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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1)(i) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(i)the applicants and the apposite parties do not agree for reference of their dispute to a Conciliation Officer as per rule 10; or