Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 4 October, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-8 ORDER SHEET
C.S. No. 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 4th October, 2018.
Appearance:
Mr. Sarvapriya Mukherjee, Adv.
Mr. Arnab Sardar, Adv. Mr. Jashovardhan Kochar, Adv.
Mr. Ratul Das, Adv.
...for the plaintiff Mr. Samit Talukdar, Sr. Adv. Mr. Satadeep Bhattacharya, Adv.
Mr. S.R. Kakrania, Adv. Mr. Sanjeeb Seni, Adv. Mrs. Ritika Shroff, Adv. Mr. Tanuj Kakrania, Adv. Mr. Aviroop Mitra, Adv. ...for the defendant nos. 1, 2, 9 & 10 Mr. Aniruddha Mitra, Adv. Ms. Anindita Mukherjee, Adv. ...for the defendant nos. 3, 5 & 16 Mr. S. Chowdhury, Adv. Mr. Syed Huda, Adv.
Mr. Tarun Aich, Adv.
...for the defendant no. 6 Mr. Anirban Ray, Adv. Mr. Pranit Bag, Adv.
Mr. Chayan Gupta, Adv.
Mr. A.K. Dey, Adv.
...for the defendant nos. 7, 14, 21 & 22 The Court : The examination-in-chief of the plaintiff's witness will continue on November 20, 2018.
(MOUSHUMI BHATTACHARYA, J.) TO