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[Cites 1, Cited by 0]

Madras High Court

V.Murugan vs The Superintendent Of Police on 28 February, 2022

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                                      W.P.(MD)No.3648 of 2022


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 28.02.2022

                                                          CORAM

                                  THE HONOURABLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                              W.P.(MD)No.3648 of 2022

                V.Murugan                                                         ... Petitioner
                                                            Vs.



                1.The Superintendent of Police,
                  Tirunelveli District,
                  Tirunelveli.

                2.The Deputy Superintendent of Police,
                  Cheranmahadevi Division
                  Tirunelveli District

                3. The Sub-Inspector of Police
                   Pathamadai Police Station
                   Tirunelveli District                                           ... Respondents


                PRAYER:- Petition filed under Article 226 of the Constitution of India

                seeking a Writ of Mandamus, directing the 3rd respondent herein to grant

                permission and provide police protection to the Temple Kodai Festival for

                conducting          poojas   in   ''Arulmighu   Sri   Mupidathi    amman      temple      at

                Ambedkar Nagar, Pathamadai, Tirunelveli District on 14.03.2022 and

                15.03.2022           by   considering    the    petitioner's   representation        dated

                17.02.2022.




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                                                                                 W.P.(MD)No.3648 of 2022




                                       For Petitioner     : M/s.V.M.Jegadeeshapandiyan

                                       For Respondents : Mr.R.M.Anbunithi
                                       No.1 to 3         Additional Public Prosecutor



                                                        ORDER

This writ petition has been filed directing the 3rd respondent herein to grant permission and provide police protection to the Temple Kodai Festival for conducting poojas in ''Arulmighu Sri Mupidathi amman temple at Ambedkar Nagar, Pathamadai, Tirunelveli District on 14.03.2022 and 15.03.2022 by considering the petitioner's representation dated 17.02.2022.

2. The representation of the petitioner dated 17.02.2022 is still pending on the file of the third respondent.

3. In view of the same, the third respondent is directed to conduct enquiry after issuing notice to the petitioner and the counter parties and pass orders on merits and in accordance with law within a period of one week from the date of receipt of a copy of this order.

https://www.mhc.tn.gov.in/judis 2/4 W.P.(MD)No.3648 of 2022

4. The writ petition stands disposed of with the above directions.

However, there shall be no order as to costs.

                Index             :Yes/No                                       28.02.2022
                Internet          :Yes/No
                aav



                To


1.The Superintendent of Police, Tirunelveli District, Tirunelveli.

2.The Deputy Superintendent of Police, Cheranmahadevi Division Tirunelveli District

3. The Sub-Inspector of Police Pathamadai Police Station Tirunelveli District https://www.mhc.tn.gov.in/judis 3/4 W.P.(MD)No.3648 of 2022 G.K.ILANTHIRAIYAN,J.

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