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Madhya Pradesh High Court

Kamla Prajapati vs The State Of Madhya Pradesh on 20 July, 2021

Author: Akhil Kumar Srivastava

Bench: Akhil Kumar Srivastava

1 MCRC-33132-2021 The High Court Of Madhya Pradesh MCRC-33132-2021 (KAMLA PRAJAPATI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 20-07-2021 Heard through Video Conferencing. Shri RK Tiwari, learned counsel for the applicant. Shri SK Singh, learned PL for the State. Case diary is available with the learned panel lawyer for the State. Learned counsel for the applicant seeks time for argument.

List it after a week along with the case diary, and criminal record of the applicant, if any.

(AKHIL KUMAR SRIVASTAVA) JUDGE MSP Signature SAN Not Verified Digitally signed by MANVENDRA SINGH PARIHAR Date: 2021.07.20 17:09:35 IST