Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Arunachal Pradesh - Subsection Section 74(3) in Arunachal Pradesh Municipal Election Rules, 2011 (3)Notice of the time and place of enquiry shall be given to the parties not less than seven days before the first date of hearing.
