Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(1)(b) in Rajasthan Goods and Services Tax Rules, 2017 (b)such person shall not pay tax under section 10 for any of his places of business if he is paying tax under section 9 for any other place of business;