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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(5) in Bihar Warder Cadre Rules, 2014

5.2Age:-
5.2.1. The age limit for direct recruitment shall be as following (or as prescribed from time to time by the State Government):-
A. General Category - 18 to 23 years
B. Backward Class/most B.C. - 18 to 25 years
C. Women (unreserved, Backward and most Backwardclass ) - 18 to 26 years
D. Scheduled Caste /Tribe (Men and Women) - 18 to 28 years
5.2.2. The maximum age limit fixed for vacancies to be filled by home guards and the criteria of relaxation will be the same as prescribed for 'constable' in Bihar Police from time to time.
5.2.3. The maximum age limit for ex-serviceman will be of 45 years.
Explanation. -