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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(3) in Haryana Special Economic Zone Rules, 2007

(3)In case the area of the Special Economic Zone falls in more than one sector, the Developer shall abide by such directions, as issued by the Government, for necessary integration of the Special Economic Zone adjoining the developments.