUCHERRY
6 THE MANAGER
ST. JOSEPHS GOVERNMENT AIDED GIRLS ENGLISH
PRIMARY SCHOOL NEHRU STREET KARAIKAL 609
602 UNION TERRITORY OF PUDUCHERRY
... RESPONDENTS in WP No.12798
to 12800 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VELLORE-9.
4 THE DISTRICT EDUCATIONAL
OFFICER VELLORE VELLORE DISTRICT.
5 THE CORRESPONDENT
CSI ANDREW HIGHER SECONDARY SCHOOL
ARAKKONAM-631001 VELLORE DISTRICT.
... 3 to 5th RESPONDENTS in WP No.12998 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VELLORE-9.
4 THE DISTRICT EDUCATIONAL
OFFICER VELLORE VELLORE DISTRICT.
5 THE CORRESPONDENT
CSI ANDREW HIGHER SECONDARY SCHOOL
ARAKKONAM-631001 VELLORE DISTRICT.
... 3 to 5th RESPONDENTS in WP No.12999 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER CUDDALORE CUDDALORE
DISTRICT.
4 THE ASSISTANT EDUCATIONAL
OFFICER VRIDDHACHALAM RANGE VRIDDHACHALAM
CUDDALORE DISTRICT.
5 THE CORRESPONDENT
DANISH MISSION MIDDLE SCHOOL KASPA
VRIDDHACHALAM-606001 CUDDALORE DISTRICT.
... 3 to 5th RESPONDENTS in WP No.13000 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
VELLORE-9.
4 THE DISTRICT EDUCATIONAL
OFFICER VELLORE VELLORE DISTRICT.
5 THE CORRESPONDENT
CSI ANDREW HIGHER SECONDARY SCHOOL
ARAKKONAM-631001 VELLORE DISTRICT.
... 3 to 5th RESPONDENTS in WP No.13001 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
KRISHNAGIRI KRISHNAGIRI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER KRISHNAGIRI KRISHNAGIRI DISTRICT.
5 THE CORRESPONDENT
ST. ANN GIRLS HIGHER SECONDARY SCHOOL
KRISHNAGIRI-635001 KRISHNAGIRI DISTRICT.
... 3 to 5th RESPONDENTS in WP No.13002 of 2015
1 THE STATE OF TAMIL NADU
REP BY ITS SECRETARY SCHOOL EDUCATION
DEPARTMENT FORT ST. GEORGE CHENNAI 9
2 THE DISTRICT EDUCATIONAL
OFFICER ERODE DISTRICT OLD RAILWAY STATION
ROAD ERODE 2
3 THE CORRESPONDENT
ST. JOHN DE BRITTO PRIMARY SCHOOL
SATHYAMANGALAM ERODE DISTRICT
... RESPONDENTS in WP No.13970 of 2015
THE DISTRICT EDUCATIONAL OFFICER
CHENNAI NORTH DISTRICT CHENNAI-8
... RESPONDENT in WP No.16219,16220, of 2015
1 THE DIRECTOR OF SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI 6
2 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER DPI CAMPUS COLLEGE
ROAD CHENNAI 6
3 THE SECRETARY/CORRESPONDENT
VEPERY CHILDRENS SCHOOL VEPERY CHENNAI 7
... RESPONDENTS in WP No.19071 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
(CHENNAI) THE OFFICE OF THE CHIEF
EDUCATIONAL OFFICER PANAGAL BUILDINGS 1ST
FLOOR SAIDAPET CHENNAI-15
4 THE DISTRIICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CHENNAI NORTH) DR.
AMBEDKAR HIGHER SECONDARY SCHOOL CAMPUS
EGMORE CHENNAI-15
5 THE CORRESPONDENT
C.S.I. ST. PAULS HIGHER SECONDARY SCHOOL
VEPERY 600 007 CHENNAI DISTRICT
... 3 to 5 RESPONDENTS in WP No.19156 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
(CHENNAI) THE OFFICE OF THE CHIEF
EDUCATIONAL OFFICER PANAGAL BUILDINGS 1ST
FLOOR SAIDAPET CHENNAI-15
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CHENNAI NORTH) DR.
AMBEDKAR HIGHER SECONDARY SCHOOL CAMPUS
EGMORE CHENNAI-15
5 THE CORRESPONDENT
C.S.I. ST. PAULS HIGHER SECONDARY SCHOOL
VEPERY 600 007 CHENNAI DISTRICT
... 3 to 5 RESPONDENTS in WP No.19157 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
(CENTRAL) CHENNAI-9
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER (CENTRAL) CHENNAI-15
5 THE CORRESPONDENT
C.S.I. MONAHAN GIRLS HIGHER SECONDARY SCHOOL
196 PETERS ROAD ROYAPETTAH CHENNAI 600 014
... 3 to 5 RESPONDENTS in WP No.19158 of 2015
3 THE DISTRICT EDUCATION
OFFICER VELLORE VELLORE DISTRICT.
4 THE ADDL. ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER SHOLINGHUR RANGE
VELLORE DISTRICT.
5 THE CORRESPONDENT / HEADMASTER
M.D.MIDDLE SCHOOL BALAYANKUPPAM SHOLINGHUR
RANGE VELLORE DISTRICT.
... RESPONDENTS in WP No.20620 of 2015
1 THE STATE OF TAMILNADU
REP. BY THE SECRETARY TO GOVERNMENT SCHOOL
EDUCATION DEPARTMENT FORT ST. GEORGE
CHENNAI-600 009.
2 THE DIRECTOR OF SCHOOL
EDUCATION D.P.I. COMPOUND NUNGAMBAKKAM
CHENNAI-600 006.
... RESPONDENTS in WP No.20602,20721 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VELLORE VELLORE
DISTRICT.
4 THE ADDL. ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KAVERIPAKKAM RANGE
VELLORE DISTRICT.
5 THE CORRESPONDENT/HEADMASTER
C.S.I. MIDDLE SCHOOL PARANJI KAVERIPAKKAM
RANGE VELLORE DISTRICT.
... RESPONDENTS in WP No.20602 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
PANAGAL BUILDING SAIDAPET CHENNAI-15.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER CHENNAI CENTRAL GOVERNMENT MODEL
HIGHER SECONDARY SCHOOL CAMPUS SAIDAPET
CHENNAI-15.
5 THE CORRESPONDENT
CSI ST. EBBA GIRLS HIGHER SECONDARY SCHOOL
NO.109 DR.RADHAKRISHNAN ROAD MYLAPORE
CHENNAI-4.
... 3 to 5 RESPONDENTS in WP No.20721 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
PANAGAL BUILDING SAIDAPET CHENNAI-15.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER CHENNAI CENTRAL GOVERNMENT MODEL
HIGHER SECONDARY SCHOOL CAMPUS SAIDAPET
CHENNAI-15.
5 THE CORRESPONDENT
SANTHOME HIGHER SECONDARY SCHOOL NO.143
SANTHOME HIGH ROAD CHENNAI-4.
... 3 to 5 RESPONDENTS in WP No.20722 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
PANAGAL BUILDING SAIDAPET CHENNAI-15.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER CHENNAI CENTRAL GOVERNMENT MODEL
HIGHER SECONDARY SCHOOL CAMPUS SAIDAPET
CHENNAI-15.
5 THE CORRESPONDENT
SANTHOME HIGHER SECONDARY SCHOOL NO.143
SANTHOME HIGH ROAD CHENNAI-4.
... 3 to 5 RESPONDENTS
in WP No.20723 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER C.P. CHITTRASU BUILDING
SATHUVACHERRY 632 009 VELLORE DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER THIRUPATTUR 635 601
VELLORE DISTRICT
5 THE CORRESPONDENT
DOMINIC SAVIO HIGHER SECONDARY SCHOOL
TIRUPATTUR 635 601 VELLORE DISTRICT
...3 to 5 RESPONDENTS in WP No.21943 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DISTRICT-636 007.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER SALEM SALEM DISTRICT-
636 007.
5 THE CORRESPONDENT
LITTLE FLOWER HIGHER SECONDARY SCHOOL SALEM-
636 007.
... 3 to 5 RESPONDENTS in WP No.23319 of 2015
1 THE GOVERNMENT OF TAMILNADU
REP. BY ITS SECRETARY SCHOOL EDUCATION
DEPARTMENT FORT ST. GEORGE CHENNAI-9
2 DIRECTOR OF SCHOOL
EDUCATION GOVERNMENT OF TAMILNADU DPI
CAMPUS COLLEGE ROAD CHENNAI-6
... 1, 2nd RESPONDENTS in WP No.33133,33134,34082, of 2015
3 CHIEF EDUCATIONAL OFFICER
OOTACAMUND THE NILGIRIS DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER COONOOR THE NILGIRIS DISTRICT
5 THE CORRESPONDENT
CSI HIGH SCHOOL NONSUCH ESTATE COONOOR THE
NILGIRIS DISTRICT
... 3 to 5 RESPONDENTS in WP No.33133 of 2015
3 CHIEF EDUCATIONAL OFFICER
COONOOR OOTY THE NILGIRIS DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER COONOOR THE NILGIRIS DISTRICT
5 THE CORRESPONDENT
CSI GELL MEMORIAL GIRLS HIGHER SECONDARY
SCHOOL FERN HILL OOTACAMUND THE NILGIRIS
DISTRICT
... 3 to 5 RESPONDENTS in WP No.33134 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
KARUR-639007 KARUR DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER KARUR-639007 KARUR
DISTRICT.
5 THE CORRESPONDENT
ST. THERESA HIGHER SECONDARY SCHOOL THERESA
NAGAR KARUR-639004.
... 3 to 5 RESPONDENTS in WP No.34082 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COIMBATORE COIMBATORE DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COIMBATORE-641018.
5 THE CORRESPONDENT
PRESENTATION CONVENT GIRLS HIGHER SECONDARY
SCHOOL COIMBATORE-641001.
... 3 to 5 RESPONDENTS in WP No.34083 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CHENNAI-15.
4 INSPECTOR OF ANGLO-INDIAN
SCHOOLS OFFICE OF THE INSPECTOR OF ANGLO-
INDIAN SCHOOLS DPI COMPLEX NUNGAMBAKKAM
CHENNAI-6.
5 THE CORRESPONDENT
ST. KEVIN ANGLO-INDIAN HIGH SCHOOL ARATHOON
ROAD ROYAPURAM CHENNAI-13.
6 THE DISTRICT EDUCATIONAL
OFFICER PERIYAKULAM THENI DISTRICT.
7 THE CORRESPONDENT
PRESENTATION CONVENT GIRLS HR. SEC. SCHOOL
THENI THENI DISTRICT-625531.
... 3 to 7 RESPONDENTS in WP No.38629 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER KANCHEEPURAM KANCHEEPURAM DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER KANCHEEPURAM
KANCHEEPURAM DISTRICT
5 THE CORRESPONDENT
MARIA AUXILIUM GIRLS HIGHER SECONDARY SCHOOL
DAMALWAR STREET KANCHEEPURAM - 631 502
... 3 to 5 RESPONDENTS in WP No.39286 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER KANCHEEPURAM KANCHEEPURAM DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER KANCHEEPURAM
KANCHEEPURAM DISTRICT
5 THE CORRESPONDENT
MARIA AUXILIUM GIRLS HIGHER SECONDARY SCHOOL
DAMALWAR STREET KANCHEEPURAM - 631 502
... 3 to 5 RESPONDENTS in WP No.39287 of 2015
1 THE SECRETARY
SCHOOL EDUCATION DEPARTMENT GOVERNMENT OF
TAMILNADU FORT ST. GEORGE CHENNAI-9.
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD DPI CAMPUS CHENNAI-
600 006.
3 THE CHIEF EDUCATIONAL OFFICER
SAIDAPET CHENNAI-600 015.
4 THE DISTRICT EDUCATIONAL
OFFICER CHENNAI SOUTH EGMORE CHENNAI-600 008.
5 THE CORRESPONDENT
KARNATAKA SANGHA HIGHER SECONDARY SCHOOL NO.
111 HABIBULLA ROAD T.NAGAR CHENNAI-600
017.
... RESPONDENTS in WP No.23507,23508, of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CHENNAI-600015.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER CHENNAI NORTH EGMORE CHENNAI-600
008.
5 THE CORRESPONDENT
ST.PAULS HIGHER SECONDARY SCHOOL VEPERY
CHENNAI-600 007.
... RESPONDENTS in WP No.
16225 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CHENNAI-600015.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER CHENNAI NORTH CHENNAI-600 008.
5 THE CORRESPONDENT
BENTINCK HIGHER SECONDARY SCHOOL FOR GIRLS
VEPERY CHENN AI-600 007.
... 3 to 5 RESPONDENTS in WP No.16226 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
CHENNAI-600015.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER CHENNAI NORTH CHENNAI-600 008.
5 THE CORRESPONDENT
BENTINCK HIGHER SECONDARY SCHOOL FOR GIRLS
VEPERY CHENNAI-600 007.
... 3 to 5 RESPONDENTS in WP No.16227 of 2015
3 INSPECTOR OF ANGLO-INDIAN
SCHOOLS OFFICE OF THE INSPECTOR OF ANGLO-
INDIAN SCHOOLS DPI COMPLEX NUNGAMBAKKAM
CHENNAI-6.
4 THE CORRESPONDENT
ST. MATHIAS ANGLO-INDIAN HIGHER SECONDARY
SCHOOL VEPERY CHENNAI-7.
... 3 to 5 RESPONDENTS in WP No.25977 of 2015
3 INSPECTOR OF ANGLO-INDIAN
SCHOOLS OFFICE OF THE INSPECTOR OF ANGLO-
INDIAN SCHOOLS DPI COMPLEX NUNGAMBAKKAM
CHENNAI-6.
4 THE CORRESPONDENT
ST. MATHIAS ANGLO-INDIAN HIGHER SECONDARY
SCHOOL VEPERY CHENNAI-7.
... 3,4,RESPONDENTS in WP No.25978 of 2015
1 THE GOVERNMENT OF TAMIL NADU
REP BY THE SECRETARY DEPARTMENT OF SCHOOL
EDUCATION FORT ST.GEORGE MADRAS 600 009.
2 THE DIRECTOR OF SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD
CHENNAI 600 006.
3 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI
600 006
... RESPONDENTS 1 to 3 in WP No.12339 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUPPUR TIRUPPUR DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER TIRUPPUR TIRUPPUR
DISTRICT 641 601.
5 THE CORRESPONDENT
CARMEL GIRLS HIGHER SECONDARY SCHOOL
KANGAYAM TIRUPPUR DISTRICT-638 701.
... 3 to 5 RESPONDENTS in WP No.2909 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COIMBATORE COIMBATORE DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER COIMBATORE COIMBATORE
DISTRICT 641 601.
5 THE CORRESPONDENT
ST. MARYS HIGHER SECONDARY SCHOOL 1591
TRICHY ROAD COIMBATORE-641 018.
... 3 to 5 RESPONDENTS in WP No.2910 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
COIMBATORE COIMBATORE DISTRICT 641 001
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER COIMBATORE COIMBATORE DISTRICT 641
001
5 THE CORRESPONDENT
ST. MARYS HIGHER SECONDARY SCHOOL 1591
TRICHY ROAD COIMBATORE 641 018
...3 to 5 RESPONDENTS in WP No.2911 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DISTRICT-636 007
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER SALEM SALEM DISTRICT-
636 007
5 THE CORRESPONDENT
LITTLE FLOWER HIGHER SECONDARY SCHOOL SALEM-
636 007
... 3 to 5 RESPONDENTS in WP No.4267 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DISTRICT-636 007
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER SALEM SALEM DISTRICT-
636 007
5 THE CORRESPONDENT
LITTLE FLOWER HIGHER SECONDARY SCHOOL SALEM-
636 007
... 3 to 5 RESPONDENTS in WP No.4268 of 2016
3 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM
DISTRICT
4 THE GENERAL MANAGER OF
SCHOOLS THE ARCH DIOCESE OF PONDICHERRY &
CUDDALORE ARCH BISHOPS HOUSE 206 CATHEDRAL
STREET PONDICHERRY-605 001
... 3 and 4 RESPONDENTS in WP No.6108 & 6109 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
OFFICE OF THE CHIEF EDUCATIONAL OFFICE
GOVERNMENT BOYS HIGHER SECONDARY SCHOOL
CAMPUS GANDHI ROAD THE KRISHNAGIRI 635 001
4 THE DISTRICT EDUCATIONAL
OFFICER DISTRICT EDUCATION OFFICE
KRISHNAGIRI 635 001
5 THE CORRESPONDENT
ST. ANNES HIGHER SECONDARY SCHOOL
KRISHNAGIRI 635 001
...3 to 5 RESPONDENTS in WP No.7332 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
OFFICE OF THE CHIEF EDUCATIONAL OFFICE
GOVERNMENT BOYS HIGHER SECONDARY SCHOOL
CAMPUS GANDHI ROAD THE KRISHNAGIRI 635 001
4 THE DISTRICT EDUCATIONAL
OFFICER DISTRICT EDUCATION OFFICE
KRISHNAGIRI 635 001
5 THE CORRESPONDENT
ST. ANNES HIGHER SECONDARY SCHOOL
KRISHNAGIRI 635 001
... RESPONDENTS in WP No.7333 of 2016
2 THE DIRECTOR OF PRIMARY
SCHOOL EDUCATION DPI CAMPUS COLLEGE ROAD
CHENNAI-600 006
3 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER PENNAIYARU ROAD
MANJAKUPPAM-607 001 CUDDALORE DISTRICT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICE
PERIYA KANGANAKUPPAM KONDUR POST-607 006
CUDDALORE DISTRICT
5 THE CORRESPONDENT
CSI ST. DAVIDS PRIMARY SCHOOL CUDDALORE
PORT-607 003 CUDDALORE DISTRICT
... RESPONDENTS in WP No.8557 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DISTRICT-636 001.
4 THE DISTRICT EDUCATIONAL OFFICER
OFFICER OF THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DISTRICT-636 001.
5 THE CORRESPONDENT
ST. PAULS HIGHER SECONDARY SCHOOL
MARAVANAERI SALEM-636 007.
... RESPONDENTS in WP No.12095 of 2016
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER OFFICE OF THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER KRISHNAGIRI-
635 001.
4 ADDITIONAL ASSISTANT
ELEMENTARY EDUCATION OFFICER OFFICE OF THE
ADDL. ASST. ELEMENTARY EDUCATION OFFICER
KRISHNAGIRI DISTRICT.
5 THE CORRESPONDENT
ST. ANNES AIDED PRIMARY SCHOOL KRISHNAGIRI-
635 001.
... RESPONDENTS in WP No.12096 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
KANCHEEPURAM DISTRICT.
4 THE DISTRICT EDUCATIONAL OFFICER
OFFICE OF THE DISTRICT EDUCATIONAL OFFICER
CHENGALPATTU KANCHEEPURAM DISTRICT-
603 002.
5 THE CORRESPONDENT
CHRIST KING GIRLS HIGHER SECONDARY SCHOOL
TAMBARAM EAST CHENNAI-600 059.
... 3 to 5 RESPONDENTS in WP No.12097 of 2016
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER OFFICE OF THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER KRISHNAGIRI-
635 001.
4 ADDITIONAL ASSISTANT
ELEMENTARY EDUCATION OFFICER OFFICE OF THE
ADDITIONAL ASSISTANT ELEMENTARY EDUCATION
OFFICER THALLY-635 118 KRISHNAGIRI
DISTRICT.
5 THE CORRESPONDENT
OUR LADYS PRIMARY SCHOOL MADHAGONDAPALLI
DENKANIKOTTAI TALUK KRISHNAGIRI-635 114.
... RESPONDENTS in WP No.12098 of 2016
1 THE STATE OF TAMIL NADU
REP. BY ITS SECRETARY EDUCATION DEPARTMENT
SECRETARIAT CHENNAI-9
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI-6
3 THE CHIEF EDUCATION OFFICER
VELLORE VELLORE DISTRICT
4 THE DISTRICT EDUCATION OFFICER
VELLORE VELLORE DISTRICT
5 THE CORRESPONDENT
VOORHEES HIGHER SECONDARY SCHOOL VELLORE-
632 001
... RESPONDENTS in WP No.16590 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
SALEM SALEM DISTRICT-636001.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER SALEM SALEM DISTRICT-636001.
5 THE CORRESPONDENT
ST. PAUL HIGHER SECONDARY SCHOOL
MARAVANAERI SALEM-636007.
... RESPONDENTS in WP No.469 of 2016
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER OFFICE OF THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER CONNOOR 643
102 NILGIRIS DISTRICT
4 ASSISTANT ELEMENTARY
EDUCATION OFFICER OFFICE OF THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER CONNOOR 643
101 NILGIRIS DISTRICT
5 THE CORRESPONDENT
C.S.I.PRIMARY SCHOOL NONSUCH ESTATE & POST
COONOOR 643 238 NILGIRIS DISTRICT
... RESPONDENTS in WP No.1237 of 2016
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER OFFICE OF THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER CONNOOR 643
102 NILGIRIS DISTRICT
4 ASSISTANT ELEMENTARY
EDUCATION OFFICER OFFICE OF THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER CONNOOR 643
101 NILGIRIS DISTRICT
5 THE CORRESPONDENT
C.S.I.PRIMARY SCHOOL KETTI 643 215
NILGIRIS DISTRICT
... RESPONDENTS in WP No.1238 of 2016
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER OFFICE OF THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER CONNOOR
NILGIRIS DISTRICT
4 ADDITIONALASSISTANT ELEMENTARY
EDUCATIONAL OFFICER OFFICE OF THE
ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL
OFFICER KOTAGIRI NILGIRIS DISTRICT
5 THE CORRESPONDENT
C.S.I.PRIMARY SCHOOL MISSION COMPOUND
KOTHAGIRI 643 217 NILGIRIS DISTRICT
... RESPONDENTS in WP No.1239 of 2016
2 THE DIRECTOR OF PRIMARY SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI-
6.
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
THIRUVANNAMALAI DISTRICT-606 601.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER GANDHI NAGAR
THIRUVANNAMALAI-606 601.
5 THE CORRESPODNENT
ST.JOSEPHS HIGHER SECONDARY SCHOOL ATHIPET-
635 703 JAWATHI HILLS THIRUVANNAMALAI
DISTRICT.
... RESPONDENTS in WP No.3474 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
DR. SRINIVASAN HIGHER SECONDARY SCHOOL
KANCHEEPURAM - 631 501 KANCHEEPURAM DISTRICT
4 THE DISTRICT EDUCATIONAL OFFICER
OFFICE OF THE DT. EDUCATIONAL
OFFICER OLD ANNA ROAD NEAR ARIGNAR ANNA
GOVT. HR. SEC. SCHOOL CHENGALPATTU-603 002
KANCHEEPURAM DT
5 THE CORRESPONDENT
CSI ST. THOMAS HIGHER SECONDARY SCHOOL 47
BUTT ROAD ST. THOMAS MOUNT CHENNAI-600 016
... 3 to 5 RESPONDENTS in WP No.9839 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
DR. SRINIVASAN HIGHER SECONDARY SCHOOL
KANCHEEPURAM - 631 501 KANCHEEPURAM DISTRICT
4 THE DISTRICT EDUCATIONAL OFFICER
OFFICE OF THE DT. EDUCATIONAL
OFFICER OLD ANNA ROAD NEAR ARIGNAR ANNA
GOVT. HR. SEC. SCHOOL CHENGALPATTU-603 002
KANCHEEPURAM DT
5 THE CORRESPONDENT
CSI ST. THOMAS HIGHER SECONDARY SCHOOL 47
BUTT ROAD ST. THOMAS MOUNT CHENNAI-600 016
... 3 to 5 RESPONDENTS in WP No.9840 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
OFFICE OF THE CHIEF EDUCATIONAL OFFICER
GOVERNMENT BOYS HIGHER SECONDARY SCHOOL
CAMPUS GANDHI ROAD THE KRISHNAGIRI-635 001
4 THE DISTRICT EDUCATIONAL
OFFICER DISTRICT EDUCATION OFFICER
KRISHNAGIRI-635 011
5 THE CORRESPONDENT
ST. ANNES HIGHER SECONDARY SCHOOL
KRISHNAGIRI-635 001
... 3 to 5 RESPONDENTS in WP No.14093 of 2016
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI-
600 006
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER OFFICE OF THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER KRISHNAGIRI-
635 001
4 ADDL. ASST. ELEMENTARY
EDUCATION OFFICER OFFICE OF THE ADDL. ASST.
ELEMENTARY EDUCATION OFFICER HOSUR-635 109
KRISHNAGIRI DISTRICT
5 THE CORRESPONDENT
JOHN BOSCOS PRIMARY SCHOOL HOSUR-635 109
KRISHNAGIRI DISTRICT
... RESPONDENTS 2 to 5 in WP No.14094 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
OFFICER OF THE CHIEF EDUCATIONAL OFFICER
VEDA VEETHI SUBRAMANIAR KOIL STREET
THIRUVANNAMALAI-606 601
4 THE DISTRICT EDUCATIONAL
OFFICER OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER 5TH CROSS STREET GANDHI NAGAR
THIRUVANNAMALAI
5 THE CORRESPONDENT
SIRUMALAR HIGH SCHOOL MADHURAMPATTU POST-
606 804 THIRUVANNAMALAI DISTRICT
... RESPONDENTS 3 to 5 in WP No.14095 of 2016
3 INSPECTOR OF ANGLO-INDIAN
SCHOOLS O/O. THE INSPECTOR OF ANGLO-INDIAN
SCHOOLS DPI COMPLEX NUNGAMBAKKAM CHENNAI-
006.
4 THE CORRESPONDENT
HOLY ANGELS ANGLO-INDIAN HIGHER SECONDARY
SCHOOL T.NAGAR CHENNAI-17.
... 3 to 4 RESPONDENTS in WP No.16320,16321, 16322, 16323, 16324, 16325, of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
NAMAKKAL NAMAKKAL DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER NAMAKKAL NAMAKKAL DISTRICT.
...3 & 4th Respondents in
W.P.No.17099 to 17101 of 2016
5 THE CORRESPONDENT
R.C.SACRED HEART HIGHER SECONDARY SCHOOL
RASIPURAM-637 408 NAMAKKAL DISTRICT.
... 5 RESPONDENT in WP No.17099 of 2016
5 THE CORRESPONDENT
PUNITHA AMALA ANNAI GIRLS HIGHER SECONDARY
SCHOOL VELLAKOIL-638 111 ERODE DISTRICT.
... 5 RESPONDENT in WP No.17100 of 2016
5 THE CORRESPONDENT
BETHLEHEM GIRLS HIGHER SECONDARY SCHOOL
UDAGAMANDALAM-643 001 THE NILGIRIS DISTRICT
... 5 RESPONDENT in WP No.17101 of 2016
1 S.G.MARYSUJI W/O.P.CHRISTOPHER
SCHOOL ASSISTANT (GRADUATE TEACHER) HOLY
FAMILY HIGHER SECONDARY SCHOOL MUKKUTTUKAL
MANJALUMOODU POST KANYAKUMARI DT
2 THE CORRESPONDENT
HOLY FAMILY HIGHER SECONDARY SCHOOL
IMUKKUTTUKAL MANJALUMOODU POST KANYAKUMARI
DT
... RESPONDENTS in WA(MD) No.921 of 2013
1 PRINCIPAL SECRETARY
THE STATE OF TAMIL NADU
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI-09.
2 THE CHAIRMAN
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALIGAI DPI COMPOUND COLLEGE ROAD
CHENNAI-06.
3 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI COMPOUND COLLEGE ROAD
CHENNAI-06.
4 THE DISTRICT ELEMENTARY
EDUCATION OFFICER O/O.DISTRICT ELEMENTARY
EDUCATION OFFICE BUNGALOW STREET
THOOTHUKUDI DT-001.
5 THE ASSISTANT ELEMENTARY
EDUCATION OFFICER O/O.ASSISTANT
ELEMENTARY EDUCATION OFFICE KAYATHAR UNION
THOOTHUKUDI DT.
6 THE CORRESPONDENT
TNDTA SCHOOLS CSI PARSONAGE KALUGUMALAI -
552. THOOTHUKUDI DISTRICT.
... RESPONDENTS in WP(MD) No.17051 of 2012
1 THE DIRECTOR OF ELEMENTARY
SCHOOL EDUCATION GOVT. OF TAMIL NADU
COLLEGE ROAD CHENNAI 6
2 THE DISTRICT ELEMENTARY EDUCA-
TIONAL OFFICER THOOTHUKUDI
... RESPONDENTS in WP(MD) No.1862,1866 of 2013
1 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI COMPOUND COLLEGE ROAD
CHENNAI
2 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER TIRUNELVELI EDUCATION
DEPT. TIRUNELVELI
3 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KALAKAD TIRUNELVELI
DIST.
4 THE MANAGER
T.D.T.A PRIMARY AND MIDDLE SCHOOL 5
PUNITHAVATHIYAR STREET PALAYAMKOTTAI
TIRUNELVELI
... RESPONDENTS in WP(MD) No.5423,5424, of 2013
1 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI COMPOUND COLLEGE ROAD
CHENNAI
2 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER TIRUNELVELI EDUCATION
DEPT. TIRUNELVELI
3 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER VALLIYOOR TIRUNELVELI
DIST.
4 THE MANAGER
T.D.T.A PRIMARY AND MIDDLE SCHOOL 5
PUNITHAVATHIYAR STREET PALAYAMKOTTAI
TIRUNELVELI
... RESPONDENTS in WP(MD) No.5425 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER RAMNAD DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THURUPULLANI RAMNAD DISTRICT.
... 3,4th RESPONDENTS in WP(MD) No.6417 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER SIVAGANGAI SIVAGANGAI
DIST.
4 THE ASST. ELEMENTARY
EDUCATIONAL OFFICER THIRUPATHUR SIVAGANGAI
DIST.
... 3,4th RESPONDENTS in WP(MD) No.6418 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER SIVAGANGAI
SIVAGANGAI DIST.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER
ILLAYANKUDI, SIVAGANGAI
... 3,4th RESPONDENTS in WP(MD) No.6419 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER RAMNAD DISTRICT.
4 THE ADDL. ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THIRUVADANAI RAMNAD
DISTRICT.
... 3,4th RESPONDENTS in WP(MD) No.6420 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER NAGERCOIL KANYAKUMARI
DIST.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER COLACHAL KANYAKUMARI
DIST.
...3,4th RESPONDENTS in WP(MD) No.7040 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
RAMNAD RAMNAD DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER RAMNAD RAMNAD DIST.
... 3,4th RESPONDENTS in WP(MD) No.7042 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER RAMNAD RAMNAD DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER KAMUTHI
RAMNAD DISTRICT.
... 3,4th RESPONDENTS in WP(MD) No.7043 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER RAMNAD RAMNAD DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER KAMUTHI
RAMNAD DISTRICT.
... 3,4th RESPONDENTS in WP(MD) No.7044 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER SIVAGANGAI SIVAGANGAI
DISTRICT.
4 THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER ILLAYANKUDI
SIVAGANGAI DISTRICT.
... 3,4th RESPONDENTS in WP(MD) No.7046 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SIVAGANGAI SIVAGANGAI DISTRICT.
4 THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER SIVAGANGAI
SIVAGANGAI DISTRICT.
... 3,4th RESPONDENTS in WP(MD) No.7047 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
RAMNAD RAMNAD DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER PARAMAKUDI RAMNAD DIST.
... 3,4th RESPONDENTS in WP(MD) No.7340 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER RAMNAD RAMNAD DIST.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
MUTHUKULATHUR RAMNAD DIST.
... 3,4th RESPONDENTS in WP(MD) No.7341 of 2013
3 THE CHIEF EDUCATION OFFICER
KARUR KARUR DISTRICT.
4 THE DISTRICT EDUCATION OFFICER
KARUR KARUR DISTRICT.
5 THE SECRETARY
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALIGAI DPI COMPOUND COLLEGE ROAD CHENNAI - 6.
... 3 to 5 RESPONDENTS in WP(MD) No.7573 of 2013
3 THE CHIEF EDUCATION OFFICER
KARUR KARUR DISTRICT.
4 THE DISTRICT EDUCATION OFFICER
KARUR KARUR DISTRICT.
5 THE SECRETARY
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALIGAI DPI COMPOUND COLLEGE ROAD CHENNAI- 6.
... 3 to 5 RESPONDENTS in WP(MD) No.7574 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL 0FFICER RAMNAD RAMNAD DT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER PARAMAKUDI RAMNAD DT.
5 THE SUPERINTENDENT OF SCHOOLS
RC DIOCESE OF SIVAGANGAI VINNEY PASTORAL
CENTRE MADURAI ROAD SIVAGANGAI
SIVAGAN DT - 561.
6 THE CORRESPONDENT
R.C.MIDDLE SCHOOL MELAKAVANOOR- 706.
RAMANATHAPURAM DT./
...3 to 6 RESPONDENTS in WP(MD) No.7613 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER NAGARCOIL-629 001
K.K. DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
MUNCHIRAI - 629 171
K.K. DISTRICT.
... 3 & 4th RESPONDENTS in WP(MD) No.7661 of 2013
3 THE CHIEF EDUCATIONAL
OFFICER SIVAGANGAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER SIVAGANGAI DISTRICT.
... 3,4th RESPONDENTS in WP(MD) No.7662 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER TRICHY DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER VAIYAMPATTI TRICHY
DISTRICT.
... 3,4th RESPONDENTS in WP(MD) No.7663 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER MADURAI DISTRICT.
4 THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
MADURAI SOUTH
MADURAI DISTRICT.
...3,4th RESPONDENTS in WP(MD) No.7666 of 2013
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THOOTHUKUDI
THOOTHUKUDI DISTRICT
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER SRIVAIKUNTAM
THOOTHUKUDI DIST
... 3,4th RESPONDENTS in WP(MD) No.12502 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
NAGERCOIL-1. K.K. DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER NAGERCOIL-1. K.K. DIST.
5 THE CORRESPONDENT
CONCORDIA HIGH SCHOOL NAGERCOIL-1. K.K.
DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.18165 of 2013
3 THE CHIEF EDUCATION OFFICER
THENI THENI DISTRICT.
4 THE DISTRICT EDCUATION OFFICER
PERIAKULAM THENI DISTRICT.
5 PRESENTATION CONVENT GIRLS
HIGHER SECONDARY SCHOOL REP BY THE CORRES
PONDENT THENI 625 5631 TEHNI DISTRICT.
6 THE SECRETARY
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALIGAI DPI COMPOUND COLLEGE ROAD
CHENNAI- 6.
... 3 to 6 RESPONDENTS in WP(MD) No.18642 of 2013
3 THE CHIEF EDUCATION OFFICER
THENI THENI DT.
4 THE DISTRICT EDUCATION OFFICER
PERIAKULAM THENI DT.
5 ST. ANNES HIGHER SECONDARY
SCHOOL REPRESENTED BY THE CORRESPONDENT
THENI- 601 THENI DT.
6 THE SECRETARY
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALLIGAI DPI COMPOUND COLLEGE ROAD
CHENNAI- 06.
... 3 to 6 RESPONDENTS in WP(MD) No.18643 of 2013
1 STATE OF TAMIL NADU
REP. BY ITS SECRETARY TO GOVT. SCHOOL
EDUCATIOND EPT. SECRETARIATE CHENNAI.
2 THE CHAIRMAN
TEACHERS RECRUITMENT BOARD COLLEGE ROAD
CHENNAI.
3 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI.
4 THE CHIEF EDUCATIONAL
OFFICER RAMANATHAPURAM DISTRICT.
5 THE DISTRICT ELEMENTARY OFFICER
PARAMAKUDI RAMANATHAPURAM DIST.
... 1 to 5 RESPONDENTS in WP(MD) No.19036,19037,19038,19039 of 2013
6 THE CORRESPONDENT
SOURASHTRA HIGHER SECONDARY SCHOOL
PARAMAKUDI RAMANATHAPURAM DISTRICT.
... 6th RESPONDENT in WP(MD) No.19037 of 2013
6 THE SECRETARY
A.M.A HINDU HIGHER SECONDARY SCHOOL
SIVATHAIAHPURAM TUTICORIN DISTRICT.
... 6th RESPONDENT in WP(MD) No.19037 of 2013
6 THE CORRESPONDENT
SOURASHTRA HIGHER SECONARY SCHOOL
PARAMAKUDI RAMANATHAPURAM DISTRICT.
... 6th RESPONDENT in WP(MD) No.19038 of 2013
6 THE SECRETARY
A.V. HIGHER SECONDARY SCHOOL PARAMAKUDI
RAMANATHAPURAM DISTRICT.
... 6th RESPONDENT in WP(MD) No.19039 of 2013
1 THE STATE OF TAMIL NADU
REP. BY ITS SECRETARY DEPARTMENT OF SCHOOL
EDUCATION FORT ST. GEORGE CHENNAI.
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI.
3 THE CHIEF EDUCATION OFFICER
RAMNAD DIST.
4 THE DISTRICT EDUCATINOAL OFFICER
PARAMAKUDI RAMNAD DIST.
... RESPONDENTS in WP(MD) No.19040,19041,19042,19047, 19048,
19049,19050,19051,19052,19053,
19056, 19059, 19060,19061, 19062 of 2013
3 THE CHIEF EDUCATION OFFICER
TUTICORIN, TUTICORIN DISTRICT
4 THE DISTRICT EDUCATINOAL OFFICER
KOVILPATTI, TUTICORIN DISTRICT
... RESPONDENTS in WP(MD)No. 19044 of 2013
3 THE CHIEF EDUCATION OFFICER
VIRUDHUNAGAR, VIRUDHUNAGAR DISTRICT
4 THE DISTRICT EDUCATINOAL OFFICER
ARUPUKOTTAI,VIRUDHUNAGAR DISTRICT
...RESPONDENTS in W.P (MD) No.19045 of 2013
4 THE DISTRICT EDUCATINOAL OFFICER,
RAMANAD DISTRICT
...4th RESPONDENT in W.P (MD) No.19062,
19049, 19053, 19060,19061 of 2013
3 THE CHIEF EDUCATION OFFICER
TUTICORIN, TUTICORIN DISTRICT
4 THE DISTRICT EDUCATINOAL OFFICER
TUTICORIN, TUTICORIN DISTRICT
...3 & 4 RESPONDENTS in W.P (MD) No.19056 of 2013
3 THE CHIEF EDUCATION OFFICER
K.K.DISTRICT OF NAGARCOIL
4 THE DISTRICT EDUCATINOAL OFFICER
THUCKALAY, K.K.DIST.
5 THE CORESPONDENT
ST. JOSEPH HIGHER SEC.SCHOOL
ASARRIPALAYAM 629 231
K.K.DIST
...3 to 5 RESPONDENTS in W.P (MD) No.19059 of 2013
1 THE STATE OF TAMIL NADU
REP. BY ITS SECRETARY DEPARTMENT OF SCHOOL
EDUCATION FORT ST. GEORGE CHENNAI.
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI.
3 THE CHIEF EDUCATION OFFICER
SIVAGANGAI DISTRICT.
4 THE DISTRICT EDUCATINOAL OFFICER
SIVAGANGAI DISTRICT.
... RESPONDENTS in WP(MD) No.19043 of 2013
3 THE CHIEF EDUCATION OFFICER
VIRUDHUNAGAR VIRUDHUNAGAR DISTRICT.
4 THE DISTRICT EDUCATINOAL OFFICER
ARUPPUKKOTAI VIRUDHUNAGAR DISTRICT.
... 3,4th RESPONDENT in WP(MD) No.19045 of 2013
3 THE CHIEF EDUCATION OFFICER
VIRUDHUNAGAR DISTRICT
4 THE DISTRICT EDUCATINOAL OFFICER
ARUPPUKOTTAI VIRUDHUNAGAR DISTRICT
... 3,4th RESPONDENTS in WP(MD) No.19046 of 2013
3 THE CHIEF EDUCATION OFFICER
TUTICORIN TUTICORIN STREET.
4 THE DISTRICT EDUCATINOAL OFFICER
TUTICORIN TUTICORIN STREET.
... 3,4th RESPONDENTS in WP(MD) No.19054,19055, 19057 of 2013
3 THE CHIEF EDUCATION OFFICER
KANYAKUMARI DISTRICT AT NAGERCOIL.
4 THE DISTRICT EDUCATINOAL OFFICER
THUCKALAY KK DIST.
5 THE CORRESPONDENT
ARUNACHALAM HIGHER SECONDARY SCHOOL
THIRUVATTUR KK DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.19058 of 2013
3 THE CHIEF EDUCATION OFFICER
TUTICORIN TUTICORIN STREET.
4 THE DISTRICT EDUCATINOAL OFFICER
TUTICORIN TUTICORIN STREET.
5 THE CORRESPONDENT
ST. JOHNS GIRLS HIGHER SECONDARY SCHOOL
NAZARETH 617 TUTICORIN DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.19063 of 2013
3 THE CHIEF EDUCATION OFFICER
SIVAGANGAI.
4 THE DISTRICT ELEMENTARY OFFICER
SIVAGANGAI DIST.
5 THE CORRESPONDENT
O.V.C. HIGHER SECONDARY SCHOOL MANAMADURAI
SIVAGANGAI DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.19064 of 2013
3 THE CHIEF EDUCATIONAL
OFFICER RAMANATHAPURAM . RAMANATHAPURAM DT.
4 THE DISTRICT EDUCATIONAL
OFFICER RAMANATHAPURAM RAMANATHAPURAM
DISTRICT
5 THE CORRESPONDENT
AMALA ANNAI HIGH SCHOOL KARANKADU
RAMANATHAPURAM DISTRICT 624 001.
... 3 to 5 RESPONDENTS in WP(MD) No.19114 of 2013
3 THE DISTRICT EDUCATIONAL
OFFICER MADURAI DT MADURAI.
4 THE CORRESPONDENT
CAPRON HALL GIRLS HIGHER SECONDARY SCHOOL
ARAPALAYAM MADURAI- 061.
... 3, 4th RESPONDENTS in WP(MD) No.19134 of 2013
3 THE DISTRICT EDUCATIONAL
OFFICER MELUR EDUCATIONAL OFFICE MADURAI
4 THE CORRESPONDENT
CSI HIGH SCHOL TRICHY MAIN ROAD MELUR
MADURAI
... 3, 4th RESPONDENTS in WP(MD) No.19163 of 2013
3 THE DISTRICT EDUCATIONAL
OFFICER MADURAI DISTRICT MADURAI
4 THE CORRESPONDENT
CAPRON HALL GIRLS HIGHER SECONDARY SCHOOL
ARAPALAYAM MADURAI 625 016.
...3,4th RESPONDENTS in WP(MD) No.19165 of 2013
3 THE DISTRICT EDUCATIONAL
OFFICER MELUR EDUCATIONAL DISTRICT MADURAI
4 THE CORRESPODNENT
OCPM HIGHER SECONDARY SCHOOL MADURAI-1
... 3, 4th RESPONDENTS in WP(MD) No.19166 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TRICHY DISTRICT.
4 THE DISTRICT ELEMENTARY OFFICER
TRICHY DIST.
5 THE CORRESPONDENT
R.C. HR. SEC. SCHOOL TRICHY DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.19141 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TRICHY DISTRICT.
4 THE DISTRICT ELEMENTARY OFFICER
TRICHY DIST.
5 THE CORRESPONDENT
R.C. HR. SEC. SCHOOL TRICHY DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.19142,19143,19144,19146 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TRICHY DISTRICT.
4 THE DISTRICT ELEMENTARY OFFICER
TRICHY DIST.
5 THE CORRESPONDENT
HOLY CROSS GIRLS HR. SEC. SCHOOL TEPPAKULAM
TIRUCHIRAPALLI DIST.
... RESPONDENTS in WP(MD) No.19145 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TRICHY DISTRICT.
4 THE DISTRICT ELEMENTARY OFFICER
LALGUDI TRICHY DIST.
5 THE CORRESPONDENT
ST. JOSEPH S GIRLS HR. SEC. SCHOOL
VADUGARPET TIRUCHIRAPALLI DISTRICT. 651.
... 3 to 5 RESPONDENTS in WP(MD)
No.19147 of 2013
3 THE CHIEF EDUCATIONAL
OFFICER TIRUNELVELI DISTRICT.
4 THE DISTRICT ELEMENTARY OFFICER
TENKASI TIRUNELVELI DIST.
5 THE CORRESPONDENT
MASOOD THAIKA HR. SEC. SCHOOL KADAYANALLUR
TIRUNELVELI DIST.
6 THE CHAIRMAN
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALIGAI DPI COMPOUND CHENNAI - 6.
... 3 to 6 RESPONDENTS in WP(MD) No.19154 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
DINDIGUL DINDIGUL DT
4 THE DISTRICT EDUCATIONAL
OFFICER DINDIGUL DINDIGUL DT
5 THE CORRESPONDENT
ST.JOSEPHS GIRLS HR.SEC.SCHOOL DINDIGUL
DINDIGUL DIST
... 3 to 5 RESPONDENTS in WP(MD) No.19164 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TRICHY DIST.
4 THE DISTRICT ELEMENTARY OFFICER
TRICHY DIST.
5 THE CORRESPONDENT
ST. ANTONY S HR. SEC. SCHOOL MANJAMPATTY
MANAPPARAI TRICHY DIST. 621 306.
... 3 to 5 RESPONDENTS in WP(MD) No.19176,19177, of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TRICHY DIST.
4 THE DISTRICT ELEMENTARY OFFICER
TRICHY DIST.
5 THE CORRESPONDENT
LITTLE FLOWER GIRLS HR. SEC. SCHOOL
MANAPARAI TRICHY DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.19177, 19178 of 2013
3 THE CORRERSPONDENT
ST. JOSEPH HIGHER SEC.SCHOOL
POTHAMETHUPATTY,
MANAPARAI TRICHY DISTRICT
...3rd RESPONDENT IN WP (MD)
No.19179 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SIVAGANGAI DIST.
4 THE DISTRICT ELEMENTARY OFFICER
DEVAKOTTAI, SIVAGANGAI DIST.
5 THE CORRESPONDENT
ST. MARY S HR. SEC. SCHOOL DEVAKOTTAI
SIVAGANGAI DIST. 630 302.
... 3 to 5 RESPONDENTS in WP(MD) No.19187 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
PUDUKKOTTAI PUDUKKOTTAI DT.
4 THE DEO
PUDUKKOTTAI PUDUKKOTTAI DT.
5 THE CORRESPONDENT
SACRED HEART GIRLS HR. SEC.SCHOOL
PERANGULAM PUDUKKOTTAI DT.
... 3 to 5 RESPONDENTS in WP(MD) No.19265 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THANJAVUR THANJAVUR DIST
4 THE DISTRICT EDUCATIONAL
OFFICER THANJAVUR THANJAVUR DIST
5 THE CORRESPONDENT
ST.JOSEPH S GIRLS HR. SEC. SCHOOL POOKARA
STREET THANJAVUR THANJAVUR DIST 613 001
... 3 to 5 RESPONDENTS in WP(MD) No.19270,19271,19272 of 2013
1 STATE OF TAMIL NADU
REP. BY ITS SECRETARY TO GOVT. SCHOOL
EDUCATIONDEPT. ST. GEORGE FORT CHENNAI F-9.
2 THE CHAIRMAN
TEACHERS RECRUITMENT BOARD COLLEGE ROAD
CHENNAI 06.
3 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI 06.
4 THE CHIEF EDUCATIONAL OFFICER
THOOTHUKUDI DISTRICT.
5 THE DEO
THOOTHUKUDI DISTRICT.
6 THE CORRESPONDENT
ST. ANTONYS HR.SEC. SCHOOL PALAYAKAYAL
THOOTHUKUDI DISTRICT.
... RESPONDENTS in WP(MD) No.19303 of 2013
1 THE STATE OF TAMIL NADU
REP.BY ITS SECRETARY DEPT. OF SCHOOL
EDUCATION FORT ST.GEORGE CHENNAI-9
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI-6
3 THE CHIEF EDUCATIONAL OFFICER
RAMNAD RAMNAD DISTRICT
4 THE DISTRICT EDUCATIONAL
OFFICER RAMNAD RAMNAD DISTRICT
... RESPONDENTS in WP(MD) No.19370 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
KANYAKUMARI DISTRICT AT NAGARCOIL
KANYAKUMARI DISTRICT - 629 001.
4 THE DISTRICT EDUCATIONAL
OFFICER THUCKALAY - 629 175 K.K.DIST.
5 THE CORRESPONDENT
INFANT JESUS HIGH SCHOOL MULAGUMOODU- 629
167 K.K.DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.19371 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TIRUNELVELI TIRUNELVELI DIST
4 THE DISTRICT EDUCATIONAL
OFFICER TIRUNELVELI TIRUNELVELI DIST
5 THE CORRESPONDENT
THIRU IRUTHAYA HIGHER SECONDARY SCHOOL MELA
ILANDAIKULAM 627 951 TIRUNELVELI DIST
... 3 to 5 RESPONDENTS in WP(MD) No.19385,19386, of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TUTICORIN TUTICORIN DIST
4 THE DISTRICT EDUCATIONAL
OFFICER TUTICORIN TUTICORIN DIST
5 THE SECRETARY
TUTICORIN PORT EDUCATIONAL AGENCY HIGHER
SECONDARY SCHOOL TUTICORIN DISTRICT 628 004
... 3 to 5 RESPONDENTS in WP(MD) No.19387 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THOOTHUKUDI.
4 THE DEO
THOOTHUKUDI.
5 THE CORRESPONDENT
TUCKER HR.SEC.SCHOOL PANNAIVILAI 751
THOOTHUKUDI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.19444 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THANJAVUR THANJAVUR DT.
4 THE DEO
KUMBAKONAM THANJAVUR DT.
5 THE CORRESPONDENT
ST. JOSEPHS GIRLS HR. SEC.SCHOOL KUMBAKONAM.
... 3 to 5 RESPONDENTS in WP(MD) No.19456 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TIRUCHIRAPALLI DIST..
4 THE DEO
TIRUCHIRAPALLI DSIT.
5 THE CORRESPONDENT
ST. PHILOMENA S GIRLS HR. SEC SCHOOL
MELAPUDUR TIRUCHIRAPALLI.
... 3 to 5 RESPONDENTS in WP(MD) No.19476,19477,19478,19479, 19480, 19481, of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THOOTHUKUDI THOOTHUKUDI DISTRICT.
4 THE DISTRICT EDUCAIONAL OFFICER
TUTICORIN DISTRICT.
5 THE CORRESPONDENT
ST. MARYS HR. SEC.SCHOOL POTHAKALANVILAI
THOOTHUKUDI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.19482 of 2013
3 THE DISTRICT EDUCATIONAL
OFFICER LALGUDI TRICHY.
4 THE SECRETARY
DALMIA HIGHER SECONDARY SCHOOL DALMIAPURAM
TRICHY.
... 3, 4 RESPONDENTS in WP(MD) No.19505 of 2013
1 THE DIRECTOR
TAMILNADU SCHOOL EDUCATION CHENNAI.
2 THE CHIEF EDUCATIONAL OFFICER
TANJORE.
3 THE DEO
TANJORE.
4 TEACHERS RECRUITMENT BOARD
COLLEGE ROAD CHENNAI 006.
5 THE MANAGER AND BISHOP
ALL DIOCESAN SCHOOLS DIOCESAN OFFICE
PUTHUR TIRUCHIRAPPALLI-17.
6 THE CORRESPONDENT
ST. PETERS HIGHER SECONDARY SCHOOL TANJORE.
7 THE HEADMASTER
ST. PETER S HIGHER SECONDARY SCHOOL TANJORE.
... RESPONDENTS in WP(MD) No.19510 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THANJAVUR DSIT.
4 THE DEO
KUMBAKONAM EDUCATION DISTRICT OFFICER
KUMBAKONAM.
5 THE CRESCENT HIGHER SECONDARY
SCHOOL REP. BY THE CORRESPONDENT
AVANIYAPURAM ADUTHURAI THANJAVUR DIST.
6 THE SECRETARY
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALIGAI DPI COMPOUND COLLEGE ROAD CHENNAI.
... 4 to 6 RESPONDENTS in WP(MD) No.19531 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
SIVAGANGAI SIVAGANGAI DIST
4 THE DISTRICT EDUCATIONAL
OFFICER SIVAGANGAI SIVAGANGAI DIST
... 3,4 RESPONDENT in WP(MD) No.18702 of 2013
3 THE DISTRICT EDUCATIONAL
OFFICER RAMANATHAPURAM DIST.
4 THE CORRESPONDENT
SCHWARTZ HIGHER SECODNARY SCHOOL
RAMANATHAPURAM.
... 3,4th RESPONDENTS in WP(MD) No.19151 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
TUTICORIN TUTICORIN DT.
4 THE DISTRICT EDUCATIONAL -
OFFICER KOVILPATTI TUTICORIN DT.
... 3,4th RESPONDENT in WP(MD) No.11668 of 2013
3 THE CHIEF EDUCATIONAL OFFICER
THANJAVUR THANAJVUR DISTRICT.
4 THE DISTRICT EDUCAIONAL
OFFICER PATTUKOTTAI THANJAVUR DISTRICT.
5 THE CORRERSPONDENT
ST. ISABEL S GIRSL HIR. SEC. SCHOOL
PATTUKKOTTAI THANJAVUR DISTRICT. 614 601.
... 3 to 5th RESPONDENT in WP(MD) No.3683 of 2014
3 THE CHIEF EDUCATIONAL OFFICER
NAGERCOIL KANYAKUMARI DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER NAGERCOIL KANYAKUMARI DIST.
5 THE HEADMASTER/CORRESPONDENT
LITTLE FLOWER GIRLS HIGHER SECONDARY SCHOOL
RAMANPUTHUR NAGERCOIL KANYAKUMARI DIST.
... 3 to 5 RESPONDENT in WP(MD) No.5262 of 2014
1 THE STATE OF TAMIL NADU
REP. BY ITS SECRETARY DEPT. OF SCHOOL
EDUCATION FORT ST. GEORGE CHENNAI.
2 THE DIRECTOR OF
ELEMENTARY EDUCATION COLLEGE ROAD CHENNAI.
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THOOTHUKUDI DIST.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER SATTANKULAM
THOOTHUKUDI DIST.
5 THE MANAGER
TNDTA PRIMARY AND MIDDLE SCHOOLS CSI
THOOTHUKUDI NAZARETH DIOCESE THOOTHUKUDI
DIST.
6 THE CORRESPONDENT
TNDTA PRIMARY SCHOOL KIRUBA PURAM
PASTONATE PUTHUKULAM SATTANKULAM
THOOTHUKUDI DIST.
... RESPONDENTS in WP(MD) No.6070 of 2014
1 THE SECRETARY TO GOVT.
SCHOOL EDUCATION DEPT. SECRETARIAT CHENNAI
2 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THOOTHUKUDI DISTRICT
THOOTHUKUDI
3 THE ADDITIONAL ASSISTANT
PRIMARY EDUCATIONAL OFFICER SRIVAIKUNDAM
THOOTHUKUDI DIST.
4 THE CORRESPONDENT TNDTA
SCHOOLS CSI THOOTHUKUDI NAZARETH DIOCESE
SUBRAMANIAPURAM THOOTHUKUDI 1
... RESPONDENTS in WP(MD) No.6192 of 2014
1 THE SECRETARY TO GOVERNMENT
SCHOOL EDUCATION DEPARTMENT SECRETARIAT
CHENNAI.
2 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THOOTHUKUDI DISTRIT
THOOTHUKUDI.
3 THE ADDITIONAL ASSISTANT
PRIMARY EDUCATIONAL OFFICER SRIVAIKUNDAM
THOOTHUKUDI DISTRICT.
4 THE CORRESPONDENT
TNDTA SCHOOLS CSI THOOTHUKUDI-NAZARETH
DIOCESE PULIYANAGAR SAYARPURAM
THOOTHUKUDI-628 251.
... RESPONDENTS in WP(MD) No.6271 of 2014
3 THE CHIEF EDUCATIONAL
OFFICER SIVAGANGAI SIVAGANGAI DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER SIVAGANGAI SIVAGANGAI DIST.
... RESPONDENTS in WP(MD) No.7417 of 2014
1 THE STATE OF TAMIL NADU
REP. BY ITS PRINCIPAL SECRETARY DEPARTMENT
OF SCHOOL EDUCATION FORT ST. GEORGE
CHENNAI - 9.
2 THE DIRECTOR OF
ELEMENTARY SCHOOL EDUCATION CHENNAI - 06.
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THOOTHUKUDI
THOOTHUKUDI DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER SRIVAIGUNDAM
THOOTHUKUDI DISTRICT.
5 THE CORRESPONDENT
TNDTA MIDDLE SCHOOL KOVANKADU
THIRUVAIKUNDAM TALUK THOOTHUKUDI DISTRICT.
6 THE SECRETARY
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALIGAI DPI COMPOUND COLLEGE ROAD CHENNAI - 6.
... RESPONDENTS in WP(MD) No.11049 of 2014
1 CHIEF EDUCATIONAL OFICER
TIRUNELVELI DISTRICT.
2 DISTRICT EDUCATIONAL OFFICER
TIRUNELVELI TIRUNELVELI DISTRICT.
3 CORRESPONDENT
SCHAFTER HR. SECONDARY SCHOOL TIRUNELVELI.
4 TRB REP BY ITS MEMBER-
SECRETARY DPI COMPLEX COLLEGE ROAD
CHENNAI-6.
5 DIRECTOR OF SCHOOL EDUCATION
DIP CAMPUS COLLEGE ROAD CHENNAI-6.
... RESPONDENTS in WP(MD) No.10001 of 2014
1 THE DISTRICT EDUCATIONAL
OFFICER SRIVILLIPUTHUR VIRUDHUNAGAR DIST.
2 THE CORRESPONDENT
SACRED HEART GIRLS HR.SEC.SCHOOL
SRIVILLIPUTHUR 628 125 VIRUDHUNAGAR DIST.
... RESPONDENTS in WP(MD) No.11111 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
VIRUDHUNAGAR VIRUDHUNAGAR DISTRICT.
... 3rd RESPONDENT in WP(MD) No.16887 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
VIRUDHUNAGAR VIRUDHUNAGAR DISTRICT.
... 3rd RESPONDENT in WP(MD) No.16888 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
VIRUDHUNAGAR VIRUDHUNAGAR DISTRICT.
... RESPONDENT in WP(MD) No.16889 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
MADURAI DISTRICT.
... 3rd RESPONDENT in WP(MD) No.16890 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
VIRUDHUNAGAR VIRUDHUNGAR DIST.
... 3rd RESPONDENT in WP(MD) No.16891 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
TALLAKULAM MADURAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
VNR DIST.
5 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
SIVAGANGAI.
6 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
RAMANATHAPURAM DIST.
7 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
DINDIGUL DIST.
8 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
THENI DIST.
...3 to 8 RESPONDENTS in WP(MD) No.16892 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
MADURAI DIST.
...33rd RESPONDENT in WP(MD) No.16893 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
TIRUNELVELI DIST.
... 3rd RESPONDENT in WP(MD) No.16894 of 2014
3 THE DISTRICT EDUCATIONAL
OFFICER O/O. DISTRICT EDUCATIONAL OFFICE
VIRUDHUNAGAR VIRUDHUNAGAR DISTRICT.
... 3rd RESPONDENT in WP(MD) No.16895 of 2014
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
NAGERCOIL K.K. DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER NAGERCOIL K.K.
DISTRICT.
5 TEH CORRESPONDENT
CARMEL HR. SEC. SCHOOL NAGERCOIL-629 004 K.
K. DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.20411 of 2014
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CEO NAGERCOIL K.K.
DISTRICT.
4 THE DISTRICT ELEMENTARY OFFICER
THE OFFICE OF THE DEO NAGERCOIL K.K.
DISTRICT.
5 TEH CORRESPONDENT
CARMEL HR. SEC. SCHOOL NAGERCOIL-629 004
K.K. DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.20412 of 2014
1 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI - 6.
2 THE CHIEF EDUCATIONAL
OFFICER RAMANATHAPURAM DIST.
3 THE DISTRICT EDUCATIONAL
OFFICER RAMANATHPURAM RAMANATHAPURAM DIST.
4 THE CORESPONDENT
ST. ARULANANDAR HIGHER SECONDARY SCHOOL
ORIYUR RAMANATHAPURAM DIST.
... RESPONDENTS in WP(MD) No.21487 of 2014
1 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI 600 006.
2 THE CHIEF EDUCATIONAL OFFICER
KANYAKUMARI DISTRICT AT NAGERCOIL
3 THE DISTRICT EDUCATIONAL
OFFICER NAGERCOIL KANYAKUMARI DT.
4 THE CORRESPONDENT
CONCORDIA HIGH SCHOOL NAGERCOIL 629 001
KANYAKUMARI DT.
... RESPONDENTS in WP(MD) No.1328 of 2015
1 THE STATE OF TAMIL NADU
REP. BY ITS SECRETARY DEPARTMENT OF SCHOOL
EDUCATION FORT ST. GEORGE CHENNAI - 9.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION COLLEGE ROAD CHENNAI - 6.
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER TIRUNELVELI DIST.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER KADAYAM
TIRUNELVELI DIST.
5 THE SUPERINTENDENT OF
SCHOOLS R.C. DIOCESE OF PALAYAMKOTTAI
THEMBAVANI THOTTAM TIRUNELVELI.
6 THE CORRESPONDENT
RC PRIMARY SCHOOL KEEZHA KADAYAM
TIRUNELVELI DIST.
... RESPONDENTS in WP(MD) No.1711 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER TIRUNELVELI
TIRUNELVELI DEISTRICT-627 001.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER PAPPAKUDI TIRUNELVELI
DISTRICT.
5 THE SUPERINTENDENT OF SCHOOLS
RC DIOCESE OF PALAYMKOTTAI THEMBAVANI
THOTTAM TIRUNELVELI-627 011.
6 THE CORRESPONDENT
RC MIDDLE SCHOOL THALARKULAM SINGAMPARAI
POST TIRUNELVELI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.2404 of 2015
1 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THOOTHUKUDI DIST.
2 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER SRIVAIKUNTAM
THOOTHUKUDI DIST.
3 THE MANAGER
TNDTA PRIMARY AND MIDDLE SCHOOL CSI
THOOTHUKUDI NAZARETH DIOCESE THOOTHUKUDI
4 THE CORRESPONDENT
TNDTA PRIMARY SCHOOL ALVARTHOPE WEST
SRIVAIKUNTAM TALUK THOOTHUKUDI DIST.
... RESPONDENTS in WP(MD) No.3762 of 2015
1 THE SECRETARY
SCHOOL EDUCATION DEPARTMENT GOVERNMENT OF
TAMIL NADU SECRETARIAT FORT ST. GEORGE
CHENNAI.
2 THE DIRECTOR OF
SCHOOL EDUCATION COLLEGE ROAD CHENNAI.
3 THE DISTRICT EDUCATIONAL
OFFICER RAMANATHAPURAM DISTRICT
RAMANATHAPURAM.
... RESPONDENTS in WP(MD) No.4137 of 2015
1 THE SECRETARY
SCHOOL EDUCATION DEPT. GOVT. OF TAMILNADU
SECRETARIAT FORT.ST.GEORGE CHENNAI
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER DINDIGUL DISTRICT
DINDIGUL.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER VEDACHANDUR DINDIGUL
DISTRICT.
... RESPONDENTS in WP(MD) No.4138 of 2015
1 THE SECRETARY
SCHOOL EDUCATION DEPT. GOVT. OF TAMILNADU
SECRETARIAT FORT.ST.GEORGE CHENNAI
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER VIRUDHUNAGAR DISTRICT
VIRUDHUNAGAR
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER WATRAP VIRUDHUNAGAR
DIST.
... RESPONDENTS in WP(MD) No.4139 of 2015
1 THE SECRETARY
SCHOOL EDUCATION DEPT. GOVT. OF TAMILNADU
SECRETARIAT FORT.ST.GEORGE CHENNAI
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI
3 THE DISTRICT EDUCATIONAL
OFFICER MADURAI DISTRICT MADURAI.
... RESPONDENTS in WP(MD) No.4140 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CEO NAGERCOIL
KK DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER KUZHITHURAI MARTHANDAM
KK DIST.
5 THE CORRESPONDENT
M.J.K.M.M.S.C. HIGHER SECONDARY SCHOOL
CHRISTHURAJAPURAM MARTHANDAM POST
KANYAKUMARI - 69 165.
... 3 to 5 RESPONDENTS in WP(MD) No.4711 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT EDUCATION OFFICER MADURAI MADURAI
DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER MADURAI
MADURAI DISTRICT.
5 THE CORRESPONDENT
R.C. MIDDLE SCHOOL EAST GATE MADURAI
DISTRICT- 625 001.
... 3 to 5 RESPONDENTS in WP(MD) No.6929 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCAITONAL OFFICER
SIVAGANGAI SIVAGANGAI DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER SIVAGANGAI SIVAGANGAI
DIST.
5 THE CORRESPONDENT
SAHAYA RANI HR. SEC. SCHOOL
SUSAIAPPARPATTANAM SIVAGANGAI DIST. 630 551
... 3 to 5 RESPONDENTS in WP(MD) No.7201 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF TEH CHIEF EDUCATIONAL OFFICER
SIVAGANGAI SIVAGANGAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER SIVAGANGAI SIVAGANGAI DISTRICT.
5 THE CORRESPONDENT
SAHAYA RANI HIGHER SECONDARY SCHOOL
SUSAIAPPARPATTANAM- 630 551 SIVAGANGAI
DISTRICT. ... 3 to 5 RESPONDENTS in WP(MD) No.7202 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
THIRUNELVELI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF
EDUCATIONAL OFFICER THIRUNELVELI DISTRICT.
5 THE CORRESPONDENT
ST.JOSEPHS HIGHER SECONDARY SCHOOL
KOOTTAPULY 627 127 THIRUNELVELI DIST
... 3 to 5 RESPONDENTS in WP(MD) No.7236 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
MADURAI MADURAI DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER MADURAI MADUARAI DIST.
5 THE CORRESPONDENT
ST.BRITTO HIGHER SECONDARY SCHOOL
GNANAOLIVUPURAM MADURAI DIST 625 016
... 3 to 5 RESPONDENTS in WP(MD) No.7247 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
MADURAI MADURAI DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER MADURAI MADUARAI DIST.
5 THE CORRESPONDENT
ST. BRITTO HIGHER SECONDARY SCHOOL
GNANAOLIVUPURAM MADURAI DIST. (CAUSE TITLE
AMENDED VIDE COURT ORDER DT.17/06/16 IN
WMP(MD)4940/16 BY TRJ)
... 3 to 5 RESPONDENTS in WP(MD) No.7248 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
MADURAI MADURAI DIST.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER MADURAI MADUARAI DIST.
5 THE CORRESPONDENT
ST. BRITTO HIGHER SECONDARY SCHOOL
GNANAOLIVUPURAM MADURAI DIST. (CAUSE TITLE
AMENDED VIDE COURT ORDER DT.17/06/16 IN
WMP(MD)4941/16 BY TRJ)
...3 to 5 RESPONDENTS in WP(MD) No.7249 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER THIRUNELVELI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DEO
CHERANMADEVI TIRUNELVELI DIST.
5 THE CORRESPONDENT
FATIMA GIRLS HR. SEC. SCHOOL VALLIOOR
THIRUNELVELI DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.10258 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER THIRUNELVELI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DEO
CHERANMADEVI TIRUNELVELI DIST.
5 THE CORRESPONDENT
FATIMA GIRLS HR. SEC. SCHOOL VALLIOOR
THIRUNELVELI DIST.
...3 to 5 RESPONDENTS in WP(MD) No.10259 of 2015
3 THE CHIEF EDUCATIONAL
OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL
OFFICER THIRUNELVELI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DEO
CHERANMADEVI TIRUNELVELI DIST.
5 THE CORRESPONDENT
FATIMA GIRLS HR. SEC. SCHOOL VALLIOOR
THIRUNELVELI DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.10260 of 2015
3 THE DISTRIT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER TIRUNELVELI
TIRUNELVELI DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
NANGUNERI-627 108 TIRUNELVELI DISTRICT.
5 THE CORRESPONDENT
ST. ANTONYS MIDDLE SCHOOL KARANKADU
NANGUNERI-627 108 TIRUNELVELI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.10319 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER DINDIGUL DISTRICT
DINDIGUL.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER PALANI DINDIGUL
DISTRICT.
5 THE CORRESPONDENT
LITTLE FLOWER PRIMARY SCHOOL PALANI
DINDIGUL DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.11022 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
THIRUNELVELI TIRUNELVELI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICE THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER CHERANMADEVI TIRUNELVELI
DISTRICT.
5 THE CORRESPONDENT
AMALI HIGHER SEC.SCHOOL FOR GIRLS
IRUDAYAKULAM VICKRAMASINGAPURAM-627 425
TIRUNELVELI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.11171 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE D.E.E.
O.TUTICORIN DT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY ECDCUATIONAL OFFICER THE OFFICE
OF THE A.A.E.E.O. TUTICORIN DT.
5 THE CORRESPONDENT
ST.ANTONYS MIDDLE SCHOOL PUCHIKADU 628 655
TUTICORIN DT.
... 3 to 5 RESPONDENTS in WP(MD) No.11172 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICE R THE OFFICE OF THE DEEO
TUTICORIN DIST.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE AAEEO TUTICORIN DIST.
5 THE CORRESPONDENT
ST. ANTONY S MIDDLE SCHOOL PUCHIKADU
SATHANKULAM TUTICORIN DIST.
... 3 to 5 RESPONDENTS in WP(MD) No.11173 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE D.E.
E.O TIRUCHIRPALLI TIRUCHIRAPALLI DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE A.A.E.E.O TIRUCHIRAPALLI DISTRICT.
5 THE CORRESPONDENT
HOLY REDEEMER S MIDDLE SCHOOL PALAKKARAI
TIRUCHIRPALLI-620 008.
... 3 to 5 RESPONDENTS in WP(MD) No.11174 of 2015
3 THE CHIEF EDUCAITONAL OFFICE
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICE
TIRUCHIRAPPALLI DT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER TIRUCHIRAPPALLI DT.
5 THE CORRESPONDENT
ST.JOSEPH S HIGHER SECONDARY SCHOOL
POTHAMETTUPATTI MANAPARAI TIRUCHIAPPALLI
621306.
... RESPONDENTS in WP(MD) No.11175 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICE R THE OFFICE OF THE DEEO
TIRUNELVELI DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE AAEEO TIRUNELVELI DISTRICT.
5 THE CORRESPONDENT
R.C. MIDDLE SCHOOL CHIDAMBARAPURAM
KURUVIKULAM VIA TIRUNELVELI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.11176 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUNELVELI DIST
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE ADDITIONAL ASSISTANT ELEMENTARY
EDUCATINOAL OFFICE VALLIYOOR TIRUNELVELI
DIST
5 THE CORRESPONDENT
ST.THERESAS R.C.MIDDLE SCHOOL PUSHPAVANAM
627 109 TIRUNELVELI DIST
... 3 to 5 RESPONDENTS in WP(MD) No.11211 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT EDUCATIONAL OFFICER THIRUNELVELI
THIRUNELVELI DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
RADHAPURAM THIRUNELVELI - 627 111.
5 THE CORRESPONDENT
ST. THOMAS R.C.PRIMARY SCHOOL KOODUTHALAI -
627 651 THIRUNELVELI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.15260 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER O/O. THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER TUTICORIN
DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER O/O. THE
ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL
OFFICER VILATHIKULAM TUTICORIN DISTRICT.
5 THE CORRESPONDENT
ST. SEBASTIAN MIDDLE SCHOOL VEMBAR 628 906.
TUTICORIN DISTRICT.
...3 to 5 RESPONDENTS in WP(MD) No.15261 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
THIRUNELVELI THIRUNELVELI DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE ADDITIONAL ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KURUVILULAM
THIRUNELVELI - 627 754.
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL AZHAGUNATCHIYAPURAM -
WEST CHIDAMBARAPURAM THIRUNELVELI - 627 754.
... 3 to 5 RESPONDENTS in WP(MD) No.15263 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
MANAPARAI THIRUCHIRAPPALLI DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
MANAPARAI - 621 307 THIRUCHIRAPPALLI
DISTRICT.
5 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE ADDITIONAL ASSISTANT ELEMENTARY
EDUCATIONAL OFFICE MANAPARAI - 621 307
THIRUCHIRAPPALLI DISTRICT.
6 THE CORRESPONDENT
ST. THERASA PRIMARY SCHOOL MALAYADIPATTI
MANJAMPATTI VIA MANAPARAI - 621 307
THIRUCHIRAPPALLI DISTRICT.
... 3 to 6 RESPONDENTS in WP(MD) No.15299 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
O/O. THE CHIEF EDUCATIONAL OFFICER
TIRUNELVELI DISTRICT.
4 THE DISTRICT EDUCTIONAL
OFFICER O/O. THE DISTRICT EDUCATIONAL
OFFICER CHERANMAHADEVI TIRUNELVELI
DISTRICT.
5 THE CORRESPONDENT
ST. ANTONYS HIGH SCHOOL KALYANIPURAM
KARUTHAPILLAYUR TIRUNELVELI DISTRICT 627 418.
... 3 to 5 RESPONDENTS in WP(MD) No.15318 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
SIVAGANGAI SIVAGANGAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER DEVAKOTTAI SIVAGANGAI
DISTRICT
5 THE CORRESPONDENT
ST. JOHNS GIRLS HR. SEC. SCHOOL VELIMUTHI
VILAKKU ARUL NAGAR DEVAKOTTAI-630 302
SIVAGNAGAI DISTRICT.
...3 to 6 RESPONDENTS in WP(MD) No.16621 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
DINDIGUL DINDIGUL DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER DINDIGUL DINDIGUL
DISTRICT.
5 THE CORRESPONDENT
AUGUSTINAR GIRLS HIGHER SECONDARY SCHOOL N.
PANJAMPATTI - 624 303 DINDIGUL DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.16622 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
DINDIGUL DINDIGUL DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER DINDIGUL DINDIGUL
DISTRICT.
5 THE CORRESPONDENT
AUGUSTINAR GIRLS HR. SEC. SCHOOL N.
PANJAMPATTI-624 303 DINDIGUL DISTRICT.
... 3to 5 RESPONDENTS in WP(MD) No.16623 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER O/O. THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER TUTICORIN
DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER O/O. THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER SATHANKULAM
TUTICORIN DISTRICT.
5 THE CORRESPONDENT
ST. JOSEPHS MIDDLE SCHOOL KADAKULAM POST
TUTICORIN DISTRICT 628 656
... 3 to 5 RESPONDENTS in WP(MD) No.16650 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
DINDIGUL DINDIGUL DIST
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER DINDIGUL DINDIGUL DIST
5 THE CORRESPONDENT
DIRAVIAM GIRLS HIGHER SECONDARY SCHOOL
KAMALAPURAM METTUR GATE (PO.) DINDIGUL
DIST 624 206
... RESPONDENTS in WP(MD) No.22079 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUCHIRAPALLI TIRUCHIRAPALLI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER TIRUCHIRAPALLI
TIRUCHIRAPALLI DISTRICT.
5 THE CORRESPONDENT
HOLY REDEEMERS GIRLS HR. SEC. SCHOOL
PALAKKARAI TIRUCHIRAPALLI-620 008.
... 3 to 5 RESPONDENTS in WP(MD) No.22080 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICE
TIRUCHIRAPPALLI THIRUCHIRAPPALLI DIST
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICE TIRUCHIRAPPALLI
TIRUCHIRAPPALLI DIST
5 THE CORRESPONDENT
HOLY REDEEMERS GIRLS HIGHER SECONDARY SCHOOL
PALAKKARAI TIRUCHIRAPALLI 620 008
... 3 to 5 RESPONDENTS in WP(MD) No.22081 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUNELVELI TIRUNELVELI DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
PALAYAMKOTTAI (URBAN) TIRUNELVELI DISRTICT
5 THE CORRESPONDENT
LOLOLA CONVENT PRIMARY SCHOOL PALAYAMKOTTAI-
627 002 TIRUNELVELI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.22082 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICE
TIRUNELVELI DIST
4 THE ADDITINAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OFTHE ADDITIONAL ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER VALLIYOOR TIRUNELVELI
DIST
5 THE CORRESPONDENT
HOLY FAMILY MIDDLE SCHOOL VADAKKANKULAM 627
116 TIRUNELVELI DIST
... 3 to 5 RESPONDENTS in WP(MD) No.22083 of 2015
1 THE GOVERNMENT OF TAMIL NADU
REP. BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE MADRAS 600 009
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI
600 006.
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TUTICORIN DISTRICT.
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER (INCHARGE)
THE OFFICE OF THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER SRIVAIKUNDAM
TUTICORIN DT.
5 THE CORRESPONDENT
R.C.MIDDLE SCHOOL SEBATHIAPURAM-628 251
TUTICORIN DISTRICT.
... RESPONDENTS in WP(MD) No.22084 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICE
THIRUCHIRAPPALLI DIST
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICE LALGUDI TIRUCHIRAPPALLI
DIST
5 THE CORRESPONDENT
ST.JOSEPHS GIRLS HIGHER SECONDARY SCHOOL
VADUGARPET 621 651 THIRUCHIRAPPALLI
... 3 to 5 RESPONDENTS in WP(MD) No.22085 of 2015
1 THE GOVT. OF TAMIL NADU
REP. BY THE ADDL. SECRETARY DEPT. OF SCHOOL
EDUCATION FORT ST. GEORGE MADRAS 600 009.
2 THE DIRECTOR OF SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI 6.
3 THE CHIEF EDUCATIONAL OFFICER
O/O. THE CHIEF EDUCATIONAL OFFICER
SIVAGANGAI SIVAGANGAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER O/O. THE DISTRICT EDUCATIONAL
OFFICER DEVAKOTTAI SIVAGANGAI DISTRICT.
5 THE CORRESPONDENT
ST. JOSEPHS HR. SEC. SCHOOL SEKKAKUDI 630
408 THIRUVEGAMPATHU VIA SIVAGANGAI DISTRICT.
... RESPONDENTS in WP(MD) No.22212 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
MADURAI MADURAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER MADURAI MADURAI
DISTRICT.
5 THE CORRESPONDENT
ST. BRITTO HIGHER SECONDARY SCHOOL
GNANAOLIVUPURAM MADURAI DISTRICT - 625 016.
... RESPONDENTS in WP(MD) No.22214 of 2015
1 THE GOVT. OF TAMIL NADU
REP. BY THE ADDL. SECRETARY DEPT. OF SCHOOL
EDUCATION FORT ST. GEORGE MADRAS 600 009.
2 THE DIRECTOR OF SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD
CHENNAI 6.
3 THE CHIEF EDUCATIONAL OFFICER
O/O. THE CHIEF EDUCATIONAL OFFICER
THOOTHUKUDI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER O/O. THE DISTRICT EDUCATIONAL
OFFICER KOVILPATTY THOOTHUKUDI DISTRICT.
5 THE CORRESPONDENT
R.C. SUSAI HR. SEC. SCHOOL.
KALUGUMALAI 628 552 THOOTHUKUDI DISTRICT.
... RESPONDENTS in WP(MD) No.22215 of 2015
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TUTICORIN DIST
4 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER(INCHARGE)
O/O.ADDITIONAL ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER TUTICORIN RURAL AT
PUDUKKOTTAI TUTICORIN DT
5 THE CORRESPONDENT
R.C.PRIMARY SCHOOL SILUVAIPURAM 628 103
TUTICORIN DIST
... 3 to 5 RESPONDENTS in WP(MD) No.22216 of 2015
1 THE GOVERNMENT OF TAMIL NADU
REP. BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT.ST.
GEORGE MADRAS 600 009
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI
600 006
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUNELVELI DT
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER O/O.ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
PALAYAMKOTTAI(URBAN) RANGE TIRUNELVELI DIST
5 THE CORRESPONDENT
LOYOLA CONVENT PRIMARY SCHOOL PALAYAMKOTTAI
627 002 TIRUNELVELI DIST
... RESPONDENTS in WP(MD) No.22219,22315, of 2015
1 THE GOVT. OF TAMIL NADU
REP. BY THE ADDITIONAL CHIEF SECRETARY DEPT.
OF SCHOOL EDUCATION FORT ST. GEORGE
MADRAS 9.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD
CHENNAI 6.
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER O/O. THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI
TIRUNELVELI DISTRICT.
4 THE ADDL. ASST. ELEMENTARY
EDUCATIONAL OFFICER O/O. THE ADDITIONAL
ASST. ELEMENTARY EDUCATIONAL OFFICER
KURUVIKULAM 627 754 TIRUNELVELI DISTRICT.
5 THE CORRESPONDENT
R.C. MIDDLE SCHOOL CHIDAMBARAPURAM 627 754.
KURUVIKULAM VIA TIRUNELVELI DISTRICT.
... RESPONDENTS in WP(MD) No.22316 of 2015
1 THE GOVERNMENT OF TAMIL NADU
REP. BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE MADRAS - 600 009.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI-
600 006.
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUNELVELI TIRUNELVELI DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
PALAYAMKOTTAI (URBAN) RANGE TIRUNELVELI
DISTRICT.
5 THE CORRESPONDENT
LOYOLA CONVENT PRIMARY SCHOOL PALAYAMKOTTAI-
627 002 TIRUNELVELI DISTRICT.
...RESPONDENTS in WP(MD) No.22317 of 2015
3 CHIEF EDUCATIONAL OFFICER
O/O. THE CHIEF EDUCATION OFFICER
TIRUNELVELI DISTRICT.
4 DISTRICT EDUCATIONAL OFFICER
O/O. THE DISTRICT EDUCATIONAL OFFICER
TIRUNELVELI DISTRICT.
5 THE CORRESPONDENT
CHILD JESUS HR. SEC. SCHOOL PALAYAMKOTTAI
627 002. TIRUNELVELI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.22608 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
MADURAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER MADURAI DISTRICT.
5 THE CORRESPONDENT
ST. JOSEPH S GIRLS HIGHER SECONDARY SCHOOL
OLD KUYAVARPALAYAM MADURAI-625 009.
... 3 to 5 RESPONDENTS in WP(MD) No.23555 of 2015
1 THE GOVT. OF TAMIL NADU
REP. BY THE ADDL. CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE MADRAS 9.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI
6.
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER O/O. THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI
627 001.
4 ASST. ELEMENTARY
EDUCATIONAL OFFICER O/O. THE ASST.
ELEMENTARY EDUCATIONAL OFFICER RADHAPURAM
TIRUNELVELI DISTRICT
5 THE CORRESPONDENT
ST. JOSEPHS PRIMARY SCHOOL
KUTHENKULI 627 104 TIRUNELVELI DISTRICT.
... RESPONDENTS in WP(MD) No.23565 of 2015
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUCHIRAPALLI TIRUCHIRAPALLI DIST
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER TIRUCHIRAPALLI
TIRUCHIRAPALLI DIST
5 THE CORRESPONDENT
HOLY CROSS GIRLS HIGHER SECONDARY SCHOOL
TEPPAKULAM TIRUCHIRAPALLI 620 002
... 3 to 5 RESPONDENTS in WP(MD) No.16 of 2016
1 THE GOVT. OF TAMIL NADU
REP. BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE MADRAS 600 009.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI
6.
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUNELVELI 627 001.
4 ASST. ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE ASST.
ELEMENTARY EDUCATIONAL OFFICER PALAYAI -
NAGAR PALAYAMKOTTAI URBAN PALAYAMKOTTAI.
5 THE CORRESPONDENT
SEVEN DOLOURS PRIMARY SCHOOL PALAYAMKOTTAI
627 002 TIRUNELVELI DISTRICT.
... RESPONDENTS in WP(MD) No.17 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
NAGERCOIL KANNIYAKUMARI DISTRICT.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER KUZHITHURAI KANYAKUMARI.
5 THE CORRESPONDENT
ST. JOHN VIANNEYS GIRLS HR. SEC. SCHOOL
PALLIYADI 629 169. KANNIYAKUMARI DISTRICT.
...3 to 5 RESPONDENTS in WP(MD) No.978 of 2016
3 CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUNELVELI.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER TIRUNELVELI DISTRICT.
5 THE CORRESPONDENT
CHILD JESUS HIGHER SECONDARY SCHOOL
PALAYAMKOTTAI-627 002 TIRUNELVELI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.1276 of 2016
3 CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUNELVELI DIST
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER TIRUNELVELI DIST
5 THE CORRESPONDENT
CHILD JESUS HIGHER SECONDARY SCHOOL
PALAYAMKOTTAI 627 002 TIRUNELVELI DIST
... 3 to 5 RESPONDENTS in WP(MD) No.1278 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
RAMANATHAPURAM RAMANATHAPURAM DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER RAMANATHAPURAM
RAMANATHAPURAM DISTRICT.
5 THE CORRESPONDENT
ST. JOSEPHS HIGHER SECONDARY SCHOOL
VERKOTTU RAMESHWARAM RAMANATHAPURAM
DISTRICT-623 526.
... 3 to 5 RESPONDENTS in WP(MD) No.1279 of 2016
1 THE GOVT. OF TAMIL NADU
REP. BY ITS ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI-9.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI-
6.
3 DISRTICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TIRUNELVELI TIRUNELVELI DISTRICT.
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
KALAKAD RANGE-627 501 TIRUNELVELI DISTRICT.
5 THE CORRREPONDENT SALVATION
ARMY PRIMARY SCHOOL ERUVADI-627 103
TIRUNELVELI DISTRICT.
... RESPONDENTS in WP(MD) No.1367 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
THIRUNELVELI DIST
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER CHERANMADEVI
THIRUNELVELI DIST
5 THE CORRESPONDENT
FATIMA GIRLS HIGHER SECONDARY SCHOOL
VALLIOOR 627 117 THIRUNELVELI DIST
... 3 to 5 RESPONDENTS in WP(MD) No.1668 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
NAGERCOIL KANNIYAKUMARI DISTRICT.
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER THUCKALAY KANYAKUMARI.
5 THE CORRESPONDENT
ST.URSULA S GILRS HIGHER SECONDARY SCHOOL
KULASEKHARAM-629 181 KANNIYAKUMARI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.1669 of 2016
1 THE GOVT. OF TAMIL NADU
REP. BY THE ADDL. CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT. ST.
GEORGE MADRAS 600 009.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD
CHENNAI 6.
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER O/O. THE DISTRICT
ELEMENTARY EDUCATIONAL OFFICER TIRUNELVELI
627 001.
4 ASST. ELEMENTARY EDUCATIONAL
OFFICER O/O. THE ASST. ELEMENTARY
EDUCATIONAL OFFICER PALAYAMKOTTAI NAGAR
PALAYAMKOTTAI.
5 THE CORRESPONDENT
SEVEN DOLOURS PRIMARY SCHOOL PALAYAMKOTTAI
627 002. TIRUNELVELI DISTRICT.
... RESPONDENTS in WP(MD) No.1763 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE CHIEF EDUCATIONAL OFFICE THOOTHUKUDI.
4 THE DISTRICT EDUCATIONAL
OFFICER THE DISTRICT EDUCATIONAL OFFICE
THOOTHUKUDI. (CAUSE TITLE AMENDED VIDE COURT
ORDER DT.17/06/16 IN WMP(MD)6252/16 BY TRJ)
5 THE CORRESPONDENT
ST.ALOYSIUS GIRLS HIGHER SECONDARY SCHOOL
THOOTHUKUDI 628 001 THOOTHUKUDI DIST
...3 to 5 RESPONDENTS in WP(MD) No.1784 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
O/O. THE CHIEF EDUCATIONAL OFFICER
NAGERCOIL KANYAKUMARI DISTRICT.
4 DISTRICT EDUCATIONAL OFFICER
O/O. THE DISTRICT EDUCATIONAL OFFICER
THUCKALAY KANYAKUMARI.
5 THE CORRESPONDENT
ST. URSULAS GIRLS HR. SEC. SCHOOL
KULASEKHARAM 629 181 KANYAKUMARI DISTRICT.
... 3 to 5 RESPONDENTS in WP(MD) No.1787 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
NAGERCOIL KANNIYAKUMARI DT
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER THUCKALAY KANYAKUMARI
5 THE CORRESPONDENT
ST.URSULAS GIRLS HIGHER SECONDARY SCHOOL
KULASEKHARAM 629 181 KANNIYAKUMARI DIST
... RESPONDENTS in WP(MD) No.1798 of 2016
3 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
TUTICORIN DISTRICT.
4 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
PUDUR TUTICORIN DISTRICT.
5 THE CORRESPONDENT
ST. ANTONYS PRIMARY SCHOOL VOWALTHOTHY POST
TUTICORIN DISTRICT - 628 904. ... 3 to 5 RESPONDENTS in WP(MD) No.1808 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
MADURAI DIST
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER MADURAI DIST
5 THE CORRESPONDENT
ST.JOSEPHS GIRLS HIGHER SECONDARY SCHOOL
OLD KUYAVARPALAYAM MADURAI 625 009
... 3 to 5 RESPONDENTS in WP(MD) No.1818 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATION OFFICER
MADURAI DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER MADURAI DISTRICT.
5 THE CORRESPONDENT
ST.JOSEPHS GIRLS HIGHER SECONDARY SCHOOL
OLD KUYAVARPALAYAM MADURAI 625 009.
... 3 to 5 RESPONDENTS in WP(MD) No.1854 of 2016
3 CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
TIRUNELVELI DIST
4 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER TIRUNELVELI DIST
5 THE CORRESPONDENT
CHILD JESUS HIGHER SECONDARY SCHOOL
PALAYAMKOTTAI 627 002 TIRUNELVELI DIST
... 3 to 5 RESPONDENTS in WP(MD) No.1902 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
THANJAVUR DIST 613 001
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER
THANJAVUR DISTRICT 613 001
5 THE CORRESPONDENT
SACRED HEART GIRLS HR.SEC.SCHOOL THANJAVUR
613 001
... 3 to 5 RESPONDENTS in WP(MD) No.2167 of 2016
1 THE GOVERNMENT OF TAMIL NADU
REP.BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE MADRAS-600 009.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI- 6.
3 DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATION AL OFFICER
DISTRICT COLLECTOR OFFI CE CAMPUS
VIRUDHUNAGR DT-626 001.
4 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIO NAL OFFICER
HOUSING BOARD SATTUR-626 203 VIRUDHUNAGAR
DISTRICT.
5 THE CORRESPONDENT
ST. THERESA S PRIMARY SCHOOL OLD PADANTHAL
ROAD SATTUR-626 203 VIRUDHUNAGAR DISTRICT.
... RESPONDENTS in WP(MD) No.6729 of 2016
3 THE CHIEF EDUCATIONAL
OFFICER OFFICE OF THE CHIEF EDUCATIONAL
OFFICER TRICHY TRICHY DISTRICT.
4 THE DISTRICT EDUCATIONAL
OFFICER OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER MUSIRI TRICHY DISTRICT 621 211.
5 THE CORRESPONDENT
AMALA GIRLS HR. SEC.SCHOOL MUSIRI TRICHY
DISTRICT 621 211.
... 3 to 5 RESPONDENTS in WP(MD) No.6730 of 2016
3 THE CHIEF EDUCATIONAL OFFICER
THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER
THOOTHUKUDI-628 008.
4 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER THOOTHUKUDI - 628 008.
5 THE CORRESPONDENT
ST. MARYS BOYS HIGHER SECONDARY SCHOOL
MILLERPURAM THOOTHUKUDI-628 008.
... 3 to 5 RESPONDENTS in WP(MD) No.6750 of 2016
1 THE STATE OF TAMIL NADU
REP. BY ITS SECRETARY DEPARTMENT OF SCHOOL
EDUCATION FORT ST. GEORGE CHENNAI.
2 THE DIRECTOR OF ELEMENTARY
EDUCATION COLLEGE ROAD CHENNAI.
... 1,2ND RESPONDENT in WP(MD) No.6417,6418,6419, 7040,7042, 7043,
7044, 7046, 7047,7340, 7341,7613,
7661,7662, 7663,7666,12502, of 2013
1 THE STATE OF TAMIL NADU
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI 9.
2 THE DIRECTOR OF SCHOOL
EDUCATION CHENNAI - 6.
... 1,2nd RESPONDENTS in WP(MD) No.7573,7474,18165,18642, 18643, 19531, of 2013
1 THE STATE OF TAMIL NADU
REP. BY ITS SECRETARY DEPARTMENT OF SCHOOL
EDUCATION FORT ST. GEORGE CHENNAI.
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI.
... 1,2nd RESPONDENT in WP(MD) No.19045,19046,19054, 19055, 19057, 19058, 19063,19064,19114, 19134,19163,19165,19166,19141,19142,19143,19144,19145,19146,19147,19154,19164,19176,19177,19178,19179,19187, 19265, 19270,19271,19272,19371,19385,19386,19387, 19444,19456,19476, 19477,19478,19479,19480,19481,19482,19505, 18702,19151 of 2013 11668 of 2013, 3683 of 2014, 5262, 7417,20411,20412, of 2014,2404,4711,6929, 7201,7202,7236, 7247, 7248,7249,10258, 10259,10260, 10319,11022,of 2015 1902 of 2016
1 THE STATE OF TAMIL NADU
REP. B;Y ITS SECRETARY SCHOOL EDUCATION
(C2) DEPARTMENT FORT ST. GEORGE CHENNAI.
2 THE DIRECTOR OF SCHOOL
EDUCATION COLLEGE ROAD CHENNAI.
... 1,2nd RESPONDENT in WP(MD) No.16887,16888,16889,16890, 16891,
16892, 16893, 16894,16895, of 2014
1 THE GOVERNMENT OF TAMIL NADU
REP BY THE ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE MADRAS-600 009.
2 THE DIRECTOR OF SCHOOL
EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI
600 006.
... 1,2nd RESPONDENT in WP(MD) No.11171,11172,11173,11174, 11175, 11176, 11211, 15260,15261,15263, 15299, 15318, 16621, 16622,
16623,16650,22079, 22080,22081,22082,22083,22085,
22214, 22216,22608, 23555, of 2015,
16, 978, 1276, 1278, 1279,1668, 1669,
1784, 1787, 1798,1808, 1818,1854,
2167,6730, 6750 of 2016
Writ Appeal under Clause 15 of Letters Patent against the order dated 31.7.2015 made in M.P.No.1 of 2015 in W.P.No.4006 of 2015.
Prayer in M.P.No.1 of 2015 in W.P.No.4006 of 2015
Petition praying that in the circumstances stated therein and the affidavit filed therewith, the High Ciourt will be pleased to direct the 2nd respondent to grant temporary approval for the petitioners appojintment as Secondary Grade Teacher and Pay Salary to the petitioner in the scale of pay of Secondary Grade Teacher through in the 4th respondent school with effect from 30.04.2012 (M.P.No. 1 of 2015) pending disposal of the above W.P.No. 4006 of 2015
Prayer in W.P.No. 4006 of 2015:
Writ Petition filed under Article 226 of the Constitution of India, praying for the issue of Writ of Mandamus directing the 2nd respondent to approve the petitioners appointment as Secondary Grade Teacher in the 4th respondent School with effect from 30.4.2012 and pay salary and other all attendant benefits with a condition to pass Teachers Eligibility Test within a period of 5 years from the date of appointment.
Prayer in M.P.No.2 of 2014 in W.P.No.34256 of 2014
Petition praying that in the circumstances stated therein and in the affidavit filed therewith the High Court will be pleased to issue an inteim direction to the respondents to grant temporary approval for appointment of the petitioner as Secondary Grade Teacher, with salary in St.John De Britto, Primary School, Sathyamangalam, Erode District, pending in W.P.No. 34256 of 2014.
W.P.No. 34256 of 2014
Writ Petition filed under Article 226 of the Constitution of India, praying for the issue of Writ of Mandamus calling for the records pertaining to the impugned proceedings dated 09.10.2015 in No. M/35/4/2015/ E2/RP of the Office of the Deputy Chief Labour Commissioner (Central) Ministry of Labour and Employment Government of India No.26 Haddows Road Chennai-6 on the file of the 4th respondent and quash the same
WP No.11983 of 2013
Calling for the records relating to the order of the 3rd Respondent made in her proceedings in Na.Ka.No. 623/A1/12, dated 06.12.2012 and quash the same and direct the Respondents 1 to 3 to approve the appointment of the petitioner in the 4th Respondent School allowing her to pass the Teacher Eligibility Test within five years from the date of her joining duty and consequently direct the Respondents to pay the salary to the petitioner
WP No.17799 of 2013
calling for the records of the 4th respondent in his proceedings O. Mu. No. 5051/A5/ 2012 dt 4.1.2013 and quash the same and further direct the 4th respondent to grant approval to the appointment of the petitioner as B.T. Assistant (Maths) in the 5th respondent School
WP No.17800 of 2013
calling for the records of the 4th respondent in his proceedings O. Mu. No. 5052/A5/ 2012 dt 4.1.2013 and quash the same and further direct the 4th respondent to grant approval to the appointment of the petitioner as B.T. Assistant (History) in the 5th respondent School
WP No.17941 of 2013
Calling for the records pertaining to the proceedings dated 09.05.2013 in P.Mu.No. 6514/B2/2013 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs. P.M.Mohana, working as B.T. Asst. (Sci.) in Sacred Heart High School, Thurinjipoondi, Valathi - Po, Gingee Taluk, Villupuram District-604208, w.e.f. 23.07.2012 with all monetary and other service benefits
WP No.17942 of 2013
Directing the 3rd respondent to accord approval to the appointment of Mrs. K.L.Parvathi, as B.T. Asst. (Maths) in R.C. Middle School, Kallakurichi, w.e.f. 21.07.2011 with all monetary and other attendant benefits
WP No.17943 of 2013
Directing the respondents to release salary to the petitioner Mrs. M.Annie Sophia, approved as B.T. Asst. (Tamil) in St. Arockia Annai High School, T.Athippakkam, Tirukoilur Taluk, Villupuram District-605759, w.e.f. 16.06.2011, in accordance with the approval order dated 28.05.2012 with all monetary and other service benefits
WP No.17944 of 2013
Directing the respondents to release salary to the petitioner Miss. M.Francisca, approved as B.T. Asst. (Maths) in St. Vinnarasi High School, Irudayampattu, Villupuram District, w.e.f. 19.09.2011, in accordance with the approval order dated 29.08.2012 with all monetary and other service benefits
WP No.18885 of 2013
Calling for the records of the 4th respondent in his proceedings O.Mu.No. 5053/A5/2012 dated 04.01.2013 and quash the same and further direct the 4th respondent to grant approval to the appointment of the petitioner as Tamil Pandit in the 5th respondent School
WP No.20929 of 2013
directing the respondents to accord approval to the appointment of Miss.L.Vimala, as Secondary Grade Assistant in Little Flower Aided Elementary School, Pallikonda, Vellore Dt., w.e.f. 16.6.2011 with all monetary and other service benefits
WP No.20930 of 2013
directing the respondents to accord approval to the appointment of Miss.A.Anjalai, as Secondary Grade Assistant in Little Flower Aided Elementary School, Pallikonda, Vellore Dt., w.e.f. 9.8.2011 with all monetary and other service benefits
WP No.20931 of 2013
directing the respondents to accord approval to the appointment of Mrs.A.Alphonse Mary, as Secondary Grade Assistant in Little Flower Aided Elementary School, Pallikonda, Vellore Dt., w.e.f. 16.6.2011 with all monetary and other service benefits
WP No.21076 of 2013
Calling for the records pertaining to the proceedings dated 23.03.2013 in O.Mu.No. 3551/AA4/2012 on the file of the 3rd respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs. Mary Elizabeth, as Secondary Grade Assistant in R.C.M. Girls Elementary School, Arni, Thiruvannamalai District, w.e.f. 16.06.2011, with all monetary and other service benefits
WP No.21078 of 2013
Calling for the records pertaining to the proceedings dated 25.03.2013 in Na.Ka.No. 1789/A2/2012 on the file of the 4th respondent and quash the same, in respect of the petitioner, directing the respondents to accord approval to the petitioner Miss. M.Nirmala as Secondary Grade Assistant in Sacred Heart Elementary School, Polur, Thiruvannamalai District, w.e.f. 05.06.2012, with all monetary and other service benefits
WP No.21080 of 2013
Calling for the records pertaining to the proceedings dated 23.3.2013 in O.Mu.No. 3550/AA4/ 2012 on the file of the 3rd respondent and quash the same, directing the respondents to accord approval to the petitioner Miss.Vinitha, as Secondary Grade Assistant in R.C.M.Girls Elementary School, Arani, Thiruvannamalai District, w.e.f. 17.6.2011, with all monetary and other service benefits
WP No.21229 of 2013
calling for the records pertaining to the proceeding dated 4.12.2012 in Na.Ka.No.134/ A1/12, on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Miss.T.Anitha as Secondary Grade Assistant in Mary Immaculate Elementary School, Tirupattur 635 601, Vellore Dist. w.e.f. 1.6.2012 with all monetary and other service benefits
WP No.21388 of 2013
directing the respondents to accord approval to the appointment of E.Christy Sudha, as Secondary Grade Assistant in St.Marys Elementary School, R.C.Church Road, Vellore Dist. 632 001, w.e.f. 16.6.2011 with all monetary and other service benefits
WP No.21400 of 2013
directing the respondents to accord approval to the appointment of Miss.S.Nirmala, as Secondary Grade Assistant in St.Marys Elementary School, R.C.Church Road, Vellore District 632 001, w.e.f. 16.6.2011 with all monetary and other service benefits
WP No.21677 of 2013
calling for the records pertaining to the proceedings dt 4.6.2013 in A.D.Mu. No.924/ A6/2013 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mr. S. Antony as Tamil Pandit in John Britto Hr. Sec. School, Ananda Nagar, Anniyalam Post, Denkanikottai 635 107, Krishnagiri Dist w.e.f. 16.7.2012, with all monetary and other service benefits
WP No.21678 of 2013
calling for the records pertaining to the proceedings dt 26.7.2013 in A.D.Mu. No.439/ A6/2013 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mr. A. Antony Robert Kennedy, B.T. Asst (Maths) in John Britto Hr. Sec. School, Ananda Nagar, Anniyalam Post, Denkanikottai 635 107, Krishnagiri Dist w.e.f. 11.6.2013, with all monetary and other service benefits
WP No.21914 of 2013
directing the respondents to accord approval to the appointment of Miss.S.Annal Nesamani, as a Secondary Grade Assistant, w.e.f. 5.7.2012, in D.M.Elementary School, Vaidipakkam, Annakiramam, Pantruti Taluk, Cuddalore 607112, with all monetary and other service benefits
WP No.21989 of 2013
calling for the records pertaining to the proceedings 19.4.2013 in Na. Ka. No. 760/ A3/ 2013 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs. M.Girija as Secondary Grade Assistant, in D.M.Primary Boarding School, Meltikkan 606 601, Thiruvannamalai Dt., w.e.f. 18.1.2011 with all monetary and other service benefits
WP No.22166 of 2013
calling for the records pertaining to the proceedings dated 6.2.2013 in Na. Ka. No.2417-A30-2012 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs.U.Pushparani, as B.T. Asst. (History) in D.M.Middle School, Keelaiyur, Tirukoilur - 606 757, Villupuram District, w.e.f. 4.7.2012 with all monetary and other service benefits
WP No.22178 of 2013
Calling for the records pertaining to the proceedings dated 4.12.2012 in O.Mu. No.7006/ A4/2012 on the file of the 4th respondent and quash the same and directing the respondents to accord approval to the petitioner Mrs.D.Priskillal, as B.T.Assistant (Science) in Danish Mission Hr. Sec. School, Mavadipattu, Kariyalur-606 207, Villupuram District w.e.f. 3.7.2012 with all monetary and other service benefits
WP No.22208 of 2013
directing the respondents to accord approval to the appointment of Miss.Christiga Selva Seeli, as Secondary Grade Assistant in D.M. Primary School, Eraiyur, Pudupalayam 606 704, Thiruvannamalai District, w.e.f. 22.6.2011, with all monetary and other service benefits
WP No.22209 of 2013
calling for the records pertaining to the proceedings dt 24.7.2013 in O.Mu. No. 4902/ AA1/2013 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to accord approval to the petitioner Mrs. V. Mahalakshimi, as B.T. Asst. (Tamil) in Danish Mission Hr. Sec. School, Nellikuppam 607 105, Cuddalore Dist, w.e.f. 7.11.2012, with all monetary and other service benefits
WP No.22210 of 2013
calling for the records pertaining to the proceedings dt 24.7.2013 in O.Mu. No. 4902/ AA1/2013 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to accord approval to the petitioner Mrs. S. Belshiya Meenakumari, as B.T. Asst. (History) in Danish Mission Hr. Sec. School, Nellikuppam 607 105, Cuddalore Dist, w.e.f. 1.3.2012, with all monetary and other service benefits
WP No.22211 of 2013
calling for the records pertaining to the proceedings dt 30.1.2013 in O.Mu. No. 7709/AA2/2012 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs.P.Mangalam, B.T. Asst. (Maths) in Girls Christian Hr. Sec. School, Melpattambakkam 607 104, Cuddalore Dist, w.e.f. 1.3.2012, with all monetary and other service benefits
WP No.22364 of 2013
Calling for the records pertaining to the proceedings dated 21.06.2013 in A.D.Mu.No. 7830/AA2/2012 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs. M.Thavamani, as B.T. Asst. (Sci.) in Girls Christian Hr. Sec. School, Melpattambakkam-607104, Cuddalore District, w.e.f. 03.07.2012, with all monetary and other service benefits
WP No.22368 of 2013
Directing the respondents to accord approval to the appointment of Miss.S.Adaline, as B.T.Assistant (Maths) in Danish Mission Hr. Sec. School, Viruddachalam, Cuddalore District, w.e.f. 3.7.2012 with all monetary and other service benefits
WP No.22612 of 2013
calling for the records pertaining to the proceedings dated 15.11.2012 in A.D. Mu. No.457/2012 on the file of the 4th respondent and quash the same and consequently, directing the respondents to accord approval to the petitioner Mr.Praveen Devakumar, as B.T. Asst. (History) in D.M.Middle School, Block-19, Neyveli 607 803, Cuddalore District, w.e.f. 1.3.2012 with all monetary and other service benefits
WP No.22613 of 2013
calling for the records pertaining to the proceedings dated 12.9.2012 in O.Mu. No.4718/AA4/2012 on the file of the 3rd respondent and quash the same and consequently, directing the respondents to accord approval to the petitioner Miss.D.Helga Prakashini, as Secondary Grade Assistant in D.M.Elementary School, Kariyalur, Alathi-Melvellaar, Kalvarayan Hills, w.e.f. 4.7.2012 with all monetary and other service benefits
WP No.22614 of 2013
calling for the records pertaining to the proceedings dated 23.3.2013 in O.Mu. No. 3552/Aa4/2012 on the file of the 3rd respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs.M. Jesudoss as Secondary Grade Assistant in D.M.Elementary School, Pazhankoil, Kalasapakkam Union 606 751, Thiruvannamalai District, w.e.f. 19.1.2011, with all monetary and other service benefits
WP No.22615 of 2013
calling for the records pertaining to the proceedings dated 24.7.2013 in O.Mu. No. 4902/AA1/2013 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to accord approval to the petitioner Mrs.M. Jasemine, as B.T. Asst. (Tamil) in Danish Mission Hr. Sec. School, Nellikuppam 607 105, Cuddalore Dist, w.e.f. 3.7.2012, with all monetary and other service benefits
WP No.22797 of 2013
Directing the respondents to accord approval to the appointment of Mr. E.Charles Thiyagarajan, as Secondary Grade Assistant in Danish Mission Middle School, Kaspa, Vriddhachalam-606001, Cuddalore District, w.e.f. 01.03.2012, with all monetary and other service benefits
WP No.22831 of 2013
Calling for the records pertaining to the proceedings dated 18.6.2013 in O.Mu. No.2561/ A1/2012 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs.J.Latha, as B.T.Assistant (Maths) in St. Anns Girls Hr. Sec. School, Krishnagiri-635 001, Krishnagiri District w.e.f. 1.6.2012, with all monetary and other service benefits
WP No.22832 of 2013
Calling for the records pertaining to the proceedings dated 27.11.2012 in O.Mu. No.6456/ A3/2012 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs.S.Josephine, B.T.Assistant (Science) in St. Marys Hr. Sec. School, Harur-636 903, Dharmapuri District w.e.f. 16.7.2012, with all monetary and other service benefits
WP No.23084 of 2013
Calling for the records pertaining to the proceedings dated 17.09.2012 in O.Mu.No. 3409/A3/2012 on the file of the 3rd respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs. C.Paulina Mary, as Secondary Grade Assistant in R.C. Primary School, Vallimaduram, Tittakudi Taluk-606108, Cuddalore District, w.e.f. 21.09.2011, with all monetary and other service benefits
WP No.23086 of 2013 Calling for the records pertaining to the proceedings dated 21.06.2013 in A.D.Mu.No. 7829/AA2/2012, on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Mrs. G.Jayavidhya, B.T. Asst. (History) in Girls Christian Hr. Sec. School, Melpattambakkam-607104, Cuddalore District, w.e.f. 03.07.2012, with all monetary and other service benefits
WP No.23087 of 2013 Calling for the records pertaining to the proceedings dated 24.07.2013 in O.Mu.No. 4902/AA1/2013, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to accord approval to the petitioner Mr. A.David Jaikumar as B.T. Asst. (Tamil) in Danish Mission Hr. Sec. School, Nellikuppam-607105, Cuddalore District, w.e.f. 23.11.2012, with all monetary and other service benefits
WP No.23301 of 2013
Directing the respondents to accord approval to the appointment of Mrs.S.Anantha Selvi, as Secondary Grade Assistant in R.C Primary School, Ponpathi, Meledaiyalam PO, Gingee-604 202, Villupuram District, w.e.f. 1.3.2011, with all monetary and other service benefits
WP No.23302 of 2013
Directing the respondents to accord approval to the appointment of Mrs.A.Rapeniya,
as Secondary Grade Assistant in R.C Primary School, Elamangalam, Vizhukkam Post, Tindivanam Taluk, Villupuram District-604 206, w.e.f. 21.9.2011, with all monetary and other service benefits
WP No.23303 of 2013
Directing the respondents to accord approval to the appointment of Mrs.V.Kolandai Theresa, as Secondary Grade Assistant in R.C Primary School, Olgaiyanallur, Pukkiravari via, Kallakurichi Taluk, Villupuram District-606 204, w.e.f. 20.9.2011, with all monetary and other service benefits
WP No.23304 of 2013
Directing the respondents to accord approval to the appointment of Mrs.K.Vimala Vinnarasi, as Secondary Grade Assistant in R.C Primary School, Olgaiyanallur, Pukkiravari via, Kallakurichi Taluk, Villupuram District, w.e.f. 20.9.2011, with all monetary and other service benefits
WP No.23305 of 2013
Directing the respondents to accord approval to the appointment of the petitioner Mrs.H.Christina Jayarani, as B.T.Asst. (Maths) in M.R.I.C. R.C.High School, 334, Jayaharlal Nehru Road, Villupuram 605 602, w.e.f. 5.11.2012, with all monetary and other service benefits
WP No.23405 of 2013
Directing the respondents to accord approval to the appointment of Tmt.A.Leema Rose, as Secondary Grade Assistant in R.C.Primary School, Valathi-604 208, Gingee Taluk, Villupuram Dist. w.e.f.11.11.2011, with all monetary and other service benefits
WP No.23892 of 2013
directing the respondents to accord approval to the appointment of S.Sesumary, as Secondary Grade Assistant in R.C.Primary School, Kadambur, Gingee Taluk, Villupuram Dist. 604 206, w..e.f. 20.9.2011, with all monetary and other service benefits
WP No.23895 of 2013
directing the respondents to accord approval to the appointment of the petitioner, I.Little Flower, as Secondary Grade Assistant in St.Michaels R.C.Primary School, Maiyanur Post, Ariyalur via, Sankarapuram Taluk 605 801, Villupuram Dist. w.e.f. 11.11.2011 with all monetary and other service benefits
WP No.23896 of 2013
directing the respondents to accord approval to the appointment of E.Vinnarasan, as Secondary Grade Assistant in R.C.Primary School, Olgagaiyanallur, Via Pukkiravari, kallakurichi Taluk, Villupuram Dist.-606 204, w.e.f. 20.9.2011 with all monetary and other service benefits
WP No.23897 of 2013
calling for the records pertainig to the proceedings dated 4.12.2012 in O.Mu.No. 7004 / A4/2012, on the file of the 4th respondent and quash the same directing the respondents to accord approval to the petitioner D.Annammal, as B.T.Asst. (English) in St.Michaels High School, Michaelpuram, Moongilthuraipet (via), Villupuram Dist. 605 702, w.e.f. 24.2.2012 with all monetary and other service benefits
WP No.23898 of 2013
calling for the records pertaining to the proceedings dated 4.12.2012 in O.Mu.No. 4464 / A4 /2012, on the file of the 4th respondent and quash the same directing the respondents to accord approval to the petitioner A.Lilly Rose Sagayi, as B.T.Asst. (History) in St.Michaels High School, Michaelpuram, Moongilthuraipet (via), Villupuram Dist. 605 702, w.e.f. 14.07.2011 with all monetary and other service benefits
WP No.23899 of 2013
calling for the records pertainig to the proceedings dated 22.2.2013 in A.D.Mu. No. 1455 / 12 on the file of the 3rd respondent and quash the same directing the respondents to accord approval to the petitioner A.Philip, as Secondary Grade Asst. in R.C.Primary School, Kovilankuppam, Iruppur Post, Virudhachalam Taluk, Cuddalore Dist. 607 805, w.e.f. 20.9.2011 with all monetary and other service benefits
WP No.23901 of 2013
calling for the records pertaining to the proceedings dated 15.2.2013 in Na.Ka.No. 7222/A2/2012, on the file of the 4th respondent and quash the same directing the respondents to accord approval to the petitioner J.Infenta, as B.T.Asst. (Sci) in Annai Vailankannai High School, Sastri Nagar, Vysarpadi, Chennai-39, w.e.f. 21.10.2011, with all monetary and other service benefits
WP No.24067 of 2013
directing the 4th respondent to accord approval to the appointment of the petitioner Tmt.T.Antony Christinal, as Secondary Grade Assistant in Mary Immaculate Middle School, 63 Halls Road, Kilpauk, Chennai 10, w.e.f. 5.6.2012, with all monetary and other service benefits
WP No.24069 of 2013
directing the 4th respondent to accord approval to the appointment of the petitioner Mrs.T. Felicia, as B.T. Asst. (Sci.) in CSI St. Andrews Hr. Sec. School, Arakkonam 631 001, Vellore Dt., w.e.f. 12.6.2012, with all monetary and other service benefits
WP No.24070 of 2013
directing the 3rd respondent to accord approval to the appointment of Tmt.D. Pramila Mary, as Secondary Grade Assistant in R.C. Primary School, Konai, Gingee TK, Villupuram Dt 604 205, w.e.f. 20.09.2011, with all monetary and other service benefits
WP No.24071 of 2013
directing the 4th respondent to accord approval to the appointment of Mrs. A. Elizabeth, as B.T. Asst. (History) in CSI St. Andrews Hr. Sec. School, Arakkonam 631 001, Vellore Dt., w.e.f. 12.6.2012, with all monetary and other service benefits
WP No.24072 of 2013
directing the 3rd respondent to accord approval to the appointment of the petitioner, Mrs. M. Viyagula Mary, as Secondary Grade Assistant in R.C. Primary School, Oduvankuppam, Melvalai Post 605 701, Kandachipuram (Via), Tirukoilur Taluk, Villupuram Dist, w.e.f. 21.9.2011, with all monetary and other service benefits
WP No.24073 of 2013
directing the respondents to accord approval to the appointment of Miss.Y.Priya, as B.T.Asst. (Tamil) in CSI Middle School, Saidapet, Chennai 15 w.e.f. 21.7.2011 with all monetary and other service benefits
WP No.24100 of 2013
Calling for the records pertainig to the proceedings dated 3.7.2013 in A.D.M. No.2762/ A5/2013, on the file of the 4th respondent and quash the same directing the 4th respondent to accord approval to the petitioner Mrs.P.Roseline Gandhimathi, as B.T. Assistant (Science) in Andrews Higher Secondary School, Arakkonam-631 001, Vellore District, w.e.f. 1.7.2013, with all monetary and other service benefits
WP No.24101 of 2013
Calling for the records pertainig to the proceedings dated 4.12.2012 in O.Mu.No.7599/ A4/2012, on the file of the 4th respondent and quash the same directing the 4th respondent to accord approval to the petitioner Mrs.R.Pauline Velanganni, as B.T. Assistant (Geography) in St.Vinnarasi High School, Irudayampattu, Moogilthuraipattu Via, Sangarapuram Taluk, Villupuram District, w.e.f. 14.7.2011, with all monetary and other service benefits
WP No.32098 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na. Ka. NO.5429/A5/12 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Science) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.32099 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 19.11.2013 in Na. Ka. NO.7018/B2/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Science) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.32100 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na. Ka. NO.5197/A5/2012 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Tamil) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.32101 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na. Ka. NO.7321/B2/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Science) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.32102 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 19.11.2013 in Na. Ka. NO.4176/A2/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Tamil) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.32104 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 19.11.2013 in Na. Ka. NO.4176/A2/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (History) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.32105 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 19.11.2013 in Na. Ka. NO.7018/B2/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Tamil) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.32543 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO. 34116/ D1/ C4/ 2013 on the file of the 2nd respondent and the consequential proceedings dated 19.11.2013 in Na. Ka. NO.11442/ B1/ 2013 on the file of the 4th respondent and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (English) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years on as provided under S.32 (2) of The Right of Children to Free and Compulsory Education Act, 2009
WP No.32544 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO. 34116/ D1/ C4/ 2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na. Ka. NO.4758/ A2/ 2013 on the file of the 4th respondent and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Science) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years on as provided under S.32 (2) of The Right of Children to Free and Compulsory Education Act, 2009
WP No.32545 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO. 34116/ D1/ C4/ 2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na. Ka. NO.4758/ A2/ 2013 on the file of the 4th respondent and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (English) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years on as provided under S.32 (2) of The Right of Children to Free and Compulsory Education Act, 2009
WP No.32554 of 2013
Calling for the records pertaining to the proceedings dated 7.11.2013 in Na.Ka. No.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na.Ka. No.4758-A2-2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Assistant (Tamil) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of The Right of Children to Free and Compulsory Education Act, 2009
WP No.32555 of 2013
Calling for the records pertaining to the proceedings dated 7.11.2013 in Na.Ka. No.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na.Ka. No.4758-A2-2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Assistant (Science) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of The Right of Children to Free and Compulsory Education Act, 2009
WP No.32556 of 2013
Calling for the records pertaining to the proceedings dated 7.11.2013 in Na.Ka. No.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na.Ka. No.6700/B2/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Assistant (Science) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of The Right of Children to Free and Compulsory Education Act, 2009
WP No.34581 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na. Ka. NO.8234/A3/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (English) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.34582 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 19.11.2013 in Na. Ka. NO.7018/B2/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Science) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.34583 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na. Ka. NO.8234/A3/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Asst. (Maths) in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.34584 of 2013
calling for the records pertaining to the proceedings dated 7.11.2013 in Na. Ka. NO.34116/ D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na. Ka. NO.8234/A3/2013 on the file of the 4th respondnet, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as Tamil Pandit in the 5th respondent school for want of a pass in the TET until the expiry of the stipulated 5 years as provided under S.23(2) of the Right of Children to Free and Compulsory Education Act, 2009
WP No.10884 of 2014
to call for the records relating to the impugned order of rejection of approval of the petitioners appointment by the 4th respondent in O. Mu. No.0954/B4/2013, dt 1.2.2013 and to quash the same, consequently direct the 4th respondent to approve the appointment of the petitioner as B.T. Assistant (Science) with effect from 28.11.2011 on condition to pass TET exam within a period of 5 years from the date of the petitioners appointment and pay the salary from 28.11.2011 onwards with all benefits
WP No.11277 of 2014
calling for the records pertaining to the proceedings dt 30.1.2014 in Na. Ka. No. 3571/AA2/2013 on the file of the 4th respondent and quash the same, directing the respondents to accord approval to the petitioner Sr. L. Rani, as B.T. Asst (Hist.) in St. Josephs Hr. Sec. School, Athipet, Jawathi Hills, T.V. Malai Dt w.e.f. 11.9.2012, with all monetary and other service benefits
WP No.12371 of 2014
calling for the records relating to the impugned proceedings issued by the 4th respondent Additional Assistant Elementary Eduational Officer in A.Thi.Mu.No.691/A1/2012 dated 23.06.2013, quash the same and further direct the 3rd respondent, district Elementary Educational Officer to approve forthwith the appointment of the petitioner as Secondary Grade Assistant in the 5th respondent school w.e.f. the date of petitioners appointment on 04.06.2012 with all attendant benefits including the arrears of salary and allowance
WP No.12372 of 2014
directing the 3rd respondent District Elementary Educational Officer to approve forthwith the appointment of the petitioner as Secondary Grade Assistant in the 5th respondent school w.e.f. the date of petitioners appointment on 09.03.2012 with all attendant benefits including the arrears of salary and allowance
WP No.12373 of 2014
calling for the records relating to the impugned proceedings issued by the 4th respondent Additional Assistant Elementary Eduational Officer in Na.Ka. No.720/2012 dated 3.7.2012, quash the same and further direct the 3rd respondent, District Elementary Educational Officer to approve forthwith the appointment of the petitioner as Secondary Grade Assistant in the 5th respondent school w.e.f. the date of petitioners appointment on 02.03.2012 with all attendant benefits including the arrears of salary and allowance
WP No.12374 of 2014
calling for the records relating to the impugned proceedings issued by the 4th respondent Additional Assistant Elementary Eduational Officer in Na.Ka. No.396/A2/2012 dated 22.06.2012, quash the same and further direct the 3rd respondent, district Elementary Educational Officer to approve forthwith the appointment of the petitioner as Secondary Grade Assistant in the 5th respondent school w.e.f. the date of petitioners appointment on 05.03.2012 with all attendant benefits including the arrears of salary and allowance
WP No.25766 of 2014
to call for the records relating to the impugned order (return proposal) passed by the 2nd respondent in his proceedings Oo.Mu.NO.35/A1/2011 dated 4.10.2013 (served through the 3rd respondent to the 5th respondent) and quash the same and consequently directing the respondent to approve the petitioner appointment from the date of his initial appointment namely 12.9.2011 and to pay salary and other consequential benefits
WP No.28724 of 2014 Calling for the records pertaining to the impugned G.O.(Ms) No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 11.7.2013 in O.Mu. No.1814/AA4/2012 on the file of the 3rd respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner as B.T.Assistant (Maths) in D.M.Middle School, Polur, Thiruvannamalai-606 803, w.e.f. 19.1.2011 with all service benefits in the light of the judgment of the Constitution Bench of the Honourable Apex Court in Pramati Case as report in (2014) 4 MLJ 486 (SC)
WP No.28726 of 2014
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 25.06.2013 in Na.Ka.No. 6990/AA4/2011 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to release salary to the petitioner, appointed as B.T. Assistant (Sci.) in Good Shepherd Hr. Sec. School, Serapattu, Sankarapuram Taluk, Villupuram District-606401, w.e.f. 02.09.2011 with all service benefits
WP No.31384 of 2014
calling for the records pertaining to the impugned G.O.(Ms)No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 20.10.2013 in O.No.3451/A5/2013 on the file of the 3rd respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.Elizabeth Rani, appointed as Secondary Grade Assistant in St.Charles Primary School, Yelagiri Hills, Vellore Dt.635 853, w.e.f. 16.06.2011, with all service benefits
WP No.31385 of 2014
calling for the records pertaining to the impugned G.O.(Ms)No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 15.10.2014 in O.Mu. No. 4581/A4/2014 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.Sabina Jose, as B.T. Assist. (Sci.) in L.F.C. Girls Hr. Sec. School, Ranipet, Vellore Dt 632 401, w.e.f. 8.7.2011, with all service benefits
WP No.31386 of 2014
calling for the records pertaining to the impugned G.O.(Ms)No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 15.10.2013 in O.Mu.No.4669/A4/2014 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.K.Clara Jesintha Rani, as B.T.Assistant (His) in L.F.C.Girls Hr.Sec.School, Ranipet, Vellore Dt.632 401, w.e.f. 15.06.2011 with all service benefits
WP No.32693 of 2014
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 04.12.2012 in O.Mu.No. 4285/AA2/2012 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner V.Antonyraj as B.T.Assistant (His.) in St. Joseph Hr.Sec. School, Susaigiri, Yercoud, Salem District-636 601, w.e.f. 06.06.2012 with all service benefits.
WP No.6193 of 2015
Directing the Respondents to accord approval to the appointment of T.Roselin Bhakyavathi, as Secondary Grade Assistant in Danish Mission Middle School, Kaspa, Virudhachalam-606001, Cuddalore District, w.e.f. 04.07.2012 with all monetary and other service benefits
WP No.6780 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr. M. Michael Mary, as B.T. Assistant (Eng.) in St. Ritas Girls High School, Railway Colony, Erode 638 002, w.e.f. 11.6.2014 with all service benefits
WP No.6781 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Miss.S.Arokia Mary Milda, as B.T. Assistant (Maths) in St. Aloysius Girls Higher Secondary School, Dharapuram, Tiruppur District 638 656, w.e.f. 18.11.2013 with all service benefits
WP No.6782 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.P.Geetha, as Secondary Grade Assistant in St. Aloysius Primary School, Dharapuram, Tiruppur District w.e.f. 18.7.2012 with all service benefits
WP No.6783 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.S.Gracy, as B.T. Assistant (Sci.) in St. Aloysius Girls Higher Secondary School, Dharapuram, Tiruppur District 638 656, w.e.f. 11.6.2014 with all service benefits
WP No.6784 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.A.Saramary, as B.T. Assistant (Tamil) in St. Josephs Middle School, Pallapalayam, Mangalam Via, Tiruppur District 641 663, w.e.f. 1.7.2014 with all service benefits
WP No.6785 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.P.Gnana Soundari, working as B.T. Assistant (Eng.) in St. Josephs High School, Ulangankathan, Kallakurichi T.K., Villupuram District 606 202, w.e.f. 1.2.2012 as per the approval dated 26.7.2012 in Na. Ka. No.2885/A4/2012, with all service benefits
WP No.6786 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.R.Alankara Marry, as B.T. Assistant (His.) in St. Josephs Girls Hr. Sec.School, Somanur, Coimbatore 641 668, w.e.f. 12.6.2014, with all service benefits
WP No.6843 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 28.11.2013 in A.D.Mu. No.5576/A2/2013 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.Amalorpava Mary, as B.T. Assistant (Maths) in St.Marys Hr. Sec. School, Coonoor, Nilgiris-643 102, w.e.f. 26.6.2013 with all service benefits
WP No.6844 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 31.1.2014 in A.D.Mu. No.7239/B2/2013 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Mrs.S.Arockia Mary as B.T. Assistant (History) in Carmel Girls Hr. Sec. School, Kangeyam, Tiruppur District-638 701 w.e.f. 1.8.2013 with all service benefits
WP No.6845 of 2015 Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.P.Jackuline, as Secondary Grade Assistant in St.Aloysius Primary School, Dharapuram, Tiruppur District w.e.f. 3.12.2012 with all service benefits
WP No.6846 of 2015 Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 20.11.2012 in Na.Ka. No.2392/A4/12 on the file of the 3rd respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Mrs.K.Maria Suganya as B.T. Assistant (Eng) St. Josephs Middle School, Church Road, Podanur, Coimbatore, w.e.f. 16.6.2011 with all service benefits
WP No.6847 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 28.11.2013 in A.D.Mu. No.5579/A2/2013 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.J.Jona Daina as B.T. Assistant (Sci) in St.Marys Hr. Sec. School, Coonoor, Nilgiris-643 102, w.e.f. 26.6.2013 with all service benefits
WP No.6848 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 9.12.2013 in A.D.Mu. No.6877/ A3/2013 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Mrs.S.Mari Chandra as B.T. Assistant (Maths) in St.Annes Girls Hr. Sec. School, Cuddalore, Cuddalore District-607 001, w.e.f. 2.6.2012 with all service benefits
WP No.6849 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 19.12.2013 in Na.Ka. No.6873/A3/2013 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Mrs.A.Lillian as Secondary Grade Assistant in St.Annes Girls Hr. Sec. School, Cuddalore, Cuddalore District-607 001, w.e.f. 1.9.2012 with all service benefits
WP No.6850 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dt 28.11.2013 in A.D.Mu. No.5575/A2/2013 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Mrs.L.Anne Marian Dorothy, as B.T. Assistant (Sci.) in St. Marys Hr. Sec. School, Coonoor, Nilgiris 643 102, w.e.f. 1.8.2013 with all service benefits
WP No.6851 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dt 8.02.2013 in O.Mu. No.6931/A2/2012 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Mrs.N.Reena Daphne, as B.T. Assistant (His.) in Presentation Convent Girls Higher Secondary School, Coimbatore 641 001, w.e.f. 18.6.2012 with all service benefits
WP No.6852 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dt 13.12.2013 in A.D.Mu. No.5669/E2/13 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.J.John Kalpana Shanthi, as B.T. Assistant (Tamil) in Sacred Heart Hr. Sec. School, Bandishola, Ootacamund District 643 001, w.e.f. 26.6.2013 with all service benefits
WP No.6853 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dt 9.12.2013 in A.D.Mu. No.6878/A3/2013 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Miss J.Josephine Priya, as B.T. Assistant (Maths) in St. Annes Girls Hr. Sec. School, Cuddalore, Cuddalore District 607 001, w.e.f. 10.6.2013 with all service benefits
WP No.6854 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dt 9.12.2013 in A.D.Mu. No.6876/A3/2013 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Mrs.D.Arockia Mary, as B.T. Assistant (Sci.) in St. Annes Girls Hr.Sec.School, Cuddalore, Cuddalore Dt. 607 001 w.e.f. 25.11.2012 with all service benefits
WP No.6855 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dt 17.3.2013 in O.Mu.No.4667/A3/2012 on the file of the 4th respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Sr.M.Princy, as B.T. Assistant (Sci.) in St. Aloysius Girls Hr. Sec. School, Dharapuram, Tiruppur District 638 656, w.e.f. 13.6.2012 with all service benefits
WP No.6856 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner and consequently directing the respondents to approve the appointment of the petitioner Mrs.J.Susheela, as B.T. Assistant (His.) in St. Philomenas High School, Sowripalayam, Coimbatore 641 028, w.e.f. 26.6.2013 with all service benefits
WP No.7832 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.Lilly Mary Justina, as B.T. Assistant (His.) in Punitha Lourdhannai Middle School, Raja Mill Road, Pollachi, Coimbatore-642 001, with all service benefits
WP No.7833 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.S.Meegal Soundra Vathani, As Secondary Grade Assistant in M.D.Elementary Schools, Gingee Taluk, Melmalayanur and Eyyil, Villupuram District, w.e.f. 23.09.2011, with all service benefits.
WP No.7837 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 02.07.2013 in Na.Ka.No. 6644/A3/2012 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner V.Sagayadas as B.T.Assistant (History) in Punith Sagaya Annai Boys Higher Secondary School, Pavithram, Thiruvannamalai-606 806, w.e.f. 06.06.2012, with all service benefits.
WP No.7838 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 25.03.2013 in O.Mu.No. 766/A1/2012 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner V.Padmasri, As B.T.Assistant (English), in C.S.I. Elementary and Middle School, Kancheepuram, Kancheepuram District, w.e.f. 04.07.2012, with all service benefits.
WP No.7855 of 2015
Directing the respondents 1 to 3 to approve the petitioners appointment as B.T.Assistant Teacher (English) in the 4th respondent School from the date of her appointment based on the proposal of the 4th respondent School dated 16.12.2014 and allow the petitioner to pass the Teacher Eligibility Test within five years from the date of her joining duty and consequently direct the respondents to pay the salary to the petitioner with arrears.
WP No.8101 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 19.11.2012 in A.Thi. Mu.No.186/012 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.Sharanya Selvarajh as B.T. Assistant (Science) in Mary Immaculate Middle School, 63, Halls Road, Kilpauk, Chennai-10, w.e.f. 1.6.2012 with all service benefits
WP No.10212 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 31.07.2014 in Na.Ka.No.3476/A2/2014 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Nirmala Rani, as B.T.Asst. (English) in St. Antonys Higher Secondary School, Tansi Nagar, Velachery, Chennai-600 042 w.e.f. 16.06.2011 with all service benefits.
WP No.10213 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 31.07.2014 in Na.Ka.No.3478/A2/2014 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.S.Francis Mary, as B.T.Asst. (English) in St. Antonys Higher Secondary School, Tansi Nagar, Velachery, Chennai-600 042 w.e.f. 21.10.2011 with all service benefits
WP No.10214 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 30.3.2015 in O.Mu. No.2452/ A3/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Arul Malar as Secondary Grade Assistant in St.Annes Girls Higher Secondary School, Cuddalore, Cuddalore District-607 001, w.e.f. 02.6.2014 with all service benefits
WP No.10215 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.C.Virgil Mary, as B.T.Assistant (Maths) in Beschi Higher Secondary School, Ulundurpet, Villupuram District-606 107 w.e.f. 12.6.2013 with all service benefits
WP No.10216 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 27.3.2015 in O.Mu. No.2451/ A3/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Jaculine as B.T.Asst. (History) in St.Annes Girls Higher Secondary School, Cuddalore, Cuddalore District-607 001, w.e.f. 26.9.2014 with all service benefits
WP No.10217 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 27.3.2015 in O.Mu. No.2450/ A3/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.M.Bindu Mary as B.T.Asst. (Scinece) in St.Annes Girls Higher Secondary School, Cuddalore, Cuddalore District-607 001, w.e.f. 5.6.2014 with all service benefits
WP No.11922 of 2015
directing the respondents to forthwith continue the petitioner in service beyond 31.3.2015 without insisting qualification of TET as a mandatory requirement for appointment and to approve the appointment of the petitioner and to extend all benefits both service and monetary thereto in light of the judgment of the Honourable Supreme Court in reported in (2014 4 MLJ 486)
WP No.11923 of 2015
directing the respondents to forthwith continue the petitioner in service beyond 31.3.2015 without insisting qualification of TET as a mandatory requirement for appointment and to approve the appointment of the petitioner and to extend all benefits both service and monetary thereto in light of the judgment of the Honourable Supreme Court in reported in (2014 4 MLJ 486)
WP No.11924 of 2015
directing the respondents to forthwith continue the petitioner in service beyond 31.3.2015 without insisting qualification of TET as a mandatory requirement for appointment and to approve the appointment of the petitioner and to extend all benefits both service and monetary thereto in light of the judgment of the Honourable Supreme Court in reported in (2014 4 MLJ 486)
WP No.11925 of 2015
directing the respondents to forthwith continue the petitioner in service beyond 31.3.2015 without insisting qualification of TET as a mandatory requirement for appointment and to approve the appointment of the petitioner and to extend all benefits both service and monetary thereto in light of the judgment of the Honourable Supreme Court in reported in (2014 4 MLJ 486)
WP No.11926 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 13.09.2013 in O.Mu.No.3720/A5/2013, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.D.Christopher Sudhakar, B.T.Asst. (Science) in C.S.I.Andrews Higher Secondary School, Arakkonam 631 001, Vellore District w.e.f. 4.7.2012 with all service benefits
WP No.11927 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 10.12.2012 in O.Mu.No.4698/A4/2012, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Y.Sangeetha, as B.T.Asst. (Maths) in C.S.I.Goodlet Higher Secondary School, Sholinghur 631 102, Vellore District w.e.f. 4.7.2012 with all service benefits
WP No.11928 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 8.12.2012 in Na.Ka. No.6817/ AA5/2012, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner M.Prasalya as B.T.Assistant (Science) in C.S.I. Central Higher Secondary School, Arakkonam-631 001, Vellore District w.e.f. 4.7.2012 with all service benefits
WP No.11929 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 18.01.2013 in O.Mu.No. 5634/AA2/2012, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner, K.Sharon Shapice Daniel, as B.T. Asst. (Maths) in C.S.I. High School, Ikkadu-602021, Tiruvallur District, w.e.f. 12.06.2012, with all service benefits
WP No.11930 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. Famini, as B.T. Assistant (English) in Sacred Heart Girls High School, Church Park, Chennai-6, w.e.f. 11.06.2013 with all service benefits
WP No.11931 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. Fernandes Divya Eulalia, as Middle Grade B.T. Assistant (English) in St. Aloysius Higher Secondary School, No.9, General Collins Road, Choolai, Chennai-112, w.e.f. 01.09.2012, with all service benefits
WP No.12306 of 2015
Calling for the records relating to the order of the 1st respondent in G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, and the order of the 3rd respondent dated 20.8.2014 in Na.Ka. No.2047/A7/2014 in so far as it relates to the condition that the petitioner has to pass the Teacher Eligibility Test (TET) and quash the same and direct the respondents to continue to pay the salary to the petitioner
WP No.12406 of 2015
Calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 21.1.2013 in Na.Ka. No.3742/A1/2012, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.Mary Isabellah, as B.T.Assistant (History) in C.S.I. St. Pauls Higher Secondary School, Vepery 600 007, Chennai District, w.e.f. 19.1.2012 with all service benefits
WP No.12566 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.4978/AA4/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.I.Little Flower, as Secondary Grade Teacher in R.C. Primary School, Maiyanur Post, Ariyalur Via, Sankarapuram TK 605 801, Villupuram District, w.e.f. 11.11.2011, with all service benefits
WP No.12567 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.3539/A5/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Miss.T.Anitha, as Secondary Grade Assistant in Mary Immaculate Elementary School, Tirupattur 635 601, Vellore District w.e.f. 1.6.2012, with all service benefits
WP No.12568 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.3543/AA2/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Miss.A. Anjalai, as Secondary Grade Assistant in Little Flower Aided Elementary School, Pallikonda, Vellore District w.e.f. 9.8.2011, with all service benefits
WP No.12569 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.801/AA4/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.L. Vimala Vinnarasi, as Secondary Grade Teacher in R.C. Primary School, Pukkiravari Via, Kallakurichi Taluk, Villupuram Dist 606 204, w.e.f. 20.9.2011, with all service benefits
WP No.12570 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.4198/AA4/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and the consequential proceedings dt 30.3.2015 in Na. Ka. No.433/A1/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.Mary Elizebeth, as Secondary Grade Assistant, in R.C.M. Girls Elementary School, Arni, Thiruvannamalai, 16.06.2001
WP No.12571 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.4198/AA4/2013 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Miss.Nirmala, as Secondary Grade Assistant, in Sacred Heart Elementary School, Polur-606 803, Thiruvannamalai District, w.e.f.5.6.2012, with all service benefits
WP No.12572 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.3543/AA2/2013 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.A.Alphonse Mary, as Secondary Grade Assistant, in Little Flower Aided Elementary School, Pallikonda-635 809, Vellore District, w.e.f. 16.6.2011, with all service benefits
WP No.12573 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.583/A4/2012 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.Rapeniya, as Secondary Grade Assistant, in R.C.Primary School, Elamangalam, Vizhukkam Post, Tindivanam Taluk, Villupuram District-604 206, w.e.f. 21.9.2011, with all service benefits
WP No.12574 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.583/A4/2012 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Tmt.A.Leema Rose, as Secondary Grade Assistant, R.C.Primary School, Valathi, Gingee Taluk, Villupuram District-604 208, w.e.f. 11.11.2011, with all service benefits
WP No.12575 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 22.1.2015 in Na.Ka. No.5889/A4/2011 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.S.Anantha Selvi, as Secondary Grade Teacher, R.C.Primary School, Ponpathi, Meledaiyalam PO, Gingee-604 202, Villupuram District, w.e.f. 1.3.2011, with all service benefits
WP No.12576 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.801/AA4/2013 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.V.Kolandai Theresa, as Secondary Grade Teacher, R.C.Primary School, Olgaiyanallur, Pukkiravari via, Kallakurichi Taluk, Villupuram District-606 204, w.e.f. 20.9.2011, with all service benefits
WP No.12673 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.4146/AA5/2011 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.E.Christy Sudha, as Secondary Grade Assistant, in St. Marys Elementary School, Vellore District w.e.f. 16.6.2011, with all service benefits
WP No.12674 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.4114/AA5/2011 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Miss.S.Nirmala, as Secondary Grade Assistant, in St. Marys Elementary School, R.C.Church Road, Vellore District 632 001w.e.f. 16.6.2011, with all service benefits
WP No.12675 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.4198/AA4/2013 on the file of the 3rd respondent. in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and the consequential proceedings dt 30.3.2015 in Na. Ka. No. 433/A1/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Miss.D.Vinitha, as Secondary Grade Assistant, in R.C.M.Girls Elementary School, Arni, Thiruvannamalai.
WP No.12676 & 12677 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.02.2015 & 25.2.2015 in Na.Ka. No.3543/AA2/2013 & 3569/A3/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioners as L.Vimala, as Secondary Grade Teacher in Little Flower Aided Elementary School, Panikonda - 635 809, Vellore District, w.e.f. 16.06.2011, B.T. Asst. (History), D.M. Middle School, Block-19, Neyveli 607 803, Cuddalore Dist, w.e.f. 1.3.2012, with all service benefits
WP No.12718 of 2015
Mandamus directing the respondents to approve the appointment of the petitioner in the post of the Secondary Grade Teacher with effect from the date of her initial appointment dated 22/12/2011 with all service and monetry benefits(including arrers of pay)and to pass such suitable orders
WP No.12733 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.072/AA4/2012 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.K.L. Parvathi, as B.T. Asst. (Maths) in R.C. Primary and Middle School, Kallakurichi, Villupuram 606 202, w.e.f. 21.7.2011, with all service benefits
WP No.12734 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.801/AA4/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mr.E.Vinnarasan, as Secondary Grade Teacher in R.C. Primary School, Pukkiravari via, Kallakurichi Taluk, Villupuram Dist 606 204 w.e.f. 20.9.2011, with all service benefits
WP No.12735 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 25.2.2015 in Na.Ka. No.3690/A7/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mr.A. Philip, as Secondary Grade Teacher in R.C. Primary School, Kovilankuppam, Iruppur Post, Virudhachalam Taluk, Cuddalore Dist 607 805, w.e.f. 20.9.2011, with all service benefits
WP No.12736 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 25.2.2015 in Na.Ka. No.3615/A3/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.C.Paulina Mary, as Secondary Grade Teacher in R.C. Primary School, Vallimaduram, Mangalore Block, Tittakudi TK 606 108, Cuddalore Dist, w.e.f. 21.9.2011, with all service benefits
WP No.12737 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.6259/A4/2011 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Tmt. D. Pramila Mary, as Secondary Grade Teacher in R.C. Primary School, Konai, Gingee TK, Villupuram Dist 604 205, w.e.f. 20.9.2011, with all service benefits
WP No.12738 of 2015 Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.2.2015 in Na.Ka. No.7233/A4/2011 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET Exam on or before 31.3.2015, and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner Mrs.M.Viyagulamary, as Secondary Grade Teacher in R.C. Primary School, Oduvankuppam, Melvalai Post 605 701, Kandachipuram (Via), Tirukoilur Taluk, Villupuram Dist, w.e.f. 21.9.2011, with all service benefits
WP No.12798 of 2015 calling for the records pertaining to the impugned G.O.Ms. No.76 dated 18.3.2015 Directorate School Education, Government of Puducherry and quash the same in respect of the petitioner, directing the respondents to accord approval to the appointment of the petitioner, as a Primary School Teacher in the St. Josephs Government Aided Girls English Primary School, Karaikal 609 602, w.e.f. 1.8.2012, with all service and monetary benefits
WP No.12799 of 2015
calling for the records pertaining to the impugned G.O.Ms. No.76 dated 18.3.2015 Directorate School Education, Government of Puducherry and quash the same in respect of the petitioner, directing the respondents to accord approval to the appointment of the petitioner, as a Primary School Teacher in the St. Josephs Government Aided Girls English Primary School, Karaikal 609 602, w.e.f. 1.6.2012, with all service and monetary benefits
WP No.12800 of 2015
calling for the records pertaining to the impugned G.O.Ms. No.76 dated 18.3.2015 Directorate School Education, Government of Puducherry and quash the same in respect of the petitioner, directing the respondents to accord approval to the appointment of the petitioner, as a Primary School Teacher in the St. Josephs Government Aided Girls English Primary School, Karaikal 609 602, w.e.f. 2.9.2011, with all service and monetary benefits
WP No.12998 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 02.03.2015 in Na.Ka.No. 3899/A5/2013 on the file of the 4th respondent, in so far as it imposes an illegal condition to complete TET exam on or before 31.03.2015 and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner, Mrs. A.Elizabeth, B.T. Asst. (History) in CSI St. Andrew Higher Secondary School, Arakkonam-631001, Vellore District. w.e.f. 12.06.2012, with all service benefits
WP No.12999 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 02.03.2015 in Na.Ka.No. 3900/A5/2013 on the file of the 4th respondent, in so far as it imposes an illegal condition to complete TET exam on or before 31.03.2015 and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner, Mrs. T.Felicia, B.T. Asst. (Sci.) in CSI St. Andrew Higher Secondary School, Arakkonam-631001, Vellore District. w.e.f. 12.06.2012, with all service benefits
WP No.13000 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 25.02.2015 in Na.Ka.No. 3590/A7/2013 on the file of the 3rd respondent, in so far as it imposes an illegal condition to complete TET exam on or before 31.03.2015 and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner, Mr. E.Charles Thiyagarajan, as a Secondary Grade Assistant in Danish Mission Middle School, Kaspa, Vriddhachalam-606001, Cuddalore District w.e.f. 01.03.2012, with all service benefits
WP No.13001 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 02.03.2015 in Na.Ka.No. 3897/A5/2013 on the file of the 4th respondent, in so far as it imposes an illegal condition to complete TET exam on or before 31.03.2015 and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner, Mrs. P.Roseline Gandhimathi, B.T. Asst. (Science) in CSI St. Andrew Hr. Sec. School, Arakkonam-631001, Vellore District. w.e.f. 01.07.2013, with all service benefits
WP No.13002 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 22.11.2014 in Na.Ka.No. 1177/A3/2013 on the file of the 4th respondent, in so far as it imposes an illegal condition to complete TET exam on or before 31.03.2015 and quash the same in respect of the petitioner, directing the respondents to accord permanent approval to the appointment of the petitioner, Mrs. J.Latha, as a B.T. Asst. (Maths) in St. Ann Girls Hr. Sec. School, Krishnagiri-635001, Krishnagiri District, w.e.f. 01.06.2012, with all service benefits
WP No.13970 of 2015
Mandamus directing the 2nd respondent to grant approval for the petitioners appointment as Secondary Grade Teacher in the 3rd respondent School dated 31.5.2014, within a stipulated time fixed by this Honourable Court
WP No.16219 of 2015
to call for the records relating to the impugned proceedings issed by the respondent in Athi.Mu.No.2481/A1/2013 dated 3.6.2013 and to quash the same and consequently directing the respondent to approve the appointment of the teacher Thiru.M.Holmberg in the post of BT Assistant (Social Science) working in the petitioner School from the date of initial appointment on 3.7.2012 with all consequential and other attendant benefits including payment of arrears of salary with interest, within a time frame to be fixed by this Honourable court
WP No.16220 of 2015
to call for the records relating to the impugned proceedings issed by the respondent in Athi.Mu.No.2480/A1/2013 dated 3.6.2013 and to quash the same and consequently directing the respondent to approve the appointment of the teacher Tmt.J.Mary Sharmila, in the post of BT Assistant (Maths) working in the petitioner School from the date of initial appointment on 1.8.2012 with all consequential and other attendant benefits including payment of arrears of salary with interest, within a time frame to be fixed by this Honourable court
WP No.19071 of 2015
to call for the records relating to the impugned proceedings issued by the 2nd respondent in Na. Ka. No.1352/Aa4/13 dt 7.8.2013, and to quash the same and consequently direct the respondents to approve the appointment of the petitioner in the post of Secondary Grade Assistant Teacher in the 3rd respondent School from the date of initial appointment on 10.6.2013 with all consequential and other attendant benefits including payment of arrears of salary with interest, within a time frame to be fixed by this Honourable Court
WP No.19156 of 2015
calling for the records pertaining to the impugned G.O.(Ms) No.181, School Education (C2) Department dated 15.11.2011 on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.P.Johana Selvamani as B.T. Asst. (History) in St. Pauls Higher Secondary School, Vepery, Chennai -600 007, w.e.f. 12.6.2014 with all service and monetary benefits
WP No.19157 of 2015
calling for the records pertaining to the impugned G.O.(Ms) No.181, School Education (C2) Department dated 15.11.2011 on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.C.Paul Magdalene Jessintha, as B.T. Asst. (Maths) in St. Pauls Higher Secondary School, Vepery, Chennai -600 007, w.e.f. 3.6.2014 with all service and monetary benefits
WP No.19158 of 2015
calling for the records pertaining to the impugned G.O.(Ms) No.181, School Education (C2) Department dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 26.8.2013 in A.D.M.No.2651/ AA1/13 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.R.Suganthi, appointed as B.T. Asst. (Tamil) in C.S.I. Monahan Girls Higher Secondary School, 196, Peters Road, Royapettah, Chennai 600 014 w.e.f. 4.7.2012 with all service benefits
WP No.20620 of 2015
Mandamus directing the 3rd Respondent to approve petitioner appointment as B.T. Assistant (Science) in M.D.Middle School, Balayankuppam, Sholinghur Range, Vellore District with all service and monetary benefits and thereby direct the Respondents to disburse the salary from 29.09.2012 to till date
WP No.20602 of 2015
Mandamus directing the 3rd respondent to approve petitioners appointment as B.T. Assistant (English) in C.S.I. Middle School, Paranji, kaveripakkam Range, Vellore District, with all service and monetary benefits and thereby direct the respondents to disburse the salary from 12.06.2012 to till date.
WP No.20721 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 22.08.2013 in A.Thi.Mu. No.4039/AA2/12 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs. B.Sophia Lavinia, appointed as B.T. Asst. (Maths) in CSI St. Ebba Girls Higher Secondary School, 196, Peters Road, Royapettah, Chennai-14, w.e.f. 13.06.2012, with all service benefits
WP No.20722 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.12.2012 in Mu.Mu. No.2706/AA1/2012, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs. M.Ananda Mary, as B.T. Asst. (Social Science) in Santhome Higher Secondary School, 143, Santhome High Road, Chennai-4, w.e.f. 06.06.2012, with all service benefits
WP No.20723 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.12.2012 in Mu.Mu. No.4140/AA1/2012, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs. M.Selvaraj, as B.T. Asst. (Maths) in Santhome Higher Secondary School, 143, Santhome High Road, Chennai-4, w.e.f. 15.06.2011, with all service benefits
WP No.21943 of 2015
Calling for the records pertaining to the impugned G.O. (Ms) No.181, School Education (C2) Department, dt 15.11.2011, on the file of the 1st respondent and the consequential proceedings dt 17.3.2015 in A.Thi.Mu.No.868/AA2/15 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.M.Mary Sheeba, appointed as B.T. Asst. (Social Science) in Dominic Savio Higher Secondary School, Tirupattur 635 601, Vellore District, w.e.f. 16.6.2014 with all service benefits
WP No.23319 of 2015
Calling for the records pertaining to the impugned G.O.(Ms) No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 22.01.2014 in A.D.Mu.No. 6528/A2/2014 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.K.Joseph Irudhayaraj as B.T.Assistant (Maths) in Little Flower Higher Secondary School, Salem, Salem District-636 007, w.e.f. 12.06.2013 with all service benefits.
WP No.33133 of 2015
to call for the records in L.Dis. No.272/E2/2015 dated 13.7.2015 on the file of the 4th respondent, quash the same and consequently to direct the 4th respondent to approve the appointment of the petitioner as B.T.Assistant Teacher (Maths) in 5th respondent school with effect from 20.6.2015 as per the direction issued by the Division bench of this Honourable court in para 49 of its order dated 25.9.2014 passed in W.P. (MD) No.2677/2014
WP No.33134 of 2015
to call for the records in L.Dis. No.6480/A2/2015 dated 3.7.2015 on the file of the 4th respondent, quash the same and consequently to direct the 4th respondent to approve the appointment of the petitioner as B.T.Assistant Teacher (Science) in 5th respondent school with effect from 19.6.2015 as per the direction issued by the Division bench of this Honourable court in para 49 of its order dated 25.9.2014 passed in W.P. (MD) No.2677/2014
WP No.34082 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 17.08.2015 in Na.Ka.No. 5168/A4/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. D.Felsi, as B.T. Assistant (Maths) in St. Theresa Higher Secondary School, Theresa Nagar, Karur District-639004, w.e.f. 10.06.2015 with all service benefits
WP No.34083 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner C.Vimal Priya, as B.T. Assistant (Social Science) in Presentation Convent Girls Higher Secondary School, Coimbatore-641001, w.e.f. 24.06.2015, with all service benefits
WP No.38629 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 15.09.2015 in Na.Ka.No. 1789/A/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to release the salary of the petitioner in St. Kevin Anglo-Indian High School, Arathoon Road, Royapuram, Chennai-13 w.e.f. 19.06.2012, with all service benefits
WP No.39286 of 2015
calling for the records pertaining to the impugned proceedings dated 14.05.2015 in O.Mu.No. 7637/ AA1/2014, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to accord approval to the petitioner Mrs, R.M. Jasintha Victoria, working as B.T. Asst.(English), in the 5th respondent, Maria Auxilium Girls Higher Secondary School, Damalwar Street, Kancheepuram - 631 502, from the date of her appointment, that is w.e.f. 22.09.2014, regularizing her services with all consequential service and monetary benefits
WP No.39287 of 2015
calling for the records pertaining to the impugned proceedings dated 24.04.15 in O.Mu.No. 7636/ AA1/2014, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to accord approval to the petitioner Mrs, S.Mary Stephin, working as B.T. Asst.(Maths), in the 5th respondent, Maria Auxilium Girls Higher Secondary School, Damalwar Street, Kancheepuram - 631 502, from the date of her appointment, that is w.e.f. 24.09.2014, regularizing her services with all consequential service and monetary benefits
WP No.23507 of 2015
Mandamus direction or order against the respondents 1 to 4 directing them to grant approval of the petitioner appointment as B.T.Assistant in the fifth respondent Minority aided school.
WP No.23508 of 2015
Mandamus direction or order against the respondents 1 to 4 directing them to grant approval of the petitioner appointment as B.T.Assistant in the fifth respondent Minority aided school.
WP No.16225 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 04.05.2015 in A.D.M.No. 1724/AA2/15, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve to the appointment of the petitioner Mr.P.S.Rajkumar, as B.T. Assistant(Tamil) in St.Pauls Higher Secondary School, Vepery, Chennai-600 007, w.e.f. 01.07.2013, with all service benefits.
WP No.16226 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 06.03.2013 in Na.Ka.No. 395/A5/2013, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve to the appointment of the petitioner Mrs.R.Sheela Chellathai, as B.T. Assistant (History) in Bentinck Higher Secondary School for Girls, Vepery, Chennai-600 007, w.e.f.15.06.2011, with all service benefits.
WP No.16227 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 21.12.2012 in O.Mu.No. 248/A5/2012, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve to the appointment of the petitioner Mrs.V.Sudha Devi, as B.T. Assistant History(Telugu) in Bentinck Higher Secondary School for Girls, Vepery, Chennai-600 007, w.e.f. 21.11.2011, with all service benefits.
WP No.25977 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs. D.Leya, as M.G.(B.T.) Assistant (Tamil) in St. Mathias Higher Secondary School, No.9, General Collines Road, Vepery, Chennai-7, w.e.f. 11.07.2013, with all service benefits
WP No.25978 of 2015
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs. A.Vennila, as B.T. Assistant (Tamil) in St. Mathias Higher Secondary School, No.9, General Collines Road, Vepery, Chennai-7, w.e.f. 04.07.2012, with all service benefits
WP No.12339 of 2015
Calling for the records pertaining to the impugned G.O.(Ms) No.181, School Education(C2)department, dated 15/11/2011, on the file of the 1st respondent and quash the same in respect of the member minority schools of the petitioner as listed in Annexure to the petition, in the light of the judgment of the Constitution bench of thehonble apex court in parmathi case as reported in (2014)4MLJ 486(SC)
WP No.2909 of 2016
Calling for the records pertaining to the impugned proceedings dated 16.11.2015 in A.Thi.Mu.No. 6797/P1/2015, on the file of the 4th respondent and quash the same, directing the respondents to approve the appointment of the petitioner Mrs.Mary Gracy, as B.T.Assistant (Science) in Carmel Girls Higher Secondary School, Kangayam, Tiruppur District-638 701, w.e.f. 24.06.2015, with all service and monetary benefits.
WP No.2910 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 6.01.2016 in A.D.Mu.No.6839/A2/2015, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner sr. Mary Lilly Rosaline, as B.T. Asst. (Tamil) in St. Marys Higher Secondary School, 1591, Trichy Road, Coimbatore 641 018, w.e.f. 26.11.2012, with all service benefits
WP No.2911 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 6.01.2016 in A.D.Mu.No.6838/A2/2015, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.M.Arokia Vimali, as B.T. Asst. (Tamil) in St. Marys Higher Secondary School, 1591, Trichy Road, Coimbatore 641 018, w.e.f. 10.06.2013, with all service benefits
WP No.4267 of 2016
Calling for the records pertaining to the impugned G.O. (Ms) No.181, school Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents 1 to 4 to approve the proposals dated 11.09.2015 of the appointment of the petitioner T.Sundaram as B.T. Assistant, (Science) in Little Flower Higher Secondary School, Salem, Salem District-636 007, w.e.f. 03.06.2015 with all service benefits
WP No.4268 of 2016
Calling for the records pertaining to the impugned G.O. (Ms) No.181, school Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents 1 to 4 to approve the proposals dated 11.09.2015 of the appointment of the petitioner A.Madalimuthu Arulraj as B.T. Assistant, (Maths) in Little Flower Higher Secondary School, Salem, Salem District-636 007, w.e.f. 02.06.2014 with all service benefits
WP No.6108 & 6109 of 2016
Calling for the records pertaining to the impugned G.O. (Ms) No. 181, School Education (C2) Department, date 15.11.2011, on the file of the 1st respondent and the consequential letter of the 3rd respondent dated 09.07.2015 and 08.07.2015 in O.Mu.NO. 3666/A4/2015 and 3694/Aa4/2015 and quash the same in respect of the petitioner, directing the respondents 1 to 3 to accord approval to the appointment of the petitioner as B.T. Assistant, (History) in St. Little Flower High School, Kakkanur-605 402, Villupuram District, w.e.f. 12.06.2013 St.Mary High School, Nangamuthur - 605 202, Villupuram District w.e.f. 17.06.2013, with all monetary and other attendant benefits
WP No.7332 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 9.2.2016 in O.Mu. No. 2727/A3/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. Amalorpava Mary working as B.T. Assistant (Science) in St. Annes Higher Secondary School, Krishnagiri 635 001, w.e.f. 28.6.2012 FN, with all service benefits
WP No.7333 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 9.2.2016 in O.Mu. No. 2727/A3/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. A.Leema Rose working as B.T. Assistant (Tamil) in St. Annes Higher Secondary School, Krishnagiri 635 001, w.e.f. 1.6.2015 with all service benefits
WP No.8557 of 2016
Calling for the records pertaining to the impugned G.O.(MS). No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 13.10.2014 in O.Mu.No. 1413/A1/14 on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to release salary to the petitioner Mrs. S.Kezia Jebakumari, Working as Secondary Grade Asst. in CSI St. Davids Primary School, Cuddalore Port-607 003, Cuddalore District, w.e.f. 22.06.2012, with all service benefits
WP No.12095 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner I.Magimainathan, as B.T. Assistant (Tamil) in St. Pauls Higher Secondary School, Maravaneri, Salem-636 007, w.e.f. 03.06.2015, with all service benefits
WP No.12096 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same, directing the respondents to approve the appointment of the petitioner Sr.A.Nirmala Rani, working as Secondary Grade Asst. in St. Annes Aided Primary School, Krishnagiri-635 001, w.e.f. 03.06.2015, with all service benefits
WP No.12097 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Mariya Mary Bernal, as B.T. Assistant (Tamil) in Christ King Girls Higher Secondary School, Tambaram West, Chennai-600 059, w.e.f. 01.06.2012, with all service benefits
WP No.12098 of 2016 Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 03.06.2014 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.M.Arul Mary working as Secondary Grade Asst. in Our Ladys Primary School, Madhagondapalli, Denkanikottai Taluk, Krishnagiri-635 114, w.e.f.03.06.2014, with all service benefits
WP No.16590 of 2016
Calling for the entire records connected with the impugned order in O.Mu.No. 6075/A4/ 2012 dated 10.12.2012 and quash the same and directing the respondents to approve the appointment of the petitioner as B.T. Assistant (Science) w.e.f. 7.09.2012 in the 5th respondent school with all consequential benefits, in light of the decision Pramati Educational Cultural Trust and others vs. Union of India and others reported in 2014 (8) SCC 1
WP No.469 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner and directing the respondents to approve the appointment of the petitioner S.Alexander, as B.T. Asst. (Tamil) in St. Paul Higher Secondary School, Maravaneri, Salem-636007, w.e.f. 03.06.2015, with all service benefits
WP No.1237 of 2016
Calling for the records pertaining to the impugned proceedings dated 26.05.2015 in Na.Ka.No.1094/A2/2015 on the file of the 3rd respondent and quash the same, directing the respondents to approve the appointment to the petitioner Miss.G.Rincy Priya, as Secondary Grade Assistant in C.S.I.Primary School, Nonsuch Estate & Post, Coonoor 643 238, Nilgiris District, w.e.f. 24.11.2014, with all service and monetary benefits
WP No.1238 of 2016
Calling for the records pertaining to the impugned proceedings dated 27.05.2015 in Na.Ka.No.102/A2/2015 on the file of the 3rd respondent and quash the same and directing the respondents to approve the appointment to the petitioner Mrs.J.Jency, as Secondary Grade Assistant in C.S.I.Primary School, Ketti 643 215, Nilgiris District, w.e.f. 24.11.2014, with all service and monetary benefits
WP No.1239 of 2016
Calling for the records pertaining to the impugned proceedings dated 08.06.2015 in Na.Ka.No.279/A2/2015 on the file of the 4th respondent and quash the same and directing the respondents to approve the appointment to the petitioner Ms.J.Jasmine Freeda, as Secondary Grade Assistant in C.S.I.Primary School, Mission Compound, Kothagiri 643 217, Nilgiris District, w.e.f. 19.11.2014, with all service and monetary benefits
WP No.3474 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to release salary to the petitioner Sr.L.Rani, working as B.T.Assistant (History) in St.Josephs Higher Secondary School, Athipet-635 703, Jawathu Hills, Thiruvannamalai District w.e.f. 11.9.2012, with all service benefits
WP No.9839 of 2016
Calling for the records pertaining to the impugned G.O.(MS).No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 04.10.2013 in O.Mu. No. 3543-A2-2013, on the file of the 4th respondent, and quash the same in respect of the petitioner directing the respondents to approve the appointment of the petitioner Miss. Regina Mary, working as B.T. Asst. (Maths) in St. Thomas Higher Secondary School, 47, Butt Road, St. Thomas Mount, Chennai-600 016, w.e.f. 01.09.2012, with all service benefits
WP No.9840 of 2016
Calling for the records pertaining to the impugned G.O.(MS).No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 12.12.2013 in O.Mu. No. 5408-A2-2013, on the file of the 4th respondent, and quash the same in respect of the petitioner directing the respondents to approve the appointment of the petitioner Mrs. Swarna Priadharshini working as B.T. Asst. (Science) in St. Thomas Higher Secondary School, 47, Butt Road, St. Thomas Mount, Chennai-600 016, w.e.f. 01.07.2013, with all service benefits
WP No.14093 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and quash the same directing the respondents to approve the appointment of the petitioner Sr. R.Alphina Mary, working as B.T.Asst. (English) in St. Annes Higher Secondary School, Krishnagiri-635 001, w.e.f. 01.03.2016, with all service benefits
WP No.14094 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 22.03.2016 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. A.Usha Mary working as Secondary Grade Assistant in St. John Boscos Primary School, Hosur-635 109, Krishnagiri District, w.e.f. 01.03.2016, with all services benefits
WP No.14095 of 2016
Calling for the records pertaining to the impugned G.O.(Ms).No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 19.02.2016 in Na.Ka.No. 465/A5/2016 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr. J.Jerome, as B.T. Assistant (Maths) in Sirumalar High School, Madhurampattu Post-606 804, Thiruvannamalai District, w.e.f. 10.07.2014 with all service benefits
WP No.16320 of 2016
Calling for the records pertaining to the impugned G.O(Ms)No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated in A.Di.Mu.No. 645/A/16 dated 1.4.2016 on the file of the 3rd respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Miss.Nirosha Mary working as Middle Grade Assistant in St. Holy Angels Anglo-Indian Higher Secondary School, T.Nagar, Chennai-600 017, w.e.f. 07.07.2014 with all service benefits.
WP No.16321 of 2016
Calling for the records pertaining to the impugned G.O(Ms)No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated in A.Di.Mu.No. 646/A/16 dated 1.4.2016 on the file of the 3rd respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Ms.Kimberly Kathleen George working as Middle Grade Assistant in St. Holy Angels Anglo-Indian Higher Secondary School, T.Nagar, Chennai-600 017, w.e.f. 07.07.2014 with all service benefits.
WP No.16322 & 16323 of 2016
Calling for the records pertaining to the impugned G.O(Ms)No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 1.4.2016 in A.D.Mu.No. 647/A1/16 & 648/A1/11 on the file of the 3rd respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.J.Felix Dayana, working as Middle Grade Assistant in St. Holy Angels Anglo-Indian Higher Secondary School, T.Nagar, Chennai-600 017, w.e.f. 01.06.2015 Sr.J.E.Panimaya Manohari Working as B.T. Asst (Social). in St. Holy Angels Anglo-Indian Higher Secondary School, T.Nagar, Chennai-600 017, w.e.f 02.06.2014 respectively, with all service benefits.
WP No.16324 of 2016
Calling for the records pertaining to the impugned G.O.(Ms) No.181 School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 01/04/2016 in A.D.Mu.No. 649/A/16 on the file of the 3rd respondents and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Ms.L. Philomena Mary Working as Secondary Grade Assistant in St. Holy Angels Anglo-Indian Higher Secondary School, T.Nagar, Chennai-600 017, w.e.f 10.06.2013, with all service benefits
WP No.16325 of 2016
Calling for the records pertaining to the impugned G.O.(Ms) No.181 School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 01/04/2016 in A.D.Mu.No. 650/A/16 on the file of the 3rd respondents and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Ms. I.Roseline Deepa Working as B.T. Asst. (Tamil) in St. Holy Angels Anglo-Indian Higher Secondary School, T.Nagar, Chennai-600 017, w.e.f 20.06.2013, with all service benefits
WP No.17099 of 2016
Calling for the records pertaining to the impugned G.O.(MS)No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 01.06.2015 in Na.Ka.No. 995/A3/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.R.Santhi, working as B.T.Asst(History) in R.C.Sacred Heart Higher Secondary School, Rasipuram, Namakkal-637 408, w.e.f. 01.06.2014, with all service benefits.
W.P.No.17100 of 2016
Calling for the records pertaining to the impugned G.O.(MS)No.181 School Education (C2) Department dated 15.11.2011 on the file of the 1st respondent and quash the same directing the respondents to approve the appointment of the petitioner Sr.S.Therasa working as B.T.Asst(Social Science) in Punitha Amala Annai Girls Higher Secondary School, Vellakoil-638 111 Erode District, w.e.f. 13.07.2015 with all service benefits.
W.P.No.17101 of 2016:
Calling for the records pertaining to the impugned G.O.(MS)No.
181 School Education (C2) Department dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 30.03.2016 in O.Mu.NO. 441/AA2/2016 on the file of the 4th respondent and quash the same in respect of the petitioner directing the respondents to approve the appointment of the petitioner Mrs. Florance Divya as B.T Assistant (Tamil) in Bethlehem Girls Higher Secondary School, Udagamandalam-643 001, The Nilgiris District, w.e.f. 01.07.2014 with all service benefits
Prayer in M.P.(MD) No.1 & 2 of 2013
in WP (MD) No. 9046 of 2013:
Petitions praying that in the circumstances stated therein and in the affidavit filed therewith the High Court will be pleased
i) to pass an interim directions directing the 4th respondent to release the grant - in - aid towards salary to the petitioner with effect from 01.12.2011 with arrears etc., for the petitioner pending disposal of the main writ petition,
ii)to pass an interim injunction restraining the respondents from terminating the service of the petitioner for want of pass in Teacher Eligibility test pending disposal of the main writ petition.
Prayer in WP (MD) No.9046 of 2013:
Petition filed under Article 226 of the Constitution of India, praying for the issuance of writ of mandamus of any other writ or any order directing the 4th respondent (i.e) District Educational Officer, to approve the appointment of Mr.S.G.Macy Suji as School Assistant (Graduate Teacher) in the 4th Respondent School with effect form the date of the petitioner's appointment on 01.12.2011 with all attendant benefits within a reasonable time as may be prescribed by this Hon'ble Court with a condition that she should pass the Teachers Eligibility test within 5 years form the date of commencement of the Act 2009 on the basis of petitioner's representation dated 23.5.2015.
WA(MD) No.921 of 2013
to prefer the following memorandum of grounds of writ appeal as against the order passed by the Learned Single Judge, dated 07.06.2013 in MP(MD).No.1 and 2 of 2013 in WP.No.9046 of 2013
WP(MD) No.17051 of 2012
To issue a writ of Certiorari to call for the records pertaining to the impugned order in Moo.Mu.No.615/A1/2012 dated 28.03.2012 on the file of the Respondent No.4 and quash the same as illegal with respect to the conditions No. 3 and 4 and pass such further or other order as this Honble Court may deem fit and porper in the circumstances of the case and thus render justice.
WP(MD) No.1862 of 2013
To issue a Writ of Certiorarified Mandamus, in the nature of writ, calling for the records relating to the proceedings dated 15.11.2012 in Rc. No. 37718/F2/11 on the file of the first respondnet herein and the consequential order dated 22.11.2012 passed inTho.Mu.Mu.590/A3/2012 on the file of the second respondent herein and to quash the same and direct the second respondent to continue to release all the grants payable to the petitioner institution on the basis of the order of approval dated 14.06.2012 , within a time frame as may be fixed by this Honourable Court.
WP(MD) No.5423 of 2013
To issue a Writ of Certiorarified Mandamus, to call for the records pursuant to the impugned rejection order by the 2nd respondent in O.MU.No.7931/A2/2011 dated 09.01.2013 and consequential order passed by the 3rd respondent in O.MU.No.824/b1/2011 dated 04.03.13 and quash the same and consequently direct the respondent to approve the petitioner s appointment as BT Assistant (Science) at TDTA Middle school, Idayankulam, Kalakad Range, Tirunelveli District and give all other service and monetary benefit from 24.09.10.
WP(MD) No.5424 of 2013
To issue a Writ of Certiorarified Mandamus, to call for the records pursuant to the impugned rejection order by the 2nd respondent in Na.Ka.No.2726/A4/2012 dated 4.1.2013 and quash the same and consequently direct the respondent to approve the petitioners appointment as BT assistant (science) at TDTA middle school, Valliammalpuram, Vallioor Range, Tirnelveli district and give all other service and monetary benefit from 20.6.11.
WP(MD) No.5425 of 2013
To issue a Writ of Certiorarified Mandamus, in the nature of writ, to call for the records pursuant to the impugned rejection order by the 2nd respondent in Na.Ka. NO. 1656/A4/2012 dated 04.01.2013 and quash the same and consequently direct the respondent to approve the petitioner s appointment as BT Assistant (Science) at TDTA Middle school, Kalanthaipanai, Valliyoor Range, Tirunelveli District and give all other service and monetary benefit from 20.06.2011 and pass such any other order.
WP(MD) No.6417 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 4th respondent Assistant Elementary Educational Officer in A. Thi. Mu.No.1835/A1/2012, dated 20.07.2012, quash the same and further direct the 3rd respondetn District Elementary Educational Officer to approve forthwith the appointment of A. Arulanandam as Secondary Grade Teacher in the petitioner school w.e.f. the date of his appointment on 04.07.2012 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.6418 of 2013
To issue a Writ of Mandamus, directing the 3rd respondent District Elementary Educational Officer, to approve forthwith the appointment of S.Jeyanthi Nirmala Rani as Secondary Grade Teacher in the petitioner school w.e.f. the date of her appointment on 01.03.2013 with all attendant benefits including the arrears of salary and allowance, and pass such further or other suitable order / orders.
WP(MD) No.6419 of 2013
To issue Writ of Certiorarified Mandamus calling for the records relating to the impugned proceedings issued by the 3rd Respondent District Elementary Educational officer in O.Mu.No.3139/Aa5/2012 dated 27.09.2012, Quash the same and further direct the 3rd Respondent District Elementary Educational officer to approve forthwith the appointment of T.Esthar mary as Secondary Grade teacher in the petitioner school w.e.f the date of her appointment on 06.06.2012 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.6420 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 4th respondent Assistant Elementary Educational Officer in A. Thi. Mu.No.161/A2/2012, dated 04.03.2013, quash the same and further direct the 3rd respondetn District Elementary Educational Officer to approve forthwith the appointment of A. Alexander as BT Assistant in Maths in the petitioenr school w.e.f. the date of his appointment on 23.01.2013 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.7040 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the impgned proceedings issued by the 4th Respondent Assistant Elementary Educational Officer, in A.Thi.Mu.No. 304/A1/2012 dated 12.05.2012, quash the same and further direct the 3rd respondent , District Elementary Educational Officer to approve forthwith the appointment of V. Jeeva as Secondary Grade Teacher in the petitioner school w.e.f. the date of her appointment on 15.06.2011 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.7042 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the impgned proceedings issued by the 4th Respondent District Educational Officer, in
O.Mu.No.6070/Aa3/2012 dated 18.12.2012 , quash the same and further direct the 4th respondent , District Educational Officer to approve forthwith the appointment of K.Anandhi as BT Assistant in Maths in the petitioner school w.e.f the date of her appointment on 11.10.2012 with all attendant benefits including the arrears of salary and allowance, and pass such further or other orders.
WP(MD) No.7043 of 2013
To issue WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceeding issued by the 4th respondent Additional Assistant Elementary Educational Officer in O.Mu.No.675/Aa1/2013 dated 16.04.2013, QUASH THE SAME and further DIRECT the 3rd respondent District Educational Officer to approve forthewith the appointment of P.Arockia Selvi as Secondary Grade teacher in the petitioner school w.e.f. the date of her appointment on 06.06.2012 with all attendant benefits including the arrears of salary and allowance, and pass such further or other suitable Order/Orders as this Hon ble Court may deem fit and proper in the circumstances of the case, and thus render Justice.
WP(MD) No.7044 of 2013
To issue WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceeding issued by the 4th respondent Additional Assistant Elementary Educational Officer in O.Mu.No.2123/Aa1/2012 dated 30.12.2012, QUASH THE SAME and further DIRECT the 3rd respondent District Educational Officer to approve forthewith the appointment of K.Sebastian Immaculate as Secondary Grade Teacher in the petitioner school w.e.f. the date of her appointment on 06.06.2012 with all attendant benefits including the arrears of salary and allowance, and pass such further or other suitable Order/Orders as this Hon ble Court may deem fit and proper in the circumstances of the case, and thus render Justice.
WP(MD) No.7046 of 2013
To issue WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceeding issued by the 3rd respondent District Elementary Educational Officer in O.Mu.No.4036/Aa5/2012 dated 20.12.2012, QUASH THE SAME and further DIRECT the 3rd respondent District Educational Officer to approve forthewith the appointment of Tmt.Y.Joseph Mercy Rani as BT Assistant in Tamil in the petitioner school w.e.f. the date of her appointment on 14.06.2012 with all attendant benefits including the arrears of salary and allowance, and pass such further or other suitable Order/Orders as this Hon ble Court may deem fit and proper in the circumstances of the case, and thus render Justice.
WP(MD) No.7047 of 2013
To issue WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceeding issued by the 4th respondent District Elementary Educational Officer in A.Thi.Mu.No.5912/A2/2012 dated 25.11.2012, QUASH THE SAME and further DIRECT the 4th respondent District Educational Officer to approve forthewith the appointment of R.Jansi Rani as BT Assistant in Tamil in the petitioner school w.e.f. the date of her appointment on 08.06.2012 with all attendant benefits including the arrears of salary and allowance, and pass such further or other suitable Order/Orders as this Hon ble Court may deem fit and proper in the circumstances of the case, and thus render Justice.
WP(MD) No.7078 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the impugned proceedings issued by the 4th respondent Assistant Elementary Educational Officer in A.Thi.Mu.No. 1262/A1/2012 dated 27.11.2012 , quash the same and further direct the 3rd respondent District Elementary Educational Officer to approve forthwith the appointment of S.Robert as Secondary Grade Teacher in the petitioner school w.e.f. the date of his appointment on 07.09.2012 with all attendant benefits including the arraears of salary and allowance, and pass such further or other suitable order /orders.
WP(MD) No.7340 of 2013 Calling for the records relating to the impugned proceddings issued by the 4th respondent District Educational Officer in O.Mu.No.1252/Aa4/2013 dt.16.4.2013, quash the same and further direct the 4th respondent District Educational Officer to approve forthwith the appointment of A.Selvi as BT Asst.(History) in the petitioner school w.e.f. the date of her appointment on 21.1.13 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.7341 of 2013
Calling for the records relating to the impugned proceddings issued by the 3rd respondent District Elementary Educational Officer in O.Mu.No.3040/Aa4/2012 dt.04.1.2013, quash the same and further direct the 3rd respondent District Elementary Educational Officer to approve forthwith the appointment of Rev.Sr.S.Sahaya Baby Kamala as Secondary Grade Teacher in the petitioner school w.e.f. the date of her appointment on 27.6.12 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.7573 of 2013
to issue a Writ of Mandamus, or any other writ of direction in the nature of writ, directing the respondents No.2-4 to retain the petitioner in the post of B.T. Assistant in English by providing a period of 5 years for passing the Teacher Eligibility Test and provide the monthly salary for the period from December 2012 to April 2013 and every month thereafter continuously.
WP(MD) No.7574 of 2013
to issue a Writ of Mandamus, or any other writ of direction in the nature of writ, directing the respondents No.2-4 to retain the petitioner in the post of B.T. Assistant in Science by providing a period of 5 years for passing the Teacher Eligibility Test and provide the monthly salary for the period from December 2012 to April 2013 and every month thereafter continuously.
WP(MD) No.7613 of 2013 To issue a writ of Mandamus directing the 3rd Respondent district elementary educational officer to approve forthwith the appointment of the petitioner as BT Assistant in Chemistry in the 6th Respondent school namely, RC middle Schools, Melakavanoor, Ramnad District W.e.f the date of my appointment on 15.06.2011 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.7661 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 3rd respondent District Elementary Educational Officer in A. Thi. Mu.No.316/A3/2013 dated 02.04.2013 quash the same and further direct the 3rd Respondent District Elementary Educational Officer to approve forthwith the appointment of C. Selvi as BT Assistant in History in the petitioner school w.e.f. the date of his appointment on 15.06.2011 with all attendant benefits including the arrears of salary and allowances.
WP(MD) No.7662 of 2013
To issue a Writ of Mandamus, directing the 4th respondent District Educational officer to approve forthwith the appointment of A. Daisy Francisca as BT Assistant (History) in the petitioner school w.e.f. the date of her appointment on 15.06.2011 with all attendant beneifits including the arrears of salary and allowances.
WP(MD) No.7663 of 2013
TO issue a Writ of Certiorarified Mandamus, calling for the records relating to the impugned proceedings issued by the 3rd respondent District Elementary Educational Officer in A.Thi.Mu.No. 7330/A5/2012 dated 14.12.2012 Quash the same and further Direct the 3rd respondent District Elementary Educational Officer to approve forthwith the appointment of L. Rexi Diana as Secondary Grade Teacher in the petitioner school w.e.f. the date of her appointment on 13.07.2012 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.7666 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 4th respondent Assistant Elementary Educational Officer in A. Thi.Mu.No.392/A1/2012 dated 30.04.2012, quash the same and further direct the 3rd respondent District Elementary Educational Officer to approve forthwith the appointment of A. Gurush Raja as Secondary Grade Teacher in the petitioner school w.e.f. the date of the appointment on 01.08.2011 with all attendant benefits including the arrears of salary and allowances.
WP(MD) No.12502 of 2013
To issue a Writ, Order or Direction in the nature of WRIT OF MANDAMUS directing the 3rd respondent District Elementary Educational Officer to approve forthwith the appointment of J.Jeyanthi, as BT Assistant (Science) in the petitioner school w.e.f the date of her appointment on 26.6.2012 with all attendant benefits including the arrears of salary and allowances.
WP(MD) No.18165 of 2013
To issue a WRIT OF CERTIORARIFIED MANDAMUS, calling for the records relating to the impugned proceedings issued by the 4th Respondent District Educational Officer in O.Mu.No.9150/Aa1/2012 dated 01-04-2013, Quash the same and further direct the 4th Respondent District Educational Officer to approve forthwith the appointment of the Petitioner as B.T. Assistant in English in the 5th Respondent School w.e.f. the date of Petitioner s appointment on 23-02-2011 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.18642 of 2013 To issue a Writ of Certiorarified Mandamus , to call for the records pertaining to the impugned order in Na.Ka.No.34116/T1/E4/2013, dated 7.11.2013 on the file of the respondent No.2 quash the same as illegal and consequently to direct the respondents No.2-4 not to cancel the approval of the appointment of the petitioner in the post of Secondary Grade Teacher for want of a pass in the Teachers Eligibility Test (TET) conducted by the Respondent No.6, until the expiry of 5 years on par with th other teachers appointed between 23.8.2010 to 15.11.2011.
WP(MD) No.18643 of 2013 To issue a Writ of Certiorarified Mandamus, to call for the records pertaining to the impugned order in Na.Ka.No.34116/T1/E4/2013, dated 07.11.2013 on the file of the Respondent No. 2 and quash the same as illegal and consequently to direct the Respondents No. 2-4 not to cancel the approval of the appointment of the petitioner in the post of B.T.Assistant in Science for want of a pass in the Teacher Eligibility Test (TET) conducted by the Respondent No. 6, until the expiry of 5 years on par with the other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19036 of 2013
To issue a Writ of Certiorarified mandamus, calling for the records pertainfing to the order passed fby the 3rd Respondent in his Proceedings in Na.Ka.No.34116/T1/E4/2013 dated 07.11.2013 and consequential order passed fby the 5th respondent in his Proceedings in Na.Ka.No.9584/A3/2013 dated 18.11.2013 and quash the same and direct the respondents to confer all the consequential benefits to the petitioner.
WP(MD) No.19037 of 2013
To issue a Writ of Certiorarified mandamus, calling for the records pertainfing to the order passed by the 3rd Respondent in his Proceedings in Na.Ka.No.34116/T1/E4/2013 dated 07.11.2013 and consequential order passed by the 5th respondent in his Proceedings in Na.Ka.No.7083/A4/2013 dated 19.11.2013 and quash the same and direct the respondents to confer all the consequential benefits to the petitioner.
WP(MD) No.19038 of 2013
To issue a Writ of Certiorarified mandamus, calling for the records pertainfing to the order passed by the 3rd Respondent in his Proceedings in Na.Ka.No.34116/T1/E4/2013 dated 07.11.2013 and consequential order passed by the 5th respondent in his Proceedings in Na.Ka.No.9584/A3/2013 dated 18.11.2013 and quash the same and direct the respondents to confer all the consequential benefits to the petitioner.
WP(MD) No.19039 of 2013
To issue a Writ of Certiorarified mandamus, calling for the records pertainfing to the order passed fby the 3rd Respondent in his Proceedings in Na.Ka.No.34116/T1/E4/2013 dated 07.11.2013 and consequential order passed fby the 5th respondent in his Proceedings in Na.Ka.No.9575/A1/2013 dated 18.11.2013 and quash the same and direct the respondents to confer all the consequential benefits to the petitioner.
WP(MD) No.19040 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.9579/Aa1/2013 dated 18.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Science) S. Mohammed Ibrahim.
WP(MD) No.19041 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.9579/Aa1/2013 dated 18.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Tamil) in the Petitioner's School Mr.Zubir Ahmed.
WP(MD) No.19042 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.9579/Aa1/2013 dated 18.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (English) in the Petitioner s School A.G. Ahamed Nainar Ali.
WP(MD) No.19043 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential order issued by the 4th respondent DEO in Na.Ka. No.5401/Aa4/13 dated 18.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Social Science) S.M. Tippu Sulthan.
WP(MD) No.19044 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.6208/A4/2011 dated 20.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Science) in the Petitioner's School M.Muruga Vadivu.
WP(MD) No.19045 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.4501/A2/2013 dated 20.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (History) in the Petitioner s School S.Tamil Selvi.
WP(MD) No.19046 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.4501/A2/2013 dated 20.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Tamil) S. Visalatchi.
WP(MD) No.19047 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.4497/Aa3/2013 dated 20.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Science) in the Petitioner's School B.Geetha.
WP(MD) No.19048 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.9579/Aa1/2013 dated 18.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Social Science)) in the Petitioner s School G.Shanthi.
WP(MD) No.19049 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.No. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7396/Aa3/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (English) R. Joseph.
WP(MD) No.19050 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.9373/A3/2013 dated 18.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Social Science) in the Petitioner's School M. Abdullah Asan Kani.
WP(MD) No.19051 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.9373/A3/2013 dated 18.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Science) in the Petitioner s School A. Habeeb Mohamed.
WP(MD) No.19052 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.9373/A3/2013 dated 18.11.2013,
quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (English) Z. Jazeema.
WP(MD) No.19053 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7396Aa3/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Maths) in the Petitioner s School B.Britto.
WP(MD) No.19054 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7085/Aa2/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the Tamil Pandit in the ( Petitioner s School C. Prema.
WP(MD) No.19055 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7085/Aa2/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Maths) T.Antony Selvarani.
WP(MD) No.19056 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7085Aa2/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (Science) in the Petitioner s School S.Saravanakumar.
WP(MD) No.19057 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7085/Aa2/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (English) in the Petitioner s School P. Nirmal Selva Kumar.
WP(MD) No.19058 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No. 5852/A1/2013 dated 20.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant in English in the 5th respondent School.
WP(MD) No.19059 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.5852/A1/2013 dated 20.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant in Maths in the 5th Respondent school.
WP(MD) No.19060 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7396/Aa3/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (English) in the Petitioner s School J. Francis Anbu Xavier.
WP(MD) No.19061 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7396/Aa3/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (History) , C. Selva Mary.
WP(MD) No.19062 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7334/A2/2013 dated 19.11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant (English) in the petitioner's school R.Helin Marys Prema.
WP(MD) No.19063 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.7067/A4/2013 dated ----11.2013, quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary in the post of B.T. Assistant in Science in the 5th respondent school.
WP(MD) No.19064 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent Director of School Education in Na.Ka.no. 34116/D1/E4/2013 dated 07.11.2013 and the consequential Proceedings issued by the 4th respondent DEO in Na.Ka. No.5382/A1/2013 dated 18.11.2013,
quash the same in so far as the Petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant in aid towards salary to the BT Assistant in Tamil in the 5th respondent school.
WP(MD) No.19114 of 2013
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 19.11.2013 in Na.Ka.No.7390/A4/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.(Tamil) in the 5th respondent school for not clearing TET eligibility until the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19134 of 2013
To issue a Writ of Certiorarified Mandamus calling for the records relating to the impugned order issued by the 2nd Respondent vide Na.ka.No.34116/D1/E4/2013 dated 07.1.1.2013 and quash the the same and consequently direct the respondents 2 & 3 to continue to disburse the grant - in -aid towards the petitioners salary as B.T.Assistant in Maths in 4th Respondent school.
WP(MD) No.19163 of 2013
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned order issued by the 2nd respondent vide Na.Ka.NO.34116/D1/E4/2013 dated 7.11.2013 and quash the same and consequently direct the respondents 2 & 3 to continue to disburse thegrant-in-aid towards the petitioners salary as B.T Assistant in Maths in 4th respondent school.
WP(MD) No.19165 of 2013
To issue a Writ of Certiorarified Mandamus calling for the records relating to the impugned order issued by the 2nd respondent vide Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 and quash the same and consequently direct the respondents 2 & 3 to continue to disburse the grant-in-aid towards the petitioners salary as B.T.Assistant in English in 4th respondent shcool.
WP(MD) No.19166 of 2013
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned order issued by the 2nd respondent vide Na.Ka.No.34116/D1/E4/2013 dated 7.1.2013 and quash the same and consequently direct the respondents 2 & 3 to continue to disburse the grant-in-aid towards the petitioners salary as B.T. Assistant in Maths in 4th respondent school.
WP(MD) No.19141 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file fo the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7222/
A4/2013 on the file fo the 4th respondent and quash the same directing the respondent not to cancel the approval of the appointment of the petitioner as B.T Assistant (English) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19142 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file fo the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7222/
A4/2013 on the file fo the 4th respondent and quash the same directing the respondent not to cancel the approval of the appointment of the petitioner as B.T Assistant (Science) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19143 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file fo the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7222/
A4/2013 on the file fo the 4th respondent and quash the same directing the respondent not to cancel the approval of the appointment of the petitioner as B.T Assistant (English) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19144 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file fo the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7226/ B4/2013 on the file fo the 4th respondent and quash the same directing the respondent not to cancel the approval of the appointment of the petitioner as B.T Assistant (English) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19145 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file fo the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7222/
A4/2013 on the file fo the 4th respondent and quash the same directing the respondent not to cancel the approval of the appointment of the petitioner as B.T. Assistant (Science) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19146 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file fo the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7226/
B4/2013 on the file fo the 4th respondent and quash the same directing the respondent not to cancel the approval of the appointment of the petitioner as B.T Assistant (English) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19147 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file fo the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.5506.A4/2013 on the file fo the 4th respondent and quash the same directing the respondent not to cancel the approval of the appointment of the petitioner as B.T Assistant (Maths) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19154 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Order of the 2nd respondent in Na.Ka.No.34116/T1/E4/2013 dated 07.11.2013 and the consequential order of the 4th respondent in Na.Ka.No.4312/A1/2011 dated 20.11.2013 and quash the same and consequently direct the respondents 2 to 4 not to cancel the approval of the appointment of the petitioner in the post of B.t. Assistant (Science) for want of a pass in the Teahcer Eligibility Test (TET) conducted by the 6th respondent until the expiry of 5 years on par with the other teacher appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19164 of 2013
To issue a writ of certiorarified mandamus calling for the records pertaining to the proceedings dated 7.11.2013 inNa.Ka.NO.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 20.11.2013 in Na.Ka.No.5705/A1/2013 on the file of the 4th respondent, and quash the same, directing the respondents not to cancel the approval of the apponitment of the petitioner as B.T(Tamil) in the 5th respondent school for not clearing TET eligibility, until the expiry of the stipulated 5 years on par with other teachers appointed between 23.8.2013 to 15.11.2011 and thus render justice.
WP(MD) No.19176 of 2013
To issue a WRIT OF CERTIORARIFIED MANDAMUS, calling for the records pertaining to the proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na.Ka.No. 7220/A1/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. Assistant (Science) in the 5th respondent school for not clearing TET eligibility until the expiry of the stipulated 5 years on par with other teacher appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19177 of 2013
To issue a WRIT OF CERTIORARIFIED MANDAMUS, calling for the records pertaining to the proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na.Ka.No. 7220/A3/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. Assistant (Science) in the 5th respondent school for not clearing TET eligibility until the expiry of the stipulated 5 years on par with other teacher appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19178 of 2013
To issue a Writ of Certiorariief Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na.Ka.No. 6202/B3/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. Assistant (English) in the 5th respondent school for not clearing TET eligibility until the expiry of the stipulated 5 years on par with other teacher appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19179 of 2013
To issue a Writ of Certiorariief Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na.Ka.No. 7221/A1/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. Assistant (Maths) in the 5th respondent school for not clearing TET eligibility until the expiry of the stipulated 5 years on par with other teacher appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19187 of 2013
To issue a WRIT OF CERTIORARIFIED MANDAMUS, calling for the records pertaining to the proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na.Ka.No. 7116/A3/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. Assistant (English) in the 5th respondent school for not clearing TET eligibility until the expiry of the stipulated 5 years on par with other teacher appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19265 of 2013
To issue a writ of Certiorarified Mandamus calling for the records pertaining to the proceedings dated 7.11.2103 in Na.Ka.NO.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 13.11.2013 in Na.Ka.No.3904/A4/2013 on the file of the 4th rspondent, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. Assistant (History) in the 5th respondent shcool for not clearing TET eligibility, until the expiry of the stipulated 5 years on par with other teachers appointed between 23.8.2010 to 15.11.2011.
WP(MD) No.19270 of 2013
To issue a Writ of Certiorarified Mandamus or any other appropriate writ or order or direction in the nature of writ, calling for the records pertaining to the proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 14.11.2013 in Na.Ka.No.7387/A3/2013 on the file of the 4th respondent, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Assistant (Maths) in the 5th respondent School for not clearing TET eligibility, until the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011, and thus render justice.
WP(MD) No.19271 of 2013
To issue a Writ of Certiorarified Mandamus or any other appropriate writ or order or direction in the nature of writ, calling for the records pertaining to the proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 14.11.2013 in Na.Ka.No.7387/A3/2013 on the file of the 4th respondent, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Assistant (Maths) in the 5th respondent School for not clearing TET eligibility, until the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011, and thus render justice.
WP(MD) No.19272 of 2013
To issue a Writ of Certiorarified Mandamus or any other appropriate writ or order or direction in the nature of writ, calling for the records pertaining to the proceedings dated 07.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 14.11.2013 in Na.Ka.No.7387/A3/2013 on the file of the 4th respondent, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T.Assistant (Maths) in the 5th respondent School for not clearing TET eligibility, until the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011, and thus render justice.
WP(MD) No.19303 of 2013
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the order passed by the 3rd respondent in his Proceedings in Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 and the consequential order passed by the 5th respondent in his Proceedings in Na.Ka.No.7082/A1/2013 dated 19.11.2013 and quash the same and direct the respondents to confer all consequential benefits to the petitioner.
WP(MD) No.19370 of 2013
To issue a writ of certiorarified mandamus calling for the records relating to the impugned proceedings issued by the 2nd respondent Director of School Education in Na.Ka.No.34116/D1/E4/2013 dated 7.1.2013 and the cosnequential order issued by the 4th respondent DEO in Na.Ka.No.7396/Aa3/2013 dated 19.11.2013, quash the same in so far as the petitioner is concerned and further direct the respondents 2 to 4 to continue to disburse the grant-in-aid towards slary to the BT Assistant (Maths) in the petitioners school N.Fidolin Alex Sahaya Lepriya.
WP(MD) No.19371 of 2013
WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceedings issued by the 2nd respondent Director of School Education in Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 and the consequential proceedings issued by the 4th respondent DEO in Na.Ka.No.5852/A1/2013 dated 20.11.2013, QUASH THE SAME in so far as the petitioner is concerned and further Direct the respondents 2 to 4 to continue to disburse the grant-in-aid towards petitioners salary in the post of B.T Assistant in Science in the 5th respondent School.
WP(MD) No.19385 of 2013
To issue a appropriate Writ, order or Direction in the nature of a WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceedings issued by the 2nd respodnent Director of School Education in Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 and the consequential proceedings issued by the 4th respondent DEO in Na.ka.No.8422/A4/2013 dated 14.11.2013, (received on 23.11.2013) Quash the same in so far as the petritioner is concerned and further Direct the respondents 2 to 4 to continue to disburse the grant-in-aid towards the petitioner's salary in the post of BT Assistant in Maths in the 5th respondent school.
WP(MD) No.19386 of 2013
To issue a appropriate Writ, order or Direction in the nature of a WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceedings issued by the 2nd respodnent Director of School Education in Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 and the consequential proceedings issued by the 4th respondent DEO in Na.ka.No.8422/A4/2013 dated 14.11.2013, (received on 23.11.2013) Quash the same in so far as the petitioner is concerned and further Direct the respondents 2 to 4 to continue to disburse the grant-in-aid towards the petitioner's salary in the post of BT Assistant in Science in the 5th respondent school.
WP(MD) No.19387 of 2013
To issue a appropriate Writ, order or Direction in the nature of a WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceedings issued by the 2nd respodnent Director of School Education in Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 and the consequential proceedings issued by the 4th respondent DEO in Na.ka.No.6896/Aa3/2013 dated 19.11.2013 quash the same in so far as the petritioner is concerned and further Direct the respondents 2 to 4 to continue to disburse the grant-in-aid towards the petitioner's salary in the post of BT Assistant in Maths in the 5th respondent school.
WP(MD) No.19444 of 2013
To issue a writ of certiorari calling for the records relating to the impugned order passed by the 2nd respondent in his proceedings in Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 and the subsequent order issued by the 4th respondent in his Proceedings in Na.Ka.No.6896/Aa3/2013 dated 19.11.2013 and quash the same.
WP(MD) No.19456 of 2013
To issue a writ of Certiorarified Mandamus calling for the records pertaining to the proceedings dated 7.11.2103 in Na.Ka.NO.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 18.11.2013 in Na.Ka.No.5250//A4/2013 on the file of the 4th respondent, and quash the same, directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. Assistant (Science) in the 5th respondent shcool for not clearing TET eligibility, until the expiry of the stipulated 5 years on par with other teachers appointed between 23.8.2010 to 15.11.2011.
WP(MD) No.19476 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka. No. 34116/(D1)/C4/2013 on the file of the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7190/AA2/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. (Tamil) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19477 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka. No. 34116/D1/C4/2013 on the file of the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7190/AA2/2013 on the file of the 4th respondent and quash the same directing the respondents not to cance the approval of the appointment of the petitioner as B.T. Assistant (Science) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19478 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka. No. 34116/(D1)/C4/2013 on the file of the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7190/AA4/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. (Tamil) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19479 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka. No. 34116/D1/C4/2013 on the file of the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7190/AA2/2013 on the file of the 4th respondent and quash the same directing the respondents not to cance the approval of the appointment of the petitioner as B.T. Assistant (Tamil) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19480 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka. No. 34116/(D1)/C4/2013 on the file of the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7190/AA2/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. (Tamil) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19481 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka. No. 34116/D1/C4/2013 on the file of the 2nd respondent and the consequential Proceedings dated 18.11.2013 in Na.Ka.No.7190/AA2/2013 on the file of the 4th respondent and quash the same directing the respondents not to cance the approval of the appointment of the petitioner as B.T. Assistant (Tamil) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19482 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Proceedings dated 07.11.2013 in Na.Ka. No. 34116/(D1)/C4/2013 on the file of the 2nd respondent and the consequential Proceedings dated 19.11.2013 in Na.Ka.No.7083/AA4/2013 on the file of the 4th respondent and quash the same directing the respondents not to cancel the approval of the appointment of the petitioner as B.T. (Science) in the 5th respondent school for not clearing TET eligibility and the expiry of the stipulated 5 years on par with other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.19505 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 2nd respondent vide Na.Ka.No.34116/D1E4/2013 dated 07.11.2013 r/w the consequential order of teh 3rd respondent vide Na.Ka.No. 5443/Aa2/2013 dated 18.11.2013 and quash the same and consequently direct the respondents 2 & 3 to continue to disburse the grant in aid towards the eptitioner s salary as B.T. Assistant in English in 4th Respondent School.
WP(MD) No.19510 of 2013
To issue a Writ of Certiorarified Mandamus, calling for records relating to the impugned order in Na.Ka.No.34116/D1/E4/2013 dated 7.11.2013 passed by the 1st respondent and consequential impugned order in Na.Ka.No.7387/A3/2013 dated 14.11.2013 passed by the 3rd respondent and quash the same and Mandamus directing the respondents 1 to 3 to grant approval without insisting on passing the Teachers Eligibility Test as per notification dated 28.5.2012 of the 4th respondent.
WP(MD) No.19531 of 2013
To issue a Writ of Certiorarified Mandamus, to call for the records pertaining to the Impugned order in Na.Ka.No.34116/T1/E4/2013, dated 07.11.2013 on the file fo teh 2nd respondent of quash the same as illegal and consequently to direct the respondents No.2 to 4 not to cancel the approval of the appointment of the petitioner in the post of Secondary Grade Teacher for want of a pass in the Teaacher Eligibility Test (TET) conducted by the 6the respondent until the expiry of 5 years on par with the other teachers appointed between 23.08.2010 to 15.11.2011.
WP(MD) No.18702 of 2013
To issue an appropriate Writ, order or Direction in the nature of Writ of Certiorarified Mandamus calling for the records relating to the impugned proceedings issued by the 2nd Respondent Director of School Education in Na.Ka.No.34116/D1/E4/2013 dt.07.11.2013 and the consequential order issued by the 4th respondent DEO in Na.Ka.No.5403/Aa5/2013 dt.18.11.2013, quash the same in so far as the petitioner is concerned and further Direct the respondents 2 to 4 continue to disburse the grant-in-aid towards salary to the BT Assistant (English) in the petitioner s School S.Periasamy, and pass such further or other suitable order / orders as this Hon ble court.
WP(MD) No.19151 of 2013
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Order passed by the 2nd respondent vide Na.Ka.No.34116/D1/E4/2013 dated 07.11.2013 r/w the consequential order of the 3rd Respondent vide Na.Ka.No.7334/A2/2013 dated 18.11.2013 and quash the same and consequently direct the Respondents 2 & 3 to continue to disburse the grant in aid towards the petitioner s salary as B.T. Assistant in Tamil in 4th respondent School.
WP(MD) No.11668 of 2013
To issue a Writ of Certioraraified Mandamus, calling for the records relating to the impugned proceedings issued by the 4th respondent District Educational Officer in O.Mu.No. 3464/A1/2012 dated 30/05/2013, quash the same and further direct the 4th respondent District Educational Officer to approve forthwith the appointment of Mr.M.Pravin Kumar appointed at B.T Assistant in Mathematices in the petitioner school w.e.f. the date of his appointment on 06/06/2012 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.3683 of 2014
To issue a writ of Certiorarified Mandamus calling for the records pertaining to the proceedings dated 7.11.2013 in Na.Ka.No.34116/D1/C4/2013 on the file of the 2nd respondent and the consequential proceedings dated 19.11.2013 in Na.Ka.No.18010/A2/2013 on the file of the 4th respondent, and quash the same, directing the respondents not to cancel the approal of the appointment of the petitioner as B.T. Assistant (Science) in the 5th respondent school for not clearing TET eligibility until the expiry of the stipulated 5 years on par with other teachers appointed between 23.8.2010 to 15.11.2011.
WP(MD) No.5262 of 2014
To issue a Writ of Mandamus, directing the 4th respondent District Educational Officer to grant approval to the petitioner s appointment as B.T Assistant (History) in the 5th respondents school with effect from the date of her appointment on 01.6.2012 with all attendant benefits including arrears of salary and allowance within a time frame that may be stipulated by this Honourable Court.
WP(MD) No.6070 of 2014
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Imfpugned Proceedings issued by the 4th respondent Assistant Elementary Educational Officer in Aa.Thi.Mu.No. 366/A1/2012 dated .....11.2012, quash the same and further direct the 3rd respondent District Elementary Educational Officerto approve forthwith the appointment of the petitioner as Secondary Grade teacher in the 6th REspondent school w.e.f. the date of petitioner s appointment on 15.06.2012 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.6192 of 2014
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the impugned proceeding No. 896/A1/2012 dated .11.2013 passed by the 3rd respondent and quash the same and consequently direct the respondents 1 to 3 to grant approval to the petitioner as Secondary Grade Assistant Teacher in the 4th Respondent school with the condition that the petitioner shall acquire a pass in TET before 31.03.2015 .
WP(MD) No.6271 of 2014
To issue a writ of Certiorarified Mandamus calling for the records relating to the impugned proceeding No.112/A1/2013 dated .11.2013 passed by the 3rd respondent and quash the same and consequently direct the respondents 1 to 3 to grant approval to the petitioner as Secondary Grade Assistant Teacher in the 4th respondent School with the condition that the petitioner shall acquire a pas in TET before 31.3.2015.
WP(MD) No.7417 of 2014
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the impugned proceedings in A.Thi.Mu.No. 5150/Aa3/2012 dated 30.01.2013 and the consequential proceedings in A.Thi.Mu.NO. 2298/Aa3/2013 dated 04.09.2013 and A.Thi.Mu.NO. 275/Aa3/2014 dated 28.02.2014 quash the same and further direct the 4th respondent District Educational Officer to approve forthwith the appointment of P.Fathima Rehana as BT Assistant in English in the petitioner school w.e.f. the date of her appointment on 23.08.2012 with all attendant benefits including the arrears of salary and allowance, and pass such further or other suitable order ordes.
WP(MD) No.11049 of 2014
To issue a Writ of Certiorarified Mandamus, to call for the records pertaining to the impugned order in O. Mu. No. 629/A4/2014 .....05.2014 signed on 02.06.2014 and quash the same as illegal and consequently to direct the Respondents No.3 and 4 to approve the appointment of the Petitioners in the post of Graduate Teacher in History at the 5th Respondent School with monetary benefits with effect from the date of appointment i.e., 03.04.2012 on condition that the Petitioner would pass Teacher Eligibility Test within a period of 5 years within the time stipulated by this Honourable Court.
WP(MD) No.10001 of 2014
To issue a writ of Mandamus to direct the 2nd respondent to approve the appointment of the petitioner as graduate Assistatant Maths Teacher in 3rd respondent school with effect from the forenoon of 17.11.2011 with salary and all attendant benefits or to pass any other orders this Honbourable Court may deem fit.
WP(MD) No.11111 of 2014
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the order passed by the 1st respondent dated 28.06.2014 in Na.Ka.No. 1048/A1/2014 dated 28.06.2014 and quash the same and consequently direct the respondents to approve the appointment of the petitioner in the post of B.T Assistant in Tamil in the 2nd respondent school with effect from 15.06.2011 and grant all consequential , attendant benefits and monetary benefits including arrears of salary from 15.06.2011 .
WP(MD) No.16887 of 2014
To issue a Writ of Certiorarifed Mandamus, calling for the records relating to the impugned order passed by the 3rd respondent in his proceedings in O.Mu.No. 2584/A6/2014 dated 04.09.2014 and quash the same as illegal and consequnelty direct the respondents to approve the appointment of Mrs. P.Mary, as B.T. Assistant (History) by considering the proposal of the petitioner school dated 21.07.2014 in light of the Judgment of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs. Union of India, 2014 8 SCC 1 and pass such further or other orders.
WP(MD) No.16888 of 2014
To issue a Writ of Certiorarifed Mandamus, calling for the records relating to the impugned order passed by the 3rd respondent in his proceedings in A. thi.mu. No. 2157/A3/2014 dated 28.07.2014 and quash the same as illegal and consequnelty direct the respondents to approve the appointment of Mrs.J. Jeba Margary Paula as B.T. Assistant (History) by considering the proposal of the petitioner school dated 16.07.2014 without insisting for a pass in the TET Examination in light of the judgment of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs. Union of India, 2014 8 SCC 1.
WP(MD) No.16889 of 2014
To issue a Writ of Certiorarifed Mandamus, calling for the records relating to the impugned order passed by the 3rd respondent in his proceedings in O.Mu.No. 3043/A6/2014 dated 04.09.2014 and quash the same as illegal and consequnelty direct the respondents to approve the appointment of Mrs. J.Julie Selva Kiruba , as B.T. Assistant (English) by considering the proposal of the petitioner school dated 18.08.2014 in light of the Judgment of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs. Union of India, 2014 8 SCC 1 and pass such further or other orders.
WP(MD) No.16890 of 2014
To issue a Writ of Certiorarifed Mandamus, calling for the records relating to the impugned order passed by the 3rd respondent in his proceedings in O. mu. No. 5157/A4/2014 and quash the same as illegal and consequnelty direct the respondents to approve the appointment of Mrs.B. Jenita Sathiya Priya as B.T. Assistant (Science) without insisting for a pass in the TET Examination in light of the judgment of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs. Union of India, 2014 8 SCC 1.
WP(MD) No.16891 of 2014
To issue a Writ of Certiorarifed Mandamus, calling for the records relating to the impugned order passed by the 3rd respondent in his proceedings in O.Mu.No. 2585/A6/2014 dated 04.09.2014 and quash the same as illegal and consequnelty direct the respondents to approve the appointment of Mrs.G.Sheela Nahomi , as B.T. Assistant (History) by considering the proposal of the petitioner school dated 21,07.2014 without insisting for a pass in the TET Examination in light of the Judgment of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs. Union of India 2014 8 SCC 1 and pass such further or other orders.
WP(MD) No.16892 of 2014
To issue a Writ of Mandamus, directing the respondents to approve the appointment of the teaching staff in the schools under thepetitioner Diocese without insisting for qualification of the TET Examination and forbear the respondents from requiring such schools to comply with any provisions of the Right of Children to Free and Compulsory Education Act, 2009 in light of the Judgment of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs. Union of India, 2014 8 SCC 1.
WP(MD) No.16893 of 2014
To issue a Writ of Certiorarifed Mandamus, calling for the records relating to the impugned order passed by the 3rd respondent in his proceedings in O.Mu.No. 5156/A6/2014 dated 25.08.2014 and quash the same as illegal and consequnelty direct the respondents to approve the appointment of Mrs.R.Jeya Rani , as B.T. Assistant (Maths) without insisting for a pass in the TET Examination in light of the Judgment of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs. Union of India, 2014 8 SCC 1 .
WP(MD) No.16894 of 2014
To issue a Writ of Certiorarifed Mandamus, calling for the records relating to the impugned order passed by the 3rd respondent in his proceedings in O. mu. No. 4190/A2/2012 dated 15.09.2014 and quash the same as illegal and consequnelty direct the respondents to approve the appointment of Mrs.J. Nusrath Jahan as B.T. Assistant (English) by considering the proposal of the petitioner dated 20.08.2014 without insisting for a pass in the tET Examination in light of the Judgement of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs. Union of India, 2014 8 SCC 1.
WP(MD) No.16895 of 2014
To issue a Writ of Certiorarifed Mandamus, calling for the records relating to the impugned order passed by the 3rd respondent in his proceedings in A.thi.Mu. No. 3877/A3/2014 dated 13.09.2014 and quash the same as illegal and consequnelty direct the respondents to approve the appointment of Mrs. D.Mary Samathanam , as B.T. Assistant (History ) by considering the proposal of the petitioner school dated 21.07.2014 without insisting for a pass in the TET Examination in light of the Judgment of the Honourable Supreme Court in Pramati Education and Cultural Trust Vs Union of India 2014 8 SCC 1 and pass such further or other orders.
WP(MD) No.20411 of 2014
To issue a writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.(Ms)No.181, Schol Education ( C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 25.6.2014, in Na.Ka.No.8260/A4/2014,on the file of the 4th respondent and quash the same in respect of the petitioner , directing the respondents to approve the appointment of the petitioner as B.T. .Assist. (Science) in Carmel Hr. Sec. School, Nagercoil-629 004, Kannyakumari District, w.e.f. 09.02.12 with all service benefits in the light of the judgment of the Constitution Bench of the Honble Apex Court in Pramati case as reported in (2014) 4 MLJ 486 (SC).
WP(MD) No.20412 of 2014
To issue a writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.(Ms)No.181, Schol Education ( C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 25.6.2014, in Na.Ka.No.8260/A4/2014,on the file of the 4th respondent and quash the same in respect of the petitioner , directing the respondents to approve the appointment of the petitioner as B.T. .Assist. (English) in Carmel Hr. Sec. School, Nagercoil-629 004, Kannyakumari District, w.e.f. 01.06.12 with all service benefits in the light of the judgment of the Constitution Bench of the Honble Apex Court in Pramatic case as reported in (2014) 4 MLJ 486 (SC)
WP(MD) No.21487 of 2014
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued by the 3rd Respondent District Educational Officer in A. Thi.Mu. No. 4100/Aa3/2013 dated 20.09.2013 quash the same and further direct the 3rd Respondent District Educational Officer to approve forthwith the appointment of the petitioner as Tamil Pandit in the 4th Respondent school w.e.f. the date of the petitioner s appointment on 06.07.2012 with all attendant benefits including the arrears of salary and allowance.
WP(MD) No.1328 of 2015
To issue an appropriate writ order or direction in the nature of a WRIT OF CERTIORARIFIED MANDAMUS calling for the records relating to the impugned proceedings issued by the 3rd respondent District Educational Officer in O.Mu.No.9153/Aa1/2013 dated 1.04.13, quash the same and further direct the 3rd respondent District Educational Officer to approve forthwith the appointment of the petitioner as BT Assistant (Science) in the 4th respondent school w.e.f.the date of petitioner s appointment viz., 23.2.2011 with all attendant benefits including the arrears of salary and allowance and pass such further or other suitable order orders as this Honourable Court.
WP(MD) No.1711 of 2015
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the Impugned Proceedings issued byt he 4th respondent Additional Assistant Elementary Educational Officer in O. Mu. No. 869/A1/2012 dated 05.12.2012 decling to approve the appointment of the petitioner as Secondary Grade Teacher in the 6the respondent school, quash the same and further direct the 3rd respondent District Elementary Educational Officer to approve forthwith the appointment of the petitioner as Secondary Grade teacher in the 6th respondent school namely, RC Primary School, Keezha Kadayam, Tirunelveli, w.e.f., the date of her appointment on 10.07.2012 with all attendant benefits including arrears of salary and allowances.
WP(MD) No.2404 of 2015
To issue a writ of Mandamus directing the 3rd respondent District Elementary Educational Officer to approve forthwith the appointment of the petitioner as secondary Grade Teacher in the 6th respondent School namely, RC Middle School, Thalarkulam, Singamparai post, Tirunelveli District W.e.f. the date of her appointment on 12.08.2011 with all attendant benefits including the arrears of salary and allowance in the light of the judgement rendered by the Honble Supreme Court in Paramati Educational and Cultural Trust and others Vs the Union of India and other reported in (2014) 4 MLJ 486 (SC) and pass such further or other suitable order/orders.
WP(MD) No.3762 of 2015
To issue a Writ of Mandamus, forbearing the Respondents 3 and 4 from removing the Petitioner from the post of Secondary Grade Teacher in the 4th Respondent School on the ground of not passing Teachers Eligibility Test and pass such further or other orders.
WP(MD) No.4137 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records relating to the impugned order passed by the 3rd respondent vide Aa.Thi.Mu.No. 4593/A2/2014 dated 15.10.2014 and quash the same and consequently direct the 3rd respondent approve the appointment of Mr, Sam Jeffry Srinivasagam as B.T. Assistant (Tamil) in the petitioner school based on the proposal submitted by the petitioner school and with all consequental benefits.
WP(MD) No.4138 of 2015
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the impugned order passed by the 3rd respondnet vide Aa.Thi.MU.No.2715 /Aa4/2014 dated 11.8.2014 and quash the same and consequently direct the 3rd Respondent to approve the appointment of Mrs. Grace Revathy as Secondary Grade Teacher in the Petitioner School based on the proposal submitted by the petitioner school and with all consequential benefits and pass such other order or orders.
WP(MD) No.4139 of 2015
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the impugned order passed by the 3rd respondnet vide Aa.Thi.MU.No. 415/A2/2014 dated 30.12.2014 and quash the same and consequently direct the 3rd Respondent to approve the appointment of Mr. D.Vijaya Rathinaraj as Secondary Grade Teacher in the Petitioner School based on the proposal submitted by the petitioner school and with all consequential benefits and pass such other order or orders.
WP(MD) No.4140 of 2015
To issue a Writ of Certiorarified Mandamus, calling for the records relating to the impugned order passed by the 3rd respondnet vide O.Mu.NO.4718/Aa4/2014 dated 17.11.2014 and quash the same adn consequently direct the 3rd respondent to approve the appointment of Mrs. Angelin as B.T. Assistant (Maths) in the petitioner school based on the proposal submitted by the petitioner school with all consequential benefits.
WP(MD) No.4711 of 2015
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the Impugned G.O. Ms. No. 181, School Education (C2) Department dated 15.11.2011 on the file of the 1st Respondent and the consequential proceedings dated 02.05.2013, in A. Thi. Mu. No. 5633/Aa3/2013, on the file of the 4th Respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner as B.T. Assistant (Social Science) in M.J. K.M.M.S.C. Higher Secondary School, Christhurajapuram, Marthandam Post, Kanyakumari District - 629 165, w.e.f. 01.02.2012 with all service benefits in the light of judgment of the Constitution Bench of the Honourable Apex Court in as reported in 2014(4)MLJ 486 (SC)
WP(MD) No.6929 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O. Ms. No 181, School Education (C2) Department, dated 15.11. 2011, on the file of the 1st respondent, and the consequential proceedings dated 12.12.12, in A. Thi. Mu. Ka. Nao 1119/ A1/ 2012, on the file of the 4th respondent and quash the same in respect of teh petitioner, directing the respondents to approve the appointment of the petitioner Ms. Michael Mary, as B.T Assistant (Tamil) in R.C. Middle School, East Gate, Madurai District- 625 001, with all service benefits.
WP(MD) No.7201 of 2015
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the impguned G.O. Ms. NO. 181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st Respondent and the consequential proceedings dated 04.01.2013 in A.Thi.Mu.NO. 5817/AA2/2012 on the file of the 4th Respondent, and quash the same in repsect of the petitioenr, directing the Respondents to approve the appointment of the petitioner Mr.O.Muthukumar, as B.T Assistant (History) in Sahaya Rani Higher Secondary School, Susaiapparpattanam 630 551 Sivagangai District w.e.f. 05.06.2012 with all service benefits and pass such further or other orders.
WP(MD) No.7202 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O. Ms.NO. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 04.01.2013, in A. Thi. Mu. No. 5816/AA2/2012, on the file of the 4th respondent, and quash teh same in respect of the petitioner, directing the respondents to approve teh appointment of the petitioner Mrs. S. Alphonsa, as B.T. Assistant (Science) in Sahaya Rani Higher Secondary School, Susaiapparpattanam- 630 551, Sivagangai District , w.e.f. 05.06.2012 with all service benefits.
WP(MD) No.7236 of 2015
To issue a Writ of Certiorarifed Mandamus or any other appropriate writ or order or direction in the nature of a Writ calling for the records pertaining to the impugned G.O.MS.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dt.17.03.2015 in O.Mu.No.1262/AA1/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Janet, as B.T.Assistant(History) in ST.Josephs Higher Secondary School, Koottapuly 627 127, Thirunelveli Dist with all service benefits.
WP(MD) No.7247 of 2015
To issue a Writ of Certiorarified Mandamus or any other appropriate Writ or order or direction in the nature of a Writ Calling for the records pertaining to the impugned G.O.(Ms.) No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 21.03.2013, in O.Mu.No. 8883/AA4/2012, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr. J.Britto Amalavedha Raj, as B.T. Assistant (Maths) in St. Britto Higher Secondary School, Gnanaolivupuram, Madurai District-625 016, w.e.f.02.08.2012 with all service benefits.
WP(MD) No.7248 of 2015
To issue a Writ of Certiorarified Mandamus or any other appropriate writ or order or direction in the nature of a Writ calling for the records pertaining to the impugned G.O. (Mds) No. 181, Educationan (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 23.03.2015, in U.Mu.No. 1486/AA/2015, on the file 4th respondent and quash the same in respect of the petitioner, directing the respndents to approve the appointment of the petitioner Mr.S.Raja, as B.T. Assistant (History) in St.Britto Higher Secondary School, Gnanaolivupuram, Madurai District- 625 0146, w.e.f 11.02.2013 with all service benefits.
WP(MD) No.7249 of 2015
To issue a Writ of Certiorarified Mandamus or any other appropriate Writ or order or direction in the nature of a Writ Calling for the records pertaining to the impugned G.O.(Ms) No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 12.02.2015, in U.Mu.No. 835/AA5/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the peitioner Mr.P.Vijay, as B.T.Assistant (Science) in St.Britto Higher Secondary School, Gnanaolivupuram, Madurai Dist- 625 016 w.e.f.02.08.2012 with all service benefits.
WP(MD) No.10258 of 2015
To issue a Certiorarified Mandamus, calling for the records pertaining to the Impugned G.O. Ms. No. 181 School Education (C2), Department dated 15.11.2011, on the file of the 1st Respondent and the consequential Proceedings dated 26.05.2015 in O. Mu. No. 1151/AA4/2015, on the file of the 4th Respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs. Rex Acseelia, as B.T. Assistant (English) in Fatima Girls Higher Secondary School, Vallioor, Thirunelveli District, with all service benefits.
WP(MD) No.10259 of 2015
To issue a Certiorarified Mandamus, calling for the records pertaining to the Impugned G.O. Ms. No. 181 School Education (C2), Department dated 15.11.2011, on the file of the 1st Respondent and the consequential Proceedings dated 26.05.2015 in O. Mu. No. 1324/AA4/2015, on the file of the 4th Respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. Roja Xavier Selvi, as B.T. Assistant (Maths) in Fatima Girls Higher Secondary School, Vallioor627 117, Thirunelveli District, with all service benefits.
WP(MD) No.10260 of 2015
To issue a Certiorarified Mandamus, calling for the records pertaining to the Impugned G.O. Ms. No. 181 School Education (C2), Department dated 15.11.2011, on the file of the 1st Respondent and the consequential Proceedings dated 26.05.2015 in O. Mu. No. 1323/AA4/2015, on the file of the 4th Respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.Grace Santhi, as B.T. Assistant (History) in Fatima Girls Higher Secondary School, Vallioor 627 117 Thirunelveli District, with all service benefits.
WP(MD) No.10319 of 2015
To issue a writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, school Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent , and the consequential proceedings dated 28.11.2012 , in A.Thi Mu.NO.2031/A1/2012 , on the file of the 4th respondent and quash the same in respect of the petitioner , directing the respondents to approve the appointment of the petitioner Mrs.. R. Shoba Shanthini, as Secondary Grade Assistant in St. Antony, Middle School, Karankadu, Nanguneri 627 108, Thirunelveli District , with all service benefits.
WP(MD) No.11022 of 2015
To issue a writ of Mandamus directing the respondents 1 to 4 to grant approval to the petitioners appointment as Secondary Grade Assistant in the 5th respondent minority aided school in view of the verdict of five judges of Constitution Bench of the Honble Supreme Court of India dated 06.05.2014 in W.P.(C) 416 of 2012 etc., Batch and pass such further or other order.
WP(MD) No.11171 of 2015
To issue a writ of Certiorarified Mandamus , calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent , and the consequential proceedings dated 26.4.2013, in O.Mu.No.1975/AA1/2012, on the file of the 4th respondent and quash the same in respect of the petitioner , directing the respondents to approve the appointment of the petitioner Sr. Jeyakani, as B.T. Assistant (Science) in St. Xaviers Middle School, Irudayakulam, Vikkaramasingapuram -627 425, Thirunelveli District. w.e.f. 15.06.2011, with all service benefits.
WP(MD) No.11172 of 2015
To issue a Writ of Certiorarified Mandamus writ calling for the records pertaining to the impugned G.O.Ms.No.181, School Educaiton (C2) Department dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 3.12.12 in A.Thi,Mu.Na.Ka.No.212/AA1/2 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.A.Antonys Middle School, Puchikadu 628 655, Sathankulam, Tuticorin District w.e.f.24.7.12 with all service benefits.
WP(MD) No.11173 of 2015
To issue a Writ of Certiorarified Mandamus , calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 03.12.12, in A.Thi.Mu.No. 212/AA1/12, ont he file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.v. Jemma Paul Kavitha, as B.T.Assistant (Science) in St. Antony s Middle School, Puchikadu - 628 655, Sathankulam, Thirunelveli District. w.e.f. 01.08.2012, with all service benefits.
WP(MD) No.11174 of 2015
To issue a writ of Certiorarified Mandamus , calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent , and the consequential proceedings dated11.06.2015 , in O.Mu.No.2296/A4/2015 , on the file of the 3rd respondent and quash the same in respect of the petitioner , directing the respondents to approve the appointment of the petitioner directing the respondents to approve the appointment of the petitioner Mrs. R. Rani as B.T. Assistant(Tamil) in Holy Redeemer s Middle School, Palakkarai, Tiruchiraplli-620 008, w.e.f. 10.06.2013, with all service benefits .
WP(MD) No.11175 of 2015
To issue a Writ of Certiorarified Mandamus writ calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.I.Philominal as B.T.Assistnat (Tamil) in St.Joseph s Higher Secondary School, Pothamettupatty Manapparai 621 306, w.e.f. 11.6.2013 with all service benefits.
WP(MD) No.11176 of 2015
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 04.09.2013,in Na.Ka. No. 675/A2/2013, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. Arul Mozhi, as Secondary Grade Teacher in R.C. Middle School, Chidambarapuram - 627 754, Kuruvikulam - via, Thirunelveli District, w.e.f. 05.06.2012, with all service benefits.
WP(MD) No.11211 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.M.S.No.181, School Education (c2) Department, dated 15.11.2011 on the file of the 1st Respondent, and the consequential proceedings dated 28.5.2013 in O.MU.No.996/AA1/2013 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.S.Jose Princy, as B.T.Assistant (Science) in St.Theresas RC Middle School, Pushpavanam 627 109, Tirunelveli Dist with all service benefits.
WP(MD) No.15260 of 2015
To issue a Writ of Certiorarified Mandamus or any other appropriate writ or order or direction in the nature of a Writ calling for the records pertaining to the Impugned G.O.Ms. No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st Respondent, and the consequential proceedings dated 13.07.2015 in Na.Ka.No. 611/A1/2015, on the file of the 4th Respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the Petitioner Mrs, A.Antony Amala Sanhti Princy, as Secondary Grade Assistant in St. Thomas R.C.Primary School, Kooduthalai - 627 651, Thirunelveli District w.e.f 09.10.2012, with all service benefits.
WP(MD) No.15261 of 2015
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 14.07.2015 in O.Mu.No.333/AA1/2015 on the file of the 4th respondent and quash the ssame in respect of the petitioner directing the respondents to approve the appointment of the petitioner Ms.P. Merry Joy, as Secondary Grade Assistant in St. Sebastians Middle School, Vembar 628 906, Tuticorin District, with all service benefits.
WP(MD) No.15263 of 2015
To issue a Writ of Certiorarified Mandamus or any other appropriate writ or order or direction in the nature of a Writ calling for the records pertaining to the impugned G.O Ms. No.181, School Education (C2) Department, dated 15.11.2011, on the file for the 1st respondent, and the consequential proceedings dated 21.07.2015, in Na.Ka.No. 443/A2/15, on the file of the 4th Respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr. G.Antonysamy, as Secondary Grade Teacher in R.C.Primary School, Azhagunatchiyarpuram West, Chidambarapuram - 627 754, Thirunelveli District w.e.f. 11.07.2012, with all service benefits.
WP(MD) No.15299 of 2015
To issue a Writ of Certiorarified Mandamus or any other appropriate writ or order or direction in the nature of a Writ Calling for the records pertaining to the impugned G.O. Ms.No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner SR. Chinnaponnu, as Secondary Grade Teacher in St. Therasa Primary School, Malayadipatti, Manjampatti -Via, Manaparai - 621 307, Thiruchirappalli, W.e.f 02.06.2012, with all service benefits.
WP(MD) No.15318 of 2015
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 30.11.2013 in O.Mu.No.362/A4/2013 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.H.Manjula Rajam, as B.T. Assistant (Science) in St.Antonys High School, Kalyanipuram, Karuthapillayur, Tirunelveli District 627 418 with all service benefits.
WP(MD) No.16621 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 16.07.2015, in A. Thi. Mu. No. 4042/A1/2015, on the file of the 4th respondent and quash the same in respect of the petitioner directing the respondents to approve the appointment of the petitioner Mrs.S.Kitheri Sugirtha Mary, as B.T. Assistant (Tamil) in the 5th respondent school.
WP(MD) No.16622 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 26.08.2015, in O.Mu. No. 4584/AA4/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.Vimala Jeya Rackini, as B.T. Assistant (Maths) in the 5th respondent school w.e.f. 04.06.14.
WP(MD) No.16623 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 26.08.2015, in O.Mu. No. 4584/AA4/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.S.Gnanamani, as B.T. Assistant (Science) in the 5th respondent school w.e.f. 04.06.14.
WP(MD) No.16650 of 2015
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent, and the consequential proceedings dated 31.07.2015 in A.Thi.Mu.No.330/A1/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.R.Vargees Raja, as B.T. Assistant(Science) in St.Josephs Middle school w.e.f. 24.06.2013.
WP(MD) No.22079 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 10.07.2015, in Na.Ka.No.3753/AA2/2015, on the file of the 4th respondent, and quash same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.M.Dhanalakshmi, as B.T.Assistant (History) in Diraviam Girls Higher Secondary School, Kamalapuram, Mettur Gate (Po.), Dindigul Dist, w.e.f. 10.07.2013.
WP(MD) No.22080 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 26.08.2015 in O.Mu.No.4135/AA5/2015, on the file of the 4th respondent and quash same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.X.Mary Melcy, as B.T.Assistant (English) in Holy Redeemers Girls Higher Secondary School, Palakkarai, Tiruchirapalli-620 008, w.e.f 01.06.2015 with all service benefits.
WP(MD) No.22081 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department dt.15.11.2011 on the file of the 1st respondent, and the consequential proceedings dt.26.08.2015 in O.Mu.No.4138/AA5/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner A.Kulandai Therese as B.T.Assistant(Science) in Holy Redeemers Girls Higher Secondary School, Palakkarai, Tiruchirapalli 620 008 w.e.f.01.06.2015 with all service benefits.
WP(MD) No.22082 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 30.06.2015 in A.Thi.Mu. No.127/A1/2015, on the file of the 4th respondent and quash same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Pushpakala, as Secondary Grade Teacher in Loyola Convent Primary w.e.f. 03.07.2012 with all service benefits.
WP(MD) No.22083 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department dt.15.11.2011 on the file of the 1st respondent, and the consequential proceedings dt.21.04.2015 in O.Mu.No.7128/AA4/2011, on the file of the 3rd respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner J.Jacquline as B.T.Assistant(Science) in Holy Family Middle School, Vadakkankulam 627 116, Tirunelveli Dist w.e.f.29.7.2011.
WP(MD) No.22084 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 15.05.2015 in O.Mu.No.624/AA1/2015, on the file of the 4th respondent and quash same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Pushpalatha, as B.T.Assistant (Science) in R.C.Middle School, Sebathiapuram-628 251 with all service benefits.
WP(MD) No.22085 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dt.15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 24.09.2015, in O.Mu.No.3755/A4/2014, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner J.Preeth Navila, as B.T.Assistant(Science) in the 5th respondent school w.e.f. 04.10.2012.
WP(MD) No.22212 of 2015
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 20.12.2012 in O.Mu.No.7106/AA1/12, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs. I. Arul Isabella Rani, as B.T. Assistant(Tamil) in St. Josephs Hr. Sec. School w.e.f. 11.06.2012.
WP(MD) No.22214 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.(Ms).No.181, School Education (c2) Department, dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 06.11.2014 in Na.Ka.No.5454/AA5/2013, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.I.Joseph Rajan, as B.T.Assistant (Science) in the 5th respondent school w.e.f. 22.07.2013.
WP(MD) No.22215 of 2015
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 07.10.2015 in O.Mu.No.4668/AA1/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Rev.Bro.D. Michael John Paul as B.T. Assistant (English) in R.C. Susai Higher Secondary School w.e.f. 03.06.2014.
WP(MD) No.22216 of 2015
To issue a Writ of Certiorarified mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department dt.15.11.2011, on the file of the 1st respondent, and the consequential proceedings dt.26.10.2015 in O.Mu.No.800/AA1/2015, on the file of the 4th respondent and quash the same in respect of the petitioner directing the respondents to approve the appointment of the petitioner Mr.Arthur Aruptharaj as Secondary Grade Teacher in R.C.Primary School w.e.f. 22.03.2013.
WP(MD) No.22219 of 2015
To issue a Writ of Certiorarified mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department dt.15.11.2011, on the file of the 1st respondent, and the consequential proceedings dt.30.06.2015 in A,Thi.Mu.No.125/A1/2015, on the file of the 4th respondent and quash the same in respect of the petitioner directing the respondents to approve the appointment of the petitioner Ms.R.Annie Pushpam as Secondary Grade Teacher in Loyola Convent Primary School, Palayamkottai 627 002, w.e.f. 02.09.2010.
WP(MD) No.22315 of 2015
To issue a writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 30.06.2015, in A.Thi.Mu.No.128/A1/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner M.Esther Devakirubai, as Secondary Grade Teacher in Loyola Convent Primary School, Palayamkottai 627 002, Tirunelveli District, w.e.f.01.11.2012, with all service benefits.
WP(MD) No.22316 of 2015
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent, and the consequential proceedings dated 22.08.2013 in O.Mu.No.3974/AA1/13 on the file of the 3rd respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.D.Lawrence, as B.T. Assistant(Maths) in R.C.Middle School, Chidambarapuram, Trichi District, w.e.f. 22.06.2012.
WP(MD) No.22317 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O. Ms. No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 30.06.2015, in A.Thi.Mu.No.126/A1/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Ms.F.Esther Mary, as Secondary Grade Teacher in Loyola Convent Primary School, Palayamkottai 627 003, Tirunelveli District, w.e.f. 18.01.2011.
WP(MD) No.22608 of 2015
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 10.05.2013 in O.Mu.No.5520/A5/2013, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.J. Maria Pushpa Daisy as Tamil Pandit in Child Jesus Girls Higher Secondary School, Palayamkottai, Tirunelveli District, w.e.f. 01.06.2012.
WP(MD) No.23555 of 2015
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 31.08.2015, in O. Mu. No.3454/AA4/2015, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.P.Ruth Boomiga Mary, as B.T.Assistant (Science) in the 5th respondent school, w.e.f. 01.06.2015.
WP(MD) No.23565 of 2015
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 17.07.2015 in Na.Ka.No.633/A1/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Ms.J.A.Joseph Hensi Sakila as Secondary Grade Assistant in the 5th respondent school w.e.f. 16.07.2014.
WP(MD) No.16 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dt.15.11.2011, on the file of the 1st respondent, and the consequential proceedings dt.31.07.2015 in A.Thi.Mu.3901/A4/15, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.S.Alwin Mary, as B.T.Assistant (Science) in Holy Cross Girls Hr.Sec.School, Teppakulam, Tiruchirapalli, w.e.f. 02.06.2015.
WP(MD) No.17 of 2016
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 07.12.2015 in A.Thi.Mu.No.80/A1/2014, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.A. Dhana Selvi as Secondary Grade Assistant in Seven Dolours Primary School, Palayamkottai, Tirunelveli, w.e.f. 02.04.2012.
WP(MD) No.978 of 2016
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 22.04.2014 in O.Mu.No.1746/A4/2014, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Smt. J. Perma Kala, as B.T.Assistant(Tamil) in St. John Vianneys Girls Secondary School, Palliyadi 629 169, Kanniyakumari District, w.e.f. 01.06.2012.
WP(MD) No.1276 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the Impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 18.12.2015 in O.Mu.No.5475/A5/2015, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Jacklin Mary Selvam, as B.T. Assistant (History) in the 5th respondent school, w.e.f. 03.07.2014.
WP(MD) No.1278 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dt.18.12.2015 in O.Mu.No.5473/A5/2015, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.J.Gnana Rani, as B.T.Assistant (Tamil) in the 5th respondent school, w.e.f. 04.06.2015.
WP(MD) No.1279 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 01.12.2015 in AThi.Mu.No.5818/AA3/2015, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Ms.A.Amala Ezhil, as B.T.Assistant (Social Science) in the 5th respondent school, w.e.f. 14.10.2015.
WP(MD) No.1367 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the Impugned G.O. Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 11.01.2016 in O.Mu.No.56/A1/2016, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.E.Daisy, as Secondary Grade Teacher in the 5th respondent school, w.e.f. 02.09.2011.
WP(MD) No.1668 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dated 15.11.2011, on the file of the 1st respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.Antony Arockia Jesintha as B.T.Assistant (Science) in Fatima Girls Higher Secondary School, Vallioor 627 117, Thirunelveli District w.e.f.10.06.2015, with all service benefits.
WP(MD) No.1669 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 08.12.2015 in Mu.Mu.No.5470/AA1/2015, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner, Mrs.P.Sajitha, as BT Assistant (Science) in the 5th respondent school, w.e.f. 01.06.2012.
WP(MD) No.1763 of 2016
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 on the file of the 1st respondent and the consequential proceedings dated 02.12.2015 in A.Thi.Mu.No.336/A1/2015 on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. Lillis Mary as Secondary Grade Assistant in the 5th respondent school, w.e.f. 04.06.2015.
WP(MD) No.1784 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dt.15.11.2011, on the file of the 1st respondent and the consequential proceedings dt.14.12.2015 in O.Mu.No.4664/AA4/2015 , on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.J.Kanista as B.T.Assistant (Science) in St.Aloysius Girls Higher Secondary School, Thoothukudi 628 001, Thoothukudi District w.e.f. 06.02.2014.
WP(MD) No.1787 of 2016
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 01.10.2015 in O.Mu.No.3297/AA1/2014, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs. R.V.Celin, as B.T. Assistant (Tamil) in the 5th respondent school, w.e.f. 01.07.2013.
WP(MD) No.1798 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dt.15.11.2011, on the file of the 1st respondent and the consequential proceedings dt.04.01.2016 in O.Mu.No.6412/AA1/2015 , on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.E.Beula Florence Ciciliya as B.T.Assistant (Science) in the 5th respondent school, w.e.f. 01.06.2015.
WP(MD) No.1808 of 2016
To issue a Writ of Certiorarified Mandamus, calling for the records pertaining to the impugned G.O.Ms.No. 181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Ms.V.Kamala Devi, as Secondary Grade Assistant in St.Antonys Primary School, Vowalthothy post, Tuticorin District, w.e.f 16.12.2013.
WP(MD) No.1818 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department dt.15.11.2011, on the file of the 1st respondent and the consequential proceedings dt.21.01.2016 in A.Thi.Mu.No.417/AA4/2016, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.R.Vennila as B.T. Assistant (Tamil) in the 5th respondent school, w.e.f. 22.06.2013.
WP(MD) No.1854 of 2016
to issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 21.01.2016, in A.Thi.Mu.No.415/AA4/2016, on the file of the 1st respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of G.Sangeetha, as BT Assistant (Science) the 5th respondent school, w.e.f. 01.06.2012.
WP(MD) No.1902 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department dt.15.11.2011, on the file of the 1st respondent and the consequential proceedings dt.14.01.2016 in O.Mu.No.6242/A5/2015, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mrs.A.Vincent Rexita, as B.T.Assistant(Science) in the 5th respondent school, w.e.f. 25.06.2014.
WP(MD) No.2167 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department dt.15.11.2011, on the file of the 1st respondent and the consequential proceeding dt.14.11.2012 in A.Thi.Mu.No.6729/A3/2012 on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr.Alberal as B.T.Assistant(Maths) in the 5th respondent school, w.e.f. 01.09.2012.
WP(MD) No.6729 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent, and the consequential proceedings dated 23.02.2016 in A.Thi.Mu.No.56/A4/2016, on the file of the 4th respondent and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Sr. Flora Mary as Secondary Grade Assistant in St. the 5th respondent school, w.e.f. 01.07.2015.
WP(MD) No.6730 of 2016
To issue a WRIT OF CERTIORARIFIED MANDAMUS calling for the records pertaining to the impugned G.O.Ms.No.181, School Education(C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 07.12.2015 in O.Mu.No.7580/AA3/2015, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner SR.B.Siluvai Sagaya Anitha, as B.T. Assistant (Social Science) in the 5th respondent school, w.e.f. 01.09.2015.
WP(MD) No.6750 of 2016
To issue a Writ of Certiorarified Mandamus calling for the records pertaining to the impugned G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, on the file of the 1st respondent and the consequential proceedings dated 10.02.2016 in O.Mu.No.4342/AA2/15, on the file of the 4th respondent, and quash the same in respect of the petitioner, directing the respondents to approve the appointment of the petitioner Mr.C.Mohan, as B.T.Assistant (English) in the 5th respondent school, w.e.f. 17.09.2014.
Mr.Aravind Pandian AAG
Asst. by Mr.T.N.Rajagopalan,
Spl G.P. & Mr.K.Karthikeyan GA For Appellants in
WA 213/16 & 572/16 WA (MD)
921/13 & for State of T.N.
in all WPs.
Mr.A.S. Kazer For Petitioner in W.P.Nos.
11983/13, 7855/15, 12306/15
T.Dharani For Petitioner in W.P.Nos.
11922 to 11925/15
S.Sounthar For Petitioner in W.P.Nos.
17100, 18885
Thenmozhi Shivaperumal For Petitioner in W.P.Nos.
23507, 23508 of 2015
P.Godson Swaminathan For Petitioner in W.P.Nos.
12371 to 12374 of 2014
V.Thirupathi For Petitioner in W.P.Nos.
20620 & 20602 of 2015
K.H. Ravikumar For Petitioner in W.P.Nos.
17799/13, 25766/14, 12718/15
G.Sankaranan For Petitioner in W.P.Nos.
16219, 16220, 19071/15
P.Mahalakshmi For Petitioner in W.P.No.
10884/14
S.N. Ravichandran For Petitioner in W.P.Nos.
14976, 16519/16
P.Gurunathan For Petitioner in W.P.No.
6193/15
A.Immenuel For Petitioner in W.P.Nos.
33133 & 33134 WP (MD)
10001/14
J.Antony Jesus For Petitioner in W.P.No.
13970/15
Edward Stanley For Petitioner in W.P.Nos.
23319/15 4267, 4268,
6108, 6109
Mr.Dr.Fr.A.Xavier Arularj,
Sr.Cl. for A.Arulmary
For Petitioner in W.P.Nos. 17941 to 17944, 20929 to 20931, 21076 to 21078, 21229, 21388, 21400, 21677, 21678, 21914, 21989, 22166, 22178, 22208, 22209 to 22211, 22364, 22368, 22612 to 22615, 22797, 22831, 22832, 23084, 23086, 23087, 23301 to 23305, 23405, 23892, 23895, 23896, 23897, 23901, 24067, 24069 to 24073, 24100, 32098 to 32102, 32104, 32105, 32543, 32554 to 32556, 34581 to 34584 of 2013, 11277, 28724, 28726, 31384, 32693/14, 6780 to 6786, 6843 to 6849, 7832, 7833, 7837, 7838, 8101, 10212 to 10217, 11926 to 11928, 11929 to 11931, 12406, 12566 to 12570, 12571 to 12576, 12733 to 12738, 12798 to 12800, 12998 to 13002, 19156 to 19158, 20721 to 20723, 21943, 34082, 34083, 38629, 39286, 39287/15, 2909 to 2911, 7332, 7333, 8557, 12095 to 12098/16, 16223 to 16227/15, 25977/15, 469/16, 1237 to 1239/16, 3474/16, 9839, 14093 to 14095, 16320 to 16325, 17099 to 17101/16.
WP (MD Matters)
19114/13, 19164, 19176, 19177, 19178, 19179, 19187, 19265
S.Arunchalam Associates For Petitioner in W.P.No.
7613/13
S.M.S.Johny Basha For Petitioner in W.P.No.
19510
M.J. Shabu Jose For Petitioner in W.P.No.
12502/13
T.A. Ebenezer For Petitioner in W.P.No.
19444/13
B.S. Metitue For Petitioner in W.P.No.
5262/14
C.S.Associates For Petitioner in W.P.Nos.
19036 to 19039/13, 19303
V.Achuthan For Petitioner in W.P.No.
19531/14
T.Antony Arulraj For Petitioner in W.P.Nos.
19134, 19163/13, 19505,
6192, 6271, 19151/13
N.Dilipkumar For Petitioner in W.P.No.
11114/14
Mr.Dr.Fr.A Xavier Arulraj
Sr Cl. for Mr.V.John Kennedy
For Petitioner in W.P.Nos. 19141 to 19147, 19270, 19456, 19476, 3683/14, 20411, 4711, 6929, 7201, 7202, 7236, 7247, 10258 to 10260/15, 10319, 11171 to 11170, 15260 to 15261, 15263, 15299 15318, 16621 to 16623, 16650, 22079 to 22085, 22212, 22214, 22215, 22216, 22219, 22315 to 22317, 22608, 23555, 23565/15 16/16, 17/16, 978, 1276, 1278, 1367, 1668, 1669, 1763, 1784, 1787, 1798, 1808, 1818, 1854, 1902, 2167, 6729, 6730, 6750/16
Madurai Matters Appearance
T.Lajapathiraj For Petitioner in W.P.No.
17051/12, 7573 & 7574/13,
18642, 18643, 11049/16
S.Subbiah For Petitioner in W.P.No.
1862 to 1866/13
R.Karunanidhi For Petitioner in W.P.No.
5423 to 5425/13
S.Xavier Rajini
For Petitioner in W.P.No. 6417 to 6419/13, 6420, 7040, 7042, 7043, 7044, 7046, 7047, 7078, 7340, 7341, 7661, 7662, 7663, 7666, 18165, 19040 to 19064/13, 19371, 19385, 18702, 6070/14, 7417/14, 1711, 2404, 11668/13
Mr.Ajmal Khan
Sr. Cl. for
Ajmal Associates For Petitioner in
WP (MD)Nos.16887 to 16895/14
Cibi Chakravarthy For Petitioner in W.P.Nos.
12371/14, 21487/14, 1328/14
S.Shanmugavel For Petitioner in W.P.No.
3762/15
Anwar Sameem For Petitioner in W.P.No.
4137/15
T.Lenin Kumar For Petitioner in W.P.No.
11022/15
T.Ponramkumar For Petitioner in W.P.No.
19154/13
R.Kamaraj For Respondent 1 in W.A.No.
213/16
R.Sasidharan For Respondent 1 in W.A.No.
572/16
M/s. Paul & Paul For Respondent 5 in W.P.No.
10884/14
M.Sathyamoorthy For Respondent 1 in W.A.(MD)
No. 921/13
Mr.Dr.Fr.A.Xavier Arulraj
for Mr.John Kennedy
For Respondent 5 in W.P.No. 21677 & 21678/13, 22208/13, 22209/13, 22211/13, 22364/13, 22368, 22797, 22831, 23086/13, 23897 to 23899, 24667, 24100/13, 28726/14, 31384/14, 6843 to 6849/15, 6850 to 6856, 7832/15, 10212 to 10217/15, 11926/15, 11931/15, 38629/15
Mr.Dr.Fr.A.Xavier Arulraj
for Mr.John Kennedy For Respondent 6 in W.P.No.
23084/13, 23301/13,
23405/13, 23892/13, 23897/13
P.Balamurali For Respondent 4 in W.P.No.
25766/14, 12718/15
S.Chellapandian For Respondent 4 in W.P.(MD)
No. 5423 to 5425/13
C.K.M.Appaji For Respondent 7 in W.P.No.
38629/15
P.Godson Swaminathan For Respondent 5 in W.P.No.
23319/15
M.Govindaraj
G.P. (Pondi) For Respondent 1 to 5 in
W.P.No.12798 to 12800/15
P.Antony Dorothy
For Respondent 5 in W.P.(MD)Nos. 6929/15, 7201, 7236, 7247 to 7249, 10258 to 10260/15, 10319, 11171 to 11176, 11211/15, 15261, 15263, 15318, 16621 to 16623, 22079 to 22085, 22214 to 22216, 22219, 22315, 22217, 22608, 23565/15, 17/16, 1669, 1763, 1787, 1818, 1854, 1902/ 16
For Respondent 6 in W.P.(MD)No. 15299 /16
J U D G M E N T
HULUVADI G.RAMESH,J The writ appeals have been filed by the Government challenging the interim direction of a learned single Judge directing the respondents therein/ educational authorities to grant temporary approval to the writ petitioners for a period of five years to pay the salary for the teachers employed by them.
2. The writ petitions, including the writ petitions before the Madurai Bench, have been filed
(i) challenging the rejection of approval of appointment of Teachers who did not qualify themselves with Teacher Eligibility Test and consequently, to accord approval of their appointment;
(ii) seeking approval of Teachers who had not qualified themselves with Teacher Eligibility Test and whose appointments were made prior to the prescription of Teacher Eligibility Test;
(iii) challenging the order of stoppage of salary and termination and obtained an interim direction to pay salary till five years;
(iv) challenging G.O.Ms.No.181, School Education, dated 15.11.2011 and the consequential order refusing to grant approval;
(v) challenging G.O.Ms.No.181, School Education, dated 15.11.2011 and also challenging the order of the educational authority refusing to grant approval by persons who passed Teachers Eligibility Test;
(vi) challenging G.O.Ms.No.181, School Education, dated 15.11.2011 and seeking approval of appointment of Teachers;
(vii) challenging G.O.Ms.No.181, School Education, dated 15.11.2011 and the consequential order directing the Teachers whose appointments were already approved, to complete Teachers Eligibility Test before 31.3.2015;
(viii) challenging G.O.Ms.No.181, School Education, dated 15.11.2011 as not applicable to the Minority Educational Institutions; and
(ix) challenging G.O.Ms.No.76 dated 18.3.2015 issued by the Puducherry Government.
3. The contesting respondents in the writ appeals and the writ petitioners are Teachers employed in the minority aided Schools. The writ petitioners and the contesting respondents in the appeals are working as Teachers in the minority schools, appointed as against the sanctioned posts. When the minority Schools sought approval of such appointment of Teachers, the authorities rejected the same on the ground that the Teachers who were appointed did not qualify themselves with Teacher Eligibility Test (in short "TET"). However, appointment of some of the Teachers who were not qualified with TET, was approved and they are receiving salary. Thereafter, the authorities cancelled the approval of some of the teachers. Some of the appointments were pending approval for long time, without any order of rejection. In some cases, they are receiving salary after obtaining an order of interim direction directing to pay salary to them and to qualify themselves with TET within five years. In three cases, approval of the appointment of Teachers in the Union Territory of Puducherry was not granted pursuant to G.O.Ms.No.76 dated 18.3.2015.
4. In the above backdrop, writ petitions are filed by the Teachers and minority Schools, either challenging the order of rejection of approval or challenging G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011, or challenging the order directing stoppage of salary or seeking approval of appointment, or challenging G.O.Ms.No.76 dated 18.3.2015, etc. and the present writ appeals are filed by the Government challenging the interim direction to grant temporary approval and to release the salary.
5. The main contention of Dr.Fr.A.Xavier Arulraj, learned senior counsel appearing for some of the writ petitioners is that any order emanated from the RTE Act, 2009 is not applicable to the minority Schools, both aided and unaided, as per the judgment of the Apex Court in Pramati Educational & Cultural Trust v. Union of India [(2014) 8 SCC 1] and therefore, G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 prescribing the minimum qualification of TET for appointment to the post of Teachers, which was passed pursuant to the RTE Act, 2009 and the notification issued by the NCTE, will not apply to the minority Schools.
6. The learned senior counsel contended that the State Government has no power to prescribe minimum qualification of TET in G.O.Ms.No.181 dated 15.11.2011, pursuant to the NCTE notification, when Section 23(1) of the RTE Act, 2009, states that only an Academic Authority authorised by the Central Government can lay down minimum qualifications, since the field is occupied by the Central Government.
7. It is also contended by the learned senior counsel that the Teachers are appointed in the aided minority Schools only if they possess the minimum qualifications prescribed under Section 19 read with Rule 15 and Annexure V of the Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 and Rules, 1974. Therefore, there is no necessity for the said Teachers to undergo TET.
8. The learned senior counsel contended that when G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 will not be applicable to the minority Schools, the rejection of approval of the appointments made by the minority Schools, as against the sanctioned and regular posts and stopping of payment of salary to those appointed persons, on the ground that they did not qualify themselves with TET, is arbitrary and is in violation of natural justice.
9. The learned senior counsel further contended that even assuming without admitting that G.O.Ms.No.181, School Department dated 15.11.2011 is applicable to the minority Schools, the action of the educational authorities in cancelling the approval already granted to some of the Teachers appointed in the minority Schools on the ground that they were not qualified with TET, is erroneous, particularly when the G.O. itself provides for five years time to those who are in employment, to qualify themselves with TET and in view of the fact that TET has not been conducted after 2013.
10. In respect of G.O.Ms.No.76 dated 18.3.2015 issued by the Union Territory of Puducherry is concerned, it is contended that when the RTE Act itself was held to be unconstitutional in respect of minority Schools, the consequential G.O. is also unconstitutional and therefore, the same has to be quashed.
11. In support of his contentions, the learned senior counsel relied upon the decisions of Jharkhand High Court in Anjum Firdaisi v. The State of Jharkhand [WP (S) No.6549 of 2013 dated 14.10.2014] and Aurangabad Bench of Bombay High Court in Anjuman Ishaat E Taleem Trust v. The State of Maharashtra [926 WP No.1164 of 2015 dated 08.5.2015].
12. The above arguments were adopted by the learned senior counsel and learned counsel appearing for the petitioners in the other writ petitions. They also relied upon the following decisions:
(i) State of Rajasthan v. R.S.Sharma & Co. [(1988) 4 SCC 353];
(ii) Harbhajan Singh v. State of Punjab [(2009) 13 SCC 608];
(iii) The Forum of Minority Institutions & Associations v. The State of Tamil Nadu [(2011) 1 CTC 162];
(iv) Pramati Educational & Cultural Trust v. Union of India [(2014) 8 SCC 1]; and
(v) Ashwini Thanappan v. Director of Education [(2014) 8 SCC 272].
13. In response to the above contentions, the learned Additional Advocate General contended that though it is held by the Apex Court in Pramati Educational & Cultural Trust v. Union of India [(2014) 8 SCC 1], that RTE Act, 2009 is not applicable to the minority Schools, the said decision will not take away the right of the Government to have uniformity in the minimum qualification to all the institutions in the State, in order to maintain the quality of education imparted to the students.
14. The learned Additional Advocate General further contended that Section 23(1) of the RTE Act, 2009, stipulates that all the State Governments have to recruit Secondary Grade and B.T. Assistants only by conducting Teacher Eligibility Test and prescribes TET as the minimum qualification. Since G.O.Ms.No.181 dated 15.11.2011 is a sequel to Section 23(1) of the RTE Act, 2009, the educational authorities have to conform to the same and therefore, the action of the educational authorities in rejecting the request for approval of the appointments cannot be said to be arbitrary and in violation of principles of natural justice.
15. The learned Additional Advocate General also contended that there is no quarrel as to the minimum qualifications prescribed by the Tamil Nadu Recognised Private Schools (Regulations) Act, 1973, and Rules, 1976, as contended on behalf of the petitioners. The Government issued G.O.Ms.No.181 dated 15.11.2011 only to ensure that the education imparted to the children is qualitative one. Therefore, it cannot be said that the Government has no power to issue such order when the said Act and Rules are in force.
16. It is the contention of the learned Additional Advocate General that the decision in Pramati Educational & Cultural Trust v. Union of India [(2014) 8 SCC 1] relied upon by the learned senior counsel for the petitioners cannot be applied to the case on hand, since the said case has been referred to the Bench of appropriate strength for further examination, in the case of Ashwini Thanappan v. Director of Education [(2014) 8 SCC 272] and therefore, the interim direction given by the learned single Judge is contrary to the decision of the Supreme Court.
17. It is the further contention of the learned Additional Advocate General that granting of interim order directing to release salary to the Teachers and granting time till 31.3.2015 to qualify themselves with TET tantamount to allowing the writ petition itself and therefore, the order of the learned single Judge granting interim direction has to be set aside.
18. As regards G.O.Ms.No.76 dated 18.3.2015 issued by the Government of Puducherry, the learned Additional Advocate General contended that the decision of the Union Territory of Puducherry to recognise only CTET conducted by the CBSE for the appointment of Teachers is only to have a uniform syllabus and therefore, the same cannot be termed as illegal and arbitrary.
19. In support of his contentions, he relied upon the following decisions:
(i) State of West Bengal v. Alpana Roy [(2005) 8 SCC 296];
(ii) Government of Andhra Pradesh v. K.Brahmanandam [(2008) 5 SCC 241];
(iii) Pramod Kumar v. UP Secondary Education Services Commission [(2008) 7 SCC 153];
(iv) Bhartiya Seva Samaj Trust v. Yogeshbhai Ambalal Patel [(2012) 9 SCC 310];
(v) State of Punjab v. Anita [(2015) 2 SCC 170];
(vi) Society for Unaided Private Schools v. Union of India [(2012) 6 SCC 1] and [(2012) 6 SCC 102];
(vii) Balwant Rai Saluja v. Air India Limited [(2014) 9 SCC 407]; and
(viii) Sindhudurg Zilla Shikshan Sanstha Chalak Mandal v. The Union of India [MANU/MH/3424/2015].
20. Before delving into the issues on hand, it is necessary to have a look at the background of G.O.
21. To provide free and compulsory education for all children up to the age of fourteen years is a constitutional dream. Article 45 of the Constitution, originally mandated the State to endeavour to provide, within a period of 10 years from the commencement of the Constitution, free and compulsory education for all children until they complete the age of 14 years. Article 45 was amended by the 86th Constitution Amendment Act, 2002. It reads as follows:
"The State shall endeavour to provide early childhood care and education for all children until they complete the age of fourteen years."
22. By the very same amendment, Article 21-A of the Constitution was inserted declaring that right to education of children from the age of six to fourteen is a fundamental right. Article 21A reads as under:
"Right to education.-
21A. The State shall provide free and compulsory education to all children of the age of six to fourteen years in such manner as the State may, by law, determine.".
23. Thus, the Parliament enacted the Right of Children to Free and Compulsory Education Act, 2009 (Act 35 of 2009), (for brevity "RTE Act") with the object of providing free and compulsory education to all children of the age of 6 to 14 years. The said Act came into force with effect from 01.04.2010. Section 23 of the RTE Act makes it compulsory for a person, who seek appointment in the schools covered under the RTE Act, to possess minimum qualification as laid down by the academic authority. Section 23 of the RTE Act reads as under:
"23. Qualifications for appointment and terms and conditions of service of teachers (1) Any person possessing such minimum qualifications, as laid down by an academic authority, authorised by the Central Government, by notification, shall be eligible for appointment as a teacher.
(2) Where a State does not have adequate institutions offering courses or training in teacher education, or teachers possessing minimum qualifications as laid down under sub-section (1) are not available in sufficient numbers, the Central Government may, if it deems necessary, by notification, relax the minimum qualifications required for appointment as a teacher, for such period, not exceeding five years, as may be specified in that notification:
Provided that a teacher who, at the commencement of this Act, does not possess minimum qualifications as laid down under sub-section (1), shall acquire such minimum qualifications within a period of five years."
24. As per Section 23(1) of the RTE Act, National Council for Teachers Education (in short 'NCTE') was authorized as academic authority by the Government of India in the notification dated 31.03.2010.
25. The Academic Authority, NCTE, has indicated that all the States in which teachers are recruited in future for the elementary segment should have passed the Teacher Eligibility Test to be conducted by the appropriate Government in accordance with the guidelines framed by the NCTE for this purpose. Accordingly, it issued a notification dated 23.08.2010 in terms of Section 23(1) of the RTE Act, laying down the minimum qualifications for a person to be eligible for appointment as a teacher in Classes I to VIII. Clause 1 of the said Notification prescribed the minimum qualifications for appointment to the post of teacher, both for Classes I to V and for Classes VI to VIII. A pass in the Teacher Eligibility Test, to be conducted by the appropriate Government, in accordance with the guidelines framed by the NCTE, was made as an essential condition for appointment as a teacher, both for Classes I to V and for Classes VI to VIII.
26. Thereafter, NCTE also issued a set of guidelines, by their Memorandum, dated 11.02.2011, for the conduct of the Teacher Eligibility Test. Paragraph 9 of the said guidelines issued on 11.02.2011 stipulated that a person who scores 60% and more in Teacher Eligibility Test will be considered as having passed the examination. Paragraph 9 also contained a small leverage for the grant of concession and it reads as follows:
"9. A person who scores 60% or more in the TET exam will be considered as TET pass. School managements (Government, local bodies, government aided and unaided)
(a) may consider giving concessions to persons belonging to SC/ST, OBC, differently abled persons, etc. In accordance with their extant reservation policy; (b) should give weightage to the TET scores in the recruitment process; however, qualifying the TET would not confer a right on any person for recruitment/employment as it is only one of the eligibility criteria for appointment."
27. Accepting the recommendation and the Notification issued by the National Council for Teacher Education, the Government of Tamil Nadu have also issued G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011.
28. G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011 reads as follows:-
The Right of Children to Free and Compulsory Education Act, 2009 was enacted by the Parliament in 2009 to provide for free and compulsory education to all children of the age of 6-14 years. The Act was published in the Gazette of India on 27th August 2009. Subsequently, the said Act was republished by the Government of Tamil Nadu in the Tamil Nadu Government Gazette on 24th February 2010. The said Act came into force with effect from 1st April 2010.
2. As per sub-section (1) of section 23 of the Right of Children to Free and Compulsory Education Act, 2009 (RTE) the National Council for Teacher Education (NCTE) has been appointed as the Academic Authority by Government of India. The said Academic Authority has indicated to all the States that the teachers to be recruited in future for the elementary segment should have passed the "Teacher Eligibility Test"(TET) to be conducted by the appropriate Government in accordance with the guidelines framed by the National Council for Teacher Education for the purpose.
3. The said section clearly specifies that teachers who at the commencement of this Act, do not possess minimum qualifications as prescribed by the Academic Authority authorized by the Central Government shall acquire such minimum qualifications within a period of 5 years. Hence, the "Teacher Eligibility Test (TET)" would have to be conducted for recruiting teachers for the primary and upper primary classes. The teachers working in unaided private schools are required to pass Teacher Eligibility Test within 5 years. In the State of Tamil Nadu, Secondary Grade Teachers (those teaching classes I to V) are required to have minimum qualifications of D.T.Ed. and Graduate Assistants (BT Assistant) (those teaching classes VI to VIII) are required to have minimum qualification of B.Ed. They should also pass Teacher Eligibility Test forthwith.
4. However, with the passing of the RTE Act, it is now mandatory for all the State Governments to recruit Secondary Grade and BT teachers only by conducting a Teacher Eligibility Test.
5. In the G.O.1st read above, orders have been issued as directed by the Honble Supreme Court of India on 20.8.2008 in SLP (c) No.18227 18228/2008 that the State Government should followed the Statewide seniority in employment registration while appointing Secondary Grade Teachers by calling for the list of eligible persons from all the District Employment Exchanges and by newspaper Public Advertisements throughout the State. The Supreme Court has further directed that the aforesaid arrangement will apply for any recruitment to be made pending disposal of these appeals.
6. In the Government letter 2nd read above, the Government changed the recruitment policy in 2006-07 for recruiting Graduate Assistants, from written examination to Statewide registration seniority in Employment Exchange.
7. The Government carefully examined on the lines of the orders of Supreme Court of India in SLP(c) No.18227- 18228 dated 20.8.2008 and National Council for Teacher Education guidelines and issue the following orders in respect of change of policy for recruitment of Secondary Grade and B.T Teachers.
i. In respect of Secondary Grade Teachers, the statewide seniority in Employment Exchange Registration will continue to be followed till the disposal of the SLP filed in the Supreme Court of India. ii. In respect of Graduate Assistants (B.T.Teachers recruited by TRB for the Classes VI to X) in all middle schools, High/Higher Secondary Schools, selection through written examinations ("Teacher Eligibility Test ) in accordance with the guidelines framed by National Council for Teacher Education and certificate verification, will be followed. iii The Teachers Recruitment Board is designate as the Nodal Agency for conducting of Teacher Eligibility Test and recruitment of Teachers.
8. Guidelines for conducting Teacher Eligibility Test is enclosed in the Annexure to the Government Order.
29. A bare reading of the G.O. extracted above would make it clear that Teacher Eligibility Test shall be conducted by the Teachers Recruitment Board in accordance with the guidelines framed by the National Council for Teacher Education. It also prescribed a set of guidelines for the conduct of Teacher Eligibility Test in the Annexure. It is also specified that teachers who do not have minimum qualification will be given five years time to acquire the minimum qualification.
30. G.O.Ms.No.181 dated 15.11.2011 was a sequel to Section 23(1) of the RTE Act, 2009. The said Act was under challenge before the Supreme Court in Society for Unaided Private Schools of Rajasthan v. Union of India [(2012) 6 SCC 1]. The Apex Court after considering the submissions made on both sides, held that RTE Act is constitutionally valid and applicable to all Schools, except unaided minority Schools, as the right of children is not only to receive education, but also to receive qualitative education.
31. The Teachers Recruitment Board conducted TET on 12.7.2012. The details of candidates appeared for the exam and the percentage of pass are presented in a tabular form. Sl. No. TET Paper No. of candidates appeared No. of candidates passed Percentage 1 Paper I 305405 1735 0.57% 2 Paper II 409121 713 0.17% Total 714526 2448 0.34%
32. In view of the fact that the percentage of pass was very low, the Board conducted a supplementary examination on 14.10.2012. The details of candidates appeared and the percentage of pass are as under:
Sl. No. TET Paper No. of candidates appeared No. of candidates passed Percentage 1 Paper I 278725 10397 3.7% 2 Paper II 364370 8864 2.4% Total 643095 19261 2.9%
33. Taking note of the fact that even the supplementary examination conducted showed only marginal improvement, the Government thought to relax the minimum marks prescribed for pass. Accordingly, the Government issued G.O.Ms.No.25, School Education (TRB) Department, dated 06.02.2014, giving 5% relaxation of the marks from 60% to 55% to all categories of candidates, except General candidates, making it applicable to the test conducted during 2013. The relevant portion of the G.O. reads as follows:
"3. In continuation of the announcement made by the Hon'ble Chief Minister, the Government orders as follows:
a) relaxing 5% marks from the present pass mark of 60% and fix the pass mark at 55% for candidates belonging to Scheduled Caste, Scheduled Tribes, Backward Classes, Backward Classes (Muslim), Most Backward Classes, De-notified Communities ad Persons with Disability (PWD)as given below. The Candidates are required to obtain the following minimum marks in Paper I for Secondary Grade Teachers and Paper II for Graduate Assistants:-
Category Maximum marks Minimum marks (%) to be obtained in TNTET Paper I Paper II General 150 60% or 90 marks 60% or 90 marks SC, ST, BC, BC(M), MBC, DNC and Persons with disability (PWD) 150 55% or 82.5 marks rounded off to 82 marks 55% or 82.5 marks rounded off to 82 marks
b) relaxing 5% marks from the 60% marks prescribed for clearing of the Tamil Nadu Teacher Eligibility Test, 2013 held on 17.8.2013 and 18.8.2013 for Scheduled Caste, Scheduled Tribes, Backward Classes, Backward Classes (Muslims), Most Backward Classes, De-notified Communities and Persons with Disability (PWD) and fixed at 55% or 82 marks.
c) For all future Teacher Eligibility Tests, to fix the minimum marks for candidates belonging to General Category at 90 marks (60% of 150) and for candidates belonging to Scheduled Caste, Scheduled Tribes, Backward Classes, Backward Classes (Muslims), Most Backward Classes, De-notified Communities, and Persons with Disability (PWD) at 82 marks (55% of 150)."
34. The above G.O.Ms.No.25 dated 06.02.2014 was quashed by a Division Bench of this Court. Hence, the Government filed an appeal before the Supreme Court and the same is pending.
35. In the meantime, the Government of Puducherry, by G.O.Ms.No.65 dated 09.7.2012, decided to recognise TET for the purpose of appointment of Teacher in the Union Territory of Puducherry. After the Supreme Court held that RTE Act, 2009 is not applicable to the minority Schools, the Government of Puduchery issued G.O.Ms.No.76 dated 18.3.2015 making CTET conducted by the Central Board of Secondary Education applicable to the Union Territory of Puducherry, for appointment of Teachers from Class I to VIII, making it clear that certificate obtained by those who have completed TNTET will be valid for seven years.
36. With the above background, let us now refer to the legal principles laid down in this regard.
37. Strong reliance was placed on behalf of the writ petitioners on the decision of the Apex Court in Pramati Educational and Cultural Trust v. Union of India [(2014) 4 MLJ 486]. The relevant portions read as follows:
45. Under Article 30(1) of the Constitution, all minorities, whether based on religion or language, shall have the right to establish and administer educational institutions of their choice. Religious and linguistic minorities, therefore, have a special constitutional right to establish and administer educational schools of their choice and this Court has repeatedly held that the State has no power to interfere with the administration of minority institutions and can make only regulatory measures and has no power to force admission of students from amongst non-minority communities, particularly in minority schools, so as to affect the minority character of the institutions. Moreover, in Kesavananda Bharati Sripadagalvaru v. State of Kerala & Anr. (supra) Sikri, CJ., has even gone to the extent of saying that Parliament cannot in exercise of its amending power abrogate the rights of minorities. To quote the observations of Sikri, CJ. in Kesavananda Bharati Sripadagalvaru v. State of Kerala & Anr. (supra):
178. The above brief summary of the work of the Advisory Committee and the Minorities Sub-committee shows that no one ever contemplated that fundamental rights appertaining to the minorities would be liable to be abrogated by an amendment of the Constitution. The same is true about the proceedings in the Constituent Assembly. There is no hint anywhere that abrogation of minorities rights was ever in the contemplation of the important members of the Constituent Assembly. It seems to me that in the context of the British plan, the setting up of Minorities Sub-committee, the Advisory Committee and the proceedings of these Committees, as well as the proceedings in the Constituent Assembly mentioned above, it is impossible to read the expression Amendment of the Constitution as empowering Parliament to abrogate the rights of minorities. Thus, the power under Article 21A of the Constitution vesting in the State cannot extend to making any law which will abrogate the right of the minorities to establish and administer schools of their choice.
46. When we look at the 2009 Act, we find that Section 12(1)(b) read with Section 2(n) (iii) provides that an aided school receiving aid and grants, whole or part, of its expenses from the appropriate Government or the local authority has to provide free and compulsory education to such proportion of children admitted therein as its annual recurring aid or grants so received bears to its annual recurring expenses, subject to a minimum of twenty-five per cent. Thus, a minority aided school is put under a legal obligation to provide free and compulsory elementary education to children who need not be children of members of the minority community which has established the school. We also find that under Section 12(1)(c) read with Section 2(n)(iv), an unaided school has to admit into twenty-five per cent of the strength of class I children belonging to weaker sections and disadvantaged groups in the neighbourhood. Hence, unaided minority schools will have a legal obligation to admit children belonging to weaker sections and disadvantaged groups in the neighbourhood who need not be children of the members of the minority community which has established the school. While discussing the validity of clause (5) of Article 15 of the Constitution, we have held that members of communities other than the minority community which has established the school cannot be forced upon a minority institution because that may destroy the minority character of the school. In our view, if the 2009 Act is made applicable to minority schools, aided or unaided, the right of the minorities under Article 30(1) of the Constitution will be abrogated. Therefore, the 2009 Act insofar it is made applicable to minority schools referred in clause (1) of Article 30 of the Constitution is ultra virus the Constitution. We are thus of the view that the majority judgment of this Court in Society for Unaided Private Schools of Rajasthan v. Union of India & Anr. (supra) insofar as it holds that the 2009 Act is applicable to aided minority schools is not correct." (emphasis supplied)
38. A plain reading of the above would make it clear that the Apex Court observing that if RTE Act, 2009 is made applicable to the minority Schools, it will abrogate the right of the minorities conferred under Article 30(1) of the Constitution, held that RTE Act, 2009 insofar as it is made applicable to the minority Schools is ultra vires the Constitution and also held that the judgment rendered by the Apex Court in Society for Unaided Private Schools with respect to the applicability of RTE Act 2009 to the aided minority Schools is not correct. Thus, it is made clear that the RTE Act, 2009 is not applicable to the aided or unaided minority Schools.
39. In the decision relied upon by the learned senior counsel for the petitioners in Ashwini Thanappan v. Director of Education [(2014) 8 SCC 272], the issue that arose for consideration related to the interpretation of Article 27. The matter was referred to the Bench of appropriate strength for further examination, since the learned counsel submitted that the judgment in Pramati Educational & Cultural Trust is inconsistent with the judgment of the Constitution Bench in P.A.Inamdar v. State of Maharashtra [(2005) 6 SCC 537]. The matter is pending consideration.
40. In view of the above, the contention of the learned Additional Advocate General that the order of the learned single Judge directing the release of salary is not sustainable, in view of the reference of Ashwini Thanappan case to the Bench of appropriate strength, cannot be accepted, since the issue in P.A.Inamdar is with respect to quota of admission of students in the unaided professional institutions, entrance test and fee structure. Therefore, the outcome of Ashwini Thanappan has nothing to do with the case on hand.
41. The Jharkhand High Court, in Anjum Firdaisi v. The State of Jharkhand [WP (S) No.6549 of 2013 dated 14.10.2014], taking note of the submission made by the learned counsel for the State that the applicability of the Act 2009 on the aided/unaided minority School is no longer res integra in view of the judgment in Pramati Educational & Cultural Trust, directed the respondent to take an appropriate decision for recognising the service of the petitioners and also approval of their proposition statements.
42. The Bombay Bench at Aurangabad, in Anjuman Ishaat E Taleem Trust v. The State of Maharashtra [926 WP No.1164 of 2015 dated 08.5.2015], where the approval of appointment of Assistant Teacher was rejected on the ground that the said Teacher had not passed TET examination, held that the order rejecting approval is not legally sustainable in view of the judgment of the Apex Court in Pramati Educational & Cultural Trust.
43. Though in the light of the decisions of High Courts of Jharkhand and Bombay, we are bound by the ratio laid down by the decision of the Apex Court in Pramati Educational and Cultural Trust, one important aspect should be borne in mind, namely, the purpose for which the RTE Act, 2009 was enacted. Hence, it is necessary to refer to the object of the Act, which reads as follows:
"An Act to provide for free and compulsory education to all children of the age of six to fourteen years."
44. It goes without saying that the RTE Act itself was enacted only to provide free and compulsory education and by such enactment, the constitutional dream to provide free and compulsory education to the children between the age of six to fourteen, was fulfilled nearly after fifty years. Providing free and compulsory education to children would not only mean education, but it should be a qualitative one. Of course, there is no dispute about it.
45. The issue now left to be decided by us is whether G.O.Ms.No.181 dated 15.11.2011 issued by the Government prescribing a pass in TET as minimum qualification for Teachers will be binding on the minority institutions, in view of Article 30 and the decision of the Supreme Court in Pramati Educational and Cultural Trust. In this regard, it would be apposite to refer to the law laid down by the Apex Court.
46. The Supreme Court, in Rev. Sidhajbhai Sabhai v. State of Bombay [AIR 1963 SC 540], pointed out the limits of reasonable restrictions that could be imposed by the State, though Article 30 is couched in unrestricted terms. It observed, while interpreting Article 30, as follows:
"Regulation made in the true interests of efficiency of instruction, discipline, health, sanitation, morality, public order and the like may be undoubtedly be imposed. Such regulations are not restrictions on the substance of the right which is guaranteed.
....
Such regulation must satisfy a dual test - the test of reasonableness, and the test that it is regulative of the educational character of the institution and is conducive to making the institution an effective vehicle of education for the minority community or other persons who resort to it."
47. In St. Stephen's College v. University of Delhi [(1992) 1 SCC 558], the Supreme Court held that so long as the basic right of minorities to manage educational institution is not taken away, the State is competent to make regulatory legislation.
48. In TMA Pai Foundation v. State of Karnataka [(2002) 8 SCC 481], the Constitution Bench of the Apex Court held that the right under Article 30(1) is not so absolute as to prevent the Government from making any regulation whatsoever. Any regulation framed in the national interest must necessarily apply to all educational institutions whether run by the majority or the minority and such a limitation must necessarily be read into Article 30. The right under Article 30(1) cannot be such as to override the national interest or to prevent the Government from framing regulations in that behalf. While concluding the position regarding minority rights under Article 30, it held in paragraphs 137 and 138 as follows:
"137. .... The right under Article 30(1) has, therefore, not been held to be absolute or above other provisions of the law, and we reiterate the same. By the same analogy, there is no reason why regulations or conditions concerning, generally, the welfare of students and teachers should not be made applicable in order to provide a proper academic atmosphere, as such provisions do not in any way interfere with the right of administration or management under Article 30(1).
138. .... In other words, the essence of Article 30(1) is to ensure equal treatment between the majority and the minority institutions. No one type or category of institution should be disfavoured or, for that matter, receive more favourable treatment than another. Laws of the land, including rules and regulations, must apply equally to the majority institutions as well as to the minority institutions. The minority institutions must be allowed to do what the non- minority institutions are permitted to do."
49. With respect to the question whether the statutory Provisions which regulate the facets of administration like control over educational agencies, control over governing bodies, conditions of affiliation including recognition/withdrawal thereof, and appointment of state employees, teachers and Principals including their service conditions and regulation of fees, etc. would interfere with the right of administration of minorities, the Constitution Bench in T.M.A. Pai Foundation, answered as follows:
"So far as the statutory provisions regulating the facets administration is concerned, in case of an unaided minority educational institution, the regulatory measure of control should be minimal and the conditions of recognition as well as conditions of affiliation to an University or Board have to be complied with, but in the matter of day-to-day Management, like appointment of staff, teaching and non-teaching and administrative control over them, the Management should have the freedom and there should not be any external controlling agency. However, a rational procedure for selection of teaching staff and for taking disciplinary action has to be evolved by the Management itself. For redressing the grievances of such employees who are subjected to punishment or termination from service, a mechanism will have to be evolved and in our opinion, appropriate tribunals could be constituted, and till then, such tribunal could be presided over by a Judicial officer of the rank of District Judge. The state or other controlling authorities, however, can always prescribe the minimum qualifications, salaries, experience and other conditions bearing on the merit of an individual for being appointed as a teacher of an educational institution.
Regulations can be framed governing service conditions for teaching and other staff for whom aid is provided by the State without interfering with overall administrative control of Management over the staff, Government/University representative can be associated with the selection committee and the guidelines for selection can be laid down. In regard to un-aided minority educational institutions such regulations, which will ensure a check over unfair practices and general welfare, of teachers could be framed.
There could be appropriate mechanism to ensure that no capitation fee is charged and profiteering is not restored to.
The extent of regulations will not be the same for aided and un-aided institutions. (emphasis supplied)"
50. In the light of the above discussed cases, it is clear that the State can impose reasonable regulations on the minority institutions for protecting the larger interest of the State and the nation, but it should not destroy the minority character of the institutions. It is also not in dispute that the management of the minority Schools should be given freedom in the appointments of Teachers and there should not be any external controlling agency and the procedure for selection of Teachers should be evolved by the Management itself.
51. Now, we shall look at the intention of the Government while issuing G.O.Ms.No.181, School Education (C2) Department, dated 15.11.2011. The intention is to ensure the quality of education imparted to the children and to maintain uniformity in teaching. In other words, G.O.Ms.No.181 has been issued only to standardise the quality education imparted to children across the various types of institutions. Thus, it is evident that the policy decision of the Government is not to compromise on the quality of Teachers, but to appoint quality Teachers and therefore, the same cannot be found fault with.
52. However, the Government, before issuing G.O.Ms.No.181 dated 15.11.2011, lost sight of one important fact, namely imposition of a condition on the Teachers, who were appointed prior to the issue of G.O., in non minority and minority Schools, both aided and unaided, to qualify themselves with TET within a period of five years, in order to continue in service, would cause great hardship to them. Moreover, if the Teachers who have put in more number of years of service, could not pass TET within five years, their continuation in service would be in jeopardy. Further, it is seen that the percentage of pass in the TET examination conducted in 2012 and 2013 was very minimal.
53. At this juncture, it is would be apt to refer to the qualifications prescribed for appointment as Teachers in Private Schools under Annexure V of the Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974. The name of the post and the qualification that is relevant to the case on hand reads as follows:
Name of the Post Qualifications B.T. Assistant B.A. or B.Sc. or its equivalent and B.T. or B.Ed. or L.T. and Trained Teachers Certificate to Collegiate Grade Secondary Grade Teacher (1) S.S.L.C. (2) T.S.L.C. of Secondary Grade or its equivalent
54. In Annexure III to the Tamil Nadu Minority Schools (Recognition & Payment of Grant) Rules, the qualifications for appointment as teachers in minority Schools are prescribed as under:
B.T.Assistant
(i) B.A. or B.Sc. or its equivalent
(ii) B.T. or B.Ed., or L.T. and
(iii) Trained Teachers' Certificate or Collegiate Grade Secondary Grade Teacher
(i) S.S.L.C.
(ii) T.S.L.C. of Secondary Grade or its equivalent provided that the teachers who have passed the Nursery, Montessori and Kindergarten School Leaving Certificate Examination of Secondary Grade shall be employed to handle standards I to II only.
55. A reading of the qualifications extracted above would clearly show that the B.T. Assistants are being appointed only if they are qualified and possessed with Teachers Training Certificate. As per G.O.Ms.No.181 dated 18.11.2011, Secondary Grade Teachers are being appointed only if they are qualified and possessed with Diploma in Teachers Education. Thus, it is evident that the persons who underwent either Teachers Training course or Diploma in Teachers Education alone are eligible for appointment either as B.T. Assistants or Secondary Grade Teachers as the case may be. Therefore, there cannot be an iota of doubt as to their eligibility for appointment as Teachers. Once they are appointed as Teachers after having been found eligible as on the said date of their appointment, they cannot be expected to write an examination and to qualify in such examination at a much later point of time.
56. We are, therefore, of the considered view that the Government may seek a clarification from the NCTE, in the light of what is stated in the preceding paragraph, whether the prescription of minimum qualification of TET can be made applicable prospectively for the Teachers who were appointed subsequent to the date of the issue of G.O., in both non minority and minority institutions and not retrospectively as the same would cause undue hardship to the Teachers who have been serving for a quite a long time.
57. In case of NCTE clarifying that G.O. can be given prospective effect, the Government, in its wisdom, may think of conducting refresher course for the Teachers who were appointed prior to the issue of G.O., during the annual vacation, instead of insisting for qualifying in TET, since the Teachers have already undergone either Teachers Training Course or Diploma in Teachers Education, as the case may be, as per the Education Act of the State. Moreover, we are of the opinion that asking the Teachers who have been appointed after having found eligible and working for quite a long time, to undergo TET examination and to pass the same at this stage, would be nothing but imposing upon them a task, which they have already achieved by passing the requisite tests for getting appointed. Further, an uncertainty also would get created in the minds of the Teachers that lest they pass the TET examination, their career would be hanging in balance as the Damocles Sword. Keeping the above in mind, the Government may, in consultation with NCTE, formulate a scheme for conducting refresher course for those Teachers who were appointed prior to the issue of G.O., as this would set at rest the uncertainty that would otherwise get created in the minds of the persons already in employment.
58. In our opinion, non qualifying in TET by the Teachers already in service should not defeat the object of the Government to provide quality and standard education and therefore, the Government may, in the alternative, conduct a refresher course and also some interactive sessions during annual vacation, in order to ensure and enhance the quality of education.
59. Insofar as minority institutions are concerned, the contention of the learned senior counsel appearing for the minority Schools is that when Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 received the assent of the President of India and it is still in force, it cannot be supplanted by an Executive Order, namely by G.O.Ms.No.181 dated 15.11.2011. Further, the Apex Court has clearly held in Pramati Educational & Cultural Trust that RTE Act, 2009 is not applicable to the minority institutions. Therefore, we have no hesitation to hold that the right conferred under Article 30(1) of the Constitution cannot be abrogated. Consequently, G.O.Ms.No.181 dated 15.11.2011, which was issued pursuant to the directions of NCTE, cannot be made applicable to the minority institutions.
60. In the light of the above, we are of the view that the Government cannot insist upon the minority institution, both aided or unaided, to abide by any Regulation framed under the provisions of the RTE Act. Therefore, we hold that G.O.Ms.No.181, School Education (C2) Department dated 15.11.2011 issued by the Government of Tamil Nadu, is not applicable to the minority institutions. Similarly, G.O.Ms.No.76 dated 18.3.2015 issued by the Government of Puducherry, is also not applicable to the minority institutions.
61. Though the intention of the Government is that there should not be any discrimination among the Teachers working in non-minority Schools and minority Schools with respect to qualification and that there should be uniformity in the teaching imparted to the children, in view of the decision of the Apex Court in Pramati Educational & Cultural Trust, the Government cannot take shelter under the guise of discrimination to impose restrictions on minority institutions.
62. However, keeping in mind the larger interest in which the Government has issued the above G.Os., this Court feels that the minority institutions may also consider conducting a refresher course and also some interactive sessions to all the Teachers during annual vacation, in order to ensure and improve the quality of Teachers.
63. In the result, the writ petitions are allowed and the writ appeals are dismissed with a direction to the Government to release the salary of the Teachers and also to pay the arrears of salary within a period of two months from the date of receipt of a copy of this order. There shall be no order as to costs. Consequently, connected M.Ps. are closed.
Sd/-
Assistant Registrar (CS II, V & CO) / True Copy / Sub Assistant Registrar kpl To 1 THE GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY FORT ST. GEORGE CHENNAI-9.
2 THE DIRECTOR OF SCHOOL EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI- 6.
3 THE DIRECTOR OF ELEMENTARY EDUCATION DPI CAMPUS COLLEGE ROAD CHENNAI-6 4 THE GOVERNMENT OF TAMIL NADU REP. BY THE ADDITIONAL CHIEF SECRETARY DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI-9.
5 THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER CUDDALORE DISTRICT CUDDALORE.
6 THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER VRIDDHACHALAM CUDDALORE DISTRICT.
7 THE STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI 9 8 THE CHIEF EDUCATIONAL OFFICER SAIDAPET CHENNAI 15 9 THE DISTRICT EDUCATIONAL OFFICER NORTH CHENNAI EGMORE CHENNAI 8 10 THE CHIEF EDUCATIONAL OFFICER VILLUPURAM.
11 THE DISTRICT EDUCATIONAL OFFICER THINDIVANAM.
12 THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER VILLUPURAM DISTRICT.
13 THE ASSISTANT ELEMENTARY EDUCATIONAL OFFICER KALLAKURICHI VILLUPURAM DISTRICT.
14 DISTRICT ELEMENTARY EDUCATIONAL OFFICER VELLORE VELLORE DISTRICT 15 THE ASSISTANT ELEMENTARY EDUCATIONAL OFFICER ANAICUT VELLORE DT.
16 THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER THIRUVANNAMALAI DISTRICT.
17 THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER ARANI THIRUVANNAMALAI DISTRICT.
18 DISTRICT ELEMENTARY EDUCATIONAL OFFICER VELLORE VELLORE DIST.
18a ASSISTANT ELEMENTARY EDUCATIONAL OFIFCER TIRUPATTUR VELLORE DIST.
19 DISTRICT ELEMENTARY EDUCATION OFFICER VELLORE VELLORE DT.
19a THE ASSISTANT ELEMENTARY EDUCATIONAL OFFICER KONAVATTAM VELLORE DT- 632001 20 CHIEF EDUCATIONAL OFFICER KRISHNAGIRI AND DISTRICT 21 THE DISTRICT EDUCATIONAL OFFICER HOSUR KRISHNAGIRI DIST 22 DISTRICT ELEMENTARY EDUCATIONAL OFFICER CUDDALORE DISTIRCT 23 ASSISTANT ELEMENTARY EDUCATIONAL OFFICER ANNAKIRAMAM PANTRUTI TALUK CUDDALORE DIST 607112 24 DISTRICT ELEMENTARY EDUCATIONAL OFFICER THIRUVANNAMALAI DISTRICT 24a ASSISTANT ELEMENTARY EDUCATIONAL OFFICER THIRUVANNAMALAI DISTRICT 25 THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM DISTRICT 25a ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER TIRUKOILUR RANGE VILLUPURAM DISTRICT 26 THE CHIEF EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM DISTRICT.
27 THE DISTRICT EDUCATIONAL OFFICER VILLUPURAM VILLUPURAM DISTRICT.
28 DISTRICT ELEMENTARY EDUCATIONAL OFFICER THIRUVANNAMALAI AND DIST 29 ASSISTANT ELEMENTARY EDUCATIONAL OFFICER PUDUPALAYAM RANGE THIRUVANNAMALAI DIST 30 THE CHIEF EDUCATIONAL OFFICER CUDDALORE AND DIST 31 DISTRICT EDUCATIONAL OFFICER CUDDALORE AND DIST 32 THE DISTRICT EDUCATIONAL OFFICER DANISH MISSION HR. SEC. SCHOOL PUDUKUPPAM VIRUDHACHALAM-606 001.
33 ASSISTANT ELEMENTARY EDUCATIONAL OFFICER NEYVELI CUDDALORE DISTRICT 34 THE ASSISTANT EDUCATIONAL OFFICER CHINNA SALEM RANGE VILLUPURAM DT.
34a THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER THIRUVANNAMALAI AND DIST 35 ASSISTANT ELEMENTARY EDUCATIONAL OFFICER KALASAMBAKKAM THIRUVANNAMALAI DT 36 THE ASSISTANT EDUCATIONAL OFFICER VRIDDHACHALAM RANGE VRIDDHACHALAM CUDDALORE DISTRICT.
37 THE CHIEF EDUCATIONAL OFFICER KRISHNAGIRI KRISHNAGIRI DISTRICT.
38 THE DISTRICT EDUCATIONAL OFFICER KRISHNAGIRI KRISHNAGIRI DISTRICT.
39 THE CHIEF EDUCATIONAL OFFICER DHARMAPURI DHARMAPURI DISTRICT.
40 THE DISTRICT EDUCATIONAL OFFICER DHARMAPURI DHARMAPURI DISTRICT.
41 THE ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER MANGALORE RANGE RAMANATHAM CUDDALORE DISTRICT-606302.
42 THE CORRESPONDENT R.C. PRIMARY SCHOOL VALLIMADURAM MANGALORE BLOCK TITTAKUDI TALUK-606108 CUDDALORE DISTRICT.
43 THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER GINGEE RANGE-
604 202 VILLUPURAM DISTRICT 44 THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER MAILAM RANGE VILLUPURAM DISTRICT 45 THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER CHINNA SALEM-
606 201 VILLUPURAM DISTRICT 46 THE ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER MELMALAYANUR 604 204 VILLUPURAM DIST.
47 ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER VALLAM RANGE 604 206 VILLUPURAM DIST.
48 THE ASSISTANT ELEMENTARY EDUCATIONAL OFFICER RISHIVANDHINAM RANGE ARIALUR VILLUPURAM DIST.
49 ASSISTANT ELEMENTARY EDUCATIONAL OFFICER KAMAPURAM CUDDALORE DIST.
50 THE CHIEF EDUCATIONAL OFFICER CHENNAI CHENNAI-15 51 DISTRICT EDUCATIONAL OFFICER NORTH MADRAS EGMORE CHENNAI-8 52 THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER CHENNAI NORTH CHENNAI 53 THE ASSISTANT ELEMENTARY EDUCATIONAL OFFICER PURASAIVAKKAM RANGE CHENNAI 7 54 THE CHIEF EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER VELLORE 9 55 DISTRICT EDUCATIONAL OFFICER VELLORE VELLORE DT 56 ASSISTANT ELEMENTARY EDUCATIONAL OFFICER MUGAIYUR (E) MANAMPOONDI 605 759 VILLUPURAM DISTRICT 57 THE CHIEF EDUCATIONAL OFFICER SALEM SALEM DISTRICT 58 THE DISTRICT EDUCATIONAL OFFICER SALEM SALEM DT.
59 THE CHIEF EDUCATIONAL OFFICER PERAMBALUR PERAMBALUR DT.
60 THE DISTRICT EDUCATIONAL OFFICER PERAMBALUR PERAMBALUR DT.
61 THE CHIEF EDUCATIONAL OFFICER KANCHEEPURAM KANCHEEPURAM DT.
62 THE DISTRICT EDUCATIONAL OFFICER CHENGLEPET KANCHIPURAM DISTRICT 63 THE CHIEF EDUCATIONAL OFFICER THIRUVANNAMALAI THIRUVANNAMALAI DISTRICT 64 THE CHIEF EDUCATIONAL OFFICER THIRUVARUR THIRUVARUR DT 65 THE DISTRICT EDUCATIONAL OFFICER THIRUVARUR THIRUVARUR DT 66 THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER NILGIRIS NILGIRIS DT 67 THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER KOTHAGIRI RANGE NILGIRIS DT 68 THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER KOTHAGIRI RANGE NILGIRIS DT 69 THE ADDITIONAL ELEMENTARY EDUCATION OFFICER VEPPANTHATAI PERAMBALUR DISTRICT 70 THE ASSISTANT ELEMENTARY EDUCATIONAL OFFICER ASSISTANT ELEMENTARY EDUCATION OFFICE POLUR REGION POLUR THIRUVANNAMALAI-606 803 71 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE DISTRICT EDUCATIONAL OFFICER KALLAKURICHI VILLUPURAM DISTRICT.
72 THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICER THE OFFICE OF THE ADDITIONAL ASST.ELEMENTARY EDUCATIONAL OFFICER JOLARPETTAI VELLORE DT.
635 851 73 THE ASSISTANT EDUCATIONAL OFFICER VIRUDHACHALAM RANGE VIRUDHACHALAM CUDDALORE DISTRICT.
74 THE CHIEF EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER OLD RAILWAY STATION ROAD ERODE 638 001 75 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE DISTRICT EDUCATIONAL OFFICER ERODE DIST 638 002 76 THE CHIEF EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER TIRUPPUR TIRUPPUR DISTRICT 77 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER TIRUPPUR TIRUPPUR DISTRICT 641 601 78 THE ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER THE OFFICE OF THE ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER DHARAPURAM TIRUPPUR DISTRICT 79 THE CHIEF EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER COIMBATORE COIMBATORE DISTRICT 80 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE DISTRICT EDUCATIONAL OFFICER COIMBATORE 1 COIMBATORE DISTRICT 81 THE ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER THE OFFICE OF THE ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER DHARAPURAM RANGE DHARAPURAM TIRUPPUR DISTRICT 82 THE ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER THE OFFICE OF THE ADDITIONAL ELEMENTARY EDUCATIONAL OFFICER PERUR IRUPPU KURUCHI COIMBATORE DISTRICT 83 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE DISTRICT EDUCATIONAL OFFICER COONOOR 2 NILGIRIS DISTRICT 84 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE DISTRICT EDUCATIONAL OFFICER (CHENNAI CENTRAL) KASTHAMETTU STREET KOSAPET VELLORE 632 001 85 THE CHIEF EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER MASTER PLAN COMPLEX NEAR RTO OFFICE TIRUTTANI ROAD TIRUVALLUR DISTRICT-602001.
86 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE DISTRICT EDUCATIONAL OFFICER TIRUVALLUR DISTRICT-
602001.
87 INSPECTOR OF ANGLO-INDIAN SCHOOLS OFFICE OF THE INSPECTOR OF ANGLO-
INDIAN SCHOOLS DPI COMPLEX NUNGAMBAKKAM CHENNAI-6.
88 ASSISTANT ELEMENTARY EDUCATIONAL OFFICER RISHIVANDHIAM RANGE ARIYALUR VILLUPURAM DISTRICT 89 THE DISTRICT ELEMENTARY EDUCATION OFFICER MANNARPURAM TRICHY - 20 90 THE ASSISTANT ELEMENTARY EDUCATION OFFICER MANAPARAI TRICHY 621 306 91 THE UNION TERRITORY OF PUDUCHERRY (REP BY) THE SECRETARY DEPARTMENT OF EDUCATION SECRETARIAT PUDUCHERRY 605 001 92 THE UNDER SECRETARY GOVERNMENT OF PUDUCHERRY DEPARTMENT OF EDUCATION SECRETARIAT PUDUCHERRY 605 001 93 THE DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF PUDUCHERRY DIRECTORATE OF SCHOOL EDUCATION PUDUCHERRY 605 005 94 THE SENIOR ACCOUNTS OFFICER GOVERNMENT OF PUDUCHERRY DIRECTORATE OF SCHOOL EDUCATION PUDUCHERRY 605 005 95 THE DEPUTY INSPECTOR OF SCHOOLS ZONE I KARAIKAL 609 602 UNION TERRITORY OF PUDUCHERRY 96 THE CHIEF EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER (CENTRAL) CHENNAI-9 97 THE CHIEF EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER KARUR-639007 KARUR DISTRICT.
98 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE DISTRICT EDUCATIONAL OFFICER KARUR-639007 KARUR DISTRICT.
99 THE DISTRICT EDUCATIONAL OFFICER PERIYAKULAM THENI DISTRICT.
100 THE CORRESPONDENT PRESENTATION CONVENT GIRLS HR. SEC. SCHOOL THENI THENI DISTRICT-625531.
101 THE DISTRICT EDUCATIONAL OFFICER CHENNAI SOUTH EGMORE CHENNAI-600 008.
102 THE CHIEF EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER NAMAKKAL NAMAKKAL DISTRICT.
103 THE DISTRICT EDUCATIONAL OFFICER THE OFFICE OF THE CHIEF EDUCATIONAL OFFICER NAMAKKAL NAMAKKAL DISTRICT.
104 PRINCIPAL SECRETARY THE STATE OF TAMIL NADU DEPARTMENT OF SCHOOL EDUCATION FORT ST.
GEORGE CHENNAI-09.
105 THE CHAIRMAN TEACHERS RECRUITMENT BOARD EVK SAMPATH MALIGAI DPI COMPOUND COLLEGE ROAD CHENNAI-06.
106 THE DIRECTOR OF ELEMENTARY EDUCATION DPI COMPOUND COLLEGE ROAD CHENNAI-06.
107 THE DISTRICT ELEMENTARY
EDUCATION OFFICER O/O.DISTRICT ELEMENTARY
EDUCATION OFFICE BUNGALOW STREET
THOOTHUKUDI DT-001.
108 THE ASSISTANT ELEMENTARY
EDUCATION OFFICER O/O.ASSISTANT
ELEMENTARY EDUCATION OFFICE KAYATHAR UNION
THOOTHUKUDI DT.
109 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER TIRUNELVELI EDUCATION
DEPT. TIRUNELVELI
110 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KALAKAD TIRUNELVELI
DIST.
111 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER VALLIYOOR TIRUNELVELI
DIST.
112 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER RAMNAD DISTRICT.
113 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THURUPULLANI RAMNAD DISTRICT.
114 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER SIVAGANGAI SIVAGANGAI
DIST.
115 THE ASST. ELEMENTARY
EDUCATIONAL OFFICER THIRUPATHUR SIVAGANGAI
DIST.
116 THE ADDL. ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THIRUVADANAI RAMNAD
DISTRICT.
117 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER NAGERCOIL
KANYAKUMARI DIST.
118 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER COLACHAL KANYAKUMARI
DIST.
119 THE CHIEF EDUCATIONAL OFFICER
RAMNAD RAMNAD DIST.
120 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER KAMUTHI
RAMNAD DISTRICT.
121 THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER ILLAYANKUDI
SIVAGANGAI DISTRICT.
122 THE CHIEF EDUCATIONAL OFFICER
SIVAGANGAI SIVAGANGAI DISTRICT.
123 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER RAMNAD RAMNAD DIST.
124 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
MUTHUKULATHUR RAMNAD DIST.
125 THE CHIEF EDUCATION OFFICER
KARUR KARUR DISTRICT.
126 THE DISTRICT EDUCATION OFFICER
KARUR KARUR DISTRICT.
127 THE SECRETARY
TEACHERS RECRUITMENT BOARD EVK SAMPATH
MALIGAI DPI COMPOUND COLLEGE ROAD CHENNAI - 6.
128 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
MUNCHIRAI - 629 171
K.K. DISTRICT.
129 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER TRICHY DISTRICT.
130 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER VAIYAMPATTI TRICHY
DISTRICT.
131 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER MADURAI DISTRICT.
132 THE ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER
MADURAI SOUTH
MADURAI DISTRICT.
133 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER SRIVAIKUNTAM
THOOTHUKUDI DIST
134 THE CHIEF EDUCATIONAL OFFICER
NAGERCOIL-1. K.K. DIST.
135 THE CHIEF EDUCATION OFFICER
THENI THENI DISTRICT.
136 THE DISTRICT EDCUATION OFFICER
PERIAKULAM THENI DISTRICT.
137 THE CORRESPONDENT
SOURASHTRA HIGHER SECONDARY SCHOOL
PARAMAKUDI RAMANATHAPURAM DISTRICT.
138 THE DISTRICT EDUCATINOAL OFFICER
SIVAGANGAI DISTRICT.
139 THE CHIEF EDUCATION OFFICER
VIRUDHUNAGAR VIRUDHUNAGAR DISTRICT.
140 THE DISTRICT EDUCATINOAL OFFICER
ARUPPUKKOTAI VIRUDHUNAGAR DISTRICT.
141 THE DISTRICT EDUCATINOAL OFFICER
THUCKALAY KK DIST.
142 THE DISTRICT EDUCATIONAL
OFFICER MELUR EDUCATIONAL DISTRICT MADURAI
143 THE DISTRICT ELEMENTARY OFFICER
LALGUDI TRICHY DIST.
144 THE DISTRICT ELEMENTARY OFFICER
TENKASI TIRUNELVELI DIST.
145 THE CHIEF EDUCATIONAL OFFICER
DINDIGUL DINDIGUL DT
146 THE DISTRICT EDUCATIONAL
OFFICER DINDIGUL DINDIGUL DT
147 THE DISTRICT ELEMENTARY OFFICER
DEVAKOTTAI, SIVAGANGAI DIST.
148 THE CHIEF EDUCATIONAL OFFICER
PUDUKKOTTAI PUDUKKOTTAI DT.
149 THE DEO
PUDUKKOTTAI PUDUKKOTTAI DT.
150 THE CHIEF EDUCATIONAL OFFICER
THANJAVUR THANJAVUR DIST
151 THE DISTRICT EDUCATIONAL
OFFICER THANJAVUR THANJAVUR DIST
152 THE DISTRICT EDUCATIONAL
OFFICER THUCKALAY - 629 175 K.K.DIST.
153 THE DEO
KUMBAKONAM THANJAVUR DT.
154 THE DISTRICT EDUCAIONAL
OFFICER PATTUKOTTAI THANJAVUR DISTRICT.
155 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER SATTANKULAM
THOOTHUKUDI DIST.
156 THE ADDITIONAL ASSISTANT
PRIMARY EDUCATIONAL OFFICER SRIVAIKUNDAM
THOOTHUKUDI DIST.
157 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER SRIVAIGUNDAM
THOOTHUKUDI DISTRICT.
158 THE DISTRICT EDUCATIONAL
OFFICER SRIVILLIPUTHUR VIRUDHUNAGAR DIST.
159 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER KADAYAM
TIRUNELVELI DIST.
160 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER PAPPAKUDI TIRUNELVELI
DISTRICT.
161 THE ASSISTANT ELEMENTARY OFFICER,
VEDACHANDUR DINDIGUL DISTRICT.
162 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER WATRAP VIRUDHUNAGAR
DIST.
163 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICER KUZHITHURAI MARTHANDAM
KK DIST.
164 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DEO
CHERANMADEVI TIRUNELVELI DIST.
165 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
NANGUNERI-627 108 TIRUNELVELI DISTRICT.
166 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER PALANI DINDIGUL
DISTRICT.
167 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
RADHAPURAM THIRUNELVELI - 627 111.
168 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER O/O. THE
ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL
OFFICER VILATHIKULAM TUTICORIN DISTRICT.
169 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE ADDITIONAL ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER KURUVILULAM
THIRUNELVELI - 627 754.
170 THE DISTRICT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
DISTRICT ELEMENTARY EDUCATIONAL OFFICER
MANAPARAI THIRUCHIRAPPALLI DISTRICT.
171 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
MANAPARAI - 621 307 THIRUCHIRAPPALLI
DISTRICT.
172 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER THE OFFICE
OF THE ADDITIONAL ASSISTANT ELEMENTARY
EDUCATIONAL OFFICE MANAPARAI - 621 307
THIRUCHIRAPPALLI DISTRICT.
173 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
PALAYAMKOTTAI (URBAN) TIRUNELVELI DISRTICT
174 THE DISTRICT EDUCATIONAL
OFFICER THE OFFICE OF THE DISTRICT
EDUCATIONAL OFFICE LALGUDI TIRUCHIRAPPALLI
DIST
175 THE DISTRICT EDUCATIONAL
OFFICER O/O. THE DISTRICT EDUCATIONAL
OFFICER KOVILPATTY THOOTHUKUDI DISTRICT.
176 THE ADDITIONAL ASSISTANT
ELEMENTARY EDUCATIONAL OFFICER(INCHARGE)
O/O.ADDITIONAL ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER TUTICORIN RURAL AT
PUDUKKOTTAI TUTICORIN DT
177 DISTRICT EDUCATIONAL OFFICER
THE OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER KUZHITHURAI KANYAKUMARI.
178 THE ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
PUDUR TUTICORIN DISTRICT.
179 ASSISTANT ELEMENTARY
EDUCATIONAL OFFICER THE OFFICE OF THE
ASSISTANT ELEMENTARY EDUCATIO NAL OFFICER
HOUSING BOARD SATTUR-626 203 VIRUDHUNAGAR
DISTRICT.
180 THE DISTRICT EDUCATIONAL
OFFICER OFFICE OF THE DISTRICT EDUCATIONAL
OFFICER MUSIRI TRICHY DISTRICT 621 211.
+ 3CCs to M/s. A.Immanuel, Advocate, SR 48096, 48097 & 48098
+ 1CC to M/s. S.N.Ravichandran, Advocate, SR 47992
+ 1CC to M/s.A.S.Kaizer, Advocate, SR 48451
+ 1CC to M/s. K.Sathish Kumar, Advocate, SR 48130
+ 1CC to M/s. R.Saseetharen, Advocagte, SR 48701
+ 1CC to M/s. C.K.M. Appaji, Advocate, SR 48422
+ 2CCs to M/s. R.Kamaraj, Advocate SR 48421
+2CCs M/s. C.S. Associates, Advocate SR 48392
+4CCs M/s.G.Sankaran, Advocate SR 48279
+1CC K.H.Ravikumar, Advocate SR 48072
+4CCs M/s. Isaac Mohanlal, Advocate SR 48024
+5CCS M/s. Edward & Stanley, Advocate SR 48571
+275CCs M/s.A. Arulmary, Advocate SR 45308, 48570
+2CCs M/s.Thenmozhi Sivaperumal, Advocate SR 48111 48110
+2CCs M/s. Thirupathi, Advocate SR 48763, 48764
+2CCs Mr.B.Balamurali, Advocate SR 48531, 48532
+3CCS M/s.T.Dharani, Advocate SR 48087, 48088 48089
+3CCS Government Pleader for Puducherry, SR 48511 48512, 48513
+1CC Government Pleader, High Court, Madras SR 48276
W.A.Nos.213 & 572 of
2016 etc. batch cases.
PPA + SAI (CO)
PSI + KK (21.10.2016)