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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2)(d) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(d)the appointment, control, remuneration and other conditions of service of the officers and servants of the council referred to in section 14;