[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 4 in U.P. Prison Administration and Reforms Department Ministerial, Stenographer and Co-Related Service Rules, 2007
4. Cadre of Service.
- (l) The strength of the service and of each category of posts therein shall be such as may be determined by the Government from time to time.| Serial No. | Name of post | Number of posts | ||
| Permanent | Temporary | Total | ||
| 1. | Senior Administrative Officer | -- | 01 | 01 |
| 2. | Administrative Officer | 01 | -- | 01 |
| 3. | Office Superintendent | 08 | -- | 08 |
| 4. | Senior Assistant | 23 | 01 | 24 |
| 5. | Senior Clerk | 22 | -- | 22 |
| 6. | Junior Clerk/Typist | 40 | 01 | 41 |
| Jail Cadre | ||||
| 1. | Senior Assistant (Central Jail) | 05 | -- | 05 |
| 2. | Senior Clerk | 50 | -- | 50 |
| 3. | Junior Clerk/Typist | 109 | 10 | 119 |
| Government Industrial Jail Depot | ||||
| 1. | Manager Jail Depot | 01 | -- | 01 |
| 2. | Salesman | 01 | -- | 01 |
| Stenographer Cadre | ||||
| 1. | Personal Assistant Grade-I | 01 | -- | 01 |
| 2. | Personal Assistant Grade-II | 03 | -- | 03 |
| 3. | Stenographer Grade-I | 06 | -- | 06 |
| 4. | Stenographer Grade-II | 07 | 03 | 10 |