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Andhra Pradesh High Court - Amravati

Chapala Naga Lakshmi, vs State Of Andhra Pradesh, on 18 August, 2022

Author: D Ramesh

Bench: D Ramesh

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Tre Court made the fol see € own vets {fo take oul personal natics x the Regis ®@ in ise .
%S BOryl thw herr ae ae Fey a, hree (09) wacks. x after Sdi- M, PRABAKAR RAO SECTION OFFICER 3 set far Wekes. > Ma HAIGH COURT DRS NOTE: POST THIS GASE ASTER TSRER WEES. NOTICE BEFORE ADANSSION WP. No. 28088 af 2028