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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(5)(b) in The Tripura Co-operative Societies Rules, 1976

(b)Every nomination paper shall be signed by two members whose names are included in the final list of the electoral roll published for the purpose. One of the members shall sign in the form as proposer and the order as seconder for the nomination.