Section 3 in Andhra Pradesh Agricultural Land (Conversion for Non-Agricultural Purposes) Rules, 2006
3. Procedure for Application for Conversion.
- (i) The application for conversion of the Agriculture land for Non-Agriculture purposes shall be made in the form at Annexure-'A'.(ii)Notices for payment of deficit conversion fee shall be in the form at Annexure-'B'.(iii)The permission for acceptance of application shall be in form at Annexure-'C'.
