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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(3)(b) in Telangana Labour Welfare Fund Act, 1987

(b)by publishing in the [Telangana] [Substituted by G.O.Ms.No.6, Labour, Employment, Training and Factories (Labour) Department, dated 01.02.2016.] Gazette; and