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Himachal Pradesh High Court

Kulbir Singh vs . The Principal Secretary (Department ... on 1 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Kulbir Singh vs. The Principal Secretary (Department of Education) .

CWP No. 8935/2023

1.3.2023 Present: Mr. Harish K. Verma, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Mr. Y. W. Chauhan, Sr. Addl. A.Gs., Mr. J. S. Guleria, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.

List along with CWP No. 1827/2022.

r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.3.2023 (pankaj) ::: Downloaded on - 01/03/2023 20:40:47 :::CIS