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State of Rajasthan - Section

Section 10 in Maharshi Dayanand Saraswati University Act, 1987

10. Authorities.

- The following shall be Authorities of the University, namely:-
(a)Board of Management;
(b)Academic Council;
(c)Board of Studies; and
(d)such other bodies as may be declared by the Statutes to be the Authorities of the University.