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[Cites 0, Cited by 0] [Section 42B] [Entire Act]

State of Gujarat - Subsection

Section 42B(3) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(3)The Standing Committee may appoint a special committee or committee for the1 purpose of exercising such powers and performing such function of an authority of the University other than the Court, the Executive Council and the Academic Council, in relation to the college, institution or Department as the Standing Committee may, subject to such conditions as it thinks fit to impose, assign to it or them.