Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Bathuwa Ram (Since Deceased) Thr. His ... vs Mishri Lal ( Since Deceased) Thr. His ... on 12 October, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.30                            COURT NO.13                  SECTION XIV

                               S U P R E M E C O U R T O F          I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s)             for   Special   Leave   to    Appeal   (C)......CC    No(s).
     18503/2015

     (Arising out of impugned final judgment and order dated 15/05/2015
     in RSA No. 77/2014 passed by the High Court Of Delhi At New Delhi)

     BATHUWA RAM (SINCE DECEASED)
     THR. HIS LRS LILA RAM & ORS.                                           Petitioner(s)

                                                  VERSUS

     MISHRI LAL ( SINCE DECEASED)
     THR. HIS LRS. BRAHMA NAND & ORS.                                       Respondent(s)

     (with appln. (s) for c/delay in filing slp)


     Date : 12/10/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)              Mr.   D.S. Pawparay, Adv.
                                    Ms.   Priyanka Soni, Adv.
                                    Mr.   Kritika Dawar, Adv.
                                    Mrs   Rani Chhabra,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(Ashwani Thakur) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.13 11:04:43 IST Reason: