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Calcutta High Court

Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 4 October, 2018

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-8                             ORDER SHEET
                               C.S. No. 79 of 2011
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                           NARENDRA KUMAR BERLIA
                                   Versus
                          OM PRAKASH BERLIA & ORS.

     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 4th October, 2018.

Appearance:

Mr. Sarvapriya Mukherjee, Adv.
Mr. Arnab Sardar, Adv. Mr. Jashovardhan Kochar, Adv.
Mr. Ratul Das, Adv.
...for the plaintiff Mr. Samit Talukdar, Sr. Adv. Mr. Satadeep Bhattacharya, Adv.
Mr. S.R. Kakrania, Adv. Mr. Sanjeeb Seni, Adv. Mrs. Ritika Shroff, Adv. Mr. Tanuj Kakrania, Adv. Mr. Aviroop Mitra, Adv. ...for the defendant nos. 1, 2, 9 & 10 Mr. Aniruddha Mitra, Adv. Ms. Anindita Mukherjee, Adv. ...for the defendant nos. 3, 5 & 16 Mr. S. Chowdhury, Adv. Mr. Syed Huda, Adv.
Mr. Tarun Aich, Adv.
...for the defendant no. 6 Mr. Anirban Ray, Adv. Mr. Pranit Bag, Adv.
Mr. Chayan Gupta, Adv.
Mr. A.K. Dey, Adv.
...for the defendant nos. 7, 14, 21 & 22 The Court : The examination-in-chief of the plaintiff's witness will continue on November 20, 2018.
(MOUSHUMI BHATTACHARYA, J.) TO