Supreme Court - Daily Orders
M P Public Service Commission vs Deepak Singhal on 2 December, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.8 COURT NO.5 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
19371/2014
(Arising out of impugned final judgment and order dated
24/07/2014 in WA No. 1031/2013 passed by the High Court Of M.P
At Indore)
M P PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
DEEPAK SINGHAL AND ORS Respondent(s)
Date : 02/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Dr. Harsh Pathak, Adv.
Mr. Siddharth Shukla, Adv.
Mr. Mohit Choubey, Adv.
Ms. Shweta Pathak, Adv.
for Mr. Farrukh Rasheed,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay codnoned.
Heard learned counsel for the petitioner. No ground for interference is made out in exercise of our jurisdiction under Article 136 of the Constitution of India.
The special leave petition is dismissed.
Signature Not Verified Digitally signed by (Parveen Kr. Chawla) Parveen Kumar Chawla Date: 2014.12.02 16:28:45 IST (Renuka Sadana) Reason: Court Master Court Master