Supreme Court - Daily Orders
Bathuwa Ram (Since Deceased) Thr. His ... vs Mishri Lal ( Since Deceased) Thr. His ... on 12 October, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.30 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18503/2015
(Arising out of impugned final judgment and order dated 15/05/2015
in RSA No. 77/2014 passed by the High Court Of Delhi At New Delhi)
BATHUWA RAM (SINCE DECEASED)
THR. HIS LRS LILA RAM & ORS. Petitioner(s)
VERSUS
MISHRI LAL ( SINCE DECEASED)
THR. HIS LRS. BRAHMA NAND & ORS. Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 12/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. D.S. Pawparay, Adv.
Ms. Priyanka Soni, Adv.
Mr. Kritika Dawar, Adv.
Mrs Rani Chhabra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(Ashwani Thakur) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.13 11:04:43 IST Reason: