Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 7] [Entire Act] Union of India - Subsection Section 7(vi) in The Prevention Of Food Adulteration Act, 1954 (vi)any adulterant.] [ Inserted by Act 34 of 1976, Section 6 (w.e.f. 1-4-1976).]
