Allahabad High Court
All India Dhangar Samaj Mahasangh U.P. ... vs State Of U.P. And Others on 9 August, 2010
Bench: Vi°Ay Manohar Sahai, Ran Vijai Singh
Court No. - 9 Case :- WRIT - C No. - 40462 of 2009 Petitioner :- All India Dhangar Samaj Mahasangh U.P. And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- R.C. Sinha,P.N. Saksena Respondent Counsel :- C.S.C. Hon'ble Vi°ay Manohar Sahai,J.
Hon'ble Ran Vijai Singh,J.
Impleadment Application No. 157557 of 2010 is allowed. Petitioners to carry out the necessary impleadment within one week. List thereafter. Order Date :- 9.8.2010 AKSI