Chattisgarh High Court
Kailash Chandra Sharma vs C. G. State Agriculture Marketing Board ... on 13 February, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPS No. 5782 of 2007 Kailash Chandra Sharma Versus CG State Agriculture Marketing Board & Ors WPS/1326/2013, 13/02/2020 At the request of Shri Ritesh Giri, counsel for the petitioner in WPS No.5782/2007, post the matter after 2 weeks.
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Judge (Prashant Kumar Mishra) Barve