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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of West Bengal - Subsection

Section 153(d) in Police Regulations, Calcutta, 1968

(d)Corrections shall be attested by the officers making them and shall be made by drawing a line through the mistake so as to leave the word corrected legible and by writing the correct word afterwards or in the margin. A piece of paper shall not be pasted over a mistake.