Section 3(3)(i) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001

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State of Jammu-Kashmir - Subsection

Section 3(3)(i) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001

(i)the vacant State land falling within the territorial limits of Srinagar Development Authority and Jammu Development Authority shall stand transferred to the respective authority; and

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State of Jammu-Kashmir - Subsection

Section 3(3)(i) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001