Madhya Pradesh High Court
M/S Maa Vaishnaoo Enterprises vs The State Of Madhya Pradesh on 28 March, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 6567 of 2022
(M/S MAA VAISHNAOO ENTERPRISES Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 28-03-2022
Shri Naman Nagrath -Senior Advocate assisted by Shri Rahul Diwakar
-Advocate for the petitioner.
Shri Amit Seth -Deputy Advocate General for the respondents.
List this matter on 29.03.2022 along with Writ Petition No.5715 of 2022 before a Bench in which one of us (Purushaindra Kumar Kaurav, J.) is not a Member.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
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Signature Not Verified
SAN
Digitally signed by PRASHANT
BAGJILEWALE
Date: 2022.03.28 18:24:06 IST