Madhya Pradesh High Court
Musharraf Ali vs The State Of Madhya Pradesh on 7 January, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRA-2873-2019 The High Court Of Madhya Pradesh CRA-2873-2019 (MUSHARRAF ALI Vs THE STATE OF MADHYA PRADESH) 7 Jabalpur, Dated : 07-01-2020 List this matter along with Cr.A.No.2694/2019 after four weeks.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE A.Praj.
Digitally signed by ASHWANI PRAJAPATI Date: 07/01/2020 17:10:27