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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(g) in The Haj Committee Act, 1959

(g)to appoint a pilgrim as" Amirul- Haj" on board a pilgrim ship to represent the grievances of the pilgrims to the master or owner of the ship;