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Madhya Pradesh High Court

M/S Maa Vaishnaoo Enterprises vs The State Of Madhya Pradesh on 28 March, 2022

Author: Chief Justice

Bench: Chief Justice

                                                                   1
                                            IN THE HIGH COURT OF MADHYA PRADESH
                                                         AT JABALPUR
                                                            WP No. 6567 of 2022
                                     (M/S MAA VAISHNAOO ENTERPRISES Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                Dated : 28-03-2022
                                      Shri Naman Nagrath -Senior Advocate assisted by Shri Rahul Diwakar

                                -Advocate for the petitioner.
                                      Shri Amit Seth -Deputy Advocate General for the respondents.

List this matter on 29.03.2022 along with Writ Petition No.5715 of 2022 before a Bench in which one of us (Purushaindra Kumar Kaurav, J.) is not a Member.



                                     (RAVI MALIMATH)                     (PURUSHAINDRA KUMAR KAURAV)
                                       CHIEF JUSTICE                                JUDGE

                                pb




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Date: 2022.03.28 18:24:06 IST