Section 13(1)(d) in The Chemical Weapons Convention Act, 2000

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Union of India - Subsection

Section 13(1)(d) in The Chemical Weapons Convention Act, 2000

(d)assist, encourage or induce, in any manner, any person to engage in-

(i)the use of any riot control agent as a method of warfare;

(ii)any other activity prohibited to a State Party under the Convention.