Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(4)] [Section 63] [Entire Act] State of West Bengal - Subsection Section 63(4)(f) in West Bengal Municipal Act, 1993 (f)drawing up an Annual Administration Report on the 'activities and performances of the Municipality and submission, in the manner prescribed, of such report to the State Government;