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[Cites 0, Cited by 0] [Section 90] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 90(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)The audit shall be carried out by such officer as the Administrator may appoint in this behalf and that officer shall within one month of the completion of the audit forward copies of the audit report to the Secretary Panchayat.