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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 62(1)(c) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(c)contact information of the designated officials of the listed entity who are responsible for assisting and handling investor grievances;